For the purpose of Section 68 of the Act, the following diseases of animals are prescribed to be infectious or contagious in nature, namely:
(1) Cattle and Buffaloes. Rinderpest, Foot and Mouth diseases, contagious bovine Pleuropneumonia, Anthrax, Rabies, Tuberculosis, Para-Tuberculosis, Theileriosis, Brucellosis, Haemorrhagic, septicaemia, Black Quarter, Lepto pirosis, Piroplasnosis, Anaplasnosis.
(2) Sheep and Goats. Rinderpest, Foot and Mouth Diseases, Anthrax, Rabies, Blue Tongue, Brucellosis, Sheep Pox, CCPP, contagious Ecthema, Goat Pox.
(3) Horses, Donkeys and Mules. Glanders, Anthrax, EIA, Equine Influenza, Rhinopneumonitis, Trypenosomiasis.
(4) Pigs. Hog Cholera, Foot and Mouth Diseases, Rinderpest, Anthrax.
(5) Poultry. Ranikhet Disease, Fowl Pox, Bacillary, Diarrhoea, Infectious Bronchitis, Marek's Disease, Infectious Coryza, ILT Gumboro CRD and Fowl Cholera.
(6) Dogs and Cats. Rabies, Distemper, Parvovirus, Infection, Leptospirosis, Hepatitis.