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Home
Acts
Central Acts
N
Acts Starting With N
act 030 of 1852 : Naturalization Act, 1852 [Repealed]
Central Acts
act 014 of 1853 : Navy Act, 1853 [Repealed]
Central Acts
act 003 of 1855 : Navy Act, 1855 [Repealed]
Central Acts
act 001 of 1857 : Native Passengers Vessels Act, 1857 [Repealed]
Central Acts
act 021 of 1858 : Native Passenger Ships Act, 1858 [Repealed]
Central Acts
act 033 of 1858 : Navy Act, 1858 [Repealed]
Central Acts
act 037 of 1858 : Nawab of Camatic Act, 1858 [Repealed]
Central Acts
act 030 of 1858 : Nawab of Carnatic Act, 1858 [Repealed]
Central Acts
act 029 of 1861 : Native Articles of War Act, 1861 [Repealed]
Central Acts
act 011 of 1864 : Native Law Officers Act, 1864 [Repealed]
Central Acts
act 021 of 1868 : Nawab of the Carnatic Act, 1868 [Repealed]
Central Acts
act 012 of 1870 : Native Passenger Ships Act, 1870 [Repealed]
Central Acts
act 021 of 1872 : Native Military Lunatics Act, 1872 [Repealed]
Central Acts
act 012 of 1872 : Native Passenger Ships Act, 1872 [Repealed]
Central Acts
Act 08 of 1873 : The Northern India Canal and Drainage Act, 1873
Central Acts
Date:
10 Feb 1873
Ministry:
Ministry of Shipping
act 016 of 1873 : North-Western Provinces Village and Road Police Act, 1873 [Repealed]
Central Acts
act 017 of 1873 : Nawab Nazim's Debts Act, 1873 [Repealed]
Central Acts
act 008 of 1873 : Northern India Canal and Drainage Act, 1873
Central Acts
Department:
Department of Water Resources, River Development and Ganga Rejuvenation
Ministry:
Ministry of Jal Shaktri
act 017 of 1878 : Northern India Ferries Act, 1878
Central Acts
Ministry:
Ministry of Shipping
act 010 of 1879 : Northern India Takkavi Act, 1879 [Repealed]
Central Acts
act 026 of 1881 : The Negotiable Instruments Act, 1881
Central Acts
Date:
9 Dec 1881
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 020 of 1890 : North-Western Provinces and Oudh Act, 1890
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 013 of 1915 : North-West Frontier Constabulary Act, 1915
Central Acts
act 017 of 1918 : Non-ferrous Metal Industry Act, 1918 [Repealed]
Central Acts
Act 025 of 1920 : Negotiable Instruments (Amendment) Act, 1920
Central Acts
Act 034 of 1934 : Navy (Discipline) Act, 1934
Central Acts
act 034 of 1934 : Navy (Discipline) Act, 1934 [Repealed]
Central Acts
act 048 of 1947 : Nursing Council Act, 1947
Central Acts
act 031 of 1948 : The National Cadet Corps Act, 1948
Central Acts
Date:
16 Apr 1948
Department:
Department of Defence
Ministry:
Ministry of Defence
act 036 of 1950 : Nawab Salar Jung Bahadur (Administration of Assets) Act, 1950 [Repealed]
Central Acts
Act 057 of 1950 : Naval Forces (Miscellaneous Provisions) Act, 1950
Central Acts
act 057 of 1950 : Naval Forces (Miscellaneous Provisions) Act, 1950 [Repealed]
Central Acts
act 053 of 1952 : Notaries Act, 1952
Central Acts
Date:
9 Aug 1952
Department:
Department of Legal Affairs
Ministry:
Ministry of Law and Justice
Act 045 of 1956 : Newspaper (Price and Page) Act, 1956
Central Acts
act 045 of 1956 : Newspaper (Price and Page) Act, 1956 [Repealed]
Central Acts
act 053 of 1952 : Notaries Rules, 1956
Central Acts
act 048 of 1956 : National Highways Act, 1956
Central Acts
Ministry:
Ministry of Road Transport and Highways
act 042 of 1957 : Naga Hills-Tuensang Area Act, 1957
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 062 of 1957 : The Navy Act, 1957
Central Acts
Date:
27 Dec 1957
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
Act 036 of 1961 : Newspaper (Price and Page) Continuance Act, 1961
Central Acts
act 036 of 1961 : Newspaper (Price and Page) Continuance Act, 1961 [Repealed]
Central Acts
