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Home
Acts
Central Acts
P
Acts Starting With P
act 012 of 1850 : Public Accountants' Default Act, 1850 [Repealed]
Central Acts
act 028 of 1852 : Police (Bombay) Act, 1852 [Repealed]
Central Acts
act 018 of 1852 : Pleaders, Lower Provinces Act, 1852 [Repealed]
Central Acts
act 032 of 1852 : Prosecution of Certain Officers Act, 1852 [Repealed]
Central Acts
act 016 of 1854 : The Police, Agra Act, 1854
Central Acts
Date:
28 Jul 1854
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 024 of 1855 : Penal Servitude Act, 1855 [Repealed]
Central Acts
act 022 of 1855 : Ports and Port-Dues Act, 1855 [Repealed]
Central Acts
act 006 of 1856 : Patents Act, 1856 [Repealed]
Central Acts
act 031 of 1857 : Port Dues (Bombay) Act, 1857 [Repealed]
Central Acts
act 030 of 1857 : Port Dues (Calcutta) Act, 1857 [Repealed]
Central Acts
act 035 of 1857 : Port-Dues (Burmese Ports) Act, 1857 [Repealed]
Central Acts
act 012 of 1857 : Piratical Junks Straits Settlements Act, 1857 [Repealed]
Central Acts
act 015 of 1857 : Printing Presses Act, 1857 [Repealed]
Central Acts
Act 026 of 1869 : Prisoners (Amendment) Act, 1869
Central Acts
act 023 of 1931 : Press (Emergency Powers) Act, 1931 [Repealed]
Central Acts
act 028 of 1858 : Police Port of Madras Act, 1858 [Repealed]
Central Acts
act 002 of 1858 : Port-dues (Cuttack) Act, 1858 [Repealed]
Central Acts
act 008 of 1858 : Port-dues (Kurachi) Act, 1858 [Repealed]
Central Acts
act 007 of 1858 : Port-dues (Madras) Act, 1858 [Repealed]
Central Acts
act 015 of 1858 : Port-dues Aden Act, 1858 [Repealed]
Central Acts
act 009 of 1858 : Port-dues Cambay Gulf Act, 1858 [Repealed]
Central Acts
act 045 of 1860 : Penal Code, 1860
Central Acts
act 004 of 1861 : Port dues, Calingapatam and Munsoorcottah Act, 1861 [Repealed]
Central Acts
act 008 of 1861 : Port-Dues Amherst Act, 1861 [Repealed]
Central Acts
act 019 of 1861 : Paper Currency Act, 1861 [Repealed]
Central Acts
act 005 of 1861 : Police Act, 1861
Central Acts
act 015 of 1861 : Port-dues (Konkan Ports) Act, 1861 [Repealed]
Central Acts
act 005 of 1861 : Police Act, 1861
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 018 of 1862 : Pleaders, Lower Provinces Act, 1862 [Repealed]
Central Acts
act 011 of 1863 : Peons or Service Process Act, 1863 [Repealed]
Central Acts
act 003 of 1863 : Police Straits Settlements Act, 1863
Central Acts
act 019 of 1863 : Partition of Revenue Paying Estates Act, 1863 [Repealed]
Central Acts
act 019 of 1863 : The Partition of Revenue-Paying Estates Act, 1863
Central Acts
Date:
10 Mar 1863
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 021 of 1864 : Police Magistrates Act, 1864 [Repealed]
Central Acts
act 001 of 1864 : Purwa and Khadi Act, 1864 [Repealed]
Central Acts
act 015 of 1866 : Partnership Act, 1866 [Repealed]
Central Acts
act 014 of 1866 : Post Office Act, 1866 [Repealed]
Central Acts
act 012 of 1866 : Private Water-Courses Act, 1866 [Repealed]
Central Acts
act 003 of 1867 : The Public Gambling Act, 1867
Central Acts
Date:
25 Jan 1867
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 025 of 1867 : Press and Registration of Books Act, 1867
Central Acts
Ministry:
Ministry of Information and Broadcasting
act 012 of 1868 : Power to Suspend Act, 1868 [Repealed]
Central Acts
act 003 of 1868 : Powers of Assistant Commissioner (Punjab) Act, 1868 [Repealed]
Central Acts
act 002 of 1868 : Pepper Exported from Cochin Act, 1868 [Repealed]
Central Acts
act 016 of 1868 : Principal Sadr Amins, etc., (Bengal) Act, 1868 [Repealed]
Central Acts
act 007 of 1868 : Punjab Appeals Act, 1868 [Repealed]
Central Acts
act 028 of 1868 : Punjab Tenancy Act, 1868 [Repealed]
Central Acts
Act 013 of 1869 : Procedure of the High Court For Uttar Pradesh
Central Acts
Act 010 of 1869 : Police Superannuation Funds (Abolition) Act, 1869
Central Acts
Act 015 of 1869 : Prisoners' Testimony Act, 1869
Central Acts
act 013 of 1869 : Procedure of the High Court For Uttar Pradesh [Repealed]
Central Acts
act 015 of 1870 : Paper Currency Act, 1870 [Repealed]
Central Acts
act 018 of 1870 : Power to exempt from Customs-duties Act, 1870 [Repealed]
Central Acts
act 045 of 1860 : Penal Code (Amendment) Act, 1870 [Repealed]
Central Acts
act 026 of 1870 : Prisons Act, 1870 [Repealed]
Central Acts
act 005 of 1871 : Prisoners Act, 1871 [Repealed]
Central Acts
act 003 of 1871 : Paper Currency Act, 1871 [Repealed]
Central Acts
act 030 of 1871 : Punjab Canai and Drainage Act, 1871 [Repealed]
Central Acts
act 033 of 1871 : Punjab Land-Revenue Act, 1871 [Repealed]
Central Acts
act 020 of 1871 : Punjab Local Rates Act, 1871 [Repealed]
Central Acts
act 023 of 1871 : The Pensions Act, 1871
Central Acts
Date:
18 Aug 1871
Department:
Department of Pensions and Pensioners Welfare
Ministry:
Ministry of Personnel, Public Grievances and Pensions
act 017 of 1872 : Postponing Commencement of Code of Criminal Procedure Act, 1872 [Repealed]
Central Acts
act 013 of 1872 : Patterns and Designs Protection Act, 1872 [Repealed]
Central Acts
act 004 of 1872 : Punjab Laws Act, 1872
Central Acts
act 045 of 1860 : Penal Code (Amendment) Act, 1872 [Repealed]
Central Acts
act 026 of 1872 : Punjab Opium Law Amendment Act, 1872 [Repealed]
Central Acts
act 004 of 1872 : The Punjab Laws Act, 1872
Central Acts
Date:
28 Mar 1872
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 011 of 1873 : Central Provinces Municipal Act, 1873 [Repealed]
