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Home
Acts
Central Acts
T
Acts Starting With T
act 024 of 1997 : Telecommunication Interconnection etc. Regulation, 2001
Central Acts
act 005 of 1851 : Turton's Insolvency [Repealed]
Central Acts
act 004 of 1853 : Tobacco Monopoly (Madras) Act, 1853 [Repealed]
Central Acts
act 004 of 1857 : Tobacco Duty (Town of Bombay) Act, 1857 [Repealed]
Central Acts
act 004 of 1857 : The Tobacco Duty (Town of Bombay) Act, 1857
Central Acts
Date:
9 Feb 1857
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 032 of 1858 : Tanjore Act, 1858 [Repealed]
Central Acts
act 022 of 1858 : Transportation Act, 1858 [Repealed]
Central Acts
act 015 of 1864 : Tolls Act, 1864
Central Acts
Ministry:
Ministry of Road Transport and Highways
act 027 of 1866 : Trustee Act, 1866 [Repealed]
Central Acts
act 009 of 1868 : Taxing Professions and Trades Act, 1868 [Repealed]
Central Acts
act 025 of 1870 : Timber-duty, Maulmain Act, 1870 [Repealed]
Central Acts
act 006 of 1873 : Transhipment of Goods Act, 1873 [Repealed]
Central Acts
act 016 of 1875 : Tariff Act, 1875 [Repealed]
Central Acts
act 016 of 1879 : Transport of Salt Act, 1879 [Repealed]
Central Acts
Act 004 of 1882 : Transfer of Property Act, 1882
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 004 of 1882 : The Transfer of Property Act, 1882
Central Acts
Date:
17 Feb 1882
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
bihar act 008 of 1985 : Tenancy Act, 1885
Central Acts
act 011 of 1886 : Tramways Act, 1886
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 008 of 1888 : Tolls Act, 1888
Central Acts
Act 008 of 1888 : Tolls Act, 1888
Central Acts
act 028 of 1866 : Trustees' and Mortgages Powers Act, 1866 [Repealed]
Central Acts
act 004 of 1902 : Tramways Act, 1902 [Repealed]
Central Acts
Act 004 of 1902 : Tramways Act, 1902
Central Acts
act 002 of 1882 : Trusts (Amendment) Act, 1917 [Repealed]
Central Acts
Act 021 of 1917 : Trusts (Amendment) Act, 1917
Central Acts
act 026 of 1917 : Transfer of Property (Validating) Act, 1917 [Repealed]
Central Acts
Act 006 of 1917 : Tariff (Amendment) Act, 1917
Central Acts
act 016 of 1926 : Trade Unions Act, 1926
Central Acts
Date:
25 Mar 1926
Ministry:
Ministry of Labour and Employment
act 004 of 1882 : Transfer of Property (Amendment) Supplementary Act, 1929 [Repealed]
Central Acts
Act 021 of 1929 : Transfer of Property (Amendment) Supplementary Act, 1929
Central Acts
Act 019 of 1932 : Trade Disputes (Amendment) Act, 1932
Central Acts
Act 022 of 1932 : Tea Districts Emigrant Labour Act, 1932
Central Acts
act 016 of 1926 : Central Trade Union Regulations, 1938
Central Acts
act 005 of 1940 : Trade Marks Act, 1940 [Repealed]
Central Acts
Act 027 of 1941 : Trade Marks (Amendment) Act, 1941
Central Acts
Act 010 of 1941 : Tyres (Excise Duty) Act, 1941
Central Acts
act 016 of 1947 : Trading with the Enemy (Continuance of Emergency Provisions) Act, 1947 [Repealed]
Central Acts
Act 016 of 1947 : Trading with the Enemy (Continuance of Emergency Provisions) Act, 1947
Central Acts
act 056 of 1948 : Territorial Army Act, 1948
Central Acts
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
act 074 of 1950 : Telegraph Wires (Unlawful Possession) Act, 1950
Central Acts
Department:
Department of Telecommunications
Ministry:
Ministry of Communications
act 029 of 1950 : Transfer of Prisoners Act, 1950
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 050 of 1951 : Tariff Commission Act, 1951 [Repealed]
Central Acts
Act 050 of 1951 : Tariff Commission Act, 1951
