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Home
Acts
Central Acts
D
Acts Starting With D
act 010 of 1863 : Darjeeling Act, 1863 [Repealed]
Central Acts
Act 019 of 1867 : Darjeeling (High Court's Jurisdiction) Act, 1867
Central Acts
act 019 of 1867 : Darjeeling (High Court's Jurisdiction) Act, 1867 [Repealed]
Central Acts
act 004 of 1869 : The Divorce Act, 1869
Central Acts
Date:
26 Jan 1869
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 021 of 1871 : Dehra Dun
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 019 of 1876 : Dramatic Performances Act, 1876
Central Acts
Act 003 of 1879 : Destruction of Records Act, 1879
Central Acts
act 017 of 1879 : Dekkhan Agriculturists' Relief Act, 1879
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 009 of 1886 : The Deo Estate Act
Central Acts
Date:
10 Mar 1886
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 005 of 1910 : Dourine Act, 1910
Central Acts
act 013 of 1912 : Delhi Laws Act, 1912
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 002 of 1914 : The Destructive Insects and Pests Act, 1914
Central Acts
Date:
3 Feb 1914
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 007 of 1915 : The Delhi Law Act, 1915
Central Acts
Date:
22 Mar 1915
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 003 of 1917 : Defence Force Act, 1917 [Repealed]
Central Acts
act 005 of 1917 : Destruction of Records Act, 1917
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 003 of 1917 : Defence Force (Amendment) Act, 1918 [Repealed]
Central Acts
act 003 of 1917 : Defence Force (Foreign Service) Amendment Act, 1918 [Repealed]
Central Acts
act 003 of 1917 : Defence Force (Further Amendment) Act, 1918 [Repealed]
Central Acts
Act 008 of 1918 : Defence Force (Amendment) Act, 1918
Central Acts
Act 019 of 1918 : Defence Force (Further Amendment) Act, 1918
Central Acts
Act 021 of 1918 : Defence Force (Foreign Service) Amendment Act, 1918
Central Acts
Act 008 of 1920 : Dourine (Amendment) Act, 1920
Central Acts
Act 018 of 1920 : Dacca University Act, 1920
Central Acts
Act 038 of 1920 : Devolution Act, 1920
Central Acts
act 008 of 1922 : Delhi University Act, 1922
Central Acts
Date:
15 Mar 1922
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
Act 019 of 1934 : Dock Labourers Act, 1934
Central Acts
act 005 of 1936 : Decrees and Orders Validating Act, 1936 [Repealed]
Central Acts
act 008 of 1939 : Dissolution of Muslim Marriages Act, 1939
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 023 of 1940 : Drugs and Cosmetics Act, 1940
Central Acts
act 012 of 1941 : Delhi Restriction of Uses of Land Act, 1941
Central Acts
Date:
8 Apr 1941
Ministry:
Ministry of Housing and Urban Affairs
act 025 of 1946 : Delhi Special Police Establishment Act, 1946
Central Acts
Department:
Department of Personnel and Training
Ministry:
Ministry of Personnel, Public Grievances and Pensions
Act 009 of 1948 : Dock Workers (Regulation of Employment) Act, 1948
Central Acts
Ministry:
Ministry of Shipping
bombay act 059 of 1948 : Diseases of Animals Act, 1948
Central Acts
bombay act 054 of 1947 : Dispositions of Property (Bombay) Validation Act, 1947
Central Acts
act 016 of 1948 : The Dentists Act, 1948
Central Acts
Date:
29 Mar 1948
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 041 of 1948 : The Diplomatic and Consular Officers (Oaths and Fees) Act, 1948
Central Acts
Date:
3 Sep 1948
Ministry:
Ministry of External Affairs
act 066 of 1948 : The Delhi and Ajmer-Merwara Land Development Act, 1948
Central Acts
Date:
24 Sep 1948
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 014 of 1948 : Damodar Valley Corporation Act, 1948
Central Acts
Ministry:
Ministry of Power