Central Acts
act 020 of 1873 : Prince of Arcot's Privilege Act, 1873 [Repealed]
Central Acts
act 009 of 1873 : Punjab Appeals Act, 1873 [Repealed]
Central Acts
act 004 of 1873 : Punjab Municipal Act, 1873 [Repealed]
Central Acts
act 006 of 1874 : Privy Council Appeals Act, 1874 [Repealed]
Central Acts
Act 020 of 1875 : Central Provinces Laws Act, 1875
Central Acts
act 020 of 1875 : Central Provinces Laws Act, 1875 [Repealed]
Central Acts
act 019 of 1875 : Punjab Chief Court Act, 1875 [Repealed]
Central Acts
act 014 of 1875 : Punjab Judicial Administration Act, 1875 [Repealed]
Central Acts
act 015 of 1875 : Punjab Law Amendment Act, 1875 [Repealed]
Central Acts
act 013 of 1875 : Probate and Administration Act, 1875 [Repealed]
Central Acts
act 012 of 1875 : Ports Act, 1875 [Repealed]
Central Acts
act 004 of 1872 : Punjab Laws (Amendment) Act, 1878 [Repealed]
Central Acts
Act 012 of 1878 : Punjab Laws (Amendment) Act, 1878
Central Acts
act 002 of 1879 : Central Provinces Laws Act, 1879 [Repealed]
Central Acts
act 005 of 1879 : Presidency Banks Act, 1879 [Repealed]
Central Acts
act 007 of 1879 : Punjab Additional Financial Commissioner Act, 1879 [Repealed]
Central Acts
act 004 of 1880 : Portuguese Treaty Act, 1880 [Repealed]
Central Acts
act 018 of 1881 : The Central Provinces Land-Revenue Act, 1881
Central Acts
Date:
8 Jun 1881
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 007 of 1882 : Powers of Attorney Act, 1882
Central Acts
act 007 of 1882 : The Powers-of Attorney Act, 1882
Central Acts
Date:
17 Feb 1882
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 015 of 1882 : Presidency Small Cause Courts Act, 1882
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 020 of 1883 : The Punjab District Boards Act, 1883
Central Acts
Date:
12 Oct 1883
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 016 of 1887 : The Punjab Tenancy Act, 1887.
Central Acts
Date:
23 Sep 1887
Department:
Department of Land Resources
Ministry:
Ministry of Rural Development
act 017 of 1887 : The Punjab Land-Revenue Act, 1887
Central Acts
Date:
23 Sep 1887
Department:
Department of Land Resources
Ministry:
Ministry of Rural Development
act 009 of 1887 : Provincial Small Cause Courts Act, 1887
Central Acts
Date:
24 Feb 1887
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 003 of 1888 : Police Act, 1888 [Repealed]
Central Acts
bihar act 002 of 1893 : Porahat Estate Act, 1893
Central Acts
act 004 of 1893 : Partition Act, 1893
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 009 of 1894 : Prisons Act, 1894
Central Acts
Date:
22 Mar 1894
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 011 of 1898 : The Central Provinces Tenancy Act, 1898
Central Acts
Date:
21 Oct 1898
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 024 of 1899 : The Central Provinces Court of Wards Act, 1899
Central Acts
Date:
13 Oct 1899
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 003 of 1900 : Prisoner Act, 1900
Central Acts
act 003 of 1900 : Prisoners Act, 1900
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 015 of 1908 : Ports Act, 1908
Central Acts
Ministry:
Ministry of Shipping
act 013 of 1908 : The Central Provinces Financial Commissioner's Act, 1908
Central Acts
Date:
30 Oct 1908
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 003 of 1909 : Presidency-Towns Insolvency Act, 1909
Central Acts
act 003 of 1909 : The Presidency-Towns Insolvency Act, 1909
Central Acts
Date:
12 Mar 1909
Ministry:
Ministry of Corporate Affairs
act 010 of 1911 : Prevention of Seditious Meetings Act, 1911 [Repealed]
Central Acts
Act 010 of 1911 : Prevention of Seditious Meetings Act, 1911
Central Acts
act 002 of 1911 : Patents and Designs Act, 1911 [Repealed]
Central Acts
bihar act 004 of 1914 : Public Demands Recovery Act, 1914
Central Acts
Act 005 of 1915 : Paper Currency (Temporary Amendment) Act, 1915
Central Acts
act 006 of 1915 : Patents and Designs (Temporary Rules) Act, 1915 [Repealed]
Central Acts
act 015 of 1882 : Presidency Small Cause Courts (Amendment) Act, 1917 [Repealed]
Central Acts
Act 014 of 1917 : Prevention of Cruelty to Animals (Amendment) Act, 1917
Central Acts
Act 023 of 1917 : Presidency Small Cause Courts (Amendment) Act, 1917
Central Acts
Act 019 of 1917 : Paper Currency (Amendment) Act, 1917
Central Acts
Act 011 of 1917 : Paper Currency (Temporary Amendment) Act, 1917
Central Acts
act 018 of 1917 : Post Office Cash Certificates Act, 1917
Central Acts
Department:
Department of Posts
Ministry:
Ministry of Communications
Act 016 of 1918 : Provisional Collection of Taxes Act, 1918
Central Acts
Act 006 of 1918 : Paper Currency (Amendment) Act, 1918
Central Acts
act 013 of 1918 : Paper Currency Act, 1918 [Repealed]
Central Acts
act 016 of 1918 : Provisional Collection of Taxes Act, 1918 [Repealed]
Central Acts
bihar act 001 of 1919 : Primary Education Act, 1919
Central Acts
act 012 of 1919 : Poisons Act, 1919
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
bihar act 002 of 1920 : Places of Pilgrimage Act, 1920
Central Acts
Act 032 of 1920 : Post Office Cash Certificates (Amendment) Act, 1920
Central Acts
act 005 of 1920 : Provincial Insolvency Act, 1920
Central Acts
Act 011 of 1920 : Presidency-towns Insolvency (Amendment) Act, 1920
Central Acts
Act 043 of 1920 : Presidency Banks (Amendment) Act, 1920
Central Acts