Central Acts
Act 038 of 1953 : Travancore-Cochin High Court (Amendment) Act, 1953
Central Acts
act 029 of 1953 : Tea Act, 1953
Central Acts
Department:
Department of Commerce
Ministry:
Ministry of Commerce and Industry
act 015 of 1954 : Transfer of Evacuee Deposits Act, 1954 [Repealed]
Central Acts
Act 041 of 1954 : Taxation Laws (Extension to Jammu and Kashmir) Act, 1954
Central Acts
act 041 of 1954 : Taxation Laws (Extension to Jammu and Kashmir) Act, 1954 [Repealed]
Central Acts
Act 015 of 1954 : Transfer of Evacuee Deposits Act, 1954
Central Acts
act 069 of 1956 : Terminal Tax on Railway Passengers Act, 1956 [Repealed]
Central Acts
act 043 of 1958 : Trade and Merchandise Marks Act, 1958 [Repealed]
Central Acts
Act 043 of 1958 : Trade and Merchandise Marks Act, 1958
Central Acts
Act 042 of 1959 : Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959
Central Acts
Ministry:
Ministry of Road Transport and Highways
act 043 of 1960 : The Tripura Land Revenue and Land Reforms Act, 1960
Central Acts
Date:
21 Sep 1960
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
bihar act 017 of 1961 : Taxation on Passengers and Goods (Carried by Public Service Motor Vehicles) Act, 1961
Central Acts
Act 047 of 1962 : Tariff (Amendment) Act, 1962
Central Acts
act 041 of 1963 : Textiles Committee Act, 1963
Central Acts
Ministry:
Ministry of Textiles
madhya pradesh act 029 of 1964 : Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964
Central Acts
act 011 of 1964 : Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
Act 41 of 1965 : The Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1965
Central Acts
Date:
3 Dec 1965
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 043 of 1961 : Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1965
Central Acts
Act 041 of 1965 : Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1965
Central Acts
act 050 of 1970 : Tea Districts Emigrant Labour (Repeal) Act, 1970 [Repealed]
Central Acts
Act 050 of 1970 : Tea Districts Emigrant Labour (Repeal) Act, 1970
Central Acts
act 025 of 1972 : Taxation Laws (Extension to Jammu and Kashmir) Act, 1972
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 026 of 1975 : Tobacco Cess Act, 1975 [Repealed]
Central Acts
Act 001 of 1975 : Tariff (Amendment) Act, 1975
Central Acts
Act 026 of 1975 : Tobacco Cess Act, 1975
Central Acts
act 020 of 1975 : Tokyo Convention Act, 1975
Central Acts
Ministry:
Ministry of Civil Aviation
act 004 of 1975 : Tobacco Board Act, 1975
Central Acts
Department:
Department of Commerce
Ministry:
Ministry of Commerce and Industry
act 080 of 1976 : Territorial Waters, etc. Act, 1976
Central Acts
act 080 of 1976 : Territorial Waters, Continental Shelf, Exclusive Economic Zone and Other Maritime Zones Act, 1976
Central Acts
Ministry:
Ministry of External Affairs
act 059 of 1960 : Transport of Animals Rules, 1978
Central Acts
Act 040 of 1983 : Textile Undertakings (Taking Over of Management) Act, 1983
Central Acts
act 040 of 1983 : Textile Undertakings (Taking Over of Management) Act, 1983 [Repealed]
Central Acts
act 041 of 1983 : Transformer and Switchgear Ltd. etc. Act, 1983 [Repealed]
Central Acts
act 061 of 1984 : Terrorist Affected Areas (Special Courts) Act, 1984
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
Act 037 of 1985 : Tea Companies (Acquisition and Transfer of Sick Tea Units) Act, 1985
Central Acts
act 037 of 1985 : Tea Companies (Acquisition and Transfer of Sick Tea Units) Act, 1985 [Repealed]
Central Acts