act 009 of 1948 : The Dock Workers (Regulation of Employment) Act, 1948 The डॉक कर्मकार (नियोजन का विनियमन)अधिनियम,1948
Central Acts
Date:
4 Mar 1948
Ministry:
Ministry of Shipping
Act 026 of 1950 : Drugs (Control) Act, 1950
Central Acts
Act 017 of 1950 : Durgah Khawaja Saheb (Emergency Provisions) Act, 1950
Central Acts
Act 070 of 1951 : Displaced Persons (Debts Adjustment) Act, 1951
Central Acts
act 038 of 1952 : Delhi and Ajmer Rent Control Act, 1952
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
Act 081 of 1952 : Delimitation Commission Act, 1952
Central Acts
Act 012 of 1954 : Displaced Persons (Claims) Supplementary Act, 1954
Central Acts
Act 044 of 1954 : Displaced Persons (Compensation and Rehabilitation) Act, 1954
Central Acts
act 021 of 1954 : The Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954
Central Acts
Date:
30 Apr 1954
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 027 of 1954 : Delivery of Books and Newspapers (Public Libraries) Act, 1954
Central Acts
Ministry:
Ministry of Culture
act 021 of 1954 : Drugs and Magic Remedies (Objectionable Advertisements) Rules, 1955
Central Acts
act 036 of 1955 : Durgah Khawaja Saheb Act, 1955
Central Acts
Ministry:
Ministry of Minority Affairs
act 061 of 1957 : The Delhi Development Act, 1957
Central Acts
Date:
27 Dec 1957
Ministry:
Ministry of Housing and Urban Affairs
act 066 of 1957 : The Delhi Municipal Corporation Act, 1957
Central Acts
Date:
28 Dec 1957
Department:
Department of States
Ministry:
Ministry of Home Affairs
bombay act 046 of 1958 : Disqualification of Municipal Councillors (Removal of Doubts) Act, 1958
Central Acts
act 059 of 1958 : The delhi rent control act, 1958
Central Acts
Date:
31 Dec 1958
Department:
Department of States
Ministry:
Ministry of Home Affairs
gujarat act 011 of 1960 : Drugs (Control) Act, 1959
Central Acts
Act 02 of 1960 : The Displaced Persons (Compensation and Rehabilitation) Amendment Act, 1960
Central Acts
Date:
26 Feb 1960
Ministry:
Ministry of Housing and Urban Affairs
Act 39 of 1960 : The Delhi Primary Education Act, 1960
Central Acts
Date:
19 Sep 1960
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 024 of 1960 : Delhi Land Holdings (Ceiling) Act, 1960
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 039 of 1960 : Delhi Primary Education Act, 1960
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
Act 028 of 1961 : Dowry Prohibition Act, 1961
Central Acts
Ministry:
Ministry of Women and Child Development
act 035 of 1961 : Dadra and Nagar Haveli Act, 1961
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 030 of 1961 : Delhi (Urban Areas) Tenants' Relief Act, 1961
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 047 of 1961 : Deposit Insurance and Credit Guarantee Corporation Act, 1961
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 028 of 1961 : The Dowry Prohibition Act, 1961
Central Acts
Date:
20 May 1961
Ministry:
Ministry of Women and Child Development
act 009 of 1948 : Dock Workers (Advisory Committee) Rules, 1962
Central Acts
act 057 of 1962 : Delhi Motor Vehicles Taxation Act, 1962
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
Act 023 of 1964 : Delhi (Delegation of Powers) Act, 1964
Central Acts
act 023 of 1964 : Delhi (Delegation of Powers) Act, 1964 [Repealed]
Central Acts
act 014 of 1964 : Dakshina Bharat Hindi Prachar Sabha Act, 1964
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
Act 035 of 1966 : Delhi Municipal Corporation (Validation of Electricity Tax) Act, 1966
Central Acts
Act 01 of 1966 : The Delhi Land Reforms (Amendment) Act, 1966
Central Acts
Date:
17 Mar 1966
Ministry:
Ministry of Housing and Urban Affairs
act 019 of 1966 : Delhi Administration Act, 1966 [Repealed]