act 034 of 1920 : Passport (Entry into India) Act, 1920
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
bihar act 005 of 1922 : Private Irrigation Works Act, 1922
Central Acts
act 022 of 1922 : Police (Incitement to Disaffection) Act, 1922
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 019 of 1925 : Provident Funds Act, 1925
Central Acts
Date:
27 Aug 1925
Ministry:
Ministry of Labour and Employment
act 011 of 1926 : Promissory Notes (Stamp) Act, 1926 [Repealed]
Central Acts
Act 001 of 1931 : Punjab Criminal Procedure Amendment (Supplementary) Act, 1931
Central Acts
act 016 of 1931 : Provisional Collection of Taxes Act, 1931
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 020 of 1932 : Port Haj Committees Act, 1932 [Repealed]
Central Acts
act 011 of 1932 : Public Suits Validation Act, 1932 [Repealed]
Central Acts
act 009 of 1932 : Partnership Act, 1932
Central Acts
Act 020 of 1932 : Port Haj Committees Act, 1932
Central Acts
Act 011 of 1932 : Public Suits Validation Act, 1932
Central Acts
act 030 of 1934 : The Petroleum Act, 1934
Central Acts
Date:
6 Sep 1934
Ministry:
Ministry of Petroleum and Natural Gas
Act 008 of 1935 : Central Provinces Courts (Supplementary) Act, 1935
Central Acts
Act 010 of 1935 : Provincial Insolvency (Amendment) Act, 1935
Central Acts
Act 009 of 1935 : Provincial Small Cause Courts (Amendment) Act, 1935
Central Acts
Act 04 of 1936 : The Payment of Wages Act, 1936
Central Acts
Date:
22 Apr 1936
Ministry:
Ministry of Labour and Employment
act 004 of 1936 : Payment of Wages Act, 1936 [Repealed]
Central Acts
act 003 of 1936 : Parsi Marriage and Divorce Act, 1936
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 004 of 1936 : Payment of Wages (Procedure) Rules, 1937
Central Acts
act 004 of 1936 : Payment of Wages (Railways) Rules, 1938
Central Acts
Act 003 of 1941 : Petroleum (Amendment) Act, 1941
Central Acts
Act 008 of 1941 : Protective Duties Continuation Act, 1941
Central Acts
act 020 of 1941 : Professions Tax, Limitation Act, 1941
Central Acts
act 018 of 1944 : Public Debt Act, 1944
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 023 of 1937 : Petroleum (Berar Extension) Act, 1937 [Repealed]
Central Acts
act 002 of 1947 : Prevention of Corruption Act, 1947 [Repealed]
Central Acts
bihar act 010 of 1947 : Public Irrigation and Drainage Works Act, 1947
Central Acts
Act 023 of 1937 : Petroleum (Berar Extension) Act, 1937
Central Acts
act 022 of 1948 : Power Alcohol Act, 1948 [Repealed]
Central Acts
bihar act 006 of 1948 : Provincialisation of Roads and Hospitals Act, 1947
Central Acts
bihar act 019 of 1948 : Power Alcohol Act, 1948
Central Acts
Act 022 of 1948 : Power Alcohol Act, 1948
Central Acts
bihar act 004 of 1948 : Privileged Persons Homestead Tenancy Act, 1947
Central Acts
bihar act 009 of 1948 : Private Forest Act, 1947
Central Acts
act 008 of 1948 : The Pharmacy Act, 1948
Central Acts
Date:
4 Mar 1948
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 020 of 1941 : Professions Tax Limitation (Amendment and Validation) Act, 1949 [Repealed]
Central Acts
act 022 of 1949 : Payment of Taxes (Transfer of Property) Act, 1949 [Repealed]
Central Acts
bihar act 012 of 1949 : Private Forest (Validating) Act, 1949
Central Acts
Act 061 of 1949 : Professions Tax Limitation (Amendment and Validation) Act, 1949
Central Acts
Act 022 of 1949 : Payment of Taxes (Transfer of Property) Act, 1949
Central Acts
act 064 of 1949 : Police Act, 1949
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 027 of 1950 : Public Premises (Eviction) Act, 1950 [Repealed]
Central Acts
Act 027 of 1950 : Public Premises (Eviction) Act, 1950
Central Acts
act 004 of 1950 : Preventive Detention Act, 1950 [Repealed]
Central Acts
Act 016 of 1950 : Prevention of Corruption (Amendment) Act, 1950
Central Acts
act 019 of 1950 : Parliament (Prevention of Disqualification) Act, 1950 [Repealed]
Central Acts
act 003 of 1951 : Part B States (Laws) Act, 1951 [Repealed]
Central Acts
act 066 of 1951 : Part C States (Miscellaneous Laws) Repealing Act, 1951 [Repealed]
Central Acts
act 068 of 1951 : Parliament Prevention of Disqualification Act, 1951 [Repealed]
Central Acts
act 030 of 1951 : The Presidents Emoluments and Pension Act, 1951
Central Acts
Date:
13 May 1951
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 069 of 1951 : The Plantations Labour Act, 1951
Central Acts
Date:
2 Nov 1951
Ministry:
Ministry of Labour and Employment
act 001 of 1952 : Part B States Marriages Validating Act, 1952 [Repealed]
Central Acts
act 031 of 1952 : Presidential and Vice-Presidential Elections Act, 1952
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
bihar act 022 of 1953 : Prevention and Control of Agricultural Pests Diseases and Noxious Weeds Act, 1953
Central Acts
bihar act 010 of 1954 : Prohibition of Smoking (Show-Houses) Act, 1954
Central Acts
act 001 of 1954 : Prevention of Disqualification Act, 1953 [Repealed]
Central Acts
act 037 of 1954 : Prevention of Food Adulteration Act, 1954 [Repealed]
Central Acts
u p act 001 of 1956 : Prevention of Cow Slaughter Act, 1955
Central Acts
madhya pradesh act 010 of 1955 : Prevention of Hindu Bigamous Marriages Act, 1955
Central Acts
act 032 of 1955 : Prisoners (Attendance in Courts) Act, 1955
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 042 of 1955 : Prize Competitions Act, 1955
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 022 of 1955 : Protection of Civil Rights Act, 1955
