Acts Starting With R

chhattisgarh act 022 of 2006 : Rajim Kumbh Mela Act, 2006
Central Acts
act 010 of 1841 : Registration of Ships Act, 1841 [Repealed]
Central Acts
act 013 of 1842 : The Revenue, Bombay, 1842
Central Acts Date: 28 Oct 1842 Department: Department of States Ministry: Ministry of Home Affairs
act 017 of 1842 : The Revenue Commissioners, Bombay Act, 1842
Central Acts Date: 16 Dec 1842 Department: Department of States Ministry: Ministry of Home Affairs
act 010 of 1841 : Registration of Ships Act, (1841) Amendment Act, 1850 [Repealed]
Central Acts
Act 011 of 1850 : Registration of Ships Act, (1841) Amendment Act, 1850
Central Acts
act 011 of 1851 : Registration of Deeds, Bengal [Repealed]
Central Acts
act 016 of 1851 : Receivers of Stolen Goods [Repealed]
Central Acts
act 012 of 1852 : Repealing Act 2 of 1848 Act, 1852 [Repealed]
Central Acts
act 009 of 1852 : Repealing Bengal Regulation 1 of 1832 Act, 1852 [Repealed]
Central Acts
act 031 of 1852 : Repealing Bengal Regulation 20 of 1817, S. 16, cl. 17 Act, 1852 [Repealed]
Central Acts
act 006 of 1853 : Rent Recovery Act, 1853 [Repealed]
Central Acts
act 015 of 1853 : Regular Appeals (Bengal) Act, 1853 [Repealed]
Central Acts
act 019 of 1853 : Recusant Witnesses Act, 1853 [Repealed]
Central Acts
act 006 of 1853 : The Rent Recovery Act, 1853
Central Acts Date: 15 Apr 1853 Department: Department of States Ministry: Ministry of Home Affairs
act 030 of 1855 : Repealing Act, 1855 [Repealed]
Central Acts
act 009 of 1855 : Regular Appeals (Madras) Act, 1855 [Repealed]
Central Acts
act 010 of 1855 : Recusant Witnesses Act, 1855 [Repealed]
Central Acts
act 038 of 1855 : Rebellion in Beerbhum etc. Act, 1855 [Repealed]
Central Acts
act 023 of 1856 : Recovery of Revenue Arrears (Madras) Act, 1856 [Repealed]
Central Acts
act 009 of 1857 : Repealing Act, 1857 [Repealed]
Central Acts
act 012 of 1858 : Roads in the Suburbs of Calcutta and Howrah Act, 1858 [Repealed]
Central Acts
act 014 of 1861 : Rohilkhand Act, 1861 [Repealed]
Central Acts
act 010 of 1861 : Repealing Enactments Relating to Civil Procedure Act, 1861 [Repealed]
Central Acts
act 009 of 1862 : Repealing Bengal Act, 1862 [Repealed]
Central Acts
act 029 of 1863 : Receipts of Presidency Banks Act, 1863 [Repealed]
Central Acts
act 021 of 1863 : Recorders' Courts (Burma) Act, 1863 [Repealed]
Central Acts
act 020 of 1863 : The Religious endowments act, 1863
Central Acts Date: 10 Mar 1863 Department: Legislative Department Ministry: Ministry of Law and Justice
act 009 of 1864 : Repealing Act, 1864 [Repealed]
Central Acts
act 020 of 1866 : Registration Act, 1866 [Repealed]
Central Acts
act 002 of 1866 : Rural Police Amendment Act, 1866 [Repealed]
Central Acts
act 011 of 1866 : Repealing Act, 1866 [Repealed]
Central Acts
act 008 of 1868 : Repealing Act, 1868 [Repealed]
Central Acts
Act 003 of 1869 : Rural Police (North-Western Provinces) Act, 1869
Central Acts
act 008 of 1871 : Registration Act, 1871 [Repealed]
Central Acts
act 029 of 1871 : Repealing Certain Bengal Regulations Act, 1871 [Repealed]
Central Acts
act 025 of 1871 : Railway Amendment Act, 1871 [Repealed]
Central Acts
act 024 of 1872 : Repeal of Part of Bombay Regulation Act, 1872 [Repealed]
Central Acts
act 002 of 1872 : Reviewing Act, 1872 [Repealed]
Central Acts
act 023 of 1872 : Re-Importation of Certain Goods Cleared at Rangoon Act, 1872 [Repealed]
Central Acts
act 012 of 1873 : Repealing Act, 1873 [Repealed]
