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Home
Acts
Madhya Pradesh
R
Madhya Pradesh Acts Starting With R
Madhya Pradesh act 016 of 1908 : The Registration ACT,1908
State:
Madhya Pradesh
Date:
18 Dec 1908
Department:
Commercial Taxes Department
madhya pradesh act 002 of 1944 : Regulation of Couching Act, 1944
State:
Madhya Pradesh
madhya pradesh act 029 of 1947 : Refugees Registration and Movement Act, 1947
State:
Madhya Pradesh
madhya pradesh act 047 of 1948 : Regulation of Uses of Land Act, 1948
State:
Madhya Pradesh
madhya pradesh act 043 of 1949 : Resettlement and Rehabilitation of Displaced Persons (House Building Material Acquisition) Act, 1949
State:
Madhya Pradesh
madhya pradesh act 019 of 1949 : Refugees Rehabilitation (Loans) Act, 1949
State:
Madhya Pradesh
madhya pradesh act 037 of 1949 : Regulation of Waters Act, 1949
State:
Madhya Pradesh
madhya pradesh act 022 of 1954 : Resettlement of Displaced Landholders (Land Acquisition) Act, 1954
State:
Madhya Pradesh
madhya pradesh act 008 of 1957 : Reclamation of Lands (Extension to Bhopal Region) Act, 1957
State:
Madhya Pradesh
Madhya Pradesh act 3 of 1994 : The Rajya Vitta Ayog Adhiniyam 1994
State:
Madhya Pradesh
Date:
6 Mar 1994
Department:
Department of Finance Department
Ministry:
Ministry of FINANCE
Madhya Pradesh act 041 of 1997 : The Rashtriya Vidhi Sanasthan Vishwavidyalaya Adhiniyam 1997
State:
Madhya Pradesh
Date:
29 Oct 1997
Department:
Higher Education Department
Ministry:
Ministry of Law
Madhya Pradesh act 013 of 1998 : The RAJIV GANDHI PROUDYOGIKI VISHWAVIDYALAYA ADHINIYAM, 1998
State:
Madhya Pradesh
Date:
11 Jun 1998
Department:
Technical Education, Skill Development and Employment Department
Ministry:
Ministry of Education
Madhya Pradesh act 004 of 1999 : The Rental Rule 1999
State:
Madhya Pradesh
Date:
1 Jan 1999
Department:
Aviation Department
Madhya Pradesh act 017 of 2003 : The RAJIV GANDHI PROUDYOGIDI VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2003
State:
Madhya Pradesh
Date:
28 Apr 2003
Department:
Technical Education, Skill Development and Employment Department
Madhya Pradesh act 018 of 2005 : The Rajkoshiya Uttardayitwa Avam Budget Prabandhan Adhiniyam 2005
State:
Madhya Pradesh
Date:
24 Jan 2006
Department:
Finance Department
Madhya pradesh act 001 of 2010 : Rajmata Vijaya Raje Scindia Krishi Vishwavidyalaya (Sanshodhan) Adhiniyam, 2009
State:
Madhya Pradesh
Madhya Pradesh act 035 of 2009 : The Right of Children to Free And Compulsory Education Act 2009
State:
Madhya Pradesh
Date:
1 Apr 2010
Department:
School Education Department
Madhya Pradesh act 030 of 2011 : The RAJIV GANDHI PROUDYOGIDI VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2011
State:
Madhya Pradesh
Date:
17 Aug 2011
Department:
Technical Education, Skill Development and Employment Department
Madhya Pradesh act 030 of 2012 : The RAJIV GANDHI PROUDYOGIDI VISHWAVIDYALAYA (SANSHODHAN) ADHINIYAM, 2012
State:
Madhya Pradesh
Date:
17 Aug 2012
Department:
Technical Education, Skill Development and Employment Department
Madhya Pradesh act 049 of 2016 : The Rights of Persons with Disabilities Act, 2016.
State:
Madhya Pradesh
Date:
27 Dec 2016
Department:
Social Justice and disabled Person Welfare Department
Madhya Pradesh act 025 of 2018 : The Rajya Uchha Shiksha Parishad Adhiniyam,2018
State:
Madhya Pradesh
Date:
28 Jul 2018
Department:
Higher Education Department
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