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  • Browse Acts
  • Tamil Nadu
  • A
Tamil nadu act 001 of 1929 : Annamalai University Act, 1928
State: Tamil Nadu
Tamil nadu act 016 of 1935 : Agriculturists' Loans (Tamil Nadu Amendment) Act, 1935
State: Tamil Nadu
Tamil nadu act 030 of 1978 : Anna University Act, 1978
State: Tamil Nadu
Tamil Nadu act 030 of 1978 : The Anna University Act, 1978
State: Tamil Nadu
Date: 20 Jul 1978
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 065 of 1979 : The Andhra Land Revenue Assessments (Standardization) Repeal Act, 1979
State: Tamil Nadu
Date: 7 Dec 1979
Department: Department of Revenue and Disaster Management Department, Government of Tamil Nadu
Tamil Nadu act 014 of 1981 : The Air (Prevention and Control of Pollution) act 1981
State: Tamil Nadu
Date: 29 Mar 1981
Department: Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 049 of 1982 : Annamalai University (Amendment) Act, 1982
State: Tamil Nadu
Tamil Nadu act 23 of 1985 : The Alagappa University Act, 1985 with Statutes, Ordinances and Regulations
State: Tamil Nadu
Date: 6 May 1985
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 021 of 1986 : Anna University (Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 021 of 1987 : Alagappa University (Amendment) Act, 1987
State: Tamil Nadu
Tamil nadu act 025 of 2001 : Alagappa University (Amendment) Act, 2000
State: Tamil Nadu
Tamil nadu act 026 of 2001 : Anna University (Amendment) Act, 2001
State: Tamil Nadu
Tamil Nadu act 026 of 2001 : The Anna University Act 2001
State: Tamil Nadu
Date: 31 Dec 2002
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 026 of 2002 : Anna University (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 042 of 2006 : Anna University, Coimbatore Act, 2006
State: Tamil Nadu
Tamil nadu act 040 of 2006 : Anna University (Amendment) Act, 2006
State: Tamil Nadu
Tamil Nadu act 041 of 2006 : Anna University, Tiruchirappalli Act, 2006
State: Tamil Nadu
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil nadu act 026 of 2007 : Anna University, Tiruchirappalli (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 027 of 2007 : Anna University, Coimbatore (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 028 of 2007 : Anna University, Tiruneiveli Act, 2007
State: Tamil Nadu
Tamil Nadu act 026 of 2010 : The Anna University Act 2010
State: Tamil Nadu
Date: 11 Jun 2010
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 020 of 2011 : The Anna University Act 2011
State: Tamil Nadu
Date: 26 Sep 2011
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 20 of 2013 : The ANNAMALAI UNIVERSITY ACT, 2013.
State: Tamil Nadu
Date: 24 Sep 2013
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 001 of 2013 : The Anna University Act 2013
State: Tamil Nadu
Date: 6 Feb 2013
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 266 of 2018 : The Amendments to the Tamilnadu maintenance and welfare of parents and senior citizens rules, 2009
State: Tamil Nadu
Date: 25 Jul 2018
Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 032 of 2021 : The Annamalai University Act 2013 with Amendments and Substitutions as Per G.O. Ms. No. 189, dated 07.10.2021
State: Tamil Nadu
Date: 7 Oct 2021
Department: Department of Higher Education Department, Government of Tamil Nadu
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