Central Acts
act 016 of 1874 : Repealing Act, 1874 [Repealed]
Central Acts
act 004 of 1879 : Railways Act, 1879 [Repealed]
Central Acts
act 019 of 1879 : Raipur and Khattra Laws Act, 1879 [Repealed]
Central Acts
Act 019 of 1879 : Raipur and Khattra Laws Act, 1879
Central Acts
act 015 of 1879 : Rangoon Port Commissioners Act, 1879 [Repealed]
Central Acts
act 012 of 1879 : Registration and Limitation Acts Amendment Act, 1879 [Repealed]
Central Acts
act 001 of 1880 : The Religious Societies Act, 1880
Central Acts Date: 9 Oct 1880 Department: Legislative Department Ministry: Ministry of Law and Justice
act 027 of 1868 : Registration Act, 1888 [Repealed]
Central Acts
act 001 of 1890 : Revenue Recovery Act, 1890
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
Act 008 of 1897 : Reformatory Schools Act, 1897
Central Acts
act 008 of 1897 : Reformatory Schools Act, 1897 [Repealed]
Central Acts
act 016 of 1908 : The Registration Act, 1908
Central Acts Date: 18 Dec 1908 Department: Department of Land Resources Ministry: Ministry of Rural Development
Act 011 of 1915 : Repealing and Amendment Act, 1915
Central Acts
Act 015 of 1917 : Registration (Amendment) Act, 1917
Central Acts
act 024 of 1917 : Repealing and Amending Act, 1917 [Repealed]
Central Acts
act 016 of 1908 : Registration (Amendment) Act, 1917 [Repealed]
Central Acts
Act 024 of 1917 : Repealing and Amending Act, 1917
Central Acts
Act 023 of 1920 : Rifles Act, 1920
Central Acts
act 023 of 1920 : Rifles Act, 1920 [Repealed]
Central Acts
Act 031 of 1920 : Repealing and Amending Act, 1920
Central Acts
Act 030 of 1920 : Rouble Note Act, 1920
Central Acts
act 015 of 1920 : Red Cross Society Act, 1920
Central Acts Department: Department of Health and Family Welfare Ministry: Ministry of Health and Family Welfare
act 013 of 1922 : Ranchi Mental Hospital Act, 1922 [Repealed]
Central Acts
Act 013 of 1922 : Ranchi Mental Hospital Act, 1922
Central Acts
act 002 of 1934 : Reserve Bank of India Act, 1934
Central Acts Date: 6 Mar 1934 Department: Department of Financial Services Ministry: Ministry of Finance
Act 012 of 1935 : Repealing and Amending Act, 1935
Central Acts
act 018 of 1936 : Red Cross Society (Allocation of Property) Act, 1936 [Repealed]
Central Acts
Act 018 of 1936 : Red Cross Society (Allocation of Property) Act, 1936
Central Acts
bihar act 009 of 1938 : Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938
Central Acts
act 016 of 1939 : The Registration of Foreigners Act, 1939
Central Acts Date: 8 Apr 1939 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 002 of 1934 : Reserve Bank of India (Second Amendment) Act, 1940 [Repealed]
Central Acts
act 002 of 1934 : Reserve Bank of India (Amendment) Act, 1940 [Repealed]
Central Acts
act 007 of 1940 : Reserve Bank of India (Closing of Annual Accounts) Act, 1940 [Repealed]
Central Acts
Act 013 of 1940 : Reserve Bank of India (Second Amendment) Act, 1940
Central Acts
Act 009 of 1940 : Reserve Bank of India (Amendment) Act, 1940
Central Acts
act 025 of 1941 : Railways (Local Authorities' Taxation) Act, 1941 [Repealed]
Central Acts
Act 025 of 1941 : Railways (Local Authorities' Taxation) Act, 1941
Central Acts
act 009 of 1943 : Reciprocity Act, 1943
Central Acts Ministry: Ministry of External Affairs
act 024 of 1947 : Rubber Act, 1947
Central Acts Department: Department of Commerce Ministry: Ministry of Commerce and Industry
act 062 of 1948 : Reserve Bank (Transfer to Public Ownership) Act, 1948
