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Acts
Uttarakhand
U
Uttarakhand Acts Starting With U
Uttarakhand act 003 of 1904 : The UNITED PROVINCES LAND REVENUE ACT, 1901
State:
Uttarakhand
Date:
1 Jan 1901
Department:
Department of REVENUE
Uttarakhand act 007 of 1904 : The UTTAR PRADESH GENERAL CLAUSES ACT, 1904
State:
Uttarakhand
Date:
7 Jan 1904
Department:
Department of LAW
Uttarakhand act 004 of 1910 : The united provinces excise act, 1910
State:
Uttarakhand
Date:
12 Jun 1910
Department:
Department of EXCISE
Uttarakhand act 002 of 1916 : The UTTAR PRADESH MUNICIPALITIES ACT, 1916
State:
Uttarakhand
Date:
1 Jul 1916
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 003 of 1917 : The UNITED PROVINCES MEDICAL ACT, 1917
State:
Uttarakhand
Date:
4 Aug 1917
Department:
Department of MEDICAL EDUCATION
Ministry:
Ministry of LAW AND JUSTICE
Uttarakhand act 001 of 1920 : The UNITED PROVINCES MINOR IRRIGATION
State:
Uttarakhand
Date:
3 Jun 1920
Department:
Department of IRRIGATION
Uttarakhand act 001 of 1922 : The UNITED PROVINCES AERIAL ROPEWAYS ACT 1922
State:
Uttarakhand
Date:
25 Mar 1922
Department:
Department of TOURISM
Uttarakhand act 001 of 1926 : The UNITED PROVINCES DISTRICT BOARDS PRIMARY EDUCATION ACT, 1926
State:
Uttarakhand
Date:
26 Mar 1926
Department:
Department of EDUCATION
Uttarakhand act 015 of 1934 : The UNITED PROVINCES NURSES, MIDWIVES, ASSISTANT MIDWIVES, AUXILIARY NURSE-MIDWIVES AND HEALTH VISITORS REGISTRATION ACT, 1934
State:
Uttarakhand
Date:
25 Aug 1934
Department:
Department of HEALTH
Uttarakhand act 003 of 1934 : The UNITED PROVINCES OPIUM SMOKING ACT, 1934
State:
Uttarakhand
Date:
5 May 1934
Department:
Department of EXCISE
Uttarakhand act 001 of 1935 : The UNITED PROVINCES NATIONAL PARKS ACT, 1935
State:
Uttarakhand
Date:
11 May 1935
Department:
Department of FOREST
Uttarakhand act 012 of 1936 : The united provinces state tube-wells act, 1936
State:
Uttarakhand
Date:
12 Dec 1936
Department:
Department of IRRIGATION
Uttarakhand act 011 of 1936 : The UNITED PROVINCES COTTON PEST CONTROL ACT, 1936
State:
Uttarakhand
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 006 of 1938 : The united provinces first ofenders probation act, 1938
State:
Uttarakhand
Date:
3 Dec 1938
Department:
Department of HOME AFFAIRS
Uttarakhand act 008 of 1938 : The UNITED PROVINCES PRISONERS RELEASE ON PROBATION ACT, 1938
State:
Uttarakhand
Date:
24 Sep 1938
Department:
Department of HOME AFFAIRS
Uttarakhand act 016 of 1938 : The UNITED PROVINCES MELAS ACT, 1938
State:
Uttarakhand
Date:
4 Mar 1939
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 010 of 1939 : The UNITED PROVINCES AYURVEDIC AND UNANI TIBBI SYSTEMS OF MEDICINE1 ACT, 19392
State:
Uttarakhand
Date:
23 Sep 1939
Department:
Department of HEALTH
Uttarakhand act 026 of 1947 : The UNITED PROVINCES PANCHAYAT RAJ ACT, 1947
State:
Uttarakhand
Date:
27 Dec 1947
Department:
Department of PANCHAYATI RAJ
Uttarakhand act 028 of 1947 : The UNITED PROVINCES INDUSTRIAL DISPUTES ACT, 1947
State:
Uttarakhand
Date:
19 Jan 1947
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 005 of 1947 : The UNITED PROVINCES COTTON (STATISTICS) ACT, 1947
State:
Uttarakhand
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 008 of 1947 : The UNITED PROVINCES PROVINCIALIZATION OF HOSPITALS ACT, 1947
State:
Uttarakhand
Date:
26 Apr 1947
Department:
Department of HEALTH
Uttarakhand act 025 of 1947 : The UTTAR PRADESH2 ACCOMMODATION REQUISITION ACT, 1947
State:
Uttarakhand
Date:
15 Dec 1947
Department:
Department of GENERAL ADMINISTRATION
Uttarakhand act 040 of 1948 : The UNITED PROVINCES PRADESHIK ARMED CONSTABULARY ACT, 1948
State:
Uttarakhand
Date:
13 Dec 1948
Department:
Department of HOME AFFAIRS
Ministry:
Ministry of Labour and Employment
Uttarakhand act 045 of 1948 : The united provinces fisheries act, 1948
State:
Uttarakhand
Date:
1 Jan 1948
Department:
Department of FISHERIES
Uttarakhand act 013 of 1948 : The united provinces expiring laws continuance act, 1948
State:
Uttarakhand
Date:
1 Apr 1948
Department:
Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
Uttarakhand act 038 of 1948 : The UNITED PROVINCES RAKSHAK DAL, ACT, 1948
State:
Uttarakhand
Date:
11 Dec 1948
Department:
Department of HOME AFFAIRS
Ministry:
Ministry of Vidhai
Uttarakhand act 026 of 1948 : The UNITED PROVINCES LAND ACQUISITION (REHABILITATION OF REFUGEES) ACT, 1948
State:
Uttarakhand
Date:
5 Jun 1948
Department:
Department of REVENUE
Uttarakhand act 039 of 1948 : The UNITED PROVINCES ACQUISITION OF PROPERTY (FLOOD RELIEF) ACT, 19481
State:
Uttarakhand
Date:
13 Dec 1948
Department:
Department of DISASTER MANAGEMENT
Uttarakhand act 015 of 1950 : The uttar pradesh jute goods (control) act, 1950
State:
Uttarakhand
Date:
16 Mar 1950
Department:
Department of SUPPLY AND CONSUMER AFFAIRS
Uttarakhand act 019 of 1950 : The UTTAR PRADESH CONTINGENCY FUND ACT, 1950
State:
Uttarakhand
Department:
Department of FINANCE
Uttarakhand act 001 of 1950 : The UTTAR PRADEHS LANGUAGE (BILLS AND ACTS) ACT, 1950
State:
Uttarakhand
Date:
10 Feb 1950
Department:
Department of LANGUAGE
Uttarakhand act 022 of 1951 : The uttar pradesh kans eradication act, 1951
State:
Uttarakhand
Date:
29 Oct 1951
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 009 of 1952 : The uttar pradesh flood emergency powers (evacuation and requisition) act, 1951
State:
Uttarakhand
Date:
7 Jun 1952
Department:
Department of IRRIGATION
Uttarakhand act 033 of 1952 : The UTTAR PRADESH ELECTRICITY (DUTY) ACT, 1952
State:
Uttarakhand
Date:
4 Dec 1952
Department:
Department of ENERGY
Uttarakhand act 038 of 1952 : The UTAR PRADESH HABITUAL OFFENDERS' RESTRICTION ACT, 1952
State:
Uttarakhand
Date:
15 Dec 1952
Department:
Department of HOME AFFAIRS
Uttarakhand act 001 of 1952 : The UTTAR PRADESH CHILDREN ACT, 1951
State:
Uttarakhand
Date:
19 Feb 1952
Department:
Department of WOMENT EMPOWEREMENT AND CHILD DEVELOPMENT
Uttarakhand act 025 of 1953 : The uttar pradesh sugarcane (regulation of supply and purchase) act, 1953
State:
Uttarakhand
Date:
5 Oct 1953
Department:
Department of SUGARCANE
Uttarakhand act 010 of 1953 : The UTTAR PRADESH BHOODAN YAGYA ACT, 1952
State:
Uttarakhand
Date:
27 Jan 1953
Department:
Department of REVENUE
Uttarakhand act 015 of 1954 : The UTTAR PRADESH AGRICULTURAL DISEASES AND PESTS ACT, 19541
State:
Uttarakhand
Date:
11 Oct 1955
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 023 of 1955 : The uttar pradesh industrial housing act, 1955
State:
Uttarakhand
Date:
19 Apr 1969
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 001 of 1956 : The U. P. PREVENTION OF COW SLAUGHTER ACT, 1955
State:
Uttarakhand
Date:
6 Jan 1956
Department:
Department of ANIMAL HUSBANDRY
Ministry:
Ministry of Labour and Employment
