Tripura Acts Starting With T

Tripura act 4 of 1926 : The TRIPURA GAMBLING ACT
State: Tripura Date: 31 Mar 1926 Department: Department of Law Department
Tripura act 01336 of 1926 : The Tripura Gambling Act 1926
State: Tripura Date: 15 Apr 1926 Department: Department of Director General of Police
Tripura act 015 of 1949 : The Tripura Merger Agreement
State: Tripura Date: 15 Oct 1949 Department: General Administration(Political) Department
Tripura act 43 of 1960 : The TRIPURA LAND RRVENUE AND LAND REFORMS ACT,1960
State: Tripura Date: 20 Sep 1960 Department: Department of Law Department Ministry: Ministry of Law Department
Tripura act 043 of 1960 : The TLR LR Act,1960
State: Tripura Department: Department of Directorate of Land Records & Settlement
Tripura act 0216 of 1961 : The Tripura Land Revenue and Land Reforms Rules, 1961
State: Tripura Department: Department of Directorate of Land Records & Settlement Ministry: Ministry of Govt of Maharashtra
Tripura act 005 of 1964 : The TRIPURA OFFICIAL LANGUAGE ACT, 1964
State: Tripura Date: 29 Jan 1965 Department: Department of Directorate of Kokborok & Other Minority Languages
Tripura act 005 of 1964 : Tripura Official Language Act, 1964
State: Tripura Department: Department of Directorate of Kokborok Other Minority Languages
Tripura act 007 of 1965 : The Tripura Tribal Inhabitants(House Tax) Act 1965
State: Tripura Department: Revenue Department
Tripura act 005 of 1966 : The TKVIB ACT, 1966
State: Tripura Date: 18 Aug 1966 Department: Department of Directorate of Industries & Commerce
Tripura act 005 of 1966 : Tripura General Clauses Act, 1966
State: Tripura Department: Law Department
Tripura act 6 of 1967 : The TKVIB RULES, 1967
State: Tripura Date: 4 Apr 1967 Department: Department of Directorate of Industries & Commerce
Tripura act 006 of 1967 : The Tripura Weights and Measures (Enforcement) Act,1967
State: Tripura Date: 12 Mar 1968 Department: Department of Directorate of Industries & Commerce
Tripura act 006 of 1967 : Tripura Weights and Measures (Enforcement) Act, 1967
State: Tripura Department: Department of Law Department
Tripura act 001 of 1969 : Tripura Plant Diseases and Pests Act, 1969
State: Tripura Department: Department of Department of Agriculture & Farmers Welfare
Tripura act 7 of 1970 : The TKVIB REGULATIONS, 1970
State: Tripura Date: 20 Oct 1970 Department: Department of Directorate of Industries & Commerce
Tripura act 08 of 1970 : The Tripura Shops and Establishments Act,1970
State: Tripura Department: Department of Law Department
Tripura act 007 of 1972 : Tripura Motor Vehicles Tax Act, 1972
State: Tripura Department: Department of Law Department
Tripura act 007 of 1973 : Tripura Amusements Tax Act, 1973
State: Tripura
Tripura act 008 of 1973 : Tripura Educational Institutions (Taking Over of Management) Act, 1973
State: Tripura
Tripura act 002 of 1973 : The Tripura Educational Institutions(Taking over of Management) act,1973
State: Tripura Date: 21 Mar 1973 Department: Department of Directorate of School Education(Legal Affairs Unit)
Tripura act 012 of 1973 : Tripura Board of Secondary Education Act, 1973
State: Tripura Department: Department of Directorate of School Education(Legal Affairs Unit) Ministry: Ministry of Law Department
Tripura act 007 of 1973 : The Tripura Amusement Tax Act,1973
State: Tripura Department: Revenue Department
Tripura act 003 of 1974 : The Tripura Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1974