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 012 of 1948 : Rehabilitation Finance Administration Act, 1948
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
Act 051 of 1949 : Requisitioned Land (Apportionment of Compensation) Act, 1949
Central Acts
act 051 of 1949 : Requisitioned Land (Apportionment of Compensation) Act, 1949 [Repealed]
Central Acts
act 066 of 1949 : Central Reserve Police Force Act, 1949
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
bihar act 023 of 1950 : Rent (Commutation Proceedings) Validating Act, 1950
Central Acts
act 043 of 1950 : Representation of the People Act, 1950
Central Acts Date: 12 May 1950 Department: Legislative Department Ministry: Ministry of Law and Justice
act 064 of 1950 : Road Transport Corporations Act, 1950
Central Acts Ministry: Ministry of Road Transport and Highways
act 051 of 1951 : Railway Companies (Emergency Provisions) Act, 1951 [Repealed]
Central Acts
act 043 of 1951 : Representation of the People Act, 1951
Central Acts Date: 17 Jul 1951 Department: Legislative Department Ministry: Ministry of Law and Justice
act 041 of 1951 : Rajghat Samadhi Act, 1951
Central Acts Ministry: Ministry of Housing and Urban Affairs
act 030 of 1952 : The Requisitioning and Acquisition of Immovable Property Act, 1952
Central Acts Date: 14 Mar 1952 Ministry: Ministry of Housing and Urban Affairs
act 062 of 1952 : Reserve and Auxiliary Air Forces Act, 1952
Central Acts Department: Department of Military Affairs Ministry: Ministry of Defence
Act 054 of 1953 : Reserve Bank of India (Amendment and Miscellaneous Provisions) Act, 1953
Central Acts
act 051 of 1955 : Railway Stores (Unlawful Possession) Act, 1955 [Repealed]
Central Acts
Act 051 of 1955 : Railway Stores (Unlawful Possession) Act, 1955
Central Acts
act 088 of 1956 : Representation of the People (Miscellaneous Provisions) Act, 1956 [Repealed]
Central Acts
Act 088 of 1956 : Representation of the People (Miscellaneous Provisions) Act, 1956
Central Acts
punjab act 013 of 1956 : Revenue Appeals and Proceedings (Disposal and Restoration) Act, 1956
Central Acts
act 049 of 1956 : River Boards Act, 1956
Central Acts Department: Department of Water Resources, River Development and Ganga Rejuvenation Ministry: Ministry of Jal Shaktri
act 016 of 1939 : Registration of Foreigners (Exemption) Order, 1957
Central Acts
act 023 of 1957 : Railway Protection Force Act, 1957
Central Acts Ministry: Ministry of Railways
Act 021 of 1958 : Rice-Milling Industry (Regulation) Act, 1958
Central Acts
act 021 of 1958 : Rice-Milling Industry (Regulation) Act, 1958 [Repealed]
Central Acts
act 047 of 1959 : Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 043 of 1951 : Registration of Electors Rules, 1960
Central Acts
act 004 of 1936 : Rules Regarding Imposition of Penalties
Central Acts
act 043 of 1950 : Registration of Electors Rules, 1960
Central Acts
bihar act 015 of 1961 : Registration of Carts Act, 1961
Central Acts
act 016 of 1939 : Registration of Foreigners (Extension to Pondicherry) Rules, 1963
Central Acts
act 040 of 1965 : Railways (Employment of Members of the Armed Forces) Act, 1965
Central Acts Ministry: Ministry of Railways
Act 47 of 1966 : The Representation of the People (Amendment) Act, 1966
Central Acts Date: 12 Dec 1966 Department: Legislative Department Ministry: Ministry of Law and Justice
act 029 of 1966 : The Railway Property (Unlawful Possession) Act, 1966
