Uttar Pradesh Acts Starting With C

u p act 011 of 1966 : Co-operative Societies Act, 1965
State: Uttar Pradesh
Uttar Pradesh act 34 of 1970 : The COURT FEES (UTTAR PRADESH AMENDMENT) ACT, 1970
State: Uttar Pradesh Date: 25 Dec 1970 Department: Department of Law
Uttar Pradesh act 037 of 1970 : The Contract Labour (Regulation and Abolition) Act, 1970
State: Uttar Pradesh Department: Department of Labour
Uttar Pradesh act 056 of 1971 : The Comptroller Auditor-General s (Duties, Powers and Conditions of Service) Act, 1971
State: Uttar Pradesh Date: 15 Dec 1971 Department: Department of Finance
Uttar Pradesh act 16 of 1976 : The CODE OF CRIMINAL PROCEDURE (UTTAR PRADESH AMENDMENT) ACT, 1976
State: Uttar Pradesh Date: 30 Apr 1976 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 18 of 1977 : The CODE OF CRIMINAL PROCEDURE (UTTAR PRADESH AMENDMENT) ACT, 1977
State: Uttar Pradesh Date: 4 Nov 1977 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 33 of 1978 : The CODE OF CRIMINAL PROCEDURE (UTTAR PRADESH AMENDMENT) ACT, 1978
State: Uttar Pradesh Date: 8 Oct 1978 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 11 of 1981 : The CODE OF CIVIL PROCEDURE (UTTAR PRADESH AMENDMENT) ACT, 1981
State: Uttar Pradesh Date: 27 May 1981 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 14 of 2003 : The CODE OF CIVIL PROCEDURE (UTTAR PRADESH AMENDMENT) ACT. 2003
State: Uttar Pradesh Date: 19 Dec 2003 Department: Department of Law
Uttar Pradesh act 31 of 2007 : The Chhatrapati Shahuji Maharaj Medical University U.P (Amendment) Act, 2007.
State: Uttar Pradesh Department: Department of Medical Education Ministry: Ministry of Andaman and Nicobar Administration
Uttar Pradesh act 007 of 2009 : The Collection of Statistics Act, 2008
State: Uttar Pradesh Date: 7 Jan 2009 Department: Department of Planning
Uttar Pradesh act 16 of 2019 : The CIVIL LAWS (UTTAR PRADESH AMENDMENT) ACT, 2019
State: Uttar Pradesh Date: 18 Sep 2019 Department: Department of Law
Uttar Pradesh act 011 of 2022 : The Criminal Procedure (Identification) Act, 2022
State: Uttar Pradesh Date: 18 Apr 2022 Department: Department of Prisons Administration & Reform Services