Central Acts
act 026 of 1966 : Delhi High Court Act, 1966
Central Acts
Date:
5 Sep 1966
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 049 of 1968 : Delhi and Ajmer Rent Control (Nasirabad Cantonment Repeal) Act, 1968 [Repealed]
Central Acts
Act 037 of 1969 : Delhi High Court (Amendment) Act, 1969
Central Acts
act 026 of 1966 : Delhi High Court (Amendment) Act, 1969 [Repealed]
Central Acts
Act 042 of 1971 : Defence and Internal Security of India Act, 1971
Central Acts
Act 071 of 1971 : Delhi Road Transport Laws (Amendment) Act, 1971
Central Acts
act 082 of 1971 : Delhi Sikh Gurdwaras Act, 1971
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 035 of 1972 : Delhi Co-operative Societies Act, 1972 [Repealed]
Central Acts
Act 035 of 1972 : Delhi Co-operative Societies Act, 1972
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 030 of 1972 : The Delhi Lands (Restrictions on Transfer) Act, 1972
Central Acts
Date:
14 Jun 1972
Ministry:
Ministry of Housing and Urban Affairs
act 018 of 1972 : Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 043 of 1972 : Diplomatic Relations (Vienna Convention) Act, 1972
Central Acts
Ministry:
Ministry of External Affairs
act 002 of 1973 : Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973
Central Acts
Ministry:
Ministry of External Affairs
act 018 of 1973 : The Delhi School Education Act, 1973
Central Acts
Date:
9 Apr 1973
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 001 of 1974 : Delhi Urban Art Commission Act, 1973
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 043 of 1975 : The Delhi Sales Tax Act, 1975
Central Acts
Date:
7 Aug 1975
Department:
Department of Revenue
Ministry:
Ministry of Finance
Act 091 of 1976 : Delhi Sales Tax (Amendment and Validation) Act, 1976
Central Acts
act 087 of 1976 : Delhi Agricultural Produce Marketing (Regulation) Act, 1976 [Repealed]
Central Acts
Act 087 of 1976 : Delhi Agricultural Produce Marketing (Regulation) Act, 1976
Central Acts
act 059 of 1976 : Departmentalisation of Union Accounts (Transfer of Personnel) Act, 1976
Central Acts
Department:
Department of Expenditure
Ministry:
Ministry of Finance
act 077 of 1976 : Disturbed Areas (Special Courts) Act, 1976
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
Act 016 of 1977 : Disputed Elections (Prime Minister and Speaker) Act, 1977
Central Acts
Act 021 of 1978 : Deposit Insurance Corporation (Amendment and Miscellaneous Provisions) Act, 1978
Central Acts
act 034 of 1978 : The Delhi Police Act, 1978
Central Acts
Date:
27 Aug 1978
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
maharashtra act 019 of 1980 : Dissolution of Osmanabad and Parbhani Zilla Parishads and Temporary and of Elections Act, 1980
Central Acts
Act 037 of 1980 : Delhi High Court (Amendment) Act, 1980
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
Act 49 of 1980 : The Dock Workers (Regulation of Employment) Amendment Act, 1980
Central Acts
Date:
28 Nov 1980
Ministry:
Ministry of Shipping
act 031 of 1981 : Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Act, 1981
Central Acts
Department:
Department of Heavy Industry
Ministry:
Ministry of Heavy Industries and Public Enterprises
Act 068 of 1982 : Drugs and Cosmetics (Amendment) Act, 1982
Central Acts
act 035 of 1983 : Dangerous Machines (Regulation) Act, 1983
Central Acts
maharashtra act 020 of 1983 : Drinking Water Supply Requisition Act, 1983
Central Acts
act 028 of 1961 : Dowry Prohibition etc. Rules, 1985
Central Acts
Act 056 of 1986 : Delhi Fire Prevention and Fire Safety Act, 1986
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
Act 043 of 1986 : Dowry Prohibition (Amendment) Act, 1986
Central Acts