Central Acts
Date:
8 May 1955
Department:
Department of Social Justice and Empowerment
Ministry:
Ministry of Social Justice and Empowerment
act 024 of 1956 : Parliamentary Proceedings (Protection of Publication) Act, 1956 [Repealed]
Central Acts
Act 024 of 1956 : Parliamentary Proceedings (Protection of Publication) Act, 1956
Central Acts
bihar act 015 of 1956 : Public Land Encroachment Act, 1956
Central Acts
act 044 of 1957 : Public Employment (Requirement as to Residence) Act, 1957
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
bombay act 047 of 1958 : Central Provinces and Berar Finance (Bombay Repeal) Act, 1958
Central Acts
act 020 of 1958 : Probation of Offenders Act, 1958
Central Acts
Date:
16 May 1958
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 029 of 1959 : Public Wakfs (Extension of Limitation) Act, 1959 [Repealed]
Central Acts
Act 029 of 1959 : Public Wakfs (Extension of Limitation) Act, 1959
Central Acts
act 010 of 1959 : Parliament (Prevention of Disqualification) Act, 1959
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 063 of 1960 : Preference Shares (Regulation of Dividends) Act, 1960
Central Acts
Ministry:
Ministry of Corporate Affairs
act 059 of 1960 : Prevention of Cruelty to Animals Act, 1960
Central Acts
Date:
26 Dec 1960
Department:
Department of Animal Husbandry and Dairying
Ministry:
Ministry of Agriculture and Farmers Welfare
act 004 of 1936 : Payment of Wages (Manner of Recovery of Excess Deductions) Rules, 1966
Central Acts
act 004 of 1936 : Payment of Wages Act, 1936 [Repealed]
Central Acts
act 004 of 1936 : Payment of Wages (Mines) Rules, 1956
Central Acts
act 059 of 1962 : Personal Injuries (Emergency Provisions) Act, 1962 [Repealed]
Central Acts
madhya pradesh act 009 of 1962 : Prevention short title of Cruelty to Animal Law Repealing Act, 1962
Central Acts
act 049 of 1962 : Puducherry (Administration) Act, 1962
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 050 of 1962 : The Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962
Central Acts
Date:
7 Dec 1962
Ministry:
Ministry of Petroleum and Natural Gas
act 037 of 1963 : Personal Injuries (Compensation Insurance) Act, 1963 [Repealed]
Central Acts
act 004 of 1936 : Payment of Wages Act, 1936 [Repealed]
Central Acts
act 021 of 1965 : Payment of Bonus Act, 1965 [Repealed]
Central Acts
act 059 of 1960 : Prevention of Cruelty to Draught and Pack Animals Rules, 1965
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals (Licensing of Farriers) Rules, 1965
Central Acts
act 021 of 1965 : The Payment of Bonus Act, 1965
Central Acts
Date:
25 Sep 1965
Ministry:
Ministry of Labour and Employment
Act 015 of 1966 : Produce Cess Act, 1966
Central Acts
act 015 of 1966 : Produce Cess Act, 1966 [Repealed]
Central Acts
act 051 of 1966 : Post-Graduate Institute of Medical Education and Research, Chandigarh Act, 1966
Central Acts
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 031 of 1966 : Punjab Reorganisation Act, 1966
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 033 of 1966 : Police-Forces (Restriction of Rights) Act, 1966
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 015 of 1967 : Passports Act, 1967
Central Acts
Date:
24 Jun 1967
Ministry:
Ministry of External Affairs
Act 023 of 1968 : Public Provident Fund Act, 1968
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 004 of 1936 : Payment of Wages (Air Transport Services) Rules, 1968
Central Acts
act 026 of 1968 : Puducherry (Extension of Laws) Act, 1968
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 046 of 1969 : Punjab Legislative Council (Abolition) Act, 1969 [Repealed]
Central Acts
Act 046 of 1969 : Punjab Legislative Council (Abolition) Act, 1969
Central Acts
act 016 of 1969 : President (Discharge of Functions) Act, 1969
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 039 of 1970 : The Patents Act, 1970
Central Acts
Date:
19 Sep 1970
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
Act 074 of 1971 : Personal Injuries (Emergency Provisions) Amendment Act, 1971
Central Acts
act 040 of 1971 : The Public Premises (Eviction of Unauthorised Occupants) Act, 1971
Central Acts
Date:
23 Aug 1971
Ministry:
Ministry of Housing and Urban Affairs
act 069 of 1971 : The Prevention of Insults to National Honour Act, 1971
Central Acts
Date:
23 Dec 1971
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 024 of 1972 : Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972 [Repealed]
Central Acts
Act 024 of 1972 : Prevention of Food Adulteration (Extension to Kohima and Mokokchung Districts) Act, 1972
Central Acts
act 004 of 1936 : Payment of Wages etc. Rules, 1972
Central Acts
act 037 of 1963 : Personal Injuries (Compensation Insurance) Rules, 1972
Central Acts
act 037 of 1963 : Personal Injuries (Compensation Insurance) Scheme, 1972
Central Acts
act 039 of 1972 : The Payment of Gratuity Act, 1972
Central Acts
Date:
21 Aug 1972
Ministry:
Ministry of Labour and Employment
act 059 of 1960 : Performing Animals Rules, 1973
Central Acts
act 031 of 1952 : Presidential and Vice-Presidential Elections Rules, 1974
Central Acts
act 021 of 1965 : Payment of Bonus Rules, 1975
Central Acts
act 028 of 1976 : Parliamentary Proceedings (Protection of Publication) Repeal Act, 1976 [Repealed]
Central Acts
Act 028 of 1976 : Parliamentary Proceedings (Protection of Publication) Repeal Act, 1976
