ORDERS BY THE GOVERNOR
LAW DEPARTMENT
NOTIFICATIONS
The 23rd/27th February 1974
No.LJL.237/73/6 .—The following Act of the Assam Legislative Assembly which received the assent of the Governor is hereby published for
general information:—
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242 THE ASSAM GAZETTE, EXTRAORDINARY, MAR. 28, 1974
ASSAM ACT VII O F 1974
(Received the assent of the Governor on the 18th Febuary, 1974)
THE DIBRUGARH UNIVERSITY (AMENDMENT) ACT, 1973
An Act further to am end the D ibrugarh U niversity Act, 1965
Preamble. Whereas it is expedient further to amend the Assam Dibrugarh University Act, 1965, hereinafter called ^ V I I I the principal Act, in the manner hereinafter appearing;
It is hereby enacted in the Twenty-fourth
year of the Republic of India as follows:— Short title (j) This Ac t may be called the Dibrugarh medncement'. University (Amendment) Act, 1973.
(2) It shall come into force on such date as the State Government may, by notification in the official Gazette, appoint.
Amendment 2. In Section 30 (2) of the principal Act, for the of Section w o r c ] " twenty'' occurring in between the words Assam Act "rupees" and " lakhs" the word " forty" shall be VIII of 1965. substituted.
Md. SAADULLAH,
Joint Secretary to the Govt, of Assam,
Law Departm ent_____
Gauhati—Printed and published by the Jo in t Superintendent Assam Govt Press(Ex-Ga zette) No.99—1,457+100—28-3-1974.
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