Payment of Bonus (Amendment) Act, 1985 [Repealed]
ACTNO. 21 OF 1965
05 October, 1986
[Repealed by Act 30 of 2001]
An Act further to amend the Payment of Bonus Act, 1965
Be it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Payment of Bonus (Amendment) Act, 1985.
Section 2. Omission of Section 12
Section 12 of the Payment of Bonus Act, 1965 (21 of 1965) shall be omitted.
1. Received the assent of the President on 22nd May, 1985 and published in the Gaz. of India, Extra., Pt. II, S. 1, dt. May 22, 1985, Sl. 37.