Acts Starting With M

act 043 of 1951 : Model Code of Conduct for the Guidance of the Political Parties and Candidates
Central Acts
The Maharashtra Court-Fees Act, 1959
Central Acts
MAHARASHTRA REAL ESTATE REGULATORY AUTHORITY (GENERAL) REGULATIONS, 2017
Central Acts
act 043 of 1951 : Maximum Election Expenses under Conduct of Election Rules, 1961
Central Acts
The Mumbai Municipal Corporation Act, 1888
Central Acts
act 036 of 1837 : Madras Public Property Malversation Act, 1837
Central Acts
act 010 of 1849 : The Madras Board of Revenue,1849
Central Acts Date: 26 May 1849 Department: Department of States Ministry: Ministry of Home Affairs
act 012 of 1851 : Madras City Land Revenue Act, 1851 [Repealed]
Central Acts
act 012 of 1851 : The Madras City Land Revenue Act, 1851
Central Acts Date: 14 Nov 1851 Department: Department of States Ministry: Ministry of Home Affairs
act 005 of 1852 : Marriage by Registrars Act, 1852 [Repealed]
Central Acts
act 024 of 1854 : Malabar War-Knives Act, 1854 [Repealed]
Central Acts
Act 024 of 1854 : Malabar War-Knives Act, 1854
Central Acts
act 011 of 1855 : Mesne Profits and Improvements Act, 1855 [Repealed]
Central Acts
act 014 of 1855 : Military Bazars (Madras) Act, 1855 [Repealed]
Central Acts
act 021 of 1855 : Madras Minors Act, 1855 [Repealed]
Central Acts
act 023 of 1855 : Mortgage Estate Administration Act, 1855 [Repealed]
Central Acts
act 027 of 1856 : Municipal Commissioners Straits Settlements Act, 1856 [Repealed]
Central Acts
act 028 of 1856 : Municipal Commissioners (Calcutta) Act, 1856 [Repealed]
Central Acts
act 026 of 1856 : Municipal Commissioners (Madras Towns Act), 1856 [Repealed]
Central Acts
act 025 of 1856 : Municipal Rates (Presidency-Towns) Act, 1856 [Repealed]
Central Acts
act 017 of 1857 : Mutineers and Deserters Act, 1857 [Repealed]
Central Acts
act 014 of 1857 : Military and State Offences Act, 1857 [Repealed]
Central Acts
act 007 of 1857 : Madras Uncovenanted Officers Act, 1857 [Repealed]
Central Acts
act 027 of 1857 : Madras University Act, 1857 [Repealed]
Central Acts
act 001 of 1858 : Madras Compulsory Labour Act, 1858 [Repealed]
Central Acts
act 040 of 1858 : Minors Act, 1858 [Repealed]
Central Acts
act 014 of 1858 : Minors (Madras) Act, 1858 [Repealed]
Central Acts
act 025 of 1858 : Municipal Commissioners Bombay Town Act, 1858 [Repealed]
Central Acts
act 024 of 1859 : The Madras District Police Act, 1859
Central Acts Date: 6 Jul 1859 Department: Department of States Ministry: Ministry of Home Affairs
act 028 of 1861 : Merchant Seamen Act, 1861 [Repealed]
Central Acts
act 009 of 1861 : Minors Act, 1861 [Repealed]
Central Acts
act 005 of 1862 : Marriage by Registrars Act, 1862 [Repealed]
Central Acts
act 012 of 1862 : Municipal Commissioners (Calcutta) Act, 1862 [Repealed]
Central Acts
act 017 of 1863 : Municipal Commissioners Straits Settlements Act, 1863
Central Acts
act 012 of 1863 : Mahoba and Jeitpur Act, 1863 [Repealed]
Central Acts
act 018 of 1863 : Master in Equity: Process of High Courts Act, 1863 [Repealed]
Central Acts
act 022 of 1864 : Military Cantonments Act, 1864 [Repealed]
Central Acts
act 018 of 1864 : Municipal Committee (Lucknow) Act, 1864 [Repealed]
Central Acts
act 019 of 1864 : Mirzapore Act, 1864 [Repealed]