act 026 of 1962 : National Co-operative Development Corporation Act, 1962
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 062 of 1957 : Navy (Discipline and Miscellaneous Provisions) Regulations, 1965
Central Acts
act 059 of 1971 : Naval and Aircraft Prize Act, 1971
Central Acts
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
act 081 of 1971 : The North-Eastern Areas (Reorganisation) Act, 1971
Central Acts
Date:
30 Dec 1971
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 084 of 1971 : North-Eastern Council Act, 1971
Central Acts
Ministry:
Ministry of Development of North Eastern Region
Act 015 of 1972 : Newspapers (Price Control) Act, 1972
Central Acts
act 028 of 1972 : National Service Act, 1972
Central Acts
Department:
Department of Youth Affairs
Ministry:
Ministry of Youth Affairs and Sports
act 024 of 1973 : North-Eastern Hill University Act, 1973
Central Acts
act 024 of 1973 : North-Eastern Hill University Act, 1973
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
Act 076 of 1976 : National Library of India Act, 1976
Central Acts
act 076 of 1976 : National Library of India Act, 1976 [Repealed]
Central Acts
bihar act 030 of 1976 : Non-Government Elementary Schools (Taking Over of Control) Act, 1976
Central Acts
Act 065 of 1980 : National Security Act, 1980
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 042 of 1980 : National Company Limited (Acquisition and Transfer of Undertakings) Act, 1980
Central Acts
Ministry:
Ministry of Textiles
act 065 of 1980 : The National Security Act, 1980
Central Acts
Date:
27 Dec 1980
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 061 of 1981 : The National Bank for Agriculture and Rural Development Act, 1981
Central Acts
Date:
30 Dec 1981
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 061 of 1981 : NABARD General Regulations, 1982
Central Acts
act 049 of 1982 : National Waterway (Allahabad-Haldia etc.) Act, 1982
Central Acts
Act 049 of 1982 : National Waterway (Allahabad-Haldia Stretch of the Ganga-Bhagirathi-Hooghly River) Act, 1982
Central Acts
Act 029 of 1983 : National Oilseeds and Vegetable Oils Development Board Act, 1983
Central Acts
act 029 of 1983 : National Oilseeds and Vegetable Oils Development Board Act, 1983 [Repealed]
Central Acts
act 061 of 1985 : Narcotic Drugs and Psychotropic Substances Act, 1985
Central Acts
act 061 of 1981 : NABARD (Additional) General Regulations, 1984
Central Acts
act 061 of 1985 : Narcotic Drugs and Psychotropic Substances Rules, 1985
Central Acts
act 002 of 1985 : National Capital Region Planning Board Act, 1985
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 047 of 1986 : National Security Guard Act, 1986
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
tripura act 013 of 1987 : Nursing Council Act, 1986
Central Acts
act 053 of 1987 : National Housing Bank Act, 1987
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 037 of 1987 : National Dairy Development Board Act, 1987
Central Acts
Department:
Department of Animal Husbandry and Dairying
Ministry:
Ministry of Agriculture and Farmers Welfare
bihar act 004 of 1988 : Non-Government Educational Institution (Taking Over) Act, 1988
Central Acts
act 021 of 2000 : National Policy on Software Products (2019)
Central Acts
act 040 of 1988 : National Waterway etc. Act, 1988
Central Acts
Act 040 of 1988 : National Waterway (Sadiya-Dhubri Stretch of the Brahmaputra River) Act, 1988
Central Acts
act 068 of 1988 : National Highways Authority of India Act, 1988
Central Acts
Date:
16 Dec 1988
Ministry:
Ministry of Road Transport and Highways
Act 027 of 1987 : National Security (Amendment) Act, 1987
Central Acts
act 065 of 1980 : National Security (Amendment) Act, 1987 [Repealed]
