Acts Starting With G

kerala act 014 of 1978 : Guruvayoor Devaswom Act, 1978
Central Acts
act 004 of 1884 : Guidelines for Safe Inspection of Explosives Magazines/Vans
Central Acts
act 009 of 1851 : Gambling, Bombay Town [Repealed]
Central Acts
act 034 of 1852 : Gambling Straits Settlements Act, 1852 [Repealed]
Central Acts
act 021 of 1853 : Governor General Act, 1853 [Repealed]
Central Acts
act 003 of 1853 : Great Indian Peninsula Rly. Act, 1853 [Repealed]
Central Acts
act 001 of 1855 : Governor General Act, 1855 [Repealed]
Central Acts
act 026 of 1855 : Government Savings Banks Act, 1855 [Repealed]
Central Acts
Act 022 of 1869 : Garo Hills Act, 1869
Central Acts
act 004 of 1858 : Governor-General Act, 1858 [Repealed]
Central Acts
act 034 of 1860 : Government Officers' Indemnity Act, 1860 [Repealed]
Central Acts
Act 034 of 1860 : Government Officers' Indemnity Act, 1860
Central Acts
act 003 of 1862 : Government Seal Act, 1862 [Repealed]
Central Acts
act 001 of 1868 : General Clauses Act, 1868 [Repealed]
Central Acts
act 005 of 1873 : Government Savings Banks Act, 1873
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 020 of 1879 : Glanders and Farcy Act, 1879 [Repealed]
Central Acts
act 008 of 1890 : Guardians and Wards Act, 1890
Central Acts
act 008 of 1890 : The Guardians and Wards Act, 1890
Central Acts Date: 21 Mar 1890 Department: Legislative Department Ministry: Ministry of Law and Justice
act 010 of 1892 : Government Management of Private Estates Act, 1892 [Repealed]
Central Acts
act 015 of 1895 : Government Grants Act, 1895 [Repealed]
Central Acts
Act 015 of 1895 : Government Grants Act, 1895
Central Acts
Act 010 of 1897 : General Clauses Act, 1897
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 013 of 1899 : Glanders and Farcy Act, 1899 [Repealed]
Central Acts
act 004 of 1899 : Government Buildings Act, 1899
Central Acts Ministry: Ministry of Housing and Urban Affairs
act 005 of 1873 : Government Savings Banks (Amendment) Act, 1917 [Repealed]
Central Acts
Act 017 of 1917 : Government Savings Banks (Amendment) Act, 1917
Central Acts
act 014 of 1918 : Gold Coinage Act, 1918 [Repealed]
Central Acts
Act 009 of 1920 : Glanders and Farcy (Amendment) Act, 1920
Central Acts
act 003 of 1926 : Government Trading Taxation Act, 1926 [Repealed]
Central Acts
Act 003 of 1931 : Gold Thread Industry (Protection) Act, 1931
Central Acts
Government of india act 1935 : Government of India Act, 1935
Central Acts
act 014 of 1936 : Geneva Convention Implementing Act, 1936 [Repealed]
Central Acts
Act 014 of 1936 : Geneva Convention Implementing Act, 1936
Central Acts
Act 049 of 1951 : Government of Part C States Act, 1951
Central Acts
act 049 of 1951 : Government of Part C States Act, 1951 [Repealed]
Central Acts
Act 18 of 1958 : The Gift-tax Act, 1958
Central Acts Date: 14 May 1958 Department: Department of Revenue Ministry: Ministry of Finance
act 018 of 1958 : Gift-Tax Act, 1958
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
Act 046 of 1959 : Government Savings Certificates Act, 1959
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 006 of 1960 : Geneva Conventions Act, 1960
Central Acts Ministry: Ministry of External Affairs
act 001 of 1962 : Goa, Daman and Diu (Administration) Act, 1962
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 020 of 1963 : Government of Union Territories Act, 1963
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 050 of 1965 : Goa, Daman and Diu (Absorbed Employees) Act, 1965 [Repealed]
Central Acts
Act 050 of 1965 : Goa, Daman and Diu (Absorbed Employees) Act, 1965
Central Acts
act 030 of 1965 : Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 038 of 1966 : Goa, Daman and Diu (Opinion Poll) Act, 1966 [Repealed]
Central Acts
Act 038 of 1966 : Goa, Daman and Diu (Opinion Poll) Act, 1966
Central Acts
act 045 of 1968 : Gold (Control) Act, 1968 [Repealed]
Central Acts
Act 045 of 1968 : Gold (Control) Act, 1968
Central Acts
Act 21 of 1971 : The Gold (Control) Amendment Act, 1971
Central Acts Date: 23 Jun 1971 Department: Department of Economic Affairs Ministry: Ministry of Finance
act 057 of 1972 : General Insurance Business (Nationalisation) Act, 1972
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 042 of 1977 : Gresham and Craven of India (P) Ltd. etc. Act, 1977 [Repealed]
Central Acts
Act 042 of 1977 : Gresham and Craven of India (Private) Limited (Acquisition and Transfer of Undertakings) Act, 1977
Central Acts
act 043 of 1982 : The Governors (Emoluments, Allowances and Privileges) Act, 1982
Central Acts Date: 28 Aug 1982 Department: Department of Home Ministry: Ministry of Home Affairs
Act 19 of 1984 : The Government of Union Territories (Amendment) Act, 1984
Central Acts Date: 7 May 1984 Department: Department of States Ministry: Ministry of Home Affairs
act 016 of 1984 : Ganesh Flour Mills Company Ltd. etc. Act, 1984 [Repealed]
Central Acts
Act 016 of 1984 : Ganesh Flour Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1984
Central Acts