Central Acts
act 020 of 1864 : Minors (Bombay) Act, 1864 [Repealed]
Central Acts
act 022 of 1868 : Mauza Kheria Act, 1868 [Repealed]
Central Acts
act 006 of 1868 : Municipal Improvements (Province of Agra) Act, 1863 [Repealed]
Central Acts
act 026 of 1868 : Municipal Lock-Hospitals Act, 1868 [Repealed]
Central Acts
act 003 of 1873 : The Madras Civil Courts Act, 1873
Central Acts Date: 21 Jan 1873 Department: Department of Justice Ministry: Ministry of Law and Justice
act 003 of 1874 : The Married Womens Property Act, 1874
Central Acts Date: 24 Feb 1874 Department: Legislative Department Ministry: Ministry of Law and Justice
act 004 of 1875 : Merchant Shipping Act, 1875 [Repealed]
Central Acts
act 011 of 1875 : Madras Salt Act, 1875 [Repealed]
Central Acts
act 009 of 1875 : Majority Act, 1875
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 007 of 1880 : Merchant Shipping Act, 1880 [Repealed]
Central Acts
act 011 of 1881 : Municipal Taxation Act, 1881 [Repealed]
Central Acts
act 001 of 1889 : Metal Tokens Act, 1889 [Repealed]
Central Acts
act 004 of 1889 : Merchandise Marks Act, 1889 [Repealed]
Central Acts
act 002 of 1889 : Measures of Length Act, 1889 [Repealed]
Central Acts
act 015 of 1891 : The Moorshedabad Act, 1891
Central Acts Date: 21 Mar 1891 Department: Department of States Ministry: Ministry of Home Affairs
act 002 of 1892 : Marriages' Validation Act, 1892 [Repealed]
Central Acts
act 007 of 1892 : The Madras City Civil Court Act, 1892
Central Acts Date: 12 Aug 1892 Department: Department of Justice Ministry: Ministry of Law and Justice
act 010 of 1910 : Museum Act, 1910
Central Acts Ministry: Ministry of Culture
act 006 of 1913 : Mussalman Wakf Validating Act, 1913 [Repealed]
Central Acts
act 007 of 1916 : Medical Degrees Act, 1916 [Repealed]
Central Acts
bihar act 002 of 1916 : Medical Act, 1916
Central Acts
act 002 of 1917 : Motor Spirit (Duties) Act, 1917 [Repealed]
Central Acts
act 018 of 1921 : Maintenance Orders Enforcement Act, 1921
Central Acts Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
act 021 of 1923 : Merchant Shipping Act, 1923 [Repealed]
Central Acts
Act 042 of 1923 : Mussalman Wakf Act, 1923
Central Acts
act 042 of 1923 : The Mussalman Wakf Act, 1923
Central Acts Date: 5 Aug 1923 Ministry: Ministry of Minority Affairs
act 035 of 1925 : The Madras, Bengal and Bombay Children (Supplementary) Act, 1925
Central Acts Date: 23 Sep 1925 Department: Department of States Ministry: Ministry of Home Affairs
act 032 of 1930 : Mussalman Wakf Validating Act, 1930
Central Acts
act 023 of 1933 : Murshidabad Estate Administration Act, 1933
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 026 of 1937 : Muslim Personal Law (Shariat) Application Act, 1937
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 005 of 1938 : Manoeuvres, Field Firing and Artillery Practice Act, 1938
Central Acts Department: Department of Military Affairs Ministry: Ministry of Defence
Act 019 of 1941 : Mines Maternity Benefit Act, 1941
Central Acts
Act 018 of 1941 : Madras Port Trust (Amendment) Act, 1941
Central Acts
act 021 of 1946 : Merchant Seamen (Litigation) Act, 1946 [Repealed]
Central Acts
act 022 of 1946 : Mica Mines Labour Welfare Fund Act, 1946
Central Acts