Central Acts
act 035 of 1989 : Nagaland University Act, 1989
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 020 of 1990 : The National Commission for Women Act, 1990
Central Acts
Date:
30 Aug 1990
Ministry:
Ministry of Women and Child Development
act 025 of 1992 : National Waterway (Kollam-Kottapuram Stretch of West Coast etc.) Act, 1992
Central Acts
Act 025 of 1992 : National Waterway (Kollam-Kottapuram Stretch of West Coast Canal and Champakara and Udyogmandal Canals) Act, 1992
Central Acts
act 019 of 1992 : National Commission for Minorities Act, 1992
Central Acts
Ministry:
Ministry of Minority Affairs
act 061 of 1985 : Narcotic Drugs and Psychotropic Substances Act, 1985
Central Acts
Date:
16 Sep 1985
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 027 of 1993 : National Commission for Backward Classes Act, 1993 [Repealed]
Central Acts
act 024 of 1993 : NTPC Ltd., NHPC Ltd. etc. Act, 1993 [Repealed]
Central Acts
act 073 of 1993 : National Council for Teacher Education Act, 1993
Central Acts
Department:
Department of School Education and Literacy
Ministry:
Ministry of Human Resource Development
act 064 of 1993 : National Commission for Safai Karamcharis Act, 1993
Central Acts
Department:
Department of Social Justice and Empowerment
Ministry:
Ministry of Social Justice and Empowerment
Act 056 of 1994 : Neyveli Lignite Corporation Limited (Acquisition and Transfer of Power Transmission System) Act, 1994
Central Acts
act 056 of 1994 : Neyveli Lignite Corp. Ltd. etc. Act, 1994 [Repealed]
Central Acts
act 044 of 1994 : The New Delhi Municipal Council Act, 1994
Central Acts
Date:
14 Jul 1994
Ministry:
Ministry of Housing and Urban Affairs
act 027 of 1995 : National Environment Tribunal Act, 1995 [Repealed]
Central Acts
act 039 of 1987 : NALSA Rules, 1995
Central Acts
act 073 of 1993 : National Council for Teacher Education Rules, 1997
Central Acts
act 022 of 1997 : National Environment Appellate Authority Act, 1997 [Repealed]
Central Acts
delhi act 006 of 1997 : NCT of Delhi, Members of Legislative Assembly (Removal of Disqualification) Act, 1997
Central Acts
act 053 of 1972 : National Zoo Policy, 1998
Central Acts
act 013 of 1998 : National Institute of Pharmaceutical Education and Research Act, 1998
Central Acts
Department:
Department of Pharmaceuticals
Ministry:
Ministry of Chemicals and Fertilizers
act 044 of 1999 : National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999
Central Acts
Department:
Department of Empowerment of Persons with Disabilities
Ministry:
Ministry of Social Justice and Empowerment
Act 055 of 2000 : National Bank for Agriculture and Rural Development (Amendment) Act, 2000
Central Acts
act 061 of 1981 : National Bank for Agriculture and Rural Development (Amendment) Act, 2000 [Repealed]
Central Acts
act 029 of 1986 : Noise Pollution (Regulation and Control) Rules, 2000
Central Acts
Act 009 of 2001 : Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001
Central Acts
chhattisgarh act 002 of 2001 : Niji Kshetra Vishwavidyalaya (Sthapana aur Viniyaman) Adhiniyam, 2001
Central Acts
Act 045 of 2002 : National Co-operative Development Corporation (Amendment) Act, 2002
Central Acts
Act 028 of 2002 : National Institute of Pharmaceutical Education and Research (Amendment) Act, 2002
Central Acts
act 026 of 1962 : National Co-operative Development Corporation (Amendment) Act, 2002 [Repealed]
Central Acts
act 061 of 1981 : National Bank for Agriculture and Rural Development (Amendment) Act, 2003 [Repealed]
Central Acts
Act 048 of 2003 : National Bank for Agriculture and Rural Development (Amendment) Act, 2003
Central Acts
act 053 of 1972 : National Board for Wild Life Rules, 2003
Central Acts
