Act 041 of 2002 : Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Act, 2002

Preamble

Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Act, 20021

[Act 41 of 2002][8th August, 2002]

An Act to repeal the Delhi Municipal Corporation (Validation of Electricity Tax) Act, 1966, the Goa, Daman and Diu (Opinion Poll) Act, 1966, the Punjab Pre-emption (Chandigarh and Delhi Repeal) Act, 1989 and certain other enactments which are in force in the Union territory of Chandigarh

Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:-

1 Received the assent of the President on 8-8-2002 and published in the Gazette of India, Extra., Part II, Section 1.

Section 1. Short title

1. Short title.-This Act may be called the Delhi Municipal Corporation (Validation of Electricity Tax) Act and Other Laws (Repeal) Act, 2002.

Section 2. Repeal of certain enactments

2. Repeal of certain enactments.-The enactments specified in the Schedule are hereby repealed to the extent mentioned in the fourth column thereof.

Schedule

Schedule

Schedule

(See Section 2)

Repeal of Enactments

Name of the Act Year Act No. Extent of repeal
1 2 3 4
The Delhi Municipal Corporation (Validation of Electricity Tax) Act, 1966 1966 35 The whole
The Goa, Daman and Diu (Opinion Poll) Act, 1966 1966 38 Ditto
The Punjab Pre-emption (Chandigarh and Delhi Repeal) Act, 1989 1989 22 Ditto
The Colonisation of Government Lands (Punjab) Act, 1912 1912 Pb. Act 5 As in force in the Union Territory of Chandigarh
The Punjab Town Improvement Act, 1922 1922 Pb. Act 4 Ditto
The Repealing (Punjab Loans Limitation) Act, 1923 1923 Pb. Act 3 Ditto
The Punjab Aerial Ropeways Act, 1926 1926 Pb. Act 5 Ditto
The Punjab Urban Immovable Property Tax Act, 1940 1940 Pb. Act 17 Ditto
The Punjab Jagirs Act, 1941 1941 Pb. Act 5 Ditto
The East Punjab Local Authorities (Restriction of Functions) Act, 1947 1947 East Pb. Act 9 Ditto
The East Punjab Armed Bands (Arrest and Detention) Act, 1947 1947 East Pb. Act 11 Ditto
The East Punjab Extension of Limitation Act, 1947 1947 East Pb. Act 16 Ditto
The East Punjab Refugees Rehabilitation (Loans and Grants) Act, 1948 1948 East Pb. Act 2 Ditto
The East Punjab Refugees (Registration of Claims) Act, 1948 1948 East Pb. Act 7 Ditto
The East Punjab Refugees (Registration of Land Claims) Act, 1948 1948 East Pb. Act 12 Ditto
The East Punjab Refugees Rehabilitation (Buildings and Building Sites) Act, 1948 1948 East Pb. Act 42 Ditto
The East Punjab Refugees Rehabilitation (House Building Loans) Act, 1948 1948 East Pb. 43 Ditto
The Punjab New Townships (Street Lighting and Water Supply) Fees Act, 1950 1950 Pb. Act 9 Ditto
The Punjab Development of Damaged Areas Act, 1951 1951 Pb. Act 10 As in force in the Union Territory of Chandigarh
The Punjab Resumption of Jagirs Act, 1957 1957 Pb. Act 39 Ditto
The Punjab New Mandi Townships (Development and Regulation) Act, 1960 1960 Pb. Act 2 Ditto
The Punjab Urban Estates (Development and Regulation) Act, 1964 1964 Pb. Act 22 Ditto