Anna University, Coimbatore (Amendment) Act, 2007*
| [Tamil Nadu Act No. 27 of 2007] | [6th June, 2007] |
An Act to amend the Anna University, Coimbatore Act, 2006
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-eighth Year of the Republic of India as follows:-
* Received the assent of the Governor on the 6th June, 2007 and published in the Tamil Nadu Government Gazette, Extraordinary.
1. Short title and commencement.- (1) This Act may be called the Anna University, Coimbatore (Amendment) Act, 2007.
(2) It shall come into force on such date as the State Government may, by notification, appoint.
2. Amendment of section 1.- In section 1 of the Anna University, Coimbatore Act, 2006 (hereinafter referred to as the principal Act), in sub-section (2), the expression "Dindigul" and "Theni", shall be omitted.
3. Amendment of section 2.- In section 2 of the principal Act, in clause (22), the expression "Dindigul" and "Theni" shall be omitted.