Uttarakhand act 003 of 1956 : The UTTAR PRADESH CINEMAS (REGULATION) ACT, 1955
State:
Uttarakhand
Date:
23 Jan 1956
Department:
Department of ENTERTAINMENT
Uttarakhand act 007 of 1957 : The U. P. ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS PRESERVATION ACT, 19561 U. P. ACT No. VII OF
State:
Uttarakhand
Date:
19 Jan 1957
Department:
Department of ARCHAEOLOGY
Uttarakhand act 006 of 1957 : The UTTAR PRADESH ANATOMY ACT, 1956
State:
Uttarakhand
Date:
19 Jan 1957
Department:
Department of HEALTH
Uttarakhand act 016 of 1958 : The UTTAR PRADESH GOVERNMENT ELECTRICAL UNDERTAKINGS (DUES RECOVERY) ACT, 1958
State:
Uttarakhand
Date:
12 May 1958
Department:
Department of ENERGY
Uttarakhand act 003 of 1958 : The UTTAR PRADESH HOUSE SITES (FLOOD AFFECTED AREAS) (TEMPORARY POWERS) ACT, 1957
State:
Uttarakhand
Date:
22 Jan 1958
Department:
Department of IRRIGATION
Uttarakhand act 045 of 1958 : The Uttar Pradesh Krishi Evam Prodhyogik Vishwavidyalaya Adhiniyam
State:
Uttarakhand
Date:
26 Dec 1958
Department:
Department of HIGHER EDUCATION
Uttarakhand act 002 of 1959 : The UTTAR PRADESH MUNICIPAL CORPORATION ACT, 1959
State:
Uttarakhand
Date:
16 Apr 1959
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 003 of 1959 : The uttar pradesh warehouse act, 1958
State:
Uttarakhand
Date:
19 Feb 1959
Department:
Department of SUPPLY AND CONSUMER AFFAIRS
Uttarakhand act 005 of 1959 : The uttar pradesh weights and measures (enforcement) act, 1959
State:
Uttarakhand
Date:
9 Mar 1959
Department:
Department of SUPPLY AND CONSUMER AFFAIRS
Uttarakhand act 010 of 1960 : The uttar pradesh khadi and village industries board act, 1960
State:
Uttarakhand
Date:
22 Apr 1960
Department:
Department of Khadi And Grama Udyog
Ministry:
Ministry of
Uttarakhand act 016 of 1960 : The UTTAR PRADESH MUSLIM WAQFS ACT, 1960
State:
Uttarakhand
Date:
3 Sep 1960
Department:
Department of SOCIAL WELFARE
Uttarakhand act 023 of 1961 : The UTTAR PRADESH KSHETTRA PANCHAYAT AND ZILA PANCHAYAT2 ADHINIYAM, 1961
State:
Uttarakhand
Date:
10 Nov 1964
Department:
Department of PANCHAYATI RAJ
Ministry:
Ministry of FINANCE
Uttarakhand act 018 of 1961 : The u. p. industrial establishments (national holidays) act, 1961
State:
Uttarakhand
Date:
11 Aug 1961
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 009 of 1961 : The u. p. sugar cane (purchase tax) act, 1961
State:
Uttarakhand
Date:
18 Mar 1961
Department:
Department of SUGARCANE
Uttarakhand act 017 of 1962 : The UTTAR PRADESH PRAVIDHIK SHIKSHA ADHINIYAM, 1962
State:
Uttarakhand
Date:
30 Nov 1962
Department:
Department of TECHNICAL EDUCATION AND TRAINING
Uttarakhand act 026 of 1962 : The UTTAR PRADESH DOOKAN AUR VANIJYA ADHISHTHAN ADHINIYAM, 1962
State:
Uttarakhand
Date:
26 Dec 1962
Department:
Department of LABOUR
Uttarakhand act 022 of 1962 : The uttar pradesh hindu public religious institutions (prevention of dissipation of properties) (temporary powers) act, 1962
State:
Uttarakhand
Date:
15 Dec 1962
Department:
Department of CULTURE AND RELIGION
Uttarakhand act 029 of 1963 : The UTTAR PRADESH HOME GUARDS ADHINIYAM, 1963
State:
Uttarakhand
Date:
31 Dec 1963
Department:
Department of HOME AFFAIRS
Uttarakhand act 016 of 1963 : The UTTAR PRADESH BHOOMI EVAM JAL SANRAKSHAN ADHINIYAM, 1963
State:
Uttarakhand
Date:
29 May 1963
Department:
Department of IRRIGATION
Uttarakhand act 025 of 1964 : The UTTAR PRADESH KRISHI UTPADAN MANDI ADHINIYAM, 1964
State:
Uttarakhand
Date:
10 Dec 1964
Department:
Department of AGRICULTURE AND MARKETING
Ministry:
Ministry of Govt of Maharashtra
Uttarakhand act 016 of 1964 : The UTTAR PRADESH SAHAKARI GRM VIKAS BANK ACT, 1964
State:
Uttarakhand
Department:
Department of COOPERATIVES
Uttarakhand act 023 of 1964 : The UTTAR PRADESH CORNEAL GRAFTING ACT, 1964
State:
Uttarakhand
Department:
Department of Medical
Uttarakhand act 018 of 1964 : The UTTAR PRADESH PASHUDHAN SUDHAR ADHINIYAM, 1964
State:
Uttarakhand
Date:
26 Aug 1964
Department:
Department of ANIMAL HUSBANDRY
Uttarakhand act 010 of 1964 : The UTTAR PRADESH GOSHALA ADHINIYAM, 1964
State:
Uttarakhand
Date:
11 Dec 1964
Department:
Department of ANIMAL HUSBANDRY
Uttarakhand act 024 of 1965 : The uttar pradesh universities (provisions regarding conduct of examinations) act, 1965
State:
Uttarakhand
Date:
24 Nov 1965
Department:
Department of HIGHER EDUCATION
Uttarakhand act 008 of 1965 : The UTTAR PRADESH VIGILANCE ESTABLISHMENT ACT, 1965
State:
Uttarakhand
Date:
20 Mar 1965
Department:
Department of PERSONNEL
Uttarakhand act 014 of 1965 : The UTTAR PRADESH LABOUR WELFARE FUND ACT, 1965
State:
Uttarakhand
Date:
26 Jul 1965
Department:
Department of LABOUR
Uttarakhand act 025 of 1966 : The uttar pradesh industrial undertaking (special provisions for prevention of unemployment) act, 1966
State:
Uttarakhand
Date:
5 Oct 1966
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 001 of 1966 : The UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965
State:
Uttarakhand
Date:
16 Feb 1966
Department:
Department of AWAS VIKAS
Uttarakhand act 024 of 1971 : The uttar pradesh high schools and intermidate colleges (payment of salaries of teachers and other employees) act, 1971
State:
Uttarakhand
Date:
1 Aug 1971
Department:
Department of INTERMEDIATE EDUCATION
Uttarakhand act 008 of 1971 : The UTTAR PRADESH CONTROL OF GOONDAS ACT, 1970
State:
Uttarakhand
Department:
Department of HOME AFFAIRS
Uttarakhand act 015 of 1971 : The uttar pradesh state legislature (prevention of disqualification) act, 1971
State:
Uttarakhand
Date:
17 Jul 1971
Department:
Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
Uttarakhand act 013 of 1972 : The uttar pradesh urban buildings (regulation of letting, rent and eviction) act, 1972
State:
Uttarakhand
Date:
13 Mar 1972
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 007 of 1972 : The uttar pradesh krishi utapadan mandi samitis (alpakalik vyawastha) adhiniyam, 1972
State:
Uttarakhand
Date:
19 Jan 1972
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 034 of 1972 : The UTTAR PRADESH BASIC EDUCATION ACT, 1972
State:
Uttarakhand
Date:
19 Aug 1972
Department:
Department of EDUCATION
Uttarakhand act 010 of 1973 : The uttar pradesh state universities act, 1973
State:
Uttarakhand
Date:
2 Sep 1973
Department:
Department of HIGHER EDUCATION
Uttarakhand act 019 of 1973 : The UTTAR PRADESH AGRICULTURAL CREDIT ACT, 1973
State:
Uttarakhand
Date:
22 Oct 1973
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 005 of 1973 : The uttar pradesh unauthorised medical educational institutions (prevention) act, 1973
State:
Uttarakhand
Date:
22 Jan 1973
Department:
Department of MEDICAL EDUCATION
Uttarakhand act 011 of 1973 : The Uttarakhand Urban and Country Planning and Development Act, 1973 to the context of the State of Uttarakhand.