State: Tripura Department: Department of General Administration (Administrative Reforms)
Tripura act 008 of 1974 : The Tripura Co-operative Societies Act 1974
State: Tripura Department: Department of Department of Co-operation
Tripura act 008 of 1974 : Tripura Co-Operative Societies Act, 1974
State: Tripura Department: Department of Law Department Ministry: Ministry of Andaman and Nicobar Administration
Tripura act 005 of 1975 : Tripura Building (Lease and Rent Control) Act, 1975
State: Tripura Department: Department of Law Department
Tripura act 001 of 1976 : Tripura Agricultural Debtors Relief Act, 1975
State: Tripura Department: Department of Law Department Ministry: Ministry of Parliamentary Affairs
Tripura act 004 of 1976 : Tripura Town and Country Planning Act, 1975
State: Tripura Department: Department of Law Department
Tripura act 11 of 1976 : The TRIPURA SALES TAX, 1976
State: Tripura Department: Department of Law Department
Tripura act 14 of 1976 : The Tripura Prevention of Defacement of Property Act, 1976
State: Tripura Department: Department of Law Department
Tripura act 009 of 1976 : The Tripura Agricultural Credit Operation Act, 1976
State: Tripura Date: 17 May 1976 Department: Revenue Department
Tripura act 011 of 1976 : The TRIPURA SALES TAX ACT, 1976
State: Tripura Department: Department of Commissioner of Taxes Ministry: Ministry of Govt of Maharashtra
Tripura act 012 of 1976 : The TRIPURA CLINICAL ESTABLISHMENTS ACT, 1976
State: Tripura Date: 5 Oct 1976 Department: Department of Directorate of Health Services
Tripura act 002 of 1976 : The TRIPURA PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS TAXATION ACT, 1976
State: Tripura Date: 21 Feb 1976 Department: Revenue Department
Tripura act 001 of 1976 : The Tripura Agricultural Debtors Relief Act, 1975
State: Tripura Date: 11 Feb 1976 Department: Revenue Department
Tripura act 012 of 1976 : Tripura Clinical Establishments Act, 1976
State: Tripura Department: Department of Law Department
Tripura act 008 of 1980 1 : Tripura Agricultural Indebtedness Relief Act, 1979
State: Tripura Department: Department of Law Department
Tripura act 009 of 1979 : Tripura Homoeopathic System of Medicine Act, 1979
State: Tripura Department: Department of Law Department
Tripura act 03 of 1979 : The Tripura Land Tax Act,1978
State: Tripura Department: Department of Law Department
Tripura act 010 of 1979 : Tripura Markets Act, 1979
State: Tripura Department: Department of Law Department Ministry: Ministry of Forest
Tripura act 002 of 1979 : Tripura Housing Board Act, 1979
State: Tripura
Tripura act 003 of 1979 : The Tripura Land Tax Act. 1978
State: Tripura Department: Department of Directorate of Land Records & Settlement
Tripura act 018 of 1979 : The Table of Precedence
State: Tripura Date: 26 Jul 1979 Department: General Administration(Political) Department
Tripura act 008 of 1979 : The TRIPURA OFFICIAL LANGUAGE AMENDMENT ACT,1979
State: Tripura Department: Department of Directorate of Kokborok & Other Minority Languages Ministry: Ministry of Govt of Maharashtra
Tripura act 012 of 1979 : The Tripura Tribal Areas Autonomous District Council Act, 1979
State: Tripura Department: Directorate of Tribal Welfare Department
Tripura act 002 of 1979 : The TRIPURA HOUSING BOARD ACT, 1978
State: Tripura Date: 1 Mar 1979 Department: Department of Public Works Department(R&B)
Tripura act 009 of 1979 : The TRIPURA HOMOEOPATHIC SYSTEM OF MEDICINE ACT, 1979.