Central Acts
act 022 of 1955 : Protection of Civil Rights Rules, 1977
Central Acts
act 015 of 1977 : Parliamentary Proceedings (Protection of Publication) Act, 1977
Central Acts
Ministry:
Ministry of Information and Broadcasting
act 016 of 1978 : Public Sector Iron and Steel Companies etc. Act, 1978
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals etc. Rules, 1978
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals (Application of Fines) Rules, 1978
Central Acts
bihar act 005 of 1978 : Private Medical Colleges (Taking Over) Act, 1978
Central Acts
act 043 of 1978 : Prize Chits and Money Circulation Schemes (Banning) Act, 1978
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 016 of 1978 : Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978
Central Acts
Ministry:
Ministry of Steel
act 037 of 1978 : Press Council Act, 1978
Central Acts
Ministry:
Ministry of Information and Broadcasting
act 037 of 1978 : Press Council Rules, 1979
Central Acts
act 059 of 1960 : Prevention of Cruelty (Capture of Animals) Rules, 1979
Central Acts
Act 029 of 1979 : Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Act, 1979
Central Acts
Act 012 of 1979 : Punjab Excise (Delhi Amendment) Act, 1979
Central Acts
act 015 of 1967 : Passports Rules, 1980
Central Acts
Act 007 of 1980 : Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980
Central Acts
Department:
Department of Consumer Affairs
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
act 007 of 1980 : The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980
Central Acts
Date:
12 Feb 1980
Department:
Department of Consumer Affairs
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
act 048 of 1983 : Public Financial Institutions (Obligation as to Fidelity and Secrecy) Act, 1983
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 032 of 1983 : Punjab Disturbed Areas Act, 1983
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 036 of 1984 : Punjab State Legislature (Delegation of Powers) Act, 1984 [Repealed]
Central Acts
Act 036 of 1984 : Punjab State Legislature (Delegation of Powers) Act, 1984
Central Acts
Act 026 of 1984 : Payment of Gratuity (Second Amendment) Act, 1984
Central Acts
act 003 of 1984 : Prevention of Damage to Public Property Act, 1984
Central Acts
Date:
16 Mar 1984
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 021 of 1965 : Payment of Bonus (Second Amendment) Act, 1985 [Repealed]
Central Acts
Act 006 of 1985 : Payment of Bonus (Amendment) Ordinance, 1985
Central Acts
act 021 of 1965 : Payment of Bonus (Amendment) Act, 1985 [Repealed]
Central Acts
bihar act 010 of 1985 : Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985
Central Acts
Act 067 of 1985 : Payment of Bonus (Second Amendment) Act, 1985
Central Acts
Act 030 of 1985 : Payment of Bonus (Amendment) Act, 1985
Central Acts
act 053 of 1985 : Pondicherry University Act, 1985
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
bihar act 005 of 1987 : Prevention of Defacement of Property Act, 1985
Central Acts
Act 022 of 1987 : Payment of Gratuity (Amendment) Act, 1987
Central Acts
bihar act 011 of 1987 : Private Educational Institutions (Taking Over) Act, 1987
Central Acts
Act 46 of 1988 : The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988
Central Acts
Date:
5 Sep 1988
Department:
Department of Revenue
Ministry:
Ministry of Finance
Act 045 of 1988 : Prohibition of Benami Property Transactions Act, 1988
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 004 of 1936 : Payment of Undisbursed Wages (Air Transport Service) Rules, 1988
Central Acts
act 046 of 1988 : Prevention of Illicit Traffic in Narcotic Drugs & Psychotropic Substances Act, 1988
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 049 of 1988 : Prevention of Corruption Act, 1988
Central Acts
Date:
9 Sep 1988
Department:
Department of Personnel and Training
Ministry:
Ministry of Personnel, Public Grievances and Pensions
act 045 of 1988 : The Prohibition of Benami Property Transactions Act, 1988
Central Acts
Date:
5 Sep 1988
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 022 of 1989 : Punjab Pre-Emption (Chandigarh and Delhi Repeal) Act, 1989 [Repealed]
Central Acts
Act 022 of 1989 : Punjab Pre-Emption (Chandigarh and Delhi Repeal) Act, 1989
Central Acts
bihar act 001 of 1989 : Prevention of Specified Corrupt Practices Act, 1983
Central Acts
act 004 of 1936 : Payment of Undisbursed Wages (Mines) Rules, 1989
Central Acts
act 024 of 1989 : Passengers (Change of Names) Rules, 1990
Central Acts
act 025 of 1990 : Prasar Bharati (Broadcasting Corporation of India) Act, 1990
Central Acts
Ministry:
Ministry of Information and Broadcasting
act 042 of 1991 : Places of Worship (Special Provisions) Act, 1991
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 006 of 1991 : The Public Liability Insurance Act, 1991
Central Acts
Date:
22 Jan 1991
Ministry:
Ministry of Environment, Forest and Climate Change
tamil nadu act 059 of 1992 : Property (Prevention of Damage and Loss) Act, 1992
Central Acts
act 069 of 1993 : Public Records Act, 1993
Central Acts
Ministry:
Ministry of Culture
act 045 of 1994 : The Punjab Municipal Corporation Law (Extension to Chandigarh) Act, 1994
Central Acts
Date:
22 Jul 1994
Ministry:
Ministry of Housing and Urban Affairs
act 010 of 1994 : The Protection of Human Rights Act, 1993
Central Acts
Date:
8 Jan 1994
