No.741 Registered No. N. E. 930.
TRIPURA GAZETTE
Published by Authority
EXTRAORDINARY ISSUE
Agartala, Tuesday, April 19, 2022 A. D., Chaitra 29, 1944 S. E. PART--III-- Acts of Tripura Legislature.
GOVERNMENT OF TRIPURA
LAW DEPARTMENT
SECRETARIAT : AGARTALA
NO.F.8(4)-Law/Leg-I/2022 Date, Agartala, the 19th April, 2022.
NOTIFICATION
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The Tripura Act No. 4 of 2022
ACT,
AN
ACT
2022
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Printed at the Tripura Government Press, Agartala.
Sd/-
(SOPAN CHAUDHURI)
Deputy Secretary, Law Government of Tripura