Central Acts Date: 16 Sep 1966 Ministry: Ministry of Railways
act 018 of 1969 : The Registration of Births and Deaths Act, 1969
Central Acts Date: 31 May 1969 Department: Department of Home Ministry: Ministry of Home Affairs
act 078 of 1972 : Richardson and Cruddas Limited (Acquisition and Transfer of Undertaking) Act, 1972
Central Acts Department: Department of Heavy Industry Ministry: Ministry of Heavy Industries and Public Enterprises
Act 013 of 1973 : Refugee Relief Taxes (Abolition) Act, 1973
Central Acts
act 013 of 1973 : Refugee Relief Taxes (Abolition) Act, 1973 [Repealed]
Central Acts
act 022 of 1975 : Rampur Raza Library Act, 1975
Central Acts Ministry: Ministry of Culture
act 021 of 1976 : The Regional Rural Banks Act, 1976
Central Acts Date: 9 Feb 1976 Department: Department of Financial Services Ministry: Ministry of Finance
bihar act 012 of 1982 : Relief Undertakings (Special Provisions) Act, 1981
Central Acts
u p act 024 of 1982 : Rashtra Virodhi Tatwa Niwaran (Nirsan) Act, 1982
Central Acts
orissa act 003 of 1984 : Relief Undertakings (Special Provisions) Act, 1983
Central Acts
Act 060 of 1985 : Railway Protection Force (Amendment) Act, 1985
Central Acts
act 032 of 1986 : Research and Development Cess Act, 1986 [Repealed]
Central Acts
sikkim act 001 of 1987 2 : Relief Undertaking Act, 1987
Central Acts
act 054 of 1987 : The Railway Claims Tribunal Act, 1987
Central Acts Date: 23 Dec 1987 Ministry: Ministry of Railways
act 041 of 1988 : Religious Institutions (Prevention of Misuse) Act, 1988
Central Acts Department: Department of Home Ministry: Ministry of Home Affairs
Act 021 of 1989 : Representation of the People (Amendment) Act, 1989
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 059 of 1988 : Rent a Cab Scheme, 1989
Central Acts
act 054 of 1987 : Railway Claims Tribunal etc. Rules, 1989
Central Acts
act 029 of 1986 : Rules for the Manufacture, Use/Import/Export and Storage of Hazardous Micro Organisms/Genetically Engineered Organisms or Cells
Central Acts
act 054 of 1987 : Railway Claims Tribunal (Procedure) Rules, 1989
Central Acts
act 024 of 1989 : The Railways Act, 1989
Central Acts Date: 3 Jun 1989 Ministry: Ministry of Railways
act 024 of 1989 : Railway Rates Tribunal (Procedure) Regulations, 1990
Central Acts
act 024 of 1989 : Railways (Disposal of Goods etc.) Rules, 1990
Central Acts
act 054 of 1987 : Railway Accidents etc. Rules, 1990
Central Acts
act 024 of 1989 : Railways (Manner of Delivery etc. Receipt) Rules, 1990
Central Acts
act 024 of 1989 : Railways (Extent of Monetary Liability etc.) Rules, 1990
Central Acts
act 024 of 1989 : Railways (Prescription of Offensive Goods) Rules, 1990
Central Acts
act 024 of 1989 : Railways (Prescription etc. for Animals) Rules, 1990
Central Acts
act 041 of 1991 : Remittances of Foreign Exchange and Investment in Foreign Exchange Bonds (Immunities and Exemptions) Act, 1991
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
bihar act 012 of 1992 : Restoration and Improvement of Degraded Forest Land Taxation Act, 1992
Central Acts
act 016 of 1939 : Registration of Foreigners Rules, 1992
Central Acts
act 034 of 1992 : Rehabilitation Council of India Act, 1992
Central Acts Department: Department of Empowerment of Persons with Disabilities Ministry: Ministry of Social Justice and Empowerment
Act 051 of 1993 : Recovery of Debts and Bankruptcy Act, 1993
