| [Act 6 of 1918] | [12th March, 1918] |
An Act to amend the Indian Paper Currency (Amendment) Act, 1917
(Received the assent of the Governor-General on the 12th March 1918)
Whereas it is expedient to amend the Indian Paper Currency (Amendment) Act, 19 of 1917; It is hereby enacted as follows:-
1. Short title.-This Act may be called the Indian Paper Currency (Amendment) Act, 1918.
2. Amendment of section 2, Act 19 of 1917.-In Section 2 of the Indian Paper Currency (Amendment) Act, 1917, for the words "four hundred and twenty millions" the words "six hundred and sixty millions" shall be substituted.