Annamalai University (Amendment) Act, 1982*
| [Tamil Nadu Act No. 49 of 1982]* | [30th September, 1982] |
An Act further to amend the Annamalai University Act, 1928.
Be it enacted by the Legislature of the State of Tamil Nadu in the Thirty-third Year of the Republic of India as follows:-
* For Statement of Objects and Reasons, see Tamil Nadu Government Gazette Extraordinary dated the 7th September, 1982, Part IV - Section 1, page 435.
* Received the assent of the President on the 28th September, 1982, first published in the Tamil Nadu Government Gazette Extraordinary on the 30th September, 1982, Purattasi 14, Thunthubi, Thiruvalluvar Aandu-2013
1. Short title and commencement.- (1) This Act may be called the Annamalai University (Amendment) Act, 1982.
(2) It shall be deemed to have come into force on the 1st day of June, 1982.
2. Amendment ??? section ??? Tamil Nadu Act ??? 1929.- In the Annamalai University Act, 1928 (Tamil Nadu Act I of 1929) (hereinafter referred to as the principal Act),-
(i) section 4 shall be renumbered as sub-section (1) of that section and in sub-section (1) as so renumbered, the expression "and no such institution within that limit shall similarly form part or be recognised by or seek admission to any privileges of any other University incorporated bylaw in India and any such recognition granted by any such other University to any such institution within that limit prior to the commencement of this Act shall be deemed to be withdrawn on the commencement of this Act" shall be omitted;
(ii) after sub-section (1), as so renumbered, the following sub-section shall be added, namely:-
"(2) Notwithstanding anything contained in sub-section (1), the Government may, on the recommendation of the Director of Collegiate Education, establish one or more Government Arts Colleges within the radius of ten miles from the Convocation Hall of the Annamalai University and any such college so established may seek affiliation to any University in the State of Tamil Nadu other than the Annamalai University."
3. Repeal and saving.- (1) The Annamalai University (Amendment) Ordinance, 1982 (Tamil Nadu Ordinance 10 of 1982) is here by repealed.
(2) Notwithstanding such repeal, anything done or any action taken under the principal Act, as amended by the said Ordinance, shall be deemed to have been done or taken under the principal Act, as amended by this Act.