Delhi University (Amendment) Act, 2002 [Repealed]
ACTNO. 8 OF 1922
08 December, 2002
Repealed by Act 31 of 2019, Sch. I, S. 2, dated 8-8-2019
An Act further to amend the Delhi University Act, 1922
PREAMBLE
Be it enacted by Parliament in the Fifty-third Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Delhi University (Amendment) Act, 2002.
Section 2. Amendment of Section 5 of Act 8 of 1922
In Section 5 of the Delhi University Act, 1922, in sub-section (2), after the proviso, the following proviso shall be inserted, namely:
Provided further that provisions of this sub-section shall not apply in the case of any educational institution affiliated to the Indraprastha Vishwavidyalaya incorporated under the Indraprastha Vishwavidyalaya Act, 1998 (Delhi Act 9 of 1998). .
1. Received the assent of the President on 12-8-2002 and published in the Gazette of India, Extra., Part II.