act 043 of 1961 : Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1986 [Repealed]
Central Acts
Act 046 of 1986 : Taxation Laws (Amendment and Miscellaneous Provisions) Act, 1986
Central Acts
act 028 of 1987 : Terrorist and Disruptive Activities (Prevention) Act, 1987 [Repealed]
Central Acts
Act 022 of 1988 : Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Amendment Act, 1988
Central Acts
bihar act 005 of 1988 : Taxation on Luxuries Act, 1988
Central Acts
act 045 of 1993 : Tezpur University Act, 1993
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 042 of 1994 : The Transplantation of Human Organs and Tissues Act, 1994
Central Acts
Date:
8 Jul 1994
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 044 of 1995 : Technology Development Board Act, 1995
Central Acts
Department:
Department of Science and Technology
Ministry:
Ministry of Science and Technology
act 039 of 1995 : Textile Undertakings (Nationalisation) Act, 1995
Central Acts
Ministry:
Ministry of Textiles
act 019 of 1952 : Tribunal (Procedure) Rules, 1997
Central Acts
act 024 of 1997 : Telecom Regulatory Authority of India Act, 1997
Central Acts
Date:
28 Mar 1997
Department:
Department of Telecommunications
Ministry:
Ministry of Communications
act 024 of 1997 : TRAI (Period for Filing of Application to Authority) Rules, 1999
Central Acts
act 024 of 1997 : TRAI (Miscellaneous) Rules, 1999
Central Acts
act 047 of 1999 : The Trade Marks Act, 1999
Central Acts
Date:
30 Dec 1999
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
act 043 of 1961 : Taxation Laws (Amendment) Act, 2001
Central Acts
Act 004 of 2001 : Taxation Laws (Amendment) Act, 2001
Central Acts
act 004 of 1882 : Transfer of Property (Amendment) Act, 2002 [Repealed]
Central Acts
Act 027 of 2002 : Tea Districts Emigrant Labour (Repeal) Repealing Act, 2002
Central Acts
act 024 of 1997 : TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulations, 2002
Central Acts
Act 003 of 2003 : Transfer of Property (Amendment) Act, 2002
Central Acts
act 024 of 1997 : TDSAT (Form, Verification and the Fee for Filing an Appeal) Rules, 2003
Central Acts
act 047 of 1999 : Trade Marks (Removal of Difficulties) Order, 2004
Central Acts
act 043 of 1961 : Taxation Laws (Amendment) Act, 2005 [Repealed]
Central Acts
Act 055 of 2005 : Taxation Laws (Amendment) Act, 2005
Central Acts
act 013 of 1885 : Telegraph (Amendment) Act, 2006 [Repealed]
Central Acts
act 036 of 2003 : Tariff based Competitive-bidding Guidelines for Transmission Service
Central Acts
Act 057 of 2006 : Telegraph (Amendment) Act, 2006
Central Acts
Act 029 of 2006 : Taxation Laws (Amendment) Act, 2006
Central Acts
act 001 of 1944 : Taxation Laws (Amendment) Act, 2006 [Repealed]
Central Acts
act 053 of 1972 : Tiger Conservation Authority Fund (Regulation) Guidelines, 2007
Central Acts
Act 016 of 2007 : Taxation Laws (Amendment) Act, 2007
Central Acts
act 024 of 1997 : Telecom Unsolicited Commercial Communications Regulations, 2007
Central Acts
act 050 of 2007 : Tyre Corporation of India Limited (Disinvestment of Ownership) Act, 2007
Central Acts
Department:
Department of Heavy Industry
Ministry:
Ministry of Heavy Industries and Public Enterprises
act 009 of 2007 : Tripura University Act, 2006
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 024 of 1997 : Telecommunication Mobile Number Portability Regulations, 2009
Central Acts
Act 040 of 2010 : Trade Marks (Amendment) Act, 2010
Central Acts
act 016 of 2010 : Tamil Nadu Legislative Council Act, 2010
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