State:
Uttarakhand
Date:
2 Jul 1973
Department:
Department of Awas
Uttarakhand act 006 of 1974 : The UTTAR PRADESH ADVOCATES WELFARE FUND ACT, 1974
State:
Uttarakhand
Date:
15 Apr 1974
Department:
Department of FINANCE
Uttarakhand act 003 of 1974 : The Uttar Pradesh Education Institutions (Prevention of Dissipation of Assets) Act, 1974
State:
Uttarakhand
Date:
3 Mar 1974
Department:
Department of EDUCATION
Ministry:
Ministry of Public Works
Uttarakhand act 027 of 1975 : The UNITED PROVINCES BADRINATH (SANITATION AND IMPROVEMENT) (REPEAL) ACT, 1975
State:
Uttarakhand
Date:
18 Sep 1975
Department:
Department of CULTURE AND RELIGION
Uttarakhand act 053 of 1975 : The UTTAR PRADESH CHIT FUND ACT, 1975
State:
Uttarakhand
Date:
16 Oct 1975
Department:
Department of FINANCE
Uttarakhand act 004 of 1975 : The uttar pradesh forest corporation act, 1974
State:
Uttarakhand
Date:
6 Mar 1975
Department:
Department of FOREST
Uttarakhand act 036 of 1975 : The uttar pradesh prohibition of beggary act, 1975
State:
Uttarakhand
Date:
14 Sep 1975
Department:
Department of HOME AFFAIRS
Uttarakhand act 008 of 1975 : The uttar pradesh taxation and land revenue laws act, 1975
State:
Uttarakhand
Date:
24 Mar 1975
Department:
Department of Land Revenue
Ministry:
Ministry of
Uttarakhand act 012 of 1975 : The UTTAR PRADESH LANDLESS AGRICULTURAL LABOURERS DEBT RELIEF ACT, 1975
State:
Uttarakhand
Date:
29 Mar 1975
Department:
Department of LABOUR
Uttarakhand act 055 of 1975 : The UTTAR PRADESH PARKS, PLAYGROUNDS AND OPEN SPACES (PRESERVATION AND REGULATION) ACT, 1975
State:
Uttarakhand
Date:
18 Oct 1975
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 043 of 1975 : The U.P. Water Supply and Sewerage Act, 1975
State:
Uttarakhand
Date:
18 Jun 1975
Department:
Department of DRINKING WATER
Ministry:
Ministry of Health and Family Welfare
Uttarakhand act 051 of 1975 : The UTTAR PRADESH RURAL WEAKER SECTIONS (MORATORIUM ON RECOVERY OF DEBTS) ACT, 1975
State:
Uttarakhand
Date:
23 Jul 1977
Department:
Department of FINANCE
Ministry:
Ministry of Vidhai
Uttarakhand act 050 of 1975 : The UTTAR PRADESH OWNERSHIP OF FLATS ACT, 1975
State:
Uttarakhand
Date:
23 Sep 1975
Department:
Department of AWAS VIKAS
Uttarakhand act 011 of 1976 : The UTTAR PRADESH REGULATION OF COLD STORAGES ACT
State:
Uttarakhand
Date:
19 Apr 1976
Department:
Department of AGRICULTURE AND MARKETING
Ministry:
Ministry of Vidhai
Uttarakhand act 017 of 1976 : The UTTAR PRADESH PUBLIC SERVICE (TRIBUNALS) ACT, 19761
State:
Uttarakhand
Date:
1 May 1976
Department:
Department of LAW
Ministry:
Ministry of Vidhai
Uttarakhand act 003 of 1976 : The uttar pradesh intoxicating liquor (objectionable advertisements) act, 1976
State:
Uttarakhand
Date:
1 Nov 1975
Department:
Department of EXCISE
Uttarakhand act 051 of 1976 : The UTTAR PRADESH AREA DEVELOPMENT ACT, 1976
State:
Uttarakhand
Date:
23 Nov 1976
Department:
Department of IRRIGATION
Uttarakhand act 046 of 1976 : The uttar pradesh safai mazdoors protection act, 1976
State:
Uttarakhand
Date:
19 Nov 1976
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 027 of 1976 : The UTTAR PRADESH MOTOR VEHICLES (SPECIAL PROVISIONS) ACT, 1976
State:
Uttarakhand
Date:
5 Jul 1976
Department:
Department of TRANSPORT
Uttarakhand act 045 of 1976 : The UTTAR PRADESH PROTECTION OF TREES ACT, 1976
State:
Uttarakhand
Date:
22 Nov 1976
Department:
Department of FOREST
Uttarakhand act 036 of 1976 : The UTTAR PRADESH CATTLE PURCHASE TAX ACT, 1976
State:
Uttarakhand
Date:
19 Nov 1976
Department:
Department of FINANCE
Ministry:
Ministry of Law Department
Uttarakhand act 004 of 1976 : The UTTAR PRADESH DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES AND PRODUCTION OF DOCUMENTS) ACT, 1976
State:
Uttarakhand
Date:
13 Apr 1976
Department:
Department of LAW
Uttarakhand act 006 of 1976 : The UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT ACT, 1976
State:
Uttarakhand
Date:
3 Apr 1976
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 018 of 1976 : The UTTAR PRADESH EDUCATIONAL INSTITUTIONS (TAKING OVER OF MANAGEMENT) ACT, 1976
State:
Uttarakhand
Date:
1 May 1976
Department:
Department of EDUCATION
Uttarakhand act 042 of 1976 : The UTTAR PRADESH ELECTRIC WIRE AND TRANSFORMERS PREVENTION AND PUNISHMENT OF THEFT) ACT, 1976
State:
Uttarakhand
Date:
22 Nov 1976
Department:
Department of ENERGY
Uttarakhand act 007 of 1976 : The UTTAR PRADESH MILK ACT, 1976
State:
Uttarakhand
Date:
17 Apr 1976
Department:
Department of DAIRY DEVELOPMENT
Uttarakhand act 013 of 1976 : The UTTAR PRADESH RESIN AND OTHER FOREST PRODUCE (REGULATION OF TRADE) ACT, 1976
State:
Uttarakhand
Date:
19 Apr 1976
Department:
Department of FOREST
Ministry:
Ministry of Vidhai
Uttarakhand act 029 of 1976 : The UTTAR PRADESH REGULATION OF MONEY-LENDING ACT, 1976
State:
Uttarakhand
Date:
20 Jul 1976
Department:
Department of FINANCE
Ministry:
Ministry of Vidhai
Uttarakhand act 010 of 1977 : The uttar pradesh state legislature proceedings (protection of publication) act, 1977
State:
Uttarakhand
Date:
25 Jul 1977
Department:
Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
Uttarakhand act 004 of 1977 : The UTTAR PRADESH DEBT RELIEF ACT, 1977
State:
Uttarakhand
Date:
21 Feb 1977
Department:
Department of FINANCE
Uttarakhand act 005 of 1978 : The UTTAR PRADESH INDUSTRIAL PEACE (TIMELY PAYMENT OF WAGES) ACT, 1978
State:
Uttarakhand
Date:
18 Apr 1978
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 004 of 1978 : The UTTAR PRADESH EMPLOYMENT OF SUBSTITUTE WORKMEN ACT, 1978
State:
Uttarakhand
Date:
18 Apr 1978
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 004 of 1979 : The uttar pradesh training colleges (payment of salaries of teachers and other employees) act, 1978
State:
Uttarakhand
Date:
19 Jan 1979
Department:
Department of HIGHER EDUCATION
Uttarakhand act 007 of 1979 : The UTTAR PRADESH COURSE BOOKS ACT, 1978
State:
Uttarakhand
Department:
Department of INTERMEDIATE EDUCATION
Uttarakhand act 016 of 1980 : The uttar pradesh higher education services commission act 1980
State:
Uttarakhand
Date:
21 Aug 1981
Department:
Department of HIGHER EDUCATION
Uttarakhand act 023 of 1980 : The uttar pradesh state legislature (members emoluments and pension) act, 1980
State:
Uttarakhand
Date:
1 Jan 1981
Department:
Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
Uttarakhand act 014 of 1980 : The UTTAR PRADESH PROVISIONAL COLLECTION OF TAXES, ACT, 1980
State:
Uttarakhand
Date:
25 Sep 1980
Department:
Department of FINANCE
Ministry:
Ministry of Vidhai
Uttarakhand act 016 of 1981 : The UTTAR PRADESH ADVERTISEMENTS TAX ACT, 1981
State:
Uttarakhand
Date:
5 Nov 1981
Department:
Department of FINANCE
Ministry:
Ministry of LAW AND JUSTICE
Uttarakhand act 014 of 1981 : The UTTAR PRADESH MINISTERS (SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISIONS) ACT, 1981