Act 021 of 1946 : Merchant Seamen (Litigation) Act, 1946
Central Acts
bihar act 010 of 1948 : Mica Act, 1947
Central Acts
act 040 of 1948 : Matrimonial Causes (War Marriages) Act, 1948 [Repealed]
Central Acts
act 011 of 1948 : Minimum Wages Act, 1948 [Repealed]
Central Acts Date: 15 Mar 1948 Ministry: Ministry of Labour and Employment
act 059 of 1949 : Merged States (Laws) Act, 1949 [Repealed]
Central Acts
Act 018 of 1949 : Merchant Shipping Laws (Extension to Acceding States and Amendment) Act, 1949
Central Acts
act 021 of 1923 : Merchant Shipping Laws (Extension to Acceding States and Amendment) Act, 1949 [Repealed]
Central Acts
Act 059 of 1949 : Merged States (Laws) Act, 1949
Central Acts
act 002 of 1949 : Mangrol and Manavadar (Administration of Property) Act, 1949
Central Acts Ministry: Ministry of Housing and Urban Affairs
act 011 of 1948 : Minimum Wages (Central) Rules, 1950
Central Acts
act 039 of 1951 : Marking of Heavy Packages Act, 1951
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 035 of 1952 : Mines Act, 1952
Central Acts Date: 15 Mar 1952 Ministry: Ministry of Labour and Employment
act 038 of 1954 : Madhya Bharat Taxes On Income (Validation) Act, 1954 [Repealed]
Central Acts
Act 038 of 1954 : Madhya Bharat Taxes On Income (Validation) Act, 1954
Central Acts
act 035 of 1952 : Mines Rules, 1955
Central Acts
act 016 of 1955 : Medicinal and Toilet Preparations (Excise Duties) Act, 1955 [Repealed]
Central Acts
act 056 of 1955 : Manipur (Courts) Act, 1955
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 080 of 1956 : Manipur (Village Authorities in Hill Areas) Act, 1956
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 067 of 1957 : Mines and Minerals (Development and Regulation) Act, 1957
Central Acts Ministry: Ministry of Mines
act 067 of 1957 : The Mines and Minerals (Development and Regulation) Act, 1957
Central Acts Date: 28 Dec 1957 Ministry: Ministry of Mines
act 035 of 1958 : Manipur and Tripura (Repeal of Laws) Act, 1958 [Repealed]
Central Acts
Act 027 of 1958 : Mineral Products (Additional Duties of Excise and Customs) Act, 1958
Central Acts
Act 035 of 1958 : Manipur and Tripura (Repeal of Laws) Act, 1958
Central Acts
act 027 of 1958 : Mineral Products (Additional Duties of Excise and Customs) Act, 1958 [Repealed]
Central Acts
act 044 of 1958 : Merchant Shipping Act, 1958
Central Acts Ministry: Ministry of Shipping
act 061 of 1959 : Married Women's Property (Extension) Act, 1959 [Repealed]
Central Acts
Act 048 of 1959 : Miscellaneous Personal Laws (Extension) Act, 1959
Central Acts
Act 061 of 1959 : Married Women's Property (Extension) Act, 1959
Central Acts
act 048 of 1959 : Miscellaneous Personal Laws (Extension) Act, 1959 [Repealed]
Central Acts
act 048 of 1960 : Mahendra Partab Singh Estates (Repeal) Act, 1960 [Repealed]
Central Acts
act 035 of 1952 : Mineral Concession Rules, 1960
Central Acts
act 033 of 1960 : Manipur Land Revenue and Land Reforms Act, 1960
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
Act 027 of 1961 : Motor Transport Workers Act, 1961
Central Acts Ministry: Ministry of Labour and Employment
Act 053 of 1961 : Maternity Benefit Act, 1961
Central Acts Ministry: Ministry of Labour and Employment
act 053 of 1961 : The Maternity Benefit Act, 1961
Central Acts Date: 12 Dec 1961 Ministry: Ministry of Labour and Employment
act 027 of 1961 : The Motor Transport Workers Act, 1961
Central Acts Date: 20 May 1961 Ministry: Ministry of Labour and Employment
bihar act 003 of 1963 : Maternity Benefit (Repeal) Act, 1962
Central Acts
act 055 of 1962 : Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
act 053 of 1961 : Maternity Benefit (Mines and Circus) Rules, 1963
Central Acts
Act 038 of 1963 : Major Port Trusts Act, 1963
Central Acts Ministry: Ministry of Shipping
act 011 of 1963 : Marine Insurance Act, 1963
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 035 of 1952 : Mines Creche Rules, 1966
Central Acts
act 054 of 1969 : Monopolies and Restrictive Trade Practices Act, 1969 [Repealed]
Central Acts
Act 048 of 1970 : Medicine Central Council Act, 1970
Central Acts Ministry: Ministry of AYUSH
act 026 of 1971 : Maintenance of Internal Security Act, 1971 [Repealed]
Central Acts
act 023 of 1971 : Mysore State Legislature (Delegation of Powers) Act, 1971 [Repealed]
Central Acts
Act 023 of 1971 : Mysore State Legislature (Delegation of Powers) Act, 1971
Central Acts
Act 026 of 1971 : Maintenance of Internal Security Act, 1971
Central Acts
act 076 of 1971 : Manipur (Hill Areas) District Councils Act, 1971
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 034 of 1971 : Medical Termination of Pregnancy Act, 1971
Central Acts Date: 10 Aug 1971 Department: Department of Health and Family Welfare Ministry: Ministry of Health and Family Welfare
act 013 of 1972 : Marine Products Export Development Authority Act, 1972
Central Acts Department: Department of Commerce Ministry: Ministry of Commerce and Industry
bihar act 022 of 1975 : Money-Lenders Act, 1974
Central Acts
act 025 of 1955 : Marriage Laws (Amendment) Act, 1976
Central Acts
act 0100 of 1976 : Metal Corporation (Nationalisation and Miscellaneous Provisions) Act, 1976
Central Acts Ministry: Ministry of Mines
act 033 of 1978 : Metro Railways (Construction of Works) Act, 1978
Central Acts Ministry: Ministry of Housing and Urban Affairs
act 064 of 1980 : Maruti Limited (Acquisition and Transfer of Undertakings) Act, 1980 [Repealed]
Central Acts
Act 064 of 1980 : Maruti Limited (Acquisition and Transfer of Undertakings) Act, 1980
Central Acts
jammu and kashmir act 022 of 1981 : Muslim Marriages Registration Act, 1981
Central Acts
act 042 of 1981 : Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981
Central Acts Department: Department of Fisheries Ministry: Ministry of Agriculture and Farmers Welfare
Act 41 of 1982 : The Metro Railways (Construction of Works) Amendment Act, 1982
Central Acts Date: 20 Aug 1982 Ministry: Ministry of Housing and Urban Affairs
Act 42 of 1983 : The Mines (Amendment) Act, 1983
Central Acts Date: 24 Dec 1983 Ministry: Ministry of Mines
Act 033 of 1984 : Mogul Line Limited (Acquisition of Shares) Act, 1984
Central Acts
Act 051 of 1984 : Multi-State Co-operative Societies Act, 1984
Central Acts
act 033 of 1984 : Mogul Line Limited (Acquisition of Shares) Act, 1984 [Repealed]
Central Acts
act 051 of 1984 : Multi-State Co-operative Societies Act, 1984 [Repealed]
Central Acts
act 035 of 1952 : Mines Rescue Rules, 1985
Central Acts
andhra pradesh act 031 of 1986 : Mandala Praja Parishads, Zilla Praja Parishads and Zilla Pranalika Abhivrudhi Mandals Act, 1986
Central Acts
Act 033 of 1986 : Merchant Shipping (Amendment) Act, 1986
Central Acts Ministry: Ministry of Shipping
act 025 of 1986 : Muslim Women (Protection of Rights on Divorce) Act, 1986
Central Acts Date: 19 May 1986 Department: Legislative Department Ministry: Ministry of Law and Justice
act 014 of 1987 : Mental Health Act, 1987 [Repealed]
Central Acts
Act 014 of 1987 : Mental Health Act, 1987
Central Acts
Act 013 of 1987 : Merchant Shipping (Amendment) Act, 1987
Central Acts
act 059 of 1988 : Motor Vehicles Act, 1988
Central Acts
act 029 of 1986 : Manufacture, Storage and Import of Hazardous Chemical Rules, 1989
Central Acts
act 059 of 1988 : Motor Vehicles Act, 1988
Central Acts Date: 14 Oct 1988 Ministry: Ministry of Road Transport and Highways
act 024 of 1989 : Manner of Giving Open Delivery etc. Form Rules, 1990
Central Acts
act 054 of 1969 : Monopolies and Restrictive Trade Practices (Amendment) Act, 1991 [Repealed]
Central Acts
Act 058 of 1991 : Monopolies and Restrictive Trade Practices (Amendment) Act, 1991
Central Acts
00906 : Milk and Milk Product Order, 1992
Central Acts
bihar act 020 of 1992 : Motor Transport Vehicles Toll Act, 1992
Central Acts
Act 028 of 1993 : Multimodal Transportation of Goods Act, 1993
Central Acts Ministry: Ministry of Shipping
act 059 of 1988 : Motor Vehicles (All India Permit for Tourist Transport Operators) Rules, 1993
Central Acts
act 028 of 1993 : The Multimodal Transportation of Goods Act, 1993
Central Acts Date: 2 Apr 1993 Ministry: Ministry of Shipping
manipur act 043 of 1994 : Municipalities Act, 1994
Central Acts
act 043 of 1994 : The Manipur Municipalities Act, 1994
Central Acts Date: 8 Jul 1994 Ministry: Ministry of Housing and Urban Affairs
act 026 of 1994 : The Manipur Panchayati Raj Act, 1994
Central Acts Date: 23 Apr 1994 Ministry: Ministry of Panchayati Raj
bihar act 006 of 1995 : Motor Vehicles Taxation (Validation) Act, 1995
Central Acts
act 102 of 1956 : MCI (Criteria for Identification of Students etc.) Regulations, 1997
Central Acts
act 002 of 1997 : Maulana Azad National Urdu University Act, 1996
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 003 of 1997 : Mahatma Gandhi Antarrashtriya Hindi Vishwavidyalaya Act, 1996
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 025 of 1961 : Model Schemes for Welfare of Advocates Framed by Bar Council of India
Central Acts
act 102 of 1956 : Minimum Qualifications for Teachers in Medical Institutions Regulations, 1998
Central Acts
act 028 of 1993 : Multimodal Transportation of Goods (Amendment) Act, 2000 [Repealed]
Central Acts
act 029 of 1986 : Municipal Solid Wastes (Management and Handling) Rules, 2000
Central Acts
Act 044 of 2000 : Multimodal Transportation of Goods (Amendment) Act, 2000
Central Acts
act 102 of 1956 : MCI Regulations, 2000
Central Acts
act 008 of 2000 : The Mizoram University Act, 2000
Central Acts Date: 25 Apr 2001 Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 028 of 2000 : Madhya Pradesh Reorganisation Act, 2000
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 049 of 2001 : Marriage Laws (Amendment) Act, 2001
Central Acts
act 048 of 1970 : Medicine Central