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 057 of 1994 : Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994
Central Acts
Date:
20 Sep 1994
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 021 of 1965 : Payment of Bonus (Amendment) Act, 1995 [Repealed]
Central Acts
Act 034 of 1995 : Payment of Bonus (Amendment) Act, 1995
Central Acts
act 001 of 1996 : Persons with Disabilities (Equal etc.) Act, 1995
Central Acts
act 040 of 1996 : Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996
Central Acts
Ministry:
Ministry of Panchayati Raj
act 069 of 1993 : Public Records Rules, 1997
Central Acts
bihar act 009 of 1999 : Prevention of Witch (Daain) Practices Act, 1999
Central Acts
act 039 of 1970 : Patents (Amendment) Act, 1999 [Repealed]
Central Acts
Act 017 of 1999 : Patents (Amendment) Act, 1999
Central Acts
Act 050 of 2000 : Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2000
Central Acts
act 034 of 1920 : Passport (Entry into India) Amendment Act, 2000 [Repealed]
Central Acts
Act 049 of 2000 : Protection of Human Rights (Amendment) Act, 2000
Central Acts
Act 047 of 2000 : Passport (Entry into India) Amendment Act, 2000
Central Acts
act 102 of 1956 : Postgraduate Medical Education Regulations, 2000
Central Acts
act 051 of 1966 : PG Institute of Medical etc. Chandigarh (Amendment) Act, 2001 [Repealed]
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals etc. Rules, 2001
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals (Slaughter House) Rules, 2001
Central Acts
Act 018 of 2001 : Post-Graduate Institute of Medical Education and Research, Chandigarh (Amendment) Act, 2001
Central Acts
act 059 of 1960 : Performing Animals (Registration) Rules, 2001
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals (Transport etc.) Rules, 2001
Central Acts
act 053 of 2001 : Protection of Plant Varieties and Farmers' Rights Act, 2001
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 050 of 2002 : Petroleum (Berar Extension) Repeal Act, 2002 [Repealed]
Central Acts
Act 050 of 2002 : Petroleum (Berar Extension) Repeal Act, 2002
Central Acts
act 030 of 1934 : Petroleum Rules, 2002
Central Acts
Act 017 of 2002 : Passports (Amendment) Act, 2002
Central Acts
Act 038 of 2002 : Patents (Amendment) Act, 2002
Central Acts
act 015 of 2002 : Prevention of Terrorism Act, 2002 [Repealed]
Central Acts
act 037 of 1978 : Press Council of India (Terms and Conditions of Service of the Employees) Regulations, 2002
Central Acts
act 015 of 1967 : Passports (Amendment) Act, 2002 [Repealed]
Central Acts
act 057 of 1994 : Pre-natal Diagnostic Techniques etc. Amendment Act, 2002 [Repealed]
Central Acts
Act 014 of 2003 : Pre-natal Diagnostic Techniques (Regulation and Prevention of Misuse) Amendment Act, 2002
Central Acts
Act 031 of 2003 : Prevention of Insults to National Honour (Amendment) Act, 2003
Central Acts
act 039 of 1970 : Patents Rules, 2003
Central Acts
act 015 of 2003 : The Prevention of Money-Laundering Act, 2002
Central Acts
Date:
17 Jan 2003
Department:
Department of Revenue
Ministry:
Ministry of Finance
uttaranchal act 030 of 2003 : Prevention of Defacement of Public Property Act, 2003
Central Acts
act 037 of 1967 : Procedure for Admission and Disposal of Application Rules, 2004
Central Acts
01117 : Prevention of Terrorism (Repeal) Ordinance, 2004
Central Acts
act 026 of 2004 : The Prevention of Terrorism (Repeal) Act, 2004
Central Acts
Date:
21 Dec 2004
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 048 of 2005 : Punjab General Sales Tax etc. Repeal Act, 2005
Central Acts
act 039 of 1970 : Patents (Amendment) Act, 2005 [Repealed]
Central Acts
act 015 of 2003 : Prevention of Money-laundering (the Manner of etc.) Rules, 2005
Central Acts
act 015 of 2003 : Prevention of Money-laundering (the Forms etc.) Rules, 2005
Central Acts
act 015 of 2003 : Prevention of Money-laundering (Receipt etc.) Rules, 2005
Central Acts
act 015 of 2003 : Prevention of Money-laundering (Manner of Receiving etc.) Rules, 2005
Central Acts
act 015 of 2003 : Prevention of Money-laundering etc. Rules, 2005
Central Acts
act 015 of 2003 : Prevention of Money-laundering (Appeal) Rules, 2005
Central Acts
act 015 of 2003 : Prevention of Money-laundering (Maintenance of Records) Rules, 2005
Central Acts
act 015 of 2003 : Prevention of Money-laundering (Forms etc.) Rules, 2005
Central Acts
Act 051 of 2005 : Prevention of Insults to National Honour (Amendment) Act, 2005
Central Acts
Act 020 of 2005 : Prevention of Money-Laundering (Amendment) Act, 2005
Central Acts
Act 048 of 2005 : Punjab General Sales Tax (As in force in the Union Territory of Chandigarh) Repeal Act, 2005
Central Acts
Act 015 of 2005 : Patents (Amendment) Act, 2005
Central Acts
Act 041 of 2005 : Payment of Wages (Amendment) Act, 2005
Central Acts
act 014 of 2005 : Parel Investments and Trading Private Limited and Domestic Gas Private Limited (Taking Over of Management) Repeal Act, 2005
Central Acts
Ministry:
Ministry of Petroleum and Natural Gas
act 029 of 2005 : Private Security Agencies (Regulation) Act, 2005
Central Acts
Date:
23 Jun 2005
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 043 of 2005 : Protection of Women from Domestic Violence Act, 2005
Central Acts
Date:
13 Sep 2005
Ministry:
Ministry of Women and Child Development
Act 046 of 2006 : Produce Cess Laws (Abolition) Act, 2006
Central Acts