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 051 of 1993 : The Recovery Of Debts And Bankruptcy Act, 1993
Central Acts Date: 27 Aug 1993 Department: Department of Financial Services Ministry: Ministry of Finance
act 002 of 1934 : RBI Pension Regulations, 1990
Central Acts
act 059 of 1988 : Rent a Motorcycle Scheme, 1997
Central Acts
act 029 of 1966 : Railway (Notices of and Inquiries into Accidents) Rules, 1998
Central Acts
act 024 of 1989 : Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 1998 [Superseded]
Central Acts
act 004 of 1938 : Redressal of Public Grievances Rules, 1998
Central Acts
act 024 of 1997 : Register of Interconnect Agreements Regulations, 1999
Central Acts
act 029 of 1986 : Recycled Plastics Manufacture and Usage Rules, 1999 [Superseded]
Central Acts
act 034 of 1992 : Rehabilitation Council of India (Amendment) Act, 2000 [Repealed]
Central Acts
Act 038 of 2000 : Rehabilitation Council of India (Amendment) Act, 2000
Central Acts
act 054 of 2000 : The Central Road and Infrastructure Fund Act, 2000
Central Acts Date: 27 Dec 2000 Department: Department of Investment and Public Asset Management Ministry: Ministry of Finance
act 030 of 2001 : Repealing and Amending Act, 2001 [Repealed]
Central Acts
Act 048 of 2001 : Registration and Other Related Laws Amendment Act, 2001
Central Acts
act 024 of 2001 : Railway Companies (Repeal) Act, 2001 [Repealed]
Central Acts
act 043 of 1950 : Representation of the People (Third Amendment) Act, 2002 [Repealed]
Central Acts
Act 072 of 2002 : Representation of the People (Third Amendment) Act, 2002
Central Acts
Act 040 of 2003 : Representation of the People (Amendment) Act, 2003
Central Acts
bihar act 016 of 2003 : Reservation (In Admission in Educational Institutions) Act, 2003
Central Acts
act 043 of 1951 : Representation of the People (Amendment) Act, 2003 [Repealed]
Central Acts
act 043 of 1950 : Representation of the People (Second Amendment) Act, 2002 [Repealed]
Central Acts
Act 006 of 2003 : Representation of the People (Second Amendment) Act, 2002
Central Acts
act 049 of 2003 : The Repatriation of Prisoners Act, 2003
Central Acts Date: 28 Sep 2003 Department: Department of Home Ministry: Ministry of Home Affairs
act 043 of 1950 : Representation of the People (2nd Amendment) Act, 2003
Central Acts
act 049 of 2003 : Repatriation of Prisoners Rules, 2004
Central Acts
tripura act 022 of 2004 : Recording of Marriage Act, 2003
Central Acts
Act 022 of 2005 : Right to Information Act, 2005
Central Acts Department: Department of Personnel and Training Ministry: Ministry of Personnel, Public Grievances and Pensions
act 024 of 1989 : Railways (Amendment) Act, 2005 [Repealed]
Central Acts
Act 047 of 2005 : Railways (Amendment) Act, 2005
Central Acts
Act 026 of 2006 : Reserve Bank of India (Amendment) Act, 2006
Central Acts
act 002 of 1934 : Reserve Bank of India (Amendment) Act, 2006 [Repealed]
Central Acts
Act 028 of 2007 : Central Road Fund (Amendment) Act, 2007
Central Acts
act 054 of 2000 : Central Road Fund (Amendment) Act, 2007 [Repealed]
Central Acts
act 008 of 2007 : Rajiv Gandhi University Act, 2006
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 054 of 2007 : Rajiv Gandhi Institute of Petroleum Technology Act, 2007
Central Acts Ministry: Ministry of Petroleum and Natural Gas
act 024 of 1989 : Railways (Amendment) Act, 2008 [Repealed]
Central Acts
bihar act 006 of 2008 : Research Society (Taking Over) Act, 2007
Central Acts
