Uttarakhand act 004 of 2007 : Uttarakhand District Planning Committee Act, 2007 Department Department of PANCHAYATI RAJ Ministry Ministry of Vidhai Enforcement Date 22 Mar 1983 TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section Short title, Extent and Commencement.1(1) This act shall be called the Uttarakhand District Planning Committee Act, 2007. (2) It shall be applicable to the whole State of Uttarakhand. (3) It shall be deemed to have come into force at once.