Act 19 of 2006 : The Petroleum and Natural Gas Regulatory Board Act, 2006
Central Acts
Date:
30 Mar 2006
Ministry:
Ministry of Petroleum and Natural Gas
rajasthan act 013 of 2006 : Prevention of Defacement of Property Act, 2006
Central Acts
Act 043 of 2006 : Protection of Human Rights (Amendment) Act, 2006
Central Acts
act 043 of 2005 : Protection of Women from Domestic Violence Rules, 2006
Central Acts
Act 031 of 2006 : Parliament (Prevention of Disqualification) Amendment Act, 2006
Central Acts
act 046 of 2006 : Produce Cess Laws (Abolition) Act, 2006 [Repealed]
Central Acts
act 044 of 2006 : Pondicherry (Alteration of Name) Act, 2006
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 021 of 1965 : Payment of Bonus (Amendment) Act, 2007 [Repealed]
Central Acts
Act 045 of 2007 : Payment of Bonus (Amendment) Act, 2007
Central Acts
karnataka ord 001 of 2007 : Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Ordinance, 2007
Central Acts
act 051 of 2007 : The Payment and Settlement Systems Act, 2007
Central Acts
Date:
20 Dec 2007
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 006 of 2007 : Prohibition of Child Marriage Act, 2006
Central Acts
Date:
10 Jan 2007
Ministry:
Ministry of Women and Child Development
act 030 of 1951 : President's Emoluments and Pension (Amendment) Act, 2008 [Repealed]
Central Acts
Act 012 of 2008 : Prasar Bharati (Broadcasting Corporation of India) Amendment Act, 2008
Central Acts
Act 028 of 2008 : President's Emoluments and Pension (Amendment) Act, 2008
Central Acts
act 051 of 2007 : Payment and Settlement Systems Regulations, 2008
Central Acts
bihar act 021 of 2008 : Public Works Contracts Disputes Arbitration Tribunal Act, 2008
Central Acts
act 051 of 1966 : PG Institute of Medical etc. Chandigarh (Amendment) Act, 2008 [Repealed]
Central Acts
Act 003 of 2009 : Post-Graduate Institute of Medical Education and Research, Chandigarh (Amendment) Act, 2008
Central Acts
delhi act 001 of 2009 : Prevention of Defacement of Property Act, 2007
Central Acts
mizoram act 003 of 2009 : Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2009
Central Acts
act 004 of 1936 : Payment of Wages (Nomination) Rules, 2009
Central Acts
act 027 of 2009 : Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
Central Acts
Department:
Department of Animal Husbandry and Dairying
Ministry:
Ministry of Agriculture and Farmers Welfare
act 008 of 1890 : Personal Laws (Amendment) Act, 2010 [Repealed]
Central Acts
Act 030 of 2010 : Personal Laws (Amendment) Act, 2010
Central Acts
act 039 of 1972 : Payment of Gratuity (Amendment) Act, 2010 [Repealed]
Central Acts
Act 015 of 2010 : Payment of Gratuity (Amendment) Act, 2010
Central Acts
Act 017 of 2010 : Plantations Labour (Amendment) Act, 2010
Central Acts
act 069 of 1951 : Plantations Labour (Amendment) Act, 2010 [Repealed]
Central Acts
act 015 of 1967 : Passports Application (Facilitation and Processing) Rules, 2010
Central Acts
mizoram act 003 of 2012 : Police Act, 2011
Central Acts
act 039 of 1970 : Patents (Appeals and Applications to the IPAB) Rules, 2011
Central Acts
act 050 of 1962 : Petroleum and Minerals Pipelines (Acquisition etc.) Amendment Act, 2011 [Repealed]
Central Acts
Act 009 of 2012 : Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Amendment Act, 2011
Central Acts
Act 006 of 2012 : Prasar Bharati (Broadcasting Corporation of India) Amendment Act, 2011
Central Acts
Act 032 of 2012 : Protection of Children from Sexual Offences Act, 2012
Central Acts
Ministry:
Ministry of Women and Child Development
act 021 of 2000 : Policy for providing Preference to Domestically Manufactured Electronic Goods in procurement due to security considerations and in Government procurement
Central Acts
act 015 of 2003 : Prevention of Money-laundering (Issuance of Provisional Attachment Order) Rules, 2013
Central Acts
act 015 of 2003 : Prevention of Money-laundering etc. Rules, 2013
Central Acts
Act 002 of 2013 : Prevention of Money-Laundering (Amendment) Act, 2012
Central Acts
Act 028 of 2013 : Parliament (Prevention of Disqualification) Amendment Act, 2013
Central Acts
act 025 of 2013 : Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013
Central Acts
Department:
Department of Social Justice and Empowerment
Ministry:
Ministry of Social Justice and Empowerment
act 023 of 2013 : The Pension Fund Regulatory and Development Authority Act, 2013
Central Acts
Date:
18 Sep 2013
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 023 of 2013 : PFRDA Procedure for Search and Seizure Rules, 2014
Central Acts
act 020 of 2013 : Provisioning of Funds to State Governments for Short Supply of Foodgrains Rules, 2014
Central Acts
telangana act 018 of 2005 : P.V. Narsimha Rao Telangana Veterinary University Act, 2005
Central Acts
act 023 of 2013 : PFRDA Appeal to Securities Appellate Tribunal Rules, 2014
Central Acts
act 023 of 2013 : PFRDA Subscriber Education and Protection Fund Regulations, 2015
Central Acts
act 023 of 2013 : PFRDA Procedure for inquiry by Adjudicating Officer Regulations, 2015
Central Acts
telangana act 001 of 1986 : Prevention of Dangerous Activities of Boot-leggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders etc. Act, 1986
Central Acts
act 023 of 2013 : PFRDA Pension Advisory Committee Meetings Regulations, 2015
Central Acts
act 023 of 2013 : PFRDA Exits and Withdrawals Regulations, 2015
Central Acts
act 023 of 2013 : PFRDA Trustee Bank Regulations, 2015
