Alagappa University (Amendment) Act, 2000*
| [Tamil Nadu Act No. 25 of 2001] | [5th October, 2001] |
An Act further to amend the Alagappa University Act, 1985
Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Fifty-First Year of the Republic of India as follows:-
* Received the assent of the Governor on the 3rd October, 2001 and published in the Tamil Nadu Government Gazette, Extraordinary, No. 700, dated October 5, 2001.
1. Short title and commencement.- (1) This Act may be called the Alagappa University (Amendment) Act, 2000, (2) It shall come into force at once.
2. Amendment of section 25.- In section 25 of the Alagappa University Act, 1985 (Tamil Nadu Act 23 of 1985), in clause (b), under the heading "Class I-Life Member", after the expression "Thimmathi Umayai Ramanathan, daughter of Dr. Rm. Alagappa Chettiar", the following expression shall be added, namely:-
"and after her, her son, Thiru R. Vairavan.".