Act 010 of 2008 : Representation of the People (Amendment) Act, 2008
Central Acts
Act 011 of 2008 : Railways (Amendment) Act, 2008
Central Acts
act 043 of 1950 : Representation of the People (Amendment) Act, 2008 [Repealed]
Central Acts
tamil nadu act 021 of 2009 : Registration of Marriages Act, 2009
Central Acts
act 053 of 1972 : Recognition of Zoo Rules, 2009
Central Acts
act 043 of 1950 : Representation of the People (Amendment) Act, 2009 [Repealed]
Central Acts
Act 041 of 2009 : Representation of the People (Amendment) Act, 2009
Central Acts
act 035 of 2009 : Right of Children to Free and Compulsory Education Act, 2009
Central Acts Date: 26 Aug 2009 Department: Department of School Education and Literacy Ministry: Ministry of Human Resource Development
act 043 of 1950 : Representation of the People (Amendment) Act, 2010 [Repealed]
Central Acts
Act 004 of 2010 : Rubber (Amendment) Act, 2009
Central Acts
Act 036 of 2010 : Representation of the People (Amendment) Act, 2010
Central Acts
act 035 of 2009 : Right of Children to Free and Compulsory Education Rules, 2010
Central Acts
Act 006 of 2011 : Repatriation of Prisoners (Amendment) Act, 2011
Central Acts
act 049 of 2003 : Repatriation of Prisoners (Amendment) Act, 2011 [Repealed]
Central Acts
act 025 of 1961 : Rohini District Courts Lawyers' Chambers (Allotment and Occupancy) Rules, 2011
Central Acts
act 035 of 2009 : Right of Children to Free and Compulsory Education (Amendment) Act, 2012 [Repealed]
Central Acts
act 029 of 1966 : Railway Property (Unlawful Possession) Amendment Act, 2012 [Repealed]
Central Acts
Act 025 of 2012 : Railway Property (Unlawful Possession) Amendment Act, 2012
Central Acts
Act 030 of 2012 : Right of Children to Free and Compulsory Education (Amendment) Act, 2012
Central Acts
act 024 of 1989 : Railways (Punitive Charges for Overloading of Wagon) Rules, 2012
Central Acts
punjab act 013 of 2012 : Rent Act, 1995
Central Acts
act 035 of 2012 : Rajiv Gandhi National Institute of Youth Development Act, 2012
Central Acts Department: Department of Youth Affairs Ministry: Ministry of Youth Affairs and Sports
gujarat act 016 of 2013 : Right of Citizens to Public Services Act, 2013
Central Acts
Act 029 of 2013 : Representation of the People (Amendment and Validation) Act, 2013
Central Acts
act 043 of 1951 : Representation of the People (Amendment and Validation) Act, 2013 [Repealed]
Central Acts
act 031 of 1946 : Regulating Entry of Tibetan National into India, 1950
Central Acts
manipur act 004 of 2013 : Rural local Bodies Ombudsman Act, 2013
Central Acts
act 026 of 2013 : Rajiv Gandhi National Aviation University Act, 2013
Central Acts Ministry: Ministry of Civil Aviation
act 030 of 2013 : Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
Central Acts Date: 26 Sep 2013 Department: Department of Land Resources Ministry: Ministry of Rural Development
act 016 of 1948 : Revised Dentists (Code of Ethics) Regulations, 2014
Central Acts
Act 014 of 2015 : Regional Rural Banks (Amendment) Act, 2015
Central Acts
act 021 of 1976 : Regional Rural Banks (Amendment) Act, 2015 [Repealed]
Central Acts
act 010 of 2014 : Rani Lakshmi Bai Central Agricultural University Act, 2014
Central Acts Department: Department of Agricultural Research and Education Ministry: Ministry of Agriculture and Farmers Welfare
act 030 of 2013 : Right to Fair Compensation etc., Rules, 2015
Central Acts
act 024 of 1989 : Railway Passengers Ticket Cancellation Refund Rules, 2015