State: Tripura Date: 30 May 1979 Department: Department of Directorate of Health Services
Tripura act 008 of 1980 2 : Tripura Educational Institutions (Acquisition of Right, Title and Interest) Act, 1980
State: Tripura
Tripura act 015 of 1983 : Tripura Agricultural Produce Markets Act, 1980
State: Tripura Department: Department of Agriculture Farmers Welfare
Tripura act 008 of 1980 : The Tripura agricultural indebtedness relief Act,1979
State: Tripura Date: 1 Mar 1979 Department: Department of Department of Agriculture & Farmers Welfare
Tripura act 009 of 1980 : The Tripura Security Act 1980
State: Tripura Department: Department of Director General of Police
Tripura act 001 of 1980 : The Tripura Tribunals of Criminal Jurisdiction Act,1980
State: Tripura Department: Revenue Department
Tripura act 008 of 1981 : The TRIPURA EDUCATION INSTITUTIONS (ACQUISITION OF RIGHT, TITLE AND INTEREST) ACT, 1980
State: Tripura Date: 19 Sep 1981 Department: Department of Directorate of School Education(Legal Affairs Unit)
Tripura act 002 of 1983 : Tripura Land Pass Book Act, 1983
State: Tripura Department: Department of Law Department
Tripura act 007 of 1983 : Tripura Children Act, 1983
State: Tripura
Tripura act 001 of 1983 : The TRIPURA PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1982
State: Tripura Date: 21 Mar 1983 Department: Revenue Department
Tripura act 007 of 1983 : The TRIPURA CHILDREN ACT, 1982
State: Tripura Date: 26 Jul 1983 Department: Department of Directorate of School Education(Legal Affairs Unit)
Tripura act 001 of 1983 : The Tripura Public Premises(Eviction of Unauthorised Occupants) Act. 1982
State: Tripura Date: 15 Mar 1983 Department: Department of Directorate of Land Records & Settlement
Tripura act 002 of 1983 : The Tripura Land Pass Book Act, 1983
State: Tripura Date: 24 Mar 1983 Department: Revenue Department
Tripura act 04 of 1984 : The Tripura State Rifles Act, 1983
State: Tripura Department: Department of Law Department
Tripura act 015 of 1984 : The TRIPURA AGRICULTURAL PRODUCE MARKETS ACT, 1980
State: Tripura Date: 15 Dec 1984 Department: Department of Department of Agriculture & Farmers Welfare
Tripura act 009 of 1985 : The Tripura Cinemas (Regulation) Act,1985
State: Tripura Department: Revenue Department
Tripura act 001 of 1987 : Tripura Tea Companies (Taking Over of Management of Certain Tea Units) Act, 1986
State: Tripura Department: Department of Law Department
Tripura act 009 of 1986 : Tripura Agricultural Workers Act, 1986
State: Tripura
Tripura act 009 of 1986 : The TRIPURA AGRICULTURAL WORKERS ACT, 1984
State: Tripura Department: Department of Labour Directorate
Tripura act 013 of 1987 : Tripura Nursing Council Act, 1986
State: Tripura Department: Department of Directorate of Health Services
Tripura act 001 of 1989 : Tripura Apartment Ownership Act, 1986
State: Tripura Department: Department of Law Department Ministry: Ministry of Home
Tripura act 13 of 1987 : The TRIPURA NURSHING COUNCIL ACT 1986
State: Tripura Date: 20 Oct 1987 Department: Department of Law Department
Tripura act 011 of 1987 : Tripura University Act, 1987
State: Tripura
Tripura act 11 of 1987 : The Tripura University Act, 1987
State: Tripura Department: Department of Law Department
Tripura act 1 of 1987 : The Tripura Tea Companies (Taking over of Management of Certain Tea Units)Act.1986
State: Tripura Department: Department of Directorate of Industries Commerce Ministry: Ministry of Govt of Maharashtra
Tripura act 012 of 1987 : The TRIPURA EXCISE ACT, 1987
State: Tripura Date: 11 Sep 1987 Department: Department of Commissioner of Taxes
Tripura act 007 of 1988 : Tripura Eyes (Authority for Use for Therapeutic Purposes) Act, 1988
State: Tripura
Tripura act 07 of 1988 : The Tripura Eyes (Authority for use for Therapeautic purposes) Act,1988
State: Tripura Department: Department of Law Department
Tripura act 001 of 1989 : The Tripura Apartment Ownership Act,1986
State: Tripura Date: 12 Jun 1989 Department: Department of Public Works Department(R&B)
Tripura act 006 of 1990 : Tripura Additional Sales Tax Act, 1990
State: Tripura Department: Department of Law Department
Tripura act 008 of 1990 : Tripura Tax on Luxuries in Hotels and Lodging Houses Act, 1990
State: Tripura Department: Department of Commissioner of Taxes Ministry: Ministry of Govt of Maharashtra
Tripura act 008 of 1990 : The Tripura Tax on Luxuries in Hostels and Lodging Houses Act, 1990
State: Tripura Date: 18 Aug 1990 Department: Revenue Department
Tripura act 012 of 1990 : The Tripura Educational Institutions (Prevention of Ragging) Act,1990
State: Tripura Date: 18 Apr 1990 Department: Department of Directorate of Higher Education (Legal Affairs Unit)
Tripura act 009 of 1990 : The TRIPURA PURCHASE TAX ACT, 1990
State: Tripura Department: Revenue Department
Tripura act 012 of 1990 : Tripura Educational Institutions (Prevention of Ragging) Act, 1990
State: Tripura Department: Department of Law Department
Tripura act 5 of 1991 : The Tripura Scheduled Castes and Scheduled Tribes Reservation Act, 1991
State: Tripura Date: 30 Aug 1991 Department: Department of Directorate of Tribal Welfare Department
Tripura act 013 of 1992 : The Tripura Freedom Fighters Pension Rules, 1992
State: Tripura Date: 24 Aug 1992 Department: General Administration(Political) Department
Tripura act 007 of 1993 : Tripura Panchayats Act, 1993
State: Tripura Department: Department of Law Department
Tripura act 007 of 1993 : The Tripura Panchayat Act,1993.