State:
Uttarakhand
Date:
3 Sep 2003
Department:
Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
Uttarakhand act 021 of 1981 : The UTTAR PRADESH HOMOEOPATHIC MEDICAL COLLEGES (ACQUISITION AND MISCELLANEOUS PROVISIONS) ACT, 1981
State:
Uttarakhand
Date:
24 Oct 1981
Department:
Department of MEDICAL EDUCATION
Uttarakhand act 005 of 1982 : The uttar pradesh secondary education services selection board2 act, 1982
State:
Uttarakhand
Date:
14 Jul 1981
Department:
Department of INTERMEDIATE EDUCATION
Uttarakhand act 018 of 1982 : The UTTAR PRADESH INDIAN MEDICAL INSTITUTIONS (ACQUISITION AND MISCELLANEOUS PROVISIONS) ACT, 1982
State:
Uttarakhand
Date:
17 Apr 1982
Department:
Department of MEDICAL EDUCATION
Uttarakhand act 022 of 1983 : The uttar pradesh kesari gram (prohibition) act, 1983
State:
Uttarakhand
Date:
25 Oct 1982
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 031 of 1983 : The UTTAR PRADESH DACOITY AFFECTED AREAS ACT, 1983
State:
Uttarakhand
Date:
30 Dec 1983
Department:
Department of HOME AFFAIRS
Uttarakhand act 027 of 1983 : The UTTAR PRADESH RURAL HOUSING BOARD ACT, 1982
State:
Uttarakhand
Date:
12 Oct 1983
Department:
Department of RURAL DEVELOPMENT
Uttarakhand act 018 of 1984 : The uttar pradesh state universities (validation of appointments) act, 1984
State:
Uttarakhand
Date:
16 Aug 1984
Department:
Department of HIGHER EDUCATION
Uttarakhand act 023 of 1985 : The uttar pradesh state public service commission (regulation of procedure) act, 1985
State:
Uttarakhand
Date:
22 Jun 1985
Department:
Department of PERSONNEL
Uttarakhand act 019 of 1985 : The UTTAR PRADESH PROMOTION AND PROTECTION OF FRUIT TREES (REGULATION OF HARMFUL ESTABLISHMENTS AND HOUSING SCHEMES)
State:
Uttarakhand
Date:
15 May 1985
Department:
Department of HORTICULTURE
Uttarakhand act 009 of 1986 : The uttar pradesh special area development authorities act, 1986.
State:
Uttarakhand
Date:
8 Oct 1982
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 007 of 1986 : The UTTAR PRADESH GANGSTERS AND ANTI-SOCIAL ACTIVITIES (PREVENTION) ACT,
State:
Uttarakhand
Date:
19 Mar 1986
Department:
Department of HOME AFFAIRS
Uttarakhand act 015 of 1987 : The uttar pradesh state road transport corporation employees (other than officers) (appointing authorities) act, 1987
State:
Uttarakhand
Date:
19 Jun 1981
Department:
Department of TRANSPORT
Uttarakhand act 021 of 1990 : The UTTAR PRADESH ROAD TRANSPORT SCHEMES (VALIDATION)ACT
State:
Uttarakhand
Date:
26 May 1990
Department:
Department of TRANSPORT
Uttarakhand act 006 of 1991 : The UTTAR PRADESH BRICKS (REGULATION OF SUPPLY) ACT, 1990
State:
Uttarakhand
Department:
Department of MINING
Uttarakhand act 012 of 1992 : The UTTAR PRADESH RAJYA VIDYUT UTPADAN NIGAM LTD. (ACQUISITION AND TRANSFER OF UNDERTAKING) ACT, 1992
State:
Uttarakhand
Date:
20 Mar 1992
Department:
Department of ENERGY
Ministry:
Ministry of Vidhai
Uttarakhand act 004 of 1993 : The UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR PHYSICALLY HANDICAPPED, DEPENDENTS OF FREEDOM FIGHTERS AND EX-SERVICEMEN) ACT, 1993
State:
Uttarakhand
Date:
30 Dec 1993
Department:
Department of Personnel
Uttarakhand act 008 of 1994 : The UTTAR PRADESH MUNICIPALITIES, NOTIFIED AREAS AND TOWN AREAS (ALPAKALIK VYAVISTHA) ADHINIYAM, 1994
State:
Uttarakhand
Date:
31 May 1994
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 022 of 1994 : The UTTAR PRADESH COMMISSION FOR MINORITIES ACT, 1994
State:
Uttarakhand
Date:
2 Dec 1994
Department:
Department of MINORITY WELFARE
Ministry:
Ministry of Vidhai
Uttarakhand act 022 of 1995 : The uttarakhand state council of higher education act, 1995
State:
Uttarakhand
Date:
25 May 1995
Department:
Department of HIGHER EDUCATION
Uttarakhand act 016 of 1995 : The UTTAR PRADESH COMMISSION FOR THE SCHEDULED CASTES AND SCHEDULED TRIBES ACT, 1995
State:
Uttarakhand
Department:
Department of SOCIAL WELFARE
Ministry:
Ministry of Govt of Maharashtra
Uttarakhand act 002 of 1996 : The uttar pradesh health workers and health supervisors (regulation of pay) act, 1996
State:
Uttarakhand
Date:
5 Jan 1996
Department:
Department of Medical
Ministry:
Ministry of
Uttarakhand act 014 of 1997 : The UTTAR PRADESH POST-GRADUATE MEDICAL EDUCATION (RESERVATION FOR SCHEDULED CASTES, SCHEDULED TRIBES AND OTHER BACKWARD CLASSES) ACT, 1997
State:
Uttarakhand
Date:
1 Oct 1996
Department:
Department of MEDICAL EDUCATION
Ministry:
Ministry of Labour and Employment
Uttarakhand act 021 of 1997 : The UTTAR PRADESH MOTOR VEHICLES TAXATION ACT, 1997
State:
Uttarakhand
Date:
6 Dec 1997
Department:
Department of TRANSPORT
Uttarakhand act 003 of 1998 : The UTTAR PRADESH PUBLIC EXAMINATION (PREVENTION OF UNFAIR MEANS) ACT, 1998
State:
Uttarakhand
Date:
18 Mar 1998
Department:
Department of HOME AFFAIRS
Uttarakhand act 010 of 1999 : The UTTAR PRADESH RAJARSHI TANDON OPEN UNIVERSITY ACT, 1999
State:
Uttarakhand
Date:
24 Mar 1999
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Vidhai
Uttarakhand act 014 of 1999 : The UTTAR PRADESH BHAGIRATHI RIVER VALLEY AUTHORITY ACT, 1999
State:
Uttarakhand
Date:
24 Mar 1999
Department:
Department of IRRIGATION
Uttarakhand act 015 of 1999 : The UTTAR PRADESH GO-SEVA AYOG ADHINIYAM, 1999
State:
Uttarakhand
Date:
24 Mar 1999
Department:
Department of ANIMAL HUSBANDRY
Uttarakhand act 032 of 1999 : The UTTAR PRADESH DISTRICT PLANNING COMMITTEE ACT, 1999
State:
Uttarakhand
Date:
9 May 1999
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 023 of 2000 : The uttar pradesh technical university act, 2000
State:
Uttarakhand
Date:
7 May 2000
Department:
Department of HIGHER EDUCATION
Uttarakhand act 012 of 2000 : The uttar pradesh tax on entry of goods act, 2000
State:
Uttarakhand
Date:
1 Nov 1999
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 029 of 2000 : The UTTAR PRADESH PLASTIC AND OTHER NON-BIODEGRADABLE GARABGE (REGULATION OF USE AND DISPOSAL)
State:
Uttarakhand
Date:
11 Jul 2000
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 032 of 2000 : The UTTAR PRADESH BOARD OF SECONDARY SANSKRIT
State:
Uttarakhand
Date:
30 Sep 2000
Department:
Department of EDUCATION
Uttarakhand act 011 of 2001 : Uttaranchal Commission for the Scheduled Castes, Scheduled Tribes and other Backward Classes Act, 2001
State:
Uttarakhand
Uttarakhand act 003 of 2001 : Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpkalik Vyavastha) (Uttaranchal Amendment Adhiniyam, 2001)
State:
Uttarakhand
Uttarakhand act 002 of 2001 : Uttaranchal Contingency Fund Act, 2001
State:
Uttarakhand
Uttarakhand act 009 of 2001 : United Provinces Excise Act (Uttaranchal Amendment) Act, 2001
State:
Uttarakhand
Uttarakhand act 007 of 2001 : Uttar Pradesh Forest Corporation (Uttaranchal Amendment) Act, 2001
State:
Uttarakhand
