National Institutes of Technology, Science Education and Research (Amendment) Act, 20171
| [Act No. 19 of 2017] | [4th August, 2017] |
An Act further to amend the National Institutes of Technology, Science Education and Research Act, 2007.
Be it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:-
1 Received the assent of the President on the 4th August.
1. Short title and commencement.- (1) This Act may be called the National Institutes of Technology, Science Education and Research (Amendment) Act, 2017.
(2) It shall come into force on such 1date as the Central Government may, by notification in the Official Gazette, appoint.
1 With effect from 30th day of September, 2017 vide Noti. No. S.O. 3123(E), dated 22-9-2017.
2. Amendment of Second Schedule to Act 29 of 2007.- In the Second Schedule to the National Institutes of Technology, Science Education and Research Act, 2007, after serial number 5 and the entries relating thereto, the following serial numbers and entries shall be inserted, namely:-
| (1) | (2) | (3) |
| "6. | Indian Institute of Science Education and Research, Tirupati Society | Indian Institute of Science Education and Research, Tirupati. |
| (1) | (2) | (3) |
| 7. | Indian Institute of Science Education and Research, Berhampur Society | Indian Institute of Science Education and Research, Berhampur.". |