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Home
Acts
Assam
G
Assam Acts Starting With G
assam act 002 of 1915 : General Clauses Act, 1915
State:
Assam
Assam act 013 of 1936 : The GOALPARA TENANCY (AMENDMENT) ACT, 1936
State:
Assam
Date:
23 Dec 1936
Department:
Revenue Department
Assam act 002 of 1938 : Good Conduct Prisoners' Probational Release Act, 1938
State:
Assam
Department:
Department of Home Department
Assam act 004 of 1943 : The Goalpara Tenancy (Amendment) Act, 1943
State:
Assam
Date:
16 Jun 1943
Department:
Revenue Department
assam act 016 of 1947 : Guwahati University Act, 1947
State:
Assam
Assam act 016 of 1947 : The Gauhati University Act, 1947
State:
Assam
Date:
22 Oct 1947
Department:
Higher Education Department
Assam act 006 of 1949 : The Gauhati University (Amendment) Act, 1949
State:
Assam
Date:
30 Mar 1949
Department:
Higher Education Department
Assam act 024 of 1953 : The GOALPARA TENANCY (EXTENSION TO AUTONOMOUS DISTRICT OF GARO HILLS) ACT, 1953
State:
Assam
Date:
22 Jul 1953
Department:
Home Department
assam act 021 of 1959 : Ganja and Bhang Prohibition Act, 1958
State:
Assam
Assam act 002 of 1961 : The Gauhati University (Amendment) Act, 1960
State:
Assam
Date:
10 Jan 1961
Department:
Higher Education Department
Assam act 17 of 1962 : The Gujarat Court-fees Act, 2004
State:
Assam
Date:
6 Aug 1962
Department:
Department of Urban Development Department
Assam act 025 of 1962 : The GOALPARA TENANCY (EMERGENCY PROVISIONS) ACT, 1962
State:
Assam
Date:
11 Sep 1962
Department:
Home Department
Assam act 029 of 1964 : The Gauhati University (Amendment) Act, 1964
State:
Assam
Date:
24 Dec 1964
Department:
Higher Education Department
Assam act 004 of 1966 : The Gauhati University (Amendment) Act, 1965
State:
Assam
Date:
20 Jan 1966
Department:
Higher Education Department
Assam act 021 of 1968 : The Gauhati University (Amendment) Act, 1968
State:
Assam
Date:
21 Nov 1968
Department:
Higher Education Department
Assam act 008 of 1969 : The Gauhati University (Amendment) Act, 1969
State:
Assam
Date:
30 Apr 1969
Department:
Higher Education Department
Ministry:
Ministry of Fishries
Assam act 004 of 1971 : The Goalpara Tenancy (Amendment) Act, 1970
State:
Assam
Date:
25 Jan 1971
Department:
Revenue Department
Assam act 013 of 1972 : The Gauhati University (Amendment) Act, 1972
State:
Assam
Date:
29 Mar 1972
Department:
Higher Education Department
Assam act 001 of 1973 : The Gauhati Municipal Corporation Act, 1969
State:
Assam
Date:
8 Jan 1973
Department:
Guwahati Development Department
Ministry:
Ministry of Law Department
Assam act 008 of 1974 : The Gauhati University (Amendment) Act, 1973
State:
Assam
Date:
14 Mar 1974
Department:
Higher Education Department
Assam act 014 of 1975 : The Gauhati University (Amendment) Act, 1975
State:
Assam
Date:
29 Oct 1975
Department:
Higher Education Department
Ministry:
Ministry of Vidhai
Assam act 021 of 1976 : The Gauhati University (Amendment) Act, 1976
State:
Assam
Date:
23 Oct 1976
Department:
Higher Education Department
Assam act 017 of 1976 : The Gauhati Municipal Corporation (Amendment) Act, 1976
State:
Assam
Date:
6 Oct 1976
Department:
Guwahati Development Department
Ministry:
Ministry of Home
Assam act 017 of 1978 : The Gauhati University (Amendment) Act, 1978
State:
Assam
Date:
23 Dec 1978
Department:
Higher Education Department
Assam act 011 of 1978 : The Gauhati Municipal Corporation (Amendment) Act, 1978
State:
Assam
Date:
8 Dec 1978
Department:
Guwahati Development Department
Ministry:
Ministry of Home
Assam act 011 of 1979 : The Gauhati Municipal Corporation (Amendment) Act, 1979
State:
Assam
Date:
11 May 1979
Department:
Guwahati Development Department
Assam act 010 of 1983 : The Gauhati Municipal Corporation (Amendment) Act, 1983
State:
Assam
Date:
10 Oct 1983
Department:
Guwahati Development Department
Ministry:
Ministry of Vidhai
Assam act 002 of 1986 : The Gauhati Municipal Corporation (Amendment) Act, 1986
State:
Assam
Date:
6 Feb 1986
Department:
Guwahati Development Department
Ministry:
Ministry of General Administration
Assam act 012 of 1986 : The Gauhati Municipal Corporation (Amendment) Act, 1986
State:
Assam
Date:
1 Sep 1986
Department:
Guwahati Development Department
Ministry:
Ministry of Vidhai
Assam act 020 of 1987 : The Guwahati Metropolitan Development Authority Act, 1985
State:
Assam
Date:
14 Nov 1987
Department:
Guwahati Development Department
Assam act 007 of 1987 : The Gauhati Municipal Corporation (Amendment) Act, 1987
State:
Assam
Date:
10 Apr 1987
Department:
Guwahati Development Department
Assam act 004 of 1988 : The Gauhati Municipal Corporation (Amendment) Act, 1988
State:
Assam
Date:
24 May 1988
Department:
Guwahati Development Department
Assam act 021 of 1989 : The Guwahati Metropolitan Development Authority (Amendment) Act, 1989
State:
Assam
Date:
13 Dec 1989
Department:
Guwahati Development Department
Assam act 007 of 1989 : The Gauhati Municipal Corporation (Amendment) Act, 1989
State:
Assam
Date:
28 Apr 1989
Department:
Guwahati Development Department
Assam act 005 of 1991 : The Gauhati Municipal Corporation (Amendment) Act, 1991
State:
Assam
Date:
21 Aug 1991
Department:
Guwahati Development Department
Assam act 006 of 1992 : The Gauhati Municipal Corporation (Amendment) Act, 1992
State:
Assam
Date:
6 Jun 1992
Department:
Guwahati Development Department
Assam act 014 of 1992 : The Gauhati Municipal Corporation (Amendment) Act, 1992
State:
Assam
Date:
28 Jan 1992
Department:
Guwahati Development Department
Assam act 015 of 1993 : The Gauhati Municipal Corporation (Amendment) Act, 1993
State:
Assam
Date:
28 Oct 1993
Department:
Guwahati Development Department
Ministry:
Ministry of Finance
Assam act 033 of 1994 : The Gauhati Municipal Corporation (Second Amendment) Act, 1994
State:
Assam
Date:
28 Sep 1994
Department:
Guwahati Development Department
Ministry:
Ministry of Revenue
Assam act 032 of 1994 : The Gauhati Municipal Corporation (First Amendment) Act, 1994
State:
Assam
Date:
28 Sep 1994
Department:
Guwahati Development Department
Assam act 026 of 1994 : The Gauhati Municipal Corporation (Amendment) Act, 1994
State:
Assam
Date:
6 May 1994
Department:
Guwahati Development Department
Assam act 012 of 1995 : The Gauhati Municipal Corporation (Amendment) No. 1 Act, 1995
State:
Assam
Date:
21 Mar 1995
Department:
Guwahati Development Department
Assam act 013 of 1995 : The Gauhati Municipal Corporation (Amendment) No.2 Act, 1995
State:
Assam
Date:
21 Apr 1995
Department:
Guwahati Development Department
Assam act 022 of 1995 : The Gauhati Municipal Corporation (Amendment) Act, 1995
State:
Assam
Date:
20 Oct 1995
Department:
Guwahati Development Department
Assam act 020 of 1995 : The Guwahati Metropolitan Development Authority (Amendment) Act, 1995
State:
Assam
Date:
20 Oct 1995
Department:
Guwahati Development Department
Assam act 009 of 2003 : The Gauhati Municipal Corporation (Amendment) Act, 2003
State:
Assam
Date:
3 May 2003
Department:
Guwahati Development Department
Ministry:
Ministry of Social Justice and Empowerment
Assam act 007 of 2004 : The Gauhati Municipal Corporation (Amendment) Act, 2003
State:
Assam
Date:
5 Mar 2004
Department:
Guwahati Development Department
Assam act 6 of 2005 : The Gauhati Municipal Corporation (Amendment) Act, 2004
State:
Assam
Date:
27 Feb 2005
Department:
Department of Guwahati Development Department
Ministry:
Ministry of Finance
Assam act 040 of 2005 : The Guwahati Metropolitan Development Authority (Amendment) Act, 2005
State:
Assam
Date:
28 Sep 2005
Department:
Guwahati Development Department
Assam act 001 of 2005 : The Guwahati Metropolitan Development Authority (Amendment) Act, 2004
State:
Assam
Date:
18 Jan 2005
Department:
Guwahati Development Department
Assam act 035 of 2005 : The Gauhati Municipal Corporation (Amendment) Act, 2005
State:
Assam
Date:
26 Sep 2005
Department:
Guwahati Development Department
Ministry:
Ministry of Urban Development
Assam act 010 of 2006 : The Guwahati Metropolitan Development Authority (Amendment) Act, 2006
State:
Assam
Date:
18 Aug 2006
Department:
Guwahati Development Department
Ministry:
Ministry of Law Department
Assam act 012 of 2006 : The Gauhati Municipal Corporation (Second Amendment) Act, 2006
State:
Assam
Date:
21 Aug 2006
Department:
Guwahati Development Department
Assam act 004 of 2006 : The Gauhati Municipal Corporation (Amendment) Act, 2006
State:
Assam
Date:
10 Mar 2006
Department:
Guwahati Development Department
Assam act 001 of 2007 : The Guwahati Prevention of Defacement of Property Act, 2006
State:
Assam
Date:
20 Jan 2007
Department:
Personnel Department
Ministry:
Ministry of Home
Assam act 20 of 2008 : The GUWAHATI WATERBODIES (PRESERVATION AND CONSERVATION) ACT, 2008
State:
Assam
Date:
7 Aug 2008
Department:
Department of Water Resources Department
Assam act 020 of 2008 : The Guwahati Water Bodies (Preservation and Conservation) Act, 2008
State:
Assam
Date:
8 Aug 2008
Department:
Water Resources Department
Ministry:
Ministry of Home
Assam act 010 of 2009 : The Guwahati Metropolitan Drinking Water and Sewerage Board Act, 2009
State:
Assam
Date:
28 Feb 2009
Department:
Guwahati Development Department
Assam act 016 of 2009 : The Gauhati Municipal Corporation Act, 2009
State:
Assam
Date:
28 Aug 2009
Department:
Guwahati Development Department
Ministry:
Ministry of Law Department
Assam act 14 of 2010 : The GUWAHATI WATER.BODIES (PRESERVATION AND CONSERVATION) (AMENDMENT) ACT, 2010
State:
Assam
Date:
9 May 2010
Department:
Department of Guwahati Development Department
Assam act 014 of 2010 : The Guwahati Water Bodies (Preservation and Conservation) (Amendment) Act, 2010
State:
Assam
Date:
10 May 2010
Department:
Water Resources Department
Assam act 016 of 2010 : The Guwahati Building Construction (Regulation) Act, 2010
State:
Assam
Date:
12 May 2010
Department:
Guwahati Development Department
Ministry:
Ministry of Law Department
Assam act 016 of 2011 : The Guwahati Metropolitan Development Authority (Amendment) Act, 2011
State:
Assam
Date:
16 Aug 2011
Department:
Guwahati Development Department
Assam act 022 of 2012 : The Gauhati Municipal Corporation (Amendment) Act, 2012
State:
Assam
Date:
23 Aug 2012
Department:
Guwahati Development Department
Assam act 013 of 2013 : The Gauhati University (Amendment) Act, 2013
State:
Assam
Date:
30 May 2013
Department:
Higher Education Department
Assam act 014 of 2019 : The GUWAHATI MUNICIPAL CORPORATION (AMENDMENT) ACT, 2019
State:
Assam
Date:
4 Sep 2019
Department:
Guwahati Development Department
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