Uttarakhand act 006 of 2001 : Uttar Pradesh Municipalities Act (Dwitiya Uttaranchal Sanshodhan) Adhiniyam, 2001
State:
Uttarakhand
Uttarakhand act 001 of 2001 : Uttar Pradesh Municipalities Act (Uttaranchal Sanshodhan) Adhiniyam, 2001
State:
Uttarakhand
Uttarakhand act 008 of 2001 : Uttar Pradesh Legislature (Emoluments and Pension) Act, 1980 (Uttaranchal Amendment) Act, 2001
State:
Uttarakhand
Uttarakhand act 013 of 2001 : Uttar Pradesh Tax on Entry of Goods Act (Uttaranchal Amendment) Act, 2001
State:
Uttarakhand
Uttarakhand act 012 of 2001 : The UTTARAKHAND DEVEPLOPMENT BOARD ACT
State:
Uttarakhand
Date:
28 Nov 2001
Department:
Department of TOURISM
Ministry:
Ministry of Home
Uttarakhand act 003 of 2002 : Uttar Pardesh Krishi Utpadan Mandi Samiti (Alpkalik Vyavastha) (Uttaranchal Amendment) Adhiniyam, 2002
State:
Uttarakhand
Uttarakhand act 007 of 2002 : Uttar Pradesh Panchayatraj Act, 1947 (Uttaranchal Amendment) Act, 2002
State:
Uttarakhand
Uttarakhand act 016 of 2002 : Uttaranchal (The Uttar Pradesh Excise Act, 1910) (Amendment) Act, 2002
State:
Uttarakhand
Uttarakhand act 009 of 2002 : Uttaranchal Commission for Minorities Act, 2002
State:
Uttarakhand
Uttarakhand act 015 of 2002 : Uttaranchal Panchayat (Amendment) Act, 2002
State:
Uttarakhand
Uttarakhand act 012 of 2002 : Uttar Pradesh Legislature (Emoluments and Pension of Members) (Second Uttaranchal Amendment) Act, 2002
State:
Uttarakhand
Uttarakhand act 008 of 2002 : Uttaranchal Tristariya Panchayati Raj Amendment Act, 2002
State:
Uttarakhand
Uttarakhand act 018 of 2002 : Uttaranchal (The United Provinces Shri Badrinath Temple Act, 1939) (Amendment) Act, 2002
State:
Uttarakhand
Uttarakhand act 013 of 2002 : Uttaranchal (Uttar Pradesh Municipalities Act, 1916) (Amendment) Act, 2002
State:
Uttarakhand
Uttarakhand act 019 of 2002 : Uttaranchal (Uttar Pradesh Nagar Nigam Act, 1959) (Amendment) Act, 2002
State:
Uttarakhand
Uttarakhand act 017 of 2002 : Uttaranchal Medical Council Act, 2002
State:
Uttarakhand
Department:
Department of MEDICAL EDUCATION
Uttarakhand act 009 of 2002 : The Uttarakhand Minority Comission Act
State:
Uttarakhand
Date:
19 Jun 2002
Department:
Department of SOCIAL WELFARE
uttarakhand act 003 of 2003 : Uttar Pradesh Trade Tax Act, 1948 (Adaptation and Modification Order, 2002) Act, 2003
State:
Uttarakhand
Uttarakhand act 006 of 2003 : Uttaranchal (The Uttar Pradesh Nagar Nigam Adhiniyam, 1959) Adaptation and Modification Order, 2002 (Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 009 of 2003 : Uttaranchal Minority Commission (Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 012 of 2003 : Uttaranchal Motor Vehicles Taxation Reforms Act, 2003
State:
Uttarakhand
Department:
Department of TRANSPORT
Ministry:
Ministry of Health and Family Welfare
Uttarakhand act 010 of 2003 : Uttaranchal [Uttar Pradesh Krishi Utpadan Mandi Samiti (Alpakalik Vyavastha) Adhiniyam, 1972] Adaptation and Modification Order, 2002 (First Amendment) Act, 2003
State:
Uttarakhand
uttarakhand act 015 of 2003 : University of Petroleum and Energy Studies Act, 2003
State:
Uttarakhand
Uttarakhand act 014 of 2003 : Uttaranchal (The Uttar Pradesh State Universities Act, 1973) (Adaptation and Modification Order, 2001) (Amendment) Act, 2003
State:
Uttarakhand
Department:
Department of Higher Education
Uttarakhand act 008 of 2003 : Uttaranchal Commission for the Scheduled Castes and Scheduled Tribes Act, 2003
State:
Uttarakhand
Uttarakhand act 005 of 2003 : The UTTARAKHAND CO-OPERATIVE SOCIETIES ACT, 2003
State:
Uttarakhand
Date:
21 May 2003
Department:
Department of COOPERATIVES
Ministry:
Ministry of Health and Family Welfare
Uttarakhand act 015 of 2003 : The Uttarakhand Petroleum and Energy Studies Act
State:
Uttarakhand
Date:
10 Jul 2003
Department:
Department of TECHNICAL EDUCATION AND TRAINING
Uttarakhand act 007 of 2003 : The Uttarakhand Other Backward Classes Act
State:
Uttarakhand
Date:
27 May 2003
Department:
Department of SOCIAL WELFARE
Uttarakhand act 027 of 2003 : The Uttarakhand Technical Education Board Act
State:
Uttarakhand
Date:
15 Jan 2003
Department:
Department of TECHNICAL EDUCATION AND TRAINING
Uttarakhand act 030 of 2003 : The Uttarakhand prevention of defacement of public property Act
State:
Uttarakhand
Date:
19 Jan 2004
Department:
Department of STATE PROPERTY
Uttarakhand act 012 of 2003 : The UTTARAKHAND MOTOR VEHICLES TAXATION REFORMS ACT, 2003
State:
Uttarakhand
Date:
27 May 2003
Department:
Department of TRANSPORT
Uttarakhand act 004 of 2003 : Uttaranchal Self Reliant Co-operatives Act, 2003
State:
Uttarakhand
Department:
Department of COOPERATIVES
Uttarakhand act 008 of 2003 : The Uttarakhand Schedule Caste Comission
State:
Uttarakhand
Date:
27 May 2003
Department:
Department of SOCIAL WELFARE
Ministry:
Ministry of Law Department
Uttarakhand act 002 of 2003 : The Uttarakhand fisheries Act
State:
Uttarakhand
Date:
27 May 2003
Department:
Department of FISHERIES
Uttarakhand act 021 of 2003 : The UTTARAKHAND POWER DEVELOPMENT FUND ACT, 2003
State:
Uttarakhand
Date:
1 Jan 2004
Department:
Department of ENERGY
Uttarakhand act 017 of 2003 : The Uttarakhand Himigiri University Act
State:
Uttarakhand
Date:
11 Jul 2003
Department:
Department of HIGHER EDUCATION
Uttarakhand act 020 of 2003 : Uttaranchal (The Uttar Pradesh Excise Act, 1910) (Second Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 025 of 2003 : Uttaranchal (The Uttar Pradesh Trade Tax Act, 1948) (Adaptation and Modification Order, 2002) (third Amendment) Act, 2003 (Third Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 007 of 2004 : Uttaranchal (The Uttar Pradesh Trade Tax Act, 1948) Adaptation and Modification Order, 2002 (Amendment) Act, 2004
State:
Uttarakhand
Uttarakhand act 029 of 2003 : Uttaranchal (The Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950) (Adaptation and Modification Order, 2001) (Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 023 of 2003 : Uttaranchal (The Uttar Pradesh Entertainments and Betting Tax Act, 1979) (Adaptation and Modification Order, 2002) (First Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 006 of 2004 : Uttaranchal (The Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964) Adaptation & Modification Order, 2002 (First Amendment) Act, 2004
State:
Uttarakhand
Uttarakhand act 027 of 2003 : Uttaranchal Board of Technical Education Act, 2003
State:
Uttarakhand
Uttarakhand act 003 of 2004 : Uttaranchal Commission for Minorities (Second Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 008 of 2004 : Uttaranchal [The Uttar Pradesh Krishi Utpadan Mandi Samiti (Alpkalik Vyavastha) Adhiniyam, 1972] Adaptation & Modification Order, 2002 (Third Amendment) Act, 2004
State:
Uttarakhand