act 006 of 2004 : National Commission for Minority Educational Institutions Ordinance, 2004
Central Acts
act 062 of 1957 : Navy (Amendment) Act, 2005 [Repealed]
Central Acts
Act 023 of 2005 : Navy (Amendment) Act, 2005
Central Acts
act 042 of 2005 : National Rural Employment Guarantee Act, 2005
Central Acts
act 036 of 2003 : National Load Despatch Centre Rules, 2004
Central Acts
act 049 of 2005 : National Tax Tribunal Act, 2005
Central Acts
Department:
Department of Legal Affairs
Ministry:
Ministry of Law and Justice
act 002 of 2005 : The National Commission for Minority Educational Institutes Act, 2004
Central Acts
Date:
6 Jan 2005
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
Act 018 of 2006 : National Commission for Minority Educational Institutions (Amendment) Act, 2006
Central Acts
act 053 of 1972 : National Tiger Conservation Authority (Qualifications etc.) Rules, 2006
Central Acts
act 002 of 2005 : National Commission for Minority Educational Institutions (Procedure for Appeal) Rules, 2006
Central Acts
act 053 of 1972 : National Tiger Conservation Authority (Salaries, etc.) Rules, 2006
Central Acts
act 028 of 2006 : National Institute of Fashion Technology Act, 2006
Central Acts
Ministry:
Ministry of Textiles
00957 : National Capital Territory of Delhi Laws (Special Provisions) Ordinance, 2007
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
Act 018 of 2007 : National Tax Tribunal (Amendment) Act, 2007
Central Acts
act 049 of 2005 : National Tax Tribunal (Amendment) Act, 2007 [Repealed]
Central Acts
act 053 of 1972 : National Tiger Conservation Authority etc. Guidelines, 2007
Central Acts
Act 019 of 2007 : National Institute of Pharmaceutical Education and Research (Amendment) Act, 2007
Central Acts
act 043 of 2007 : The National Capital Territory of Delhi Laws (Special Provisions) At, 2007
Central Acts
Date:
5 Dec 2007
Ministry:
Ministry of Housing and Urban Affairs
act 023 of 2007 : National Rural Employment Guarantee (Extension to Jammu and Kashmir) Act, 2007
Central Acts
Department:
Department of Rural Development
Ministry:
Ministry of Rural Development
act 029 of 2007 : The National Institutes of Technology, Science Education and Research Act, 2007
Central Acts
Date:
5 Jun 2007
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
national anti doping agency nada : National Anti-Doping Agency (NADA)
Central Acts
act 024 of 2008 : National Waterway (Kakinada-Puducherry Stretch etc.) Act, 2008
Central Acts
act 023 of 2008 : National Waterway (Kollam-Kottapuram Stretch etc.) Act, 1992
Central Acts
Act 023 of 2008 : National Waterway (Talcher-Dhamra Stretch of Rivers, Geonkhali-Charbatia Stretch of East Coast Canal, Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Act, 2008
Central Acts
act 002 of 1934 : Non-Banking Financial Company-Micro Finance Institutions RBI Directions, 2011
Central Acts
Act 024 of 2008 : National Waterway (Kakinada-Puducherry Stretch of Canals and Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari and Wazirabad-Vijayawada Stretch of River Krishna) Act, 2008
Central Acts
act 002 of 1934 : Non-Banking Financial Companies etc by nbfcs Directions, 2011
Central Acts
act 034 of 2008 : National Investigation Agency Act, 2008
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
Act 046 of 2009 : National Rural Employment Guarantee (Amendment) Act, 2009
Central Acts
act 042 of 2005 : National Rural Employment Guarantee (Amendment) Act, 2009 [Repealed]
Central Acts
act 039 of 1987 : NALSA (Lok Adalats) Regulations, 2009
Central Acts
act 024 of 2009 : National Capital Territory of Delhi Laws (Special Provisions) Act, 2009
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 040 of 2009 : National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2009