act 045 of 1986 : Central Duties of Excise (Retrospective Exemption) Act, 1986 [Repealed]
Central Acts
maharashtra act 029 of 1986 : Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1986
Central Acts
act 001 of 1872 : Dowry Prohibition (Amendment) Act, 1986 [Repealed]
Central Acts
act 058 of 1986 : The Delhi Apartment Ownership Act, 1986
Central Acts
Date:
23 Dec 1986
Ministry:
Ministry of Housing and Urban Affairs
act 054 of 1986 : Dock Workers (Safety, Health and Welfare) Act, 1986
Central Acts
Date:
7 Dec 1986
Ministry:
Ministry of Labour and Employment
Act 036 of 1989 : Direct Tax Laws (Second Amendment) Act, 1989
Central Acts
Act 003 of 1989 : Direct Tax Laws (Amendment) Act, 1989
Central Acts
act 043 of 1961 : Direct Tax Laws (Amendment) Act, 1989 [Repealed]
Central Acts
maharashtra act 022 of 1989 : Dr. Babasaheb Ambedkar Technological University Act, 1989
Central Acts
act 057 of 1962 : Delhi Motor Vehicles Taxation (Amendment) Act, 1989
Central Acts
act 024 of 1989 : Disposal of Consignment Rules, 1990
Central Acts
act 054 of 1986 : Dock Workers (Safety, Health and Welfare) Rules, 1990
Central Acts
act 054 of 1986 : Dock Workers (Safety, Health and Welfare) Regulations, 1990
Central Acts
act 002 of 1914 : Destructive Insects and Pests (Amendment and Validation) Act, 1992
Central Acts
act 059 of 1988 : Driving Licence (Conditions for Exemption) Rules, 1992
Central Acts
act 012 of 1992 : Destructive Insects and Pests (Amendment and Validation) Act, 1992
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 051 of 1993 : DRAT (Procedure) Rules, 1994
Central Acts
act 022 of 1996 : Depositories Act, 1996
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 031 of 1997 : Dock Workers (Regulation of Employment) (Inapplicability to Major Ports) Act, 1997
Central Acts
Ministry:
Ministry of Shipping
act 051 of 1993 : DRT (Procedure for appointment as Presiding Officer of the Tribunal) Rules, 1998
Central Acts
act 051 of 1993 : DRAT (Procedure for appointment as Chairperson of the Appellate Tribunal) Rules, 1998
Central Acts
maharashtra act 024 of 1998 : District Planning Committees (Constitution and Functions) Act, 1998
Central Acts
act 006 of 1999 : Delhi Development Authority (Validation of Disciplinary Powers) Act, 1998 [Repealed]
Central Acts
Act 006 of 1999 : Delhi Development Authority (Validation of Disciplinary Powers) Act, 1998
Central Acts
Act 020 of 2000 : Direct-Tax Laws (Miscellaneous) Repeal Act, 2000
Central Acts
act 016 of 2000 : The Designs Act, 2000
Central Acts
Date:
25 May 2000
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
act 016 of 2000 : Designs Rules, 2001
Central Acts
Act 051 of 2001 : Divorce (Amendment) Act, 2001
Central Acts
Act 043 of 2002 : Delhi University (Amendment) Act, 2002
Central Acts
act 008 of 1922 : Delhi University (Amendment) Act, 2002 [Repealed]
Central Acts
delhi act 002 of 2002 : Delhi Prisons Act, 2000
Central Acts
Act 041 of 2002 : Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Act, 2002
Central Acts
act 033 of 2002 : The Delimitation Act, 2002
Central Acts
Date:
3 Jun 2002
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 053 of 1972 : Declaration of Wild Life Stock Rules, 2003
Central Acts
Act 035 of 2003 : Delhi High Court (Amendment) Act, 2003
Central Acts
act 026 of 1966 : Delhi High Court (Amendment) Act, 2003 [Repealed]
Central Acts
act 025 of 1961 : Delhi High Court Lawyers Chambers (Allotment and Occupancy) Rules, 1980
Central Acts
Act 004 of 2005 : Delegated Legislation Provisions (Amendment) Act, 2004
Central Acts
act 037 of 1967 : Determination of the Price of the Forfeited Property Rules, 2005
Central Acts
act 016 of 1927 : Delegated Legislation Provisions (Amendment) Act, 2004 [Repealed]