Uttarakhand act 018 of 2003 : Uttaranchal Contingency Fund Act (Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 026 of 2003 : Uttaranchal Panchayat (Second Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 028 of 2003 : Uttaranchal Panchayat (Third Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 030 of 2003 : Uttaranchal Prevention of Defacement of Public Property Act, 2003
State:
Uttarakhand
Department:
Department of STATE PROPERTY
Uttarakhand act 019 of 2003 : Uttaranchal [The Uttar Pradesh Krishi Utpadan Mandi Samiti (Alpkalik Vyavastha) Adhiniyam, 1972] Adaptation and Modification Order, 2002 (Second Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 009 of 2004 : Uttaranchal Tourism Development Board Act, 2001 (Amendment) Act, 2004
State:
Uttarakhand
Uttarakhand act 024 of 2003 : Uttaranchal (The Uttar Pradesh Trade Tax Act, 1948) (Adaptation and Modification Order, 2002) (Second Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 002 of 2004 : Uttaranchal Scheduled Castes and Scheduled Tribes Commission (Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 001 of 2004 : Uttaranchal State Commission for Other Backward Classes (Amendment) Act, 2003
State:
Uttarakhand
Uttarakhand act 002 of 2005 : Uttaranchal (The U.P. Consolidation of Holdings Act, 1953) Adaptation and Modification Order, 2002 (Amendment) Act, 2005
State:
Uttarakhand
Department:
Department of REVENUE
Uttarakhand act 28 of 2005 : The UTTARAKHAND STATE COMMISSION FOR WOMEN ACT, 2005
State:
Uttarakhand
Date:
10 Nov 2005
Department:
Department of WOMENT EMPOWEREMENT AND CHILD DEVELOPMENT
Uttarakhand act 9 of 2005 : The Uttarakhand protection of interest of depositors (in financial establishment) Act
State:
Uttarakhand
Date:
26 Jan 2005
Department:
Department of FINANCE
Ministry:
Ministry of Commerce and Industries
Uttarakhand act 025 of 2005 : Uttaranchal (The Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950) (Adaptation and Modification Order, 2001) (Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 013 of 2005 : Uttaranchal (Emoluments and Pension of the State Assembly Members, Ministers and Officers) (Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 012 of 2005 : Uttaranchal (The Uttar Pradesh Nagar Nigam Act, 1959) Adaptation and Modification Order, 2002 (Third Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 004 of 2005 : Uttaranchal Non-Government Education (Amendment and Repeal) Act, 2005
State:
Uttarakhand
Uttarakhand act 030 of 2005 : Uttaranchal Threetter Panchayat Raj (Sixth Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 024 of 2005 : Uttaranchal [The Uttar Pradesh Krishi Utpadan Mandi Samiti (Alpkalik Vyavastha) Adhiniyam, 1972] Adaptation and Modification Order, 2002 (Fourth Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 029 of 2005 : Uttaranchal Disaster Mitigation, Management and Prevention Act, 2005
State:
Uttarakhand
Uttarakhand act 019 of 2005 : Uttaranchal Public Library Act, 2005
State:
Uttarakhand
Department:
Department of EDUCATION
Uttarakhand act 026 of 2005 : Uttaranchal [The Uttar Pradesh (Salary, Allowances and Miscellaneous Provisions) Act, 1981] (Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 010 of 2005 : Uttaranchal (The Uttar Pradesh State Universities Act, 1973) (Adaptation and Modification Order, 2001) (Second Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 017 of 2005 : Uttaranchal (The Uttar Pradesh State University Act, 1973) (Adaptation and Modification Order, 2001) (Third Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 007 of 2005 : Uttaranchal (The Uttar Pradesh Advocate Welfare Fund Act, 1974) (Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 011 of 2005 : Uttaranchal (The Uttar Pradesh Municipalities Act, 1916) (Third Amendment) Act, 2005
State:
Uttarakhand
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 003 of 2005 : Uttaranchal State Commission for Other Backward Classes (Second Amendment) Act, 2005
State:
Uttarakhand
Uttarakhand act 027 of 2005 : The UTTARAKHAND VALUE ADDED TAX ACT, 2005
State:
Uttarakhand
Date:
11 Nov 2005
Department:
Department of FINANCE
Ministry:
Ministry of Revenue
Uttarakhand act 022 of 2005 : The Uttarakhand fiscal responsibility and Budget Management Act
State:
Uttarakhand
Date:
27 Oct 2005
Department:
Department of FINANCE
Uttarakhand act 029 of 2005 : The Uttarakhand Disaster Mitigation Management and Prevention act
State:
Uttarakhand
Date:
11 Nov 2005
Department:
Department of DISASTER MANAGEMENT
Ministry:
Ministry of Industries
Uttarakhand act 019 of 2005 : The Uttarakhand Public Library Act
State:
Uttarakhand
Date:
26 Apr 2005
Department:
Department of EDUCATION
Uttarakhand act 023 of 2005 : The Uttarakhand Open University
State:
Uttarakhand
Date:
31 Oct 2005
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Andaman and Nicobar Administration
Uttarakhand act 005 of 2005 : Uttaranchal Technical University Act, 2005
State:
Uttarakhand
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Law Department
Uttarakhand act 028 of 2005 : Uttaranchal State Commission for Women Act, 2005
State:
Uttarakhand
Department:
Department of WOMENT EMPOWEREMENT AND CHILD DEVELOPMENT
Uttarakhand act 006 of 2005 : The Uttarakhand River Valley (Development of Management ) Act
State:
Uttarakhand
Date:
27 Jan 2005
Department:
Department of Awas
Uttarakhand act 009 of 2005 : Uttaranchal Protection of interests of Depositors (in Financial Establishments) Act, 2005
State:
Uttarakhand
Department:
Department of FINANCE
Uttarakhand act 009 of 2006 : Uttaranchal (Emoluments and Pension of the State Assembly Members, Ministers and Officers) (First Amendment) Act, 2006
State:
Uttarakhand
Uttarakhand act 005 of 2006 : Uttaranchal (The Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964) Adaptation and Modification Order, 2002 (Second Amendment) Act, 2006
State:
Uttarakhand
Uttarakhand act 012 of 2006 : Uttaranchal (The Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950) (Adaptation and Modification Order, 2001) (Amendment) Act, 2006
State:
Uttarakhand
Uttarakhand act 013 of 2006 : Uttaranchal Panchayat Laws (Amendment) Act, 2006
State:
Uttarakhand
Uttarakhand act 007 of 2006 : Uttaranchal [the Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971] (Amendment) Act, 2006
State:
Uttarakhand
Department:
Department of Parliamentary Affairs
Uttarakhand act 006 of 2006 : Uttaranchal (The Uttar Pradesh Tax on Entry of Goods Act, 2000) Adaptation and Modification Order, 2002 (Amendment) Act, 2006
State:
Uttarakhand
Uttarakhand act 002 of 2006 : Uttaranchal State Commission for Other Backward Classes (Third Amendment) Act, 2006
State:
Uttarakhand
Uttarakhand act 014 of 2006 : The Uttarakhand un aided private professional educational institution (Regulation of Admission and fixation) Act
State:
Uttarakhand
Date:
28 Oct 2006