State: Tripura Date: 7 Nov 1993 Department: Department of Directorate of Panchayats
Tripura act 001 of 1994 : Tripura Commission for Women Act, 1993
State: Tripura Department: Department of Law Department
Tripura act 007 of 1994 : Tripura Municipal Act, 1994
State: Tripura
Tripura act 007 of 1994 : The Tripura Municipal Act_1994
State: Tripura Date: 1 Jun 1993 Department: Department of Directorate of Urban Development
Tripura act 001 of 1994 : The Tripura Commission for Women Act,1993
State: Tripura Department: Department of Directorate of Social Welfare & Social Education
Tripura act 002 of 1997 : Tripura Ancient Monuments and Archaeological Sites and Remains Act, 1997
State: Tripura
Tripura act 004 of 1997 : Tripura Entertainment Tax Act, 1997
State: Tripura
Tripura act 2 of 1997 : The TRIPURA ANCIENT MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT,1997
State: Tripura Date: 27 Jun 1997 Department: Department of Law Department
Tripura act 003 of 1997 : The Tripura Professions Trades, Callings and Employments Taxation Act, I997
State: Tripura Date: 1 Sep 1997 Department: Department of Commissioner of Taxes
Tripura act 004 of 1997 : The TRIPURA ENTERTAINMENT TAX ACT, 1997
State: Tripura Department: Department of Commissioner of Taxes
Tripura act 002 of 1997 : The Tripura Archaeological Act 1997
State: Tripura Date: 12 Jun 1997 Department: Department of Directorate of Higher Education (Legal Affairs Unit)
Tripura act 009 of 2000 : Tripura Security Act, 2000
State: Tripura
Tripura act 6 of 2000 : The Tripura Protection of Interests of Depositors (In Financial Establishment) Act, 2000
State: Tripura Department: Department of Directorate of Small Savings, Group Insurance Institutional Finance
Tripura act 006 of 2000 : The Tripura Protection of Interests of Deposits (In Financial Establishments) (amendment) Act, 2000
State: Tripura Date: 12 Sep 2000 Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance
Tripura act 007 of 2000 : The Tripura Public Demand Recovery Act, 2000
State: Tripura Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance
Tripura act 5 of 2003 : The Tripura Tea Companies (Taking over of Management of Certain Tea Units) (Third Amendment) Act,2003
State: Tripura Department: Department of Directorate of Industries Commerce
Tripura act 22 of 2004 : The Tripura Recording of Marriage Rules, 2006
State: Tripura Department: Department of Directorate of Land Records Settlement
Tripura act 5 of 2004 : The Tripura Tea Companies (Taking over of Management of Certain Tea Units) (Fourth Amendment) Act,2003
State: Tripura Department: Department of Directorate of Industries Commerce
Tripura act 022 of 2004 : The Tripura Recording of Marriage Act,2004
State: Tripura Department: Revenue Department
Tripura act 1 of 2005 : The TRIPURA VALUE ADDED TAX ACT, 2004
State: Tripura Date: 6 Sep 2011 Department: Department of Law Department
Tripura act 001 of 2005 : The TRIPURA VALUE ADDED TAX ACT, 2004
State: Tripura Date: 1 Apr 2005 Department: Department of Commissioner of Taxes
Tripura act 007 of 2005 : The Tripura Fiscal Responsibility and Budget Management Act,2005
State: Tripura Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance
Tripura act 001 of 2007 : The Tripura Audit And Accounts Service Rules, 2007
State: Tripura Department: Department of Director of Audit
Tripura act 006 of 2007 : The TRIPURA POLICE ACT, 2007
State: Tripura Date: 9 Apr 2007 Department: Department of Director General of Police
Tripura act 001 of 2007 : The Tripura Prohibition of Child Marriage Act 2006
State: Tripura Date: 27 Nov 2007 Department: Department of Directorate of Social Welfare & Social Education
Tripura act 014 of 2007 : The TRIPURA MUNICIPALITY DISCLOSURE ACT 2007
