Tripura act 14 of 2018 : The Tripura Scheduled Castes and Scheduled Tribes Reservation (Third Amendment) Act-218

  • Date:
Department
  • Department of Directorate of Tribal Welfare Department
Enforcement Date

19 Dec 2018

No. 1342 Registered No. N. E. 930.

TRIPURA GAZETTE Published by Authority

EXTRAORDINARY ISSUE Agartala, Thursday, December 20, 2018 A. D., Agrahayana 29, 1940 S. E.

PART--III-- Acts of Tripura Legislature

20th20122

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Tripura Gazette, Extraordinary Issue, December 20, 2018 A. D.

THE TRIPURA ACT NO.14 of 2018.

THE TRIPURA SCHEDULED CASTES AND SCHEDULED TRIBES RESERVATION (THIRD AMENDMENT) ACT, 2018.

AN

ACT

to further amend the Tripura Scheduled Castes and Scheduled Tribes Reservation Act, 1991(The Tripura Act No.5 of 1991)

WHEREAS, in Clause 14 of the Schedule , appended to the Act, there is a provision for 3% reservation for the physically handicapped and 2% reservation for the Ex-serviceman in direct recruitment; but the matter relating to the reservation in services and posts for differently abled (physically handicapped) persons is dealt with by a central legislation namely ‘The Persons with Disabilities(Equal Opportunities , Protection of Rights and Full Participation)Act, 1995 and that particular central Act prescribes the percentage of vacancies to be kept reserved in any establishment of appropriate Government;

AND WHEREAS it is felt expedient to amend the Tripura Scheduled Castes and Scheduled Tribes Reservation Act, 1991 (hereinafter referred to as the Principal Act); by deleting the relevant provisions from this Act;

BE it enacted by the Tripura Legislative Assembly in the Sixty ninth year of the Republic of India, as follows :-

1. Short title and commencement:-

(i) This may be called the ‘Tripura Scheduled Castes and Scheduled Tribes Reservation (Third Amendment) Act, 2018;

(ii) It shall come into force on the date of its publication in the Tripura Gazette.

2. Amendment of Schedule :-

Clause 14,15 & 16 of the SCHEDULE, appended to the Principal Act, are deleted.

D.M. JAMATIA

LR & SECRETARY, LAW GOVERNMENT OF TRIPURA

Printed at the Tripura Government Press, Agartala.

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