Act 016 of 2011 : Transplantation of Human Organs (Amendment) Act, 2011
Central Acts
act 024 of 1997 : Telecom Consumers Complaint Redressal Regulations, 2012
Central Acts
act 024 of 1997 : Telecom Consumers Protection Regulations, 2012
Central Acts
act 024 of 1997 : Telecom Regulatory Authority of India (Amendment) Act, 2014 [Repealed]
Central Acts
Ord 006 of 2014 : Textile Undertakings (Nationalisation) Laws (Amendment and Validation) Ordinance, 2014
Central Acts
Act 036 of 2014 : Textile Undertakings (Nationalisation) Laws (Amendment and Validation) Act, 2014
Central Acts
act 042 of 1994 : Transplantation of Human Organs and Tissues Rules, 2014
Central Acts
Act 020 of 2014 : Telecom Regulatory Authority of India (Amendment) Act, 2014
Central Acts
telangana act 022 of 1987 : Tax on Professions, Trades, Callings and Employments Act, 1987
Central Acts
telangana act 012 of 1350f : Telangana Court of Wards Act, 1350F
Central Acts
telangana act 012 of 1952 : Telangana Jagirdars Debt Settlement Act, 1952
Central Acts
telangana act 012 of 1959 : Telangana State Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959
Central Acts
telangana act 012 of 1963 : Telangana State Co-operative Bank (Formation) Act, 1963
Central Acts
telangana act 017 of 1982 : Taxation Offences (Inapplicability of Limitation) Act, 1982
Central Acts
telangana act 012 of 1950 : Telangana Infectious Diseases Act, 1950
Central Acts
telangana act 021 of 1950 : Tenancy and Agricultural Lands Act, 1950
Central Acts
act 043 of 1961 : Taxation Laws (Second Amendment) Act, 2016 [Repealed]
Central Acts
Act 048 of 2016 : Taxation Laws (Second Amendment) Act, 2016
Central Acts
act 002 of 1882 : Trusts (Amendment) Act, 2016
Central Acts
Act 047 of 2016 : Taxation Laws (Amendment) Act, 2016
Central Acts
act 016 of 2016 : Tripura Real Estate etc. Rules, 2017
Central Acts
act 024 of 1997 : TDSAT Group 'C' posts Recruitment Rules, 2017
Central Acts
act 024 of 1997 : Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017
Central Acts
Act 018 of 2017 : Taxation Laws (Amendment) Act, 2017
Central Acts
act 024 of 1997 : Telecommunication (Broadcasting and Cable) etc. Regulations, 2017
Central Acts
act 016 of 2016 : Tamil Nadu Real Estate etc. Rules, 2017
Central Acts
act 034 of 1968 : Transfer of Property (Vested as Enemy Property in the Custodian) Order, 2018
Central Acts
act 024 of 1997 : Telecom Commercial Communications Customer Preference Regulations, 2018
Central Acts
act 024 of 1997 : Telecommunication Interconnection Regulations, 2018
Central Acts
act 043 of 1961 : Taxation Laws (Amendment) Act, 2019
Central Acts
act 043 of 1961 : Taxation Laws (Amendment) Ordinance, 2019 [Repealed]
Central Acts
act 011 of 2016 : Transparent Float Glass (Quality Control) Order, 2019
Central Acts
act 024 of 1997 : Telecommunication (Broadcasting and Cable) Services Register etc. Regulations, 2019
Central Acts
act 040 of 2019 : The Transgender Persons (Protection of Rights) Act, 2019.
Central Acts
Date:
10 Jan 2020
Department:
Department of Social Justice and Empowerment
Ministry:
Ministry of Social Justice and Empowerment
act 34 of 2021 : Taxation Laws (Amendment) Act, 2021
Central Acts
act 033 of 2021 : The Tribunals Reforms Act, 2021
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 044 of 2023 : The Telecommunications Act, 2023.
Central Acts
Date:
24 Dec 2023
Department:
Department of Telecommunications
Ministry:
Ministry of Communications
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