West Bengal Acts Starting With B

west bengal act 020 of 1848 : Bengal Landholders' Attendance Act, 1848
State: West Bengal
West bengal act 005 of 1859 : Bengal Ghatwali Lands Act, 1859
State: West Bengal
West bengal act 006 of 1862 : Bengal Rent Act, 1862
State: West Bengal
West bengal act 003 of 1862 : Bengal Land-Revenue Sales (Amendment) Act, 1862
State: West Bengal
West bengal act 008 of 1865 : Bengal Rent Recovery (Under-Tenures) Act, 1865
State: West Bengal
West bengal act 004 of 1868 : Bengal Alluvion (Amendment) Act, 1868
State: West Bengal
West bengal act 007 of 1869 : Bengal Police Act, 1869
State: West Bengal
west bengal act 004 of 1873 : Births and Deaths Registration Act, 1873
State: West Bengal
West bengal act 005 of 1875 : Bengal Survey Act, 1875
State: West Bengal
West bengal act 001 of 1876 : Bengal Muhammadan Marriages and Divorces Registration Act, 1876
State: West Bengal
West bengal act 003 of 1876 : Bengal Irrigation Act, 1876
State: West Bengal
West bengal act 001 of 1899 : Bengal General Clauses Act, 1899
State: West Bengal
West bengal act 002 of 1904 : Bengal Public Parks Act, 1904
State: West Bengal
West bengal act 003 of 1905 : Bengal Smoke-Nuisances Act, 1905
State: West Bengal
West bengal act 005 of 1909 : Bengal Excise Act, 1909
State: West Bengal
West bengal act 006 of 1914 : Bengal Medical Act, 1914
State: West Bengal
west bengal act 003 of 1918 : Bengal (Aliens) Disqualification Act, 1918
State: West Bengal
West bengal act 006 of 1919 : Bengal Food Adulteration Act, 1919
State: West Bengal
West bengal act 006 of 1920 : Bengal Agricultural and Sanitary Improvement Act, 1920
State: West Bengal
West bengal act 005 of 1920 : Bengal Alluvial Lands Act, 1920
State: West Bengal
West bengal act 005 of 1922 : Bengal Amusements Tax Act, 1922
State: West Bengal
West bengal act 002 of 1922 : Bengal Children Act, 1922
State: West Bengal
West bengal act 007 of 1923 : Bengal Aerial Ropeways Act, 1923
State: West Bengal
West bengal act 008 of 1925 : Bengal Criminal Law Amendment (Supplementary) Act, 1925
State: West Bengal
West bengal act 001 of 1928 : Bengal Borstal Schools Act, 1928
State: West Bengal
West bengal act 006 of 1930 : Bengal Criminal Law Amendment Act, 1930
State: West Bengal
West bengal act 003 of 1931 : Bengal State aid to Industries Act, 1931
State: West Bengal
West bengal act 010 of 1932 : Bengal Opium Smoking Act, 1932
State: West Bengal
West bengal act 021 of 1932 : Bengal Criminal Law (Arms and Explosives) Act, 1932
State: West Bengal
West bengal act 012 of 1932 : Bengal Suppression of Terrorist Outrages Act, 1932
State: West Bengal
West bengal act 007 of 1933 : Bengal Money-Lenders Act, 1933
State: West Bengal
West bengal act 010 of 1933 : Bengal Places of Public Amusement Act, 1933
State: West Bengal
West bengal act 006 of 1933 : Bengal Suppression of Immoral Traffic Act, 1933
State: West Bengal
West bengal act 007 of 1934 : Bengal Criminal Law Amendment Act, 1934
State: West Bengal
West bengal act 010 of 1934 : Bengal Nurses Act, 1934
State: West Bengal
West bengal act 006 of 1934 : Bengal Smuggling of Arms Act, 1934
State: West Bengal
West bengal act 012 of 1934 : Bengal Waterways Act, 1934
State: West Bengal
West bengal act 013 of 1934 : Bengal Wakf Act, 1934
State: West Bengal
West bengal act 010 of 1935 : Bengal Electricity Duty Act, 1935
State: West Bengal
West bengal act 016 of 1935 : Bengal Development Act, 1935
State: West Bengal
West bengal act 004 of 1935 : Bengal Workmen's Protection Act, 1935
State: West Bengal
West bengal act 017 of 1935 : Bengal Land-Revenue (Interest) Act, 1935
State: West Bengal
West bengal act 013 of 1936 : Bengal Water Hyacinth Act, 1936
State: West Bengal
West bengal act 007 of 1936 : Bengal Agricultural Debtors Act, 1936
State: West Bengal
West bengal act 002 of 1937 : Bengal Legislative Assembly (Members' Emoluments) Act, 1937
State: West Bengal
West bengal act 003 of 1938 : Bengal Famine Insurance Fund Act, 1938
State: West Bengal
West bengal act 010 of 1939 : Bengal Rural Poor and Unemployed Relief Act, 1939
State: West Bengal
West bengal act 015 of 1939 : Bengal Tanks Improvement Act, 1939
State: West Bengal
West bengal act 010 of 1940 : Bengal Money-Lenders Act, 1940
State: West Bengal
West bengal act 004 of 1942 : Bengal Criminal Law (Industrial Areas) Amendment Act, 1942
State: West Bengal
West bengal act 005 of 1942 : Bengal Touts Act, 1942
State: West Bengal
West bengal act 007 of 1943 : Bengal Vagrancy Act, 1943
State: West Bengal
West bengal act 003 of 1944 : Bengal Orphanages and Widows' Homes Act, 1944