Central Acts
Act 002 of 2015 : Public Premises (Eviction of Unauthorised Occupants) Amendment Act, 2015
Central Acts
Act 018 of 2015 : Payment and Settlement Systems (Amendment) Act, 2015
Central Acts
Act 006 of 2016 : Payment of Bonus (Amendment) Act, 2015
Central Acts
act 023 of 2013 : PFRDA Redressal of Subscriber Grievance Regulations, 2015
Central Acts
act 023 of 2013 : PFRDA Procedure for Authority Meetings Regulations, 2015
Central Acts
act 023 of 2013 : PFRDA (Pension Fund) Regulations, 2015
Central Acts
act 008 of 1948 : Pharmacy Practice Regulations, 2015
Central Acts
act 023 of 2013 : PFRDA Custodian of Securities Regulations, 2015
Central Acts
act 021 of 2000 : Policy on use of IT Resources of Government of India
Central Acts
act 024 of 1997 : Prohibition of Discriminatory Tariffs for Data Services Regulations, 2016
Central Acts
act 015 of 2003 : Prevention of Money-Laundering etc. Rules, 2016
Central Acts
telangana act 021 of 1951 : Payment of Taxes (Transfer of Property) Act, 1951
Central Acts
telangana act 010 of 1955 : Pathology and Anatomy Act, 1955
Central Acts
telangana act 020 of 1968 : Public Premises (Eviction of Unauthorised Occupants) Act, 1968
Central Acts
telangana act 012 of 1977 : Prevention of Begging Act, 1977
Central Acts
telangana act 022 of 1988 : Private Educational Institutions Grant-in-Aid (Regulation) Act, 1988
Central Acts
telangana act 021 of 1992 : Public Security Act, 1992
Central Acts
telangana act 011 of 1995 : Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
Central Acts
u p act 016 of 2016 : Protection of Interest of Depositors in Financial Establishments Act, 2016
Central Acts
telangana act 014 of 1997 : Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997
Central Acts
telangana act 017 of 1999 : Protection of Depositors of Financial Establishments Act, 1999
Central Acts
telangana act 014 of 2002 : Prohibition of Smoking and Health Protection Act, 2002
Central Acts
act 029 of 1986 : Plastic Waste Management Rules, 2016
Central Acts
Ord 009 of 2016 : Payment of Wages (Amendment) Ordinance, 2016
Central Acts
telangana act 017 of 1995 : Prohibition Act, 1995
Central Acts
telangana act 012 of 2001 : Prisons Development Board Act, 2001
Central Acts
telangana act 001 of 1970 : Preventive Detention Act, 1970
Central Acts
Act 031 of 2017 : Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Act, 2017
Central Acts
punjab act 004 of 2017 : Prevention of Damage to Public and Private Property Act, 2014
Central Acts
jammu and kashmir ordinance 3 of 2017 : Public Property (Prevention of Damage) Amendment Ordinance, 2017
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals (Regulation etc.) Rules, 2017
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals etc. Rules, 2017
Central Acts
act 059 of 1960 : Prevention of Cruelty to Animals (Dog Breeding etc.) Rules, 2017
Central Acts
Ord 002 of 2017 : Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Ordinance, 2017
Central Acts
Act 001 of 2017 : Payment of Wages (Amendment) Act, 2017
Central Acts
act 024 of 1958 : Policy for Archaeological Survey of India Guides to perform within Centrally Protected Monuments
Central Acts
act 034 of 1968 : Procedure and Mechanism for Sale of Enemy Share Order, 2019
Central Acts
act 023 of 2013 : PFRDA (Point of Presence) Regulations, 2018
Central Acts
act 039 of 1972 : Payment of Gratuity (Amendment) Act, 2018
Central Acts
act 046 of 1968 : Pesticides (Prohibition) Order, 2018
Central Acts
act 049 of 1988 : Prevention of Corruption (Amendment) Act, 2018
Central Acts
u p act 005 of 2018 : Prayagraj Mela Authority, Allahabad Act, 2017
Central Acts
act 033 of 2008 : Pradhan Mantri Laghu Vyapari Maan-dhan, Yojana, 2019
Central Acts
act 025 of 1990 : Prasar Bharati (Broadcasting Corporation of India) Director General (Akashvani) and Director General (Doordarshan) Recruitment Regulations, 2019
Central Acts
ord 014 of 2019 : Prohibition of Electronic Cigarettes (Production, Manufacture, etc.) Ordinance, 2019
Central Acts
act 042 of 2019 : Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019
Central Acts
Date:
5 Dec 2019
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 025 of 1990 : Prasar Bharati (Broadcasting Corporation of India) Establishment of Recruitment Board Rules, 2020
Central Acts
act 034 of 1968 : Procedure and Mechanism for Disposal of Immovable Enemy Properties Order, 2020
Central Acts
act 011 of 2016 : Plain Copier Paper (Quality Control) Order, 2020
Central Acts
act 050 of 2023 : The Provisional collection of Taxes Act,2023
Central Acts
Date:
28 Dec 2023
Department:
Legislative Department
Ministry:
Ministry of Law And Justice
act 043 of 2023 : The Post Office Act, 2023
Central Acts
Date:
24 Dec 2023
Department:
Department of Posts
Ministry:
Ministry of Communications
act 051 of 2023 : The Press and Registration of Periodicals Act, 2023
Central Acts
Date:
28 Dec 2023
Ministry:
Ministry of Information and Broadcasting
act 001 of 2024 : The Public Examinations (Prevention of Unfair Means) Act, 2024
Central Acts
Date:
12 Feb 2024
Department:
Department of Personnel And Training
Ministry:
Ministry of Personnel, Public Grievances And Pensions
act 017 of 2025 : The Protection of Interests in Aircraft Objects Act, 2025
Central Acts
Date:
16 Apr 2025
Ministry:
Ministry of Civil Aviation
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