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 012 of 2009 : National Jute Board Act, 2008
Central Acts
Ministry:
Ministry of Textiles
Act 020 of 2010 : National Commission for Minority Educational Institutions (Amendment) Act, 2010
Central Acts
act 039 of 1987 : NALSA (Free and Competent Legal Services) Regulations, 2010
Central Acts
act 039 of 2010 : Nalanda University Act, 2010
Central Acts
Ministry:
Ministry of External Affairs
act 019 of 2010 : National Green Tribunal Act, 2010
Central Acts
Date:
2 Jun 2010
Ministry:
Ministry of Environment, Forest and Climate Change
act 039 of 1987 : NALSA (Legal Aid Clinics) Regulations, 2011
Central Acts
act 019 of 2010 : National Green Tribunal (Practices and Procedure) Rules, 2011
Central Acts
act 027 of 1993 : National Commission for Backward Classes (Power to Review Advice) Rules, 2011
Central Acts
Act 018 of 2011 : National Council for Teacher Education (Amendment) Act, 2011
Central Acts
act 005 of 2011 : National Capital Territory of Delhi Laws (Special Provisions) Act, 2011
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 020 of 2011 : The National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
Central Acts
Date:
23 Dec 2011
Ministry:
Ministry of Housing and Urban Affairs
Act 005 of 2012 : New Delhi Municipal Council (Amendment) Act, 2011
Central Acts
Act 039 of 2012 : North-Eastern Areas (Reorganisation) Amendment Act, 2012
Central Acts
Act 026 of 2012 : North-Eastern Areas (Reorganisation) and Other Related Laws (Amendment) Act, 2012
Central Acts
Act 028 of 2012 : National Institutes of Technology (Amendment) Act, 2012
Central Acts
act 038 of 2012 : National Institute of Mental Health and Neuro-Sciences, Bangalore Act, 2012
Central Acts
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 021 of 2000 : Notification on National Cyber Security Policy-2013 (NCSP-2013)
Central Acts
act 068 of 1988 : National Highways Authority of India (Amendment) Act, 2013 [Repealed]
Central Acts
act 061 of 1985 : Narcotic Drugs and Psychotropic Substances (Regulation of Controlled Substances) Order, 2013
Central Acts
Act 019 of 2013 : National Highways Authority of India (Amendment) Act, 2013
Central Acts
act 020 of 2013 : National Food Security Act, 2013
Central Acts
Date:
10 Sep 2013
Department:
Department of Food and Public Distribution
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
Act 016 of 2014 : Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2014
Central Acts
Act 039 of 2014 : National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2014
Central Acts
act 018 of 2013 : Nidhi Rules, 2014
Central Acts
Act 009 of 2014 : National Institutes of Technology, Science Education and Research (Amendment) Act, 2014
Central Acts
act 040 of 2014 : National Judicial Appointments Commission Act, 2014 [Repealed]
Central Acts
act 040 of 2014 : The National Judicial Appointments Commission Act, 2014
Central Acts
Date:
31 Dec 2014
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 018 of 2014 : The National Institutes of Design Act, 2014
Central Acts
Date:
17 Jul 2014
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
national anti doping agency nada : NADA Anti-Doping Rules, 2015
Central Acts
Ord 007 of 2015 : Negotiable Instruments (Amendment) Second Ordinance, 2015
Central Acts
Ord 006 of 2015 : Negotiable Instruments (Amendment) Ordinance, 2015
Central Acts
act 035 of 1952 : National Mineral Exploration Trust Rules, 2015
Central Acts
act 018 of 2013 : NCLAT Salaries and Allowances etc. Rules, 2015
Central Acts
act 018 of 2013 : NCLT Salary, Allowances and Other Rules, 2015
Central Acts
Act 026 of 2015 : Negotiable Instruments (Amendment) Act, 2015
Central Acts
act 020 of 1990 : National Commission for Women (Procedure) Regulations, 2016
Central Acts
act 018 of 2013 : NCLAT Rules, 2016
Central Acts
act 018 of 2013 : NCLT Procedure for Reduction of Share Capital of Company Rules, 2016
Central Acts
act 018 of 2013 : National Company Law Tribunal Rules, 2016
Central Acts
Act 042 of 2016 : National Institutes of Technology, Science Education and Research (Amendment) Act, 2016
Central Acts
act 017 of 2016 : National Waterways Act, 2016
Central Acts
Ministry:
Ministry of Shipping
Ord 011 of 2016 : National Institute of Design Ordinances, 2016
Central Acts
Act 019 of 2017 : National Institutes of Technology, Science Education and Research (Amendment) Act, 2017
Central Acts
act 018 of 2013 : National Financial Reporting Authority (Manner of Appointment etc.) Rules, 2018
Central Acts
act 061 of 1981 : National Bank for Agriculture and Rural Development (Amendment) Act, 2018
Central Acts
act 026 of 1881 : Negotiable Instruments (Amendment) Act, 2018
Central Acts
ord 005 of 2018 : National Sports University Ordinance, 2018
Central Acts
act 027 of 1993 : National Commission for Backward Classes etc. Rules, 2018
Central Acts
act 024 of 2018 : The National Commission for Backward Classes (Repeal) Act, 2018
Central Acts
Date:
14 Aug 2018
Department:
Department of Social Justice and Empowerment
Ministry:
Ministry of Social Justice and Empowerment
act 025 of 2018 : The National Sports University Act, 2018
Central Acts
Date:
17 Aug 2018
Department:
Department of Sports
Ministry:
Ministry of Youth Affairs and Sports
Act 30 of 2019 : National Medical Commission Act, 2019
Central Acts
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
ord 010 of 2019 : New Delhi International Arbitration Centre Ordinance, 2019
Central Acts
act 048 of 1947 : Nursing Council (Nurses Registration and Tracking System) Regulations, 2019
Central Acts
act 034 of 2008 : National Investigation Agency (Amendment) Act, 2019
Central Acts
act 045 of 2019 : The National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Act, 2019
Central Acts
Date:
12 Nov 2019
Ministry:
Ministry of Housing and Urban Affairs
act 017 of 2019 : New Delhi International Arbitration Centre Act, 2019
Central Acts
Date:
26 Jul 2019
Department:
Department of Legal Affairs
Ministry:
Ministry of Law and Justice
act 018 of 2013 : NCLT (Recruitment, Salary etc other Employees) Rules, 2020
Central Acts
Act 15 of 2020 : The National Commission for Homoeopathy Act, 2020.
Central Acts
Ministry:
Ministry of AYUSH
Act 14 of 2020 : The National Commission for Indian System of Medicine Act, 2020
Central Acts
Ministry:
Ministry of AYUSH
act 032 of 2020 : The National Forensic Sciences University Act, 2020
Central Acts
Department:
Department of Women Safety Division
Ministry:
Ministry of Home Affairs
Act 19 of 2021 : The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021.
Central Acts
Department:
Department of Food Processing Industries
Ministry:
Ministry of Food Processing Industries
Act 17 of 2021 : The National Bank for Financing Infrastructure and Development Act, 2021
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 014 of 2021 : The National Commission for Allied and Healthcare Professions Act, 2021
Central Acts
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 021 of 2023 : The National Dental Commission Act, 2023
Central Acts
Date:
11 Aug 2023
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 026 of 2023 : The National Nursing and Midwifery Commission Act, 2023
Central Acts
Date:
12 Aug 2023
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
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