State: West Bengal
West bengal act 005 of 1944 : Bengal Alienation of Agricultural Land (Temporary Provisions) Act, 1944
State: West Bengal
West bengal act 004 of 1944 : Bengal Agricultural Income-Tax Act, 1944
State: West Bengal
West bengal act 006 of 1944 : Bengal Diseases of Animals Act, 1944
State: West Bengal
West Bengal act 002 of 1947 : The bengal non agricultural tenancy (temporary provisions) extending act, 1947
State: West Bengal Date: 24 May 1947 Department: Law Department
West Bengal act 001 of 1947 : The bengal ordinance temporary enactment act, 1947
State: West Bengal Date: 16 Mar 1947 Department: Law Department
West Bengal act 029 of 1959 : The Burdwan University Act, 1959
State: West Bengal Date: 19 Apr 1960 Department: Law Department
West Bengal act 011 of 1961 : Bengal Public Demands Recovery (Validation of Certificates and Notices) Act, 1961
State: West Bengal Department: Law Department
West bengal act 003 of 1867 : Bengal Ports Act, 1867
State: West Bengal
West Bengal act 035 of 1974 : Basumati Private Limited (Acquisition of Undertaking) Act, 1974
State: West Bengal Department: Law Department
West Bengal act 049 of 1974 : The Bidhan Chandra Krishi Viswa Vidyalaya Act, 1974
State: West Bengal Date: 12 Dec 1974 Department: Law Department
West Bengal act 006 of 1978 : The Burdwan University ( Temporary Supersession ) Act, 1978
State: West Bengal Date: 27 Mar 1978 Department: Law Department
West Bengal act 005 of 1978 : The Bidhan Chandra Krishi Viswa Vidyalaya ( Temporary Supersession ) Act, 1978
State: West Bengal Date: 27 Mar 1978 Department: Law Department
west bengal act 030 of 1979 : Bhudan Yagna (Repealing) Act, 1979
State: West Bengal
West Bengal act 072 of 1978 : Bangabasi Group of Colleges (Taking Over of Management) Act, 1978
State: West Bengal Department: Law Department
West Bengal act 015 of 1979 : Birla College of Science and Education (Taking over of Management) Act, 1979
State: West Bengal Department: Law Department
West Bengal act 023 of 1981 : Burdwan University Act, 1981
State: West Bengal Department: Law Department
West Bengal act 006 of 1981 : Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981
State: West Bengal Department: Law Department
West Bengal act 005 of 1981 : Barakar Electric Supply Installations Acquisition Act, 1981
State: West Bengal Department: Law Department
West Bengal act 043 of 1984 : Britannia Engineering Company Limited (Titagarh Unit) (Acquisition and Transfer of Undertakings) Act, 1984
State: West Bengal Department: Law Department
West Bengal act 024 of 1993 : The Bengal Natural History Society ( Acquisition Of The Natural History Museum ) Act, 1993
State: West Bengal Date: 20 Oct 1994 Department: Law Department
West bengal act 026 of 2000 : Bengal Legislative Assembly (Members' Emoluments) (Second Amendment) Act, 2000
State: West Bengal
West bengal act 012 of 2000 : Bengal Legislative Assembly (Members' Emoluments) (Amendment) Act, 2000
State: West Bengal
West Bengal act 013 of 2004 : The Bengal Engineering And Science University, Shibpur Act, 2004
State: West Bengal Date: 2 Sep 2004 Department: Law Department
West Bengal act 024 of 2012 : The Bidhan Chandra Krishi Viswa Vidyalaya ( Temporary Supersession ) Act, 2012
State: West Bengal Date: 1 Nov 2012 Department: Law Department
West Bengal act 019 of 2013 : The Bankura University Act, 2013
State: West Bengal Date: 6 Jan 2014 Department: Law Department
West Bengal act 031 of 2015 : The Brainware University Act, 2015
State: West Bengal Date: 27 Jan 2016 Department: Law Department
West Bengal act 047 of 2017 : The Biswa Bangla Biswabidyalay Act, 2017
State: West Bengal Date: 9 Jan 2018 Department: Law Department
West Bengal act 017 of 2022 : The Bengal Districts ( Repealing) Act, 2022
State: West Bengal Date: 13 Mar 2023 Department: Law Department
West Bengal act 015 of 2022 : The Bengal Rhinoceros Preservation ( Repealing) Act, 2022
State: West Bengal Date: 13 Feb 2023 Department: Law Department
West Bengal act 023 of 2022 : The Bengal Juvenile Smoking (Repealing) Act, 2022
State: West Bengal Date: 2 Jun 2023 Department: Law Department
West Bengal act 012 of 2023 : The Bengal Alluvial Lands (Repealing) Act, 2023
State: West Bengal Date: 13 Dec 2023 Department: Law Department
West Bengal act 015 of 2023 : The Bengal Legislative Assembly (Members' Emoluments) (Amendment) Act, 2023
State: West Bengal Date: 15 Mar 2024 Department: Law Department
West Bengal act 013 of 2023 : The Bengal Orphanages And Windows' Homes (Repealing) Act, 2023
State: West Bengal Date: 14 Dec 2023 Department: Law Department