State: Tripura Date: 12 Oct 2007 Department: Department of Directorate of Urban Development
Tripura act 7 of 2009 : The Tripura Cooperative Societies (Second amendment) Act, 2009
State: Tripura Date: 9 Jan 2009 Department: Department of Department of Co-operation
Tripura act 011 of 2010 : The TRIPURA STATE MEDICAL COUNCIL ACT, 2010
State: Tripura Date: 31 Dec 2011 Department: Department of Directorate of Health Services
Tripura act 001 of 2010 : The Tripura Lokayukta Act, 2008
State: Tripura Date: 26 Jun 2010 Department: Department of General Administration (Administrative Reforms) Ministry: Ministry of Vidhai
Tripura act 004 of 2011 : The Tripura Protection of Interests of Deposits (In Financial Establishments) (amendment) Act, 2011
State: Tripura Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance Ministry: Ministry of Govt of Maharashtra
Tripura act 010 of 2011 : The Tripura State Guest Rules,2011
State: Tripura Date: 5 Nov 2011 Department: General Administration(Political) Department
Tripura act 7 of 2013 : The TRIPURA HORTICULTURAL NURSERIES (REGULATION) ACT, 2013
State: Tripura Date: 8 Oct 2013 Department: Department of Law Department
Tripura act 005 of 2013 : The TRIPURA MEDICARE SERVICE PERSONS AND MEDICARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT,2013
State: Tripura Date: 9 Oct 2013 Department: Department of Directorate of Health Services
Tripura act 017 of 2014 : The Tripura Rickshaw Regulation Act, 2014
State: Tripura Date: 15 Oct 2014 Department: Transport Department
Tripura act 009 of 2016 : The Tripura Requisition and Control of Vehicle Act, ,2011
State: Tripura Department: Transport Department
Tripura act 19 of 2017 : The Tripura Micro and Small Enterprises Facilitation Council Rules, 2016
State: Tripura Date: 6 Feb 2019 Department: Department of Directorate of Industries Commerce
Tripura act 009 of 2017 : The TRIPURA STATE GOODS AND SERVICES TAX ACT,2017
State: Tripura Date: 16 Jun 2017 Department: Department of Commissioner of Taxes
Tripura act 14 of 2018 : The Tripura Scheduled Castes and Scheduled Tribes Reservation (Third Amendment) Act-218
State: Tripura Date: 19 Dec 2018 Department: Department of Directorate of Tribal Welfare Department
Tripura act 11 of 2018 : The TRIPURA ROAD DEVELOPMENT CESS ACT, 2018
State: Tripura Date: 16 Dec 2018 Department: Department of Commissioner of Taxes Ministry: Ministry of Labour and Employment
Tripura act 13 of 2018 : The TRIPURA INDUSTRIES (FACILITATION) ACT, 2018
State: Tripura Date: 27 Aug 2019 Department: Department of Directorate of Industries Commerce
Tripura act 006 of 2018 : The TRIPURA INFRASTRUCTURE INVESTMENT FUND ACT, 2018
State: Tripura Date: 24 Jul 2018 Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance Ministry: Ministry of Law Department
Tripura act 002 of 2018 : The Tripura Audit And Accounts Service (First Amendment) Rules 2018
State: Tripura Department: Department of Director of Audit
Tripura act 007 of 2018 : The TRIPURA SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF ASSOCIATIONS) ACT, 2018
State: Tripura Date: 24 Jul 2018 Department: Department of Directorate of Youth Affairs & Sports Ministry: Ministry of Law Department
Tripura act 012 of 2018 : The TRIPURA URBAN PLANNING AND DEVELOPMENT ACT, 2018
State: Tripura Date: 16 May 2019 Department: Department of Directorate of Urban Development Ministry: Ministry of Andaman and Nicobar Administration
Tripura act 009 of 2018 : The TRIPURA AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES AND BENEFITS) ACT, 2018
State: Tripura Date: 17 Dec 2018 Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance Ministry: Ministry of Revenue
Tripura act 016 of 2018 : The TRIPURA CLINICAL ESTABLISHMENT (REGISTRATION AND REGULATION) ACT, 2018.