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Excise and Taxation
Uttarakhand act 004 of 2006 : University of Patanjali Act, 2006
State:
Uttarakhand
Department:
Department of HIGHER EDUCATION
Uttarakhand act 008 of 2006 : Uttaranchal School Education Act, 2006
State:
Uttarakhand
Department:
Department of EDUCATION
Uttarakhand act 005 of 2007 : Uttarakhand Panchayat Law (First Amendment) Act, 2007
State:
Uttarakhand
Uttarakhand act 009 of 2007 : Uttarakhand Co-operative Societies (Amendment) Act, 2007
State:
Uttarakhand
Uttarakhand act 006 of 2007 : Uttarakhand Protection of Cow Progeny Act, 2007
State:
Uttarakhand
Department:
Department of ANIMAL HUSBANDRY
Uttarakhand act 008 of 2007 : Uttarakhand (The Uttar Pradesh Nagar Nigam Adhiniyam, 1959) Adaptation and Modification Order, 2002 (Amendment) Act, 2007
State:
Uttarakhand
Uttarakhand act 003 of 2007 : Uttarakhand (the Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950) (Adaptation and Modification Order, 2001) (Amendment) Act, 2007
State:
Uttarakhand
Uttarakhand act 004 of 2007 : Uttarakhand District Planning Committee Act, 2007
State:
Uttarakhand
Department:
Department of PANCHAYATI RAJ
Ministry:
Ministry of Vidhai
Uttarakhand act 006 of 2007 : The Uttarakhand Protection of Cow Progeny Act
State:
Uttarakhand
Date:
19 Jul 2007
Department:
Department of ANIMAL HUSBANDRY
Uttarakhand act 007 of 2008 : Uttarakhand Panchayat Law (Amendment) Act, 2008
State:
Uttarakhand
Uttarakhand act 004 of 2008 : Uttarakhand (The Uttar Pradesh Nagar Nigam Adhiniyam, 1959) (Adaptation and Modification Order, 2002) Adaptation and Modification Order, 2007 (Amendment) Act, 2008
State:
Uttarakhand
Uttarakhand act 001 of 2008 : The UTTARAKHAND POLICE ACT, 2007
State:
Uttarakhand
Date:
4 Jan 2008
Department:
Department of HOME AFFAIRS
Uttarakhand act 013 of 2008 : The UTTARAKHAND TAX ON ENTRY OF GOODS INTO LOCAL AREAS ACT, 2008
State:
Uttarakhand
Date:
26 Dec 2008
Department:
Department of FINANCE
Uttarakhand act 007 of 2009 : The Uttarakhand Ayurvedic University
State:
Uttarakhand
Date:
21 Jul 2009
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Education
Uttarakhand act 019 of 2010 : The Uttarakhand Compulsory Registration of Marriage Act,
State:
Uttarakhand
Date:
26 Mar 2010
Department:
Department of FINANCE
Uttarakhand act 012 of 2010 : The UTTARAKHAND MINISTERS (SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISIONS) ACT,
State:
Uttarakhand
Date:
7 Jan 2010
Department:
Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
Uttarakhand act 014 of 2010 : The Uttarakand Official Language Act
State:
Uttarakhand
Date:
7 Jan 2018
Department:
Department of LANGUAGE
Ministry:
Ministry of Law Department
Uttarakhand act 009 of 2011 : The Uttarakhand Agricultural Produce Marketing (Development and Regulation) Act, 2011
State:
Uttarakhand
Date:
18 Apr 2011
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 020 of 2011 : The UTTARAKHAND RIGHT TO SERVICE ACT, 2011
State:
Uttarakhand
Date:
22 Oct 2011
Department:
Department of GENERAL ADMINISTRATION
Ministry:
Ministry of Revenue
Uttarakhand act 019 of 2011 : The UTTARAKHAND SPECIAL COURTS ACT, 2011
State:
Uttarakhand
Date:
4 Oct 2011
Department:
Department of LAW
Ministry:
Ministry of Revenue
Uttarakhand act 002 of 2012 : The UTTARAKHAND AUDIT ACT, 2012
State:
Uttarakhand
Date:
8 Jun 2012
Department:
Department of FINANCE
Uttarakhand act 016 of 2013 : The Uttarakhand Special Area (Planned Development and Promotion of tourism) Act
State:
Uttarakhand
Date:
1 Apr 2013
Department:
Department of TOURISM
Uttarakhand act 017 of 2013 : The Uttarakhand Plastice and other non Bio Degaradble garbage (Prevention of use and disposal)
State:
Uttarakhand
Date:
1 Apr 2013
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 018 of 2013 : The Uttarakhand Miscelleneous Act Validation Act
State:
Uttarakhand
Date:
1 Apr 2013
Department:
Department of LEGISLATIVE AND PARLIMENTARY AFFAIRS
Uttarakhand act 033 of 2013 : The Uttarakhand Schedule caste sub plan and tribal plan (planning allocation and utilization act)
State:
Uttarakhand
Date:
1 Oct 2013
Department:
Department of SOCIAL WELFARE
Uttarakhand act 009 of 2013 : The Uttarakhand water tax and electricity Generation Act
State:
Uttarakhand
Date:
15 Feb 2013
Department:
Department of IRRIGATION
Uttarakhand act 024 of 2013 : The Uttarakhand water management and Regulatory Act
State:
Uttarakhand
Date:
4 Apr 2013
Department:
Department of DRINKING WATER
Uttarakhand act 006 of 2013 : The Uttarakhand Infrastructure and Road Safety Cess
State:
Uttarakhand
Date:
28 Jan 2013
Department:
Department of TRANSPORT
Uttarakhand act 007 of 2013 : The Uttarakhand Flood Plain Zoning Act
State:
Uttarakhand
Date:
28 Jan 2013
Department:
Department of IRRIGATION
Uttarakhand act 021 of 2013 : The Uttarakhand Medicare Service Persons and Institutions
State:
Uttarakhand
Date:
1 Apr 2013
Department:
Department of Medical
Ministry:
Ministry of Home
Uttarakhand act 005 of 2013 : The UTTARAKHAND ENTERPRISES SINGLE WINDOW FACILITATION AND CLERANCE ACT
State:
Uttarakhand
Date:
28 Jan 2013
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 020 of 2014 : The Uttarakhand Subordinate staff selection board
State:
Uttarakhand
Date:
3 Dec 2014
Department:
Department of PERSONNEL
Uttarakhand act 026 of 2014 : The Uttarakhand Gairsen Development Council Act
State:
Uttarakhand
Date:
3 Dec 2014
Department:
Department of URBAN DEVELOPMENT
Ministry:
Ministry of Law Department
Uttarakhand act 021 of 2014 : The Uttarakhand sanskrit education act
State:
Uttarakhand
Date:
23 Jun 2014
Department:
Department of EDUCATION
Uttarakhand act 027 of 2014 : The Uttarakhand State Infrastructure Development Board Act
State:
Uttarakhand
Date:
9 Dec 2014
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 015 of 2014 : The Uttarakhand Road infrastructure Protection Act
State:
Uttarakhand
Date:
4 Mar 2014
Department:
Department of TRANSPORT
Ministry:
Ministry of Finance
Uttarakhand act 006 of 2014 : The UTTARAKHAND LOKAYUKTA ACT, 2014
State:
Uttarakhand
Date:
26 Feb 2011
Department:
Department of CORRUPTION AND PUBLIC SERVICES
Uttarakhand act 020 of 2015 : Uttarakhand Cinemas (Regulation) (Amendment) Act, 2015
State:
Uttarakhand
Uttarakhand act 021 of 2015 : Uttarakhand Value Added Tax (Amendment) Act, 2015
State:
Uttarakhand
Uttarakhand act 025 of 2015 : Uttarakhand School Education (Amendment) Act, 2015
State:
Uttarakhand
Uttarakhand act 026 of 2016 : Uttarakhand State Legislature (Emoluments and Pension of Members) (Amendment) Act, 2015
State:
Uttarakhand
Uttarakhand act 022 of 2015 : Uttarakhand Tax on Entry of Goods into Local Areas (Amendment) Act, 2015
State:
Uttarakhand
Uttarakhand act 002 of 2015 : The Uttarakhand Ropeway Act
State:
Uttarakhand
Date:
3 Jan 2015
Department:
Department of TOURISM
Uttarakhand act 023 of 2015 : The Uttarakhand Cess Act,2015
State:
Uttarakhand
Date:
17 Nov 2015
Department:
Department of FINANCE
Uttarakhand act 003 of 2015 : The Uttarakhand Green Energy Cess Act
State:
Uttarakhand
Date:
6 Apr 2015
Department:
Department of ENERGY
Uttarakhand act 001 of 2015 : The Uttarakhand State Mineral Development Board
State:
Uttarakhand
Date:
3 Jan 2015
Department:
Department of INDUSTRIAL DEVELOPMENT
Uttarakhand act 016 of 2015 : The Uttarakhand Schedule Tribe Comission Act
State:
Uttarakhand
Date:
6 Apr 2015
Department:
Department of SOCIAL WELFARE
Ministry:
Ministry of Revenue
Uttarakhand act 018 of 2015 : The Uttarakhand Medical Education Board Act
State:
Uttarakhand
Date:
6 Apr 2015
Department:
Department of MEDICAL EDUCATION
Ministry:
Ministry of Health and Family Welfare
Uttarakhand ord 001 of 2016 : Uttarakhand Zamindari Abolition and Land Reforms (Amendment) Ordinance, 2016
State:
Uttarakhand
Uttarakhand act 002 of 2016 : Uttarakhand Value Added Tax (Amendment) Act, 2016
State:
Uttarakhand
Uttarakhand act 003 of 2016 : Uttarakhand Water Management and Regulatory (Amendment) Act, 2016
State:
Uttarakhand
Department:
Department of DRINKING WATER
Uttarakhand act 004 of 2016 : Uttarakhand Water Tax on Electricity Generation (Amendment) Act, 2016
State:
Uttarakhand
Uttarakhand act 005 of 2016 : Uttarakhand State Commission for Other Backward Classes (Amendment) Act, 2016
State:
Uttarakhand
Uttarakhand act 037 of 2016 : The UTTARAKHAND FIRE & EMERGENCY SERVICE, FIRE PREVENTION AND FIRE SAFETY ACT, 2016
State:
Uttarakhand
Date:
19 Dec 2016
Department:
Department of HOME AFFAIRS
Uttarakhand act 018 of 2016 : The Uttrakhand Reforms, Regularization, Rehabilitation and Resettlement and Prevention of Encroachment of the Slums located in the Urban Local Bodies of the State Act
State:
Uttarakhand
Date:
10 Aug 2016
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 017 of 2016 : The Uttarakhand Benami Transaction (Prohibition) Act
State:
Uttarakhand
Date:
10 Aug 2016
Department:
Department of FINANCE
Ministry:
Ministry of Revenue
Uttarakhand act 011 of 2016 : The UTTARAKHAND PANCHAYATI RAJ ACT, 2016
State:
Uttarakhand
Date:
7 Apr 2016
Department:
Department of PANCHAYATI RAJ
Ministry:
Ministry of Revenue
Uttarakhand act 029 of 2016 : The Uttarakhand state farmer comission Act
State:
Uttarakhand
Date:
30 Nov 2016
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 023 of 2016 : The Uttarakhand Anti Littering and Anti Spitting Act
State:
Uttarakhand
Date:
30 Nov 2016
Department:
Department of URBAN DEVELOPMENT
Ministry:
Ministry of Education
Uttarakhand act 021 of 2016 : The Uttarakhand Hills Consolidation of Holding Land Reforms Act
State:
Uttarakhand
Date:
7 Oct 2016
Department:
Department of REVENUE
Uttarakhand act 020 of 2016 : The UTTARAKHAND RESIDENTIAL UNIVERSITY ACT
State:
Uttarakhand
Date:
6 Sep 2016
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Finance
Uttarakhand act 041 of 2016 : The Uttrakhand Ceiling On Government Guarantee Act, 2016
State:
Uttarakhand
Date:
19 Dec 2016
Department:
Department of FINANCE
Ministry:
Ministry of Language, Art and Culture
Uttarakhand act 006 of 2017 : The UTTARAKHAND GOODS AND SERVICES TAX ACT, 2017
State:
Uttarakhand
Date:
26 May 2017
Department:
Department of FINANCE
Uttarakhand act 019 of 2018 : The Uttarakhand Boving Breeding Act
State:
Uttarakhand
Date:
17 Apr 2018
Department:
Department of ANIMAL HUSBANDRY
Uttarakhand act 028 of 2018 : The Uttarakhand Freedom of Religion Act
State:
Uttarakhand
Date:
14 May 2018
Department:
Department of CULTURE AND RELIGION
Uttarakhand act 003 of 2018 : The Uttrakhand Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017
State:
Uttarakhand
Date:
5 Jan 2018
Department:
Department of LABOUR
Uttarakhand act 033 of 2018 : The Uttarakhand Special Provisions for Urban Bodies and Authorities Act,
State:
Uttarakhand
Date:
16 Oct 2018
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 016 of 2018 : The UTTARAKHAND LANGUAGE INSTITUTIONS ACT, 2018
State:
Uttarakhand
Date:
12 Apr 2018
Department:
Department of LANGUAGE
Ministry:
Ministry of General Administration
Uttarakhand act 004 of 2018 : The Uttarakhand Aadhar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act
State:
Uttarakhand
Date:
4 Jan 2018
Department:
Department of INFORMATION AND TECHNOLOGY
Uttarakhand act 001 of 2018 : The UTTARAKHAND ANNUAL TRANSFER FOR PUBLIC SERVANTS ACT,2017
State:
Uttarakhand
Date:
5 Jan 2018
Department:
Department of PERSONNEL
Ministry:
Ministry of Personnel
Uttarakhand act 017 of 2018 : The Uttarakhand Retirement Benefits Act, 2018
State:
Uttarakhand
Date:
13 Apr 2018
Department:
Department of FINANCE
Ministry:
Ministry of General Administration
Uttarakhand act 007 of 2019 : The Uttarakhand Public Services (Reservation for Economically Weaker Sections) Act
State:
Uttarakhand
Date:
7 Mar 2019
Department:
Department of PERSONNEL
Ministry:
Ministry of Govt of Maharashtra
Uttarakhand act 028 of 2020 : The UTTRAKHAND STATE AGRICULTURAL PRODUCE AND LIVESTOCK MARKETING ( PROMOTION FACILITATION )
State:
Uttarakhand
Department:
Department of AGRICULTURE AND MARKETING
Uttarakhand act 005 of 2020 : The Uttarakhand Former Chief Minister Facility (Residential and Other Facilities) Act, 2019.
State:
Uttarakhand
Department:
Department of Council of Ministers
Uttarakhand act 006 of 2020 : The UTTARAKHAND CHAR DHAM DEVASTHANAM MANAGEMENT Act, 2019
State:
Uttarakhand
Department:
Department of CULTURE AND RELIGION
Uttarakhand act 011 of 2020 : The UTTARAKHAND FRUIT NURSERIES (REGULATION) ACT, 2019
State:
Uttarakhand
Department:
Department of HORTICULTURE
Ministry:
Ministry of Education
Uttarakhand act 008 of 2020 : The Uttarakhand Organic Agriculture Act, 2019
State:
Uttarakhand
Department:
Department of HORTICULTURE
Ministry:
Ministry of Education
Uttarakhand act 007 of 2021 : The University of Engineering and Technology Roorkee Act, 2020
State:
Uttarakhand
Date:
15 Feb 2021
Department:
Department of HIGHER EDUCATION
Uttarakhand act 002 of 2022 : The Uttarakhand Tenancy Act, 2021
State:
Uttarakhand
Date:
27 Jan 2022
Department:
Department of URBAN DEVELOPMENT
Uttarakhand act 001 of 2023 : The Uttarakhand Public Services (Horizontal Reservation for Women) Act, 2022
State:
Uttarakhand
Date:
10 Jan 2023
Department:
Department of PERSONNEL
Uttarakhand act 005 of 2023 : The Uttarakhand ( the Uttar Pradesh Land Revenue Act,,1901) (Amendment) Act,, 2022
State:
Uttarakhand
Date:
31 Mar 2023
Department:
Department of Land Revenue
Uttarakhand act 015 of 2023 : The Uttarakhand Qualifying Service For Pension And Validation ACT 2022
State:
Uttarakhand
Date:
3 May 2023
Department:
Department of FINANCE
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