Central Acts
Ord 005 of 2015 : Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Second Ordinance, 2015
Central Acts
act 019 of 2015 : Repealing and Amending (Second) Act, 2015
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 017 of 2015 : Repealing and Amending Act, 2015
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 010 of 1955 : Removal of Licensing Requirements, Stock Limits and Movement Restrictions on Specified Foodstuffs Order, 2016
Central Acts
Act 049 of 2016 : Rights of Persons with Disabilities Act, 2016
Central Acts Department: Department of Empowerment of Persons with Disabilities Ministry: Ministry of Social Justice and Empowerment
Ord 008 of 2016 : RGNIYD Ordinance (Second Amendment), 2016
Central Acts
act 029 of 1986 : River Ganga (Rejuvenation, Protection and Management) Authorities Order, 2016
Central Acts
act 016 of 2016 : Real Estate (Regulation and Development) Removal of Difficulties Order, 2016
Central Acts
act 029 of 1986 : Regulation of Lead Contents in Household and Decorative Paints Rules, 2016
Central Acts
Ord 002 of 2016 : Rajiv Gandhi National Institute of Youth Development Ordinances, 2016
Central Acts
act 024 of 1997 : Reporting System on Accounting Separation Regulations, 2016
Central Acts
Act 016 of 2016 : Real Estate (Regulation and Development) Act, 2016
Central Acts Ministry: Ministry of Housing and Urban Affairs
act 023 of 2016 : Repealing and Amending Act, 2016
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 036 of 2016 : The Regional Centre for Biotechnology Act, 2016.
Central Acts Date: 29 Jul 2016 Department: Department of Bio-Technology Ministry: Ministry of Science and Technology
act 016 of 2016 : The Real Estate (Regulation and Development) Act, 2016.
Central Acts Date: 25 Mar 2016 Ministry: Ministry of Housing and Urban Affairs
act 049 of 2016 : The Rights of Persons with Disabilities Act, 2016.
Central Acts Date: 27 Dec 2016 Department: Department of Empowerment of Persons with Disabilities Ministry: Ministry of Social Justice and Empowerment
Act 024 of 2017 : Right of Children to Free and Compulsory Education (Amendment) Act, 2017
Central Acts
act 002 of 1934 : RBI Monetary Policy Committee and Monetary Policy Process Regulations, 2016
Central Acts
act 029 of 1986 : Regulation of Persistent Organic Pollutants Rules, 2018
Central Acts
act 004 of 2018 : The Repealing and Amending (Second) Act, 2017
Central Acts Date: 5 Jan 2018 Department: Legislative Department Ministry: Ministry of Law and Justice
act 002 of 2018 : The Repealing and Amending Act, 2017
Central Acts Date: 5 Jan 2018 Department: Legislative Department Ministry: Ministry of Law and Justice
act 035 of 2009 : Right of Children to Free and Compulsory Education (Amendment) Act, 2019
Central Acts
act 049 of 2019 : Recycling of Ships Act, 2019
Central Acts
act 022 of 2005 : Right to Information (Amendment) Act, 2019
Central Acts
act 031 of 2019 : The Repealing and Amending Act, 2019
Central Acts Date: 8 Aug 2019 Department: Legislative Department Ministry: Ministry of Law and Justice
act 024 of 1989 : Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2020
Central Acts
act 031 of 2020 : The Rashtriya Raksha University Act, 2020.
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 037 of 2023 : The Repealing and Amending Act, 2023
Central Acts Date: 17 Dec 2023 Department: Legislative Department Ministry: Ministry of Law And Justice