Central Acts
act 057 of 1962 : Delhi Motor Vehicles Taxation (Amendment) Act, 2004
Central Acts
Act 038 of 2005 : Displaced Persons Claims and Other Laws Repeal Act, 2005
Central Acts
act 053 of 2005 : Disaster Management Act, 2005
Central Acts
Date:
23 Dec 2005
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 020 of 2006 : Delhi Special Police Establishment (Amendment) Act, 2006
Central Acts
Act 003 of 2007 : Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Amendment Act, 2006
Central Acts
act 022 of 2006 : Delhi Laws (Special Provisions) Act, 2006
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 035 of 1983 : Dangerous Machines (Regulation) Rules, 2007
Central Acts
act 053 of 2005 : Disaster Management (Notice of Alleged Offence) Rules, 2007
Central Acts
bihar act 010 of 2007 : Disaster Management (Repeal) Act, 2007
Central Acts
Act 026 of 2008 : Drugs and Cosmetics (Amendment) Act, 2008
Central Acts
Act 009 of 2008 : Delimitation (Amendment) Act, 2008
Central Acts
act 033 of 2002 : Delimitation (Amendment) Act, 2008 [Repealed]
Central Acts
act 053 of 2005 : Disaster Management (National Disaster Response Force) Rules, 2008
Central Acts
delhi act 006 of 2008 : Delhi Sikh Gurdwaras (Amendment) Act, 2008
Central Acts
gujarat act 011 of 2008 : District Planning Committees Act, 2008
Central Acts
maharashtra act 001 of 2009 : Domestic Workers Welfare Board Act, 2008
Central Acts
act 016 of 1948 : DCI Regulations on Curbing the Menace of Ragging in Dental Colleges, 2009
Central Acts
act 025 of 1961 : District Courts Dwarka Lawyers Chambers (Allotment and Occupancy) Rules, 2009
Central Acts
act 023 of 1940 : Drugs and Cosmetics Act, 1940
Central Acts
Date:
10 Apr 1940
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 051 of 1993 : DRT (Procedure for Investigation of Misbehaviour or Incapacity of Presiding Officer) Rules, 2010
Central Acts
act 014 of 1948 : Damodar Valley Corporation (Amendment) Act, 2011 [Repealed]
Central Acts
Act 001 of 2012 : Damodar Valley Corporation (Amendment) Act, 2011
Central Acts
act 051 of 1993 : DRT (Refund of Court Fee) Rules, 2013
Central Acts
Act 028 of 2014 : Delhi Special Police Establishment (Amendment) Act, 2014
Central Acts
act 051 of 1993 : DRAT, Kolkata (Court Master) Recruitment Rules, 2015
Central Acts
act 051 of 1993 : DRAT, Delhi (Court Master) Recruitment Rules, 2015
Central Acts
act 051 of 1993 : DRAT, Chennai (Court Master) Recruitment Rules, 2015
Central Acts
act 051 of 1993 : DRAT, Allahabad (Court Master) Recruitment Rules, 2015
Central Acts
act 051 of 1993 : DRAT, Mumbai (Court Master) Recruitment Rules, 2015
Central Acts
act 021 of 2000 : Digital Signature (End Entity) Rules, 2015
Central Acts
Act 023 of 2015 : Delhi High Court (Amendment) Act, 2015
Central Acts
Ord 005 of 2016 : Dentists (Amendment) Ordinance, 2016
Central Acts
act 051 of 1993 : DRT, Nagpur (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Madurai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Lucknow (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Jabalpur (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Hyderabad (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Guwahati (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Ernakulum (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Cuttack (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Coimbatore (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Bengaluru (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Aurangabad (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Allahabad (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Mumbai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Kolkata (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Delhi (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Chennai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-1, Ahmedabad (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