State: Tripura Date: 20 Dec 2018 Department: Department of Directorate of Health Services Ministry: Ministry of Law
Tripura act 3 of 2019 : The TRIPURA STATE HIGHER EDUCATION COUNCIL ACT 2019
State: Tripura Date: 24 Mar 2019 Department: Department of Law Department
Tripura act 3 of 2019 : The TIIPIS-2017
State: Tripura Date: 13 Jun 2019 Department: Department of Directorate of Industries & Commerce
Tripura act 19 of 2019 : The Tool Room Training Centre (TRTC), Agartala
State: Tripura Date: 7 Dec 2019 Department: Department of Directorate of Industries Commerce
Tripura act 005 of 2019 : The Tripura_Industries_Facilitation_Act, 2018
State: Tripura Department: Department of Directorate of Industries & Commerce
Tripura act 003 of 2019 : The TSHEC ACT 2019
State: Tripura Date: 21 Jul 2019 Department: Department of Directorate of Higher Education (Legal Affairs Unit)
Tripura act 008 of 2019 : The TRIPURA ELECTRICITY DUTY ACT, 2019
State: Tripura Date: 4 Oct 2019 Department: Department of Commissioner of Taxes Ministry: Ministry of FINANCE
Tripura act 009 of 2019 : The TRIPURA ESSENTIAL SERVICES MAINTENANCE ACT, 2019
State: Tripura Date: 4 Oct 2019 Department: Department of Director General of Police Ministry: Ministry of LAND REVENUE
Tripura act 17 of 2020 : The Tripura Industries (Facilitation) (Amendment) Act, 2020
State: Tripura Date: 5 May 2020 Department: Department of Directorate of Industries Commerce
Tripura act 16 of 2020 : The TRIPURA INDUSTRIES (FACILITATION) Rules, 2020
State: Tripura Date: 11 Mar 2020 Department: Department of Directorate of Industries Commerce
Tripura act 019 of 2020 : The Tripura Guranteed Services to Citizens Act. 2020
State: Tripura Department: Department of Directorate of Land Records & Settlement Ministry: Ministry of Govt of Maharashtra
Tripura act 012 of 2020 : The TRIPURA JAL BOARD ACT, 2020
State: Tripura Department: Department of Directorate of Urban Development
Tripura act 4 of 2021 : The Tripura Lokayukta (Fourth Amendment) Act, 2021
State: Tripura Department: Department of General Administration (Administrative Reforms)
Tripura act 005 of 2021 : The Tripura Shops And Establishments Act 1970
State: Tripura Date: 24 May 2021 Department: Department of Labour Directorate
Tripura act 010 of 2021 : The Tripura Agricultural Land Leasing Act, 2021
State: Tripura Date: 17 Dec 2021 Department: Revenue Department
Tripura act 003 of 2021 : The TRIPURA RECOVERY OF DAMAGES TO PUBLIC AND PRIVATE PROPERTY ACT, 2021
State: Tripura Department: Department of Director General of Police
Tripura act 007 of 2022 : The Tripura Fire and Emergency Services Act, 2022
State: Tripura Date: 30 Apr 2022 Department: Department of Director General of Police
Tripura act 004 of 2022 : The Tripura Police (Second Amendment) Act, 2022
State: Tripura Date: 19 Apr 2022 Department: Department of Director General of Police
Tripura act 009 of 2022 : The Tripura Repealing and Saving Act 2022
State: Tripura Date: 25 May 2022 Department: Law Department
Tripura act 004 of 2023 : The TECHNO INDIA UNIVERSITY, TRIPURA ACT, 2023.
State: Tripura Date: 2 May 2023 Department: Department of Directorate Of Higher Education (legal Affairs Unit)