Act 003 of 1985 : General Insurance Business (Nationalisation) Amendment Act, 1985
Central Acts
act 016 of 1987 : Goa, Daman and Diu Mining Concessions etc. Act, 1987
Central Acts
act 053 of 1972 : Central Government orders Prohibiting Sale of Animals by Zoo
Central Acts
act 018 of 1987 : Goa, Daman and Diu Reorganisation Act, 1987
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 016 of 1987 : Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987
Central Acts Ministry: Ministry of Mines
act 059 of 1988 : Guide to Registration Mark on Vehicles
Central Acts
act 018 of 1990 : Gold (Control) Repeal Act, 1990 [Repealed]
Central Acts
Act 018 of 1990 : Gold (Control) Repeal Act, 1990
Central Acts
act 001 of 1992 : Government of National Capital Territory of Delhi Act, 1991
Central Acts Date: 2 Jan 1992 Department: Department of States Ministry: Ministry of Home Affairs
act 025 of 1993 : Gold Bonds (Immunities and Exemptions) Act, 1993
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
Act 048 of 1999 : GI of Goods (Registration and Protection) Act, 1999
Central Acts Department: Department of Promotion of Industry and Internal Trade Ministry: Ministry of Commerce and Industry
act 035 of 1952 : Granite Conservation and Development Rules, 1999
Central Acts
act 048 of 1999 : The Geographical Indications of Goods (Registration and Protection) Act, 1999
Central Acts Date: 30 Dec 1999 Department: Department of Promotion of Industry and Internal Trade Ministry: Ministry of Commerce and Industry
act 057 of 1972 : General Insurance Business (Nationalisation) Amendment Act, 2002 [Repealed]
Central Acts
act 048 of 1999 : GI of Goods (Registration and Protection) Rules, 2002
Central Acts
Act 040 of 2002 : General Insurance Business (Nationalisation) Amendment Act, 2002
Central Acts
act 004 of 1884 : Gas Cylinders Rules, 2004 [Superseded]
Central Acts
act 001 of 1992 : Government of Union Territories etc. (Amendment) Act, 2005 [Repealed]
Central Acts
Act 019 of 2005 : Government of Union Territories and the Government of National Capital Territory of Delhi (Amendment) Act, 2005
Central Acts
act 001 of 1992 : Government of Union Territories etc. (Amendment) Act, 2006 [Repealed]
Central Acts
Act 005 of 2006 : Government of Union Territories and the Government of National Capital Territory of Delhi (Amendment) Act, 2006
Central Acts
act 038 of 2006 : The Government Securities Act, 2006
Central Acts Date: 30 Aug 2006 Department: Department of Economic Affairs Ministry: Ministry of Finance
act 038 of 2006 : Government Securities Regulations, 2007
Central Acts
Act 001 of 2009 : Governors (Emoluments, Allowances and Privileges) Amendment Act, 2008
Central Acts
act 004 of 2009 : The Gram Nyayalayas Act, 2008
Central Acts Date: 7 Jan 2009 Department: Department of Justice Ministry: Ministry of Law and Justice
act 048 of 1999 : GI of Goods etc., Rules, 2013
Central Acts
act 020 of 2013 : Guidelines for providing assistance to States/UTs for non-building assets etc., 2014
Central Acts
Act 008 of 2014 : Governors (Emoluments, Allowances and Privileges) Amendment Act, 2014
Central Acts
telangana act 011 of 2007 : Government Property (Preservation, Protection and Resumption) Act, 2007
Central Acts
act 025 of 1961 : Guidelines for No Confidence Motion
Central Acts
telangana act 018 of 1950 : General Clauses (Amendment and Supplementary) Act, 1950
Central Acts
telangana act 010 of 1965 : Gift Goods (Prevention of Unlawful Possession) Act, 1965
Central Acts
telangana act 018 of 1986 : Government Lands and Buildings (Termination of Leases) Act, 1986
Central Acts
act 004 of 1884 : Gas Cylinders Rules, 2016
Central Acts
Ord 003 of 2017 : Central Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Central Acts
Act 012 of 2017 : Central Goods and Services Tax Act, 2017
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
Ord 005 of 2017 : Goods and Services Tax (Compensation to States) Amendment Ordinance, 2017
Central Acts
act 026 of 2017 : Central Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
act 015 of 2017 : Goods and Services Tax (Compensation to States) Act, 2017
Central Acts Date: 12 Apr 2017 Department: Department of Revenue Ministry: Ministry of Finance
act 034 of 1968 : Guidelines for the Disposal of Enemy Property Order, 2018
Central Acts
act 012 of 2017 : Central Goods and Services Tax (Amendment) Act, 2018
Central Acts
act 049 of 2016 : Guidelines for the National Awards for Empowerment of Persons with Disabilities
Central Acts
act 031 of 2016 : Guidelines for Empanelment of Advocates by the IBBI
Central Acts
act 036 of 2003 : Guidelines for Procurement of Power under Pilot Scheme
Central Acts
act 012 of 2017 : Central Goods and Services Tax (Ninth Removal of Difficulties) Order, 2019
Central Acts
act 012 of 2017 : Central Goods and Services Tax (Tenth Removal of Difficulties) Order, 2019
Central Acts
act 031 of 2016 : Guidelines for Appointment of Insolvency Professionals etc. Regulations, 2018
Central Acts