telangana act 001 of 1956 : District Boards Act, 1955
Central Acts
act 051 of 1993 : DRT-2, Mumbai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Kolkata (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Delhi (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Chennai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Chandigarh (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Vishakhapatnam (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Ranchi (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Pune (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT, Patna (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Mumbai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Kolkata (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Delhi (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Chennai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-2, Chandigarh (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Mumbai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Kolkata (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Delhi (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
act 051 of 1993 : DRT-3, Chennai (Multi-Tasking Staff) Recruitment Rules, 2016
Central Acts
mizoram act 009 of 2016 : Drug (Controlled Substances) Act, 2016
Central Acts
Act 040 of 2016 : Dentists (Amendment) Act, 2016
Central Acts
act 032 of 2016 : Dr. Rajendra Prasad Central Agricultural University Act, 2016
Central Acts
Department:
Department of Agricultural Research and Education
Ministry:
Ministry of Agriculture and Farmers Welfare
act 026 of 1966 : Delhi High Court (Original Side) Rules, 2018
Central Acts
act 026 of 1966 : Delhi High Court (Original Side) Rules, 2018
Central Acts
act 051 of 1993 : DRAT, Mumbai and DRTs at Aurangabad, Mumbai, Ahmedabad, Pune and Nagpur Recruitment Rules, 2018
Central Acts
act 051 of 1993 : DRAT, Kolkata and DRTs at Hyderabad, Guwahati, Kolkata, Visakhapatnam, Siliguri and Cuttack Recruitment Rules, 2018
Central Acts
act 051 of 1993 : DRAT, Delhi and DRTs at Chandigarh, Delhi and Jaipur Recruitment Rules, 2018
Central Acts
act 051 of 1993 : DRAT, Chennai and DRTs at Ernakulam, Chennai, Madurai, Coimbatore and Bangalore Recruitment Rules, 2018
Central Acts
act 051 of 1993 : DRAT, Allahabad and DRTs at, Allahabad, Ranchi, Jabalpur, Patna, Lucknow and Dehradun Recruitment Rules, 2018
Central Acts
act 017 of 2018 : Declaration of Fugitive Economic Offenders etc. Rules, 2018
Central Acts
act 021 of 1976 : Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010
Central Acts
act 016 of 1948 : Dentists (Amendment) Act, 2019
Central Acts
delhi act 006 of 2019 : Delhi Goods and Services Tax (Amendment) Act, 2019
Central Acts
delhi act 001 of 2020 : Delhi Sports University Act, 2019
Central Acts
act 044 of 2019 : The Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019
Central Acts
Date:
9 Dec 2019
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 001 of 1937 : Dates Grading and Marking Rules, 2020
Central Acts
act 003 of 2020 : The Direct Tax Vivad se Vishwas Act, 2020
Central Acts
Date:
17 Mar 2020
Department:
Department of Revenue
Ministry:
Ministry of Finance
Act 41 of 2021 : The Dam Safety Act, 2021
Central Acts
Department:
Department of Water Resources, River Development and Ganga Rejuvenation
Ministry:
Ministry of Jal Shaktri
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