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Home
Acts
Assam
D
Assam Acts Starting With D
assam act 001 of 1951 : Drugs (Control) Act, 1950
State:
Assam
Assam act 007 of 1965 : Dibrugarh University Act, 1965
State:
Assam
Department:
Department of Higher Education Department
Assam act 008 of 1965 : The Dibrugarh University Act, 1965
State:
Assam
Date:
4 Jun 1965
Department:
Higher Education Department
Assam act 007 of 1971 : The Dibrugarh University (Amendment) Act, 1967
State:
Assam
Date:
25 Mar 1971
Department:
Higher Education Department
Ministry:
Ministry of Vidhai
Assam act 014 of 1972 : The Dibrugarh University (First Amendment) Act, 1972
State:
Assam
Date:
1 May 1972
Department:
Higher Education Department
Assam act 015 of 1972 : The Dibrugarh University (Second Amendment) Act,1972
State:
Assam
Date:
1 May 1972
Department:
Higher Education Department
Assam act 007 of 1974 : The Dibrugarh University (Amendment) Act, 1973
State:
Assam
Date:
28 May 1974
Department:
Higher Education Department
Ministry:
Ministry of Vidhai
Assam act 016 of 1975 : The Dibrugarh University (Amendment) Act, 1975
State:
Assam
Date:
29 Oct 1975
Department:
Higher Education Department
Ministry:
Ministry of Vidhai
Assam act 019 of 1976 : The Dibrugarh University (Amendment) Act, 1976
State:
Assam
Date:
27 Oct 1976
Department:
Higher Education Department
Assam act 018 of 1978 : The Dibrugarh University (Amendment) Act, 1978
State:
Assam
Date:
23 Dec 1978
Department:
Higher Education Department
Assam act 025 of 2005 : The Deori Autonomous Council (Amendment) Act, 2005
State:
Assam
Date:
11 May 2005
Department:
Welfare of Plain Tribes and Backward Classes Department
Ministry:
Ministry of Youth Services and Sports
Assam act 007 of 2008 : The Deori Autonomous Council (Amendment) Act, 2008
State:
Assam
Date:
3 Apr 2008
Department:
Welfare of Plain Tribes and Backward Classes Department
Assam act 011 of 2010 : The Deori Autonomous Council (Amendment) Act, 2010
State:
Assam
Date:
7 May 2010
Department:
Welfare of Plain Tribes and Backward Classes Department
Ministry:
Ministry of Revenue
Assam act 014 of 2013 : The Dibrugarh University (Amendment) Act, 2013
State:
Assam
Date:
30 May 2013
Department:
Higher Education Department
Ministry:
Ministry of Vidhai
Assam act 002 of 2017 : The Deori Autonomous Council (Amendment) Act, 2017
State:
Assam
Date:
16 Mar 2017
Department:
Welfare of Plain Tribes and Backward Classes Department
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