National Institutes of Technology, Science Education and Research (Amendment) Act, 20161
| [Act No. 42 of 2016] | [9th August, 2016] |
MINISTRY OF LAW AND JUSTICE
(Legislative Department)
An Act further to amend the National Institutes of Technology, Science Education and Research Act, 2007.
Be it enacted by Parliament in the Sixty-seventh Year of the Republic of India as follows:-
1 Received the assent of the President on the 9th August, 2016.
1. Short title and commencement.- (1) This Act may be called the National Institutes of Technology, Science Education and Research (Amendment) Act, 2016.
(2) It shall be deemed to have come into force on the 20th day of August, 2015.
2. Amendment of First Schedule to Act 29 of 2007.- In the First Schedule to the National Institutes of Technology, Science Education and Research Act, 2007, after serial number 30, the following serial number and the entries relating thereto shall be inserted, namely:-
| (1) | (2) | (3) |
| "31. | National Institute of Technology, Andhra Pradesh | National Institute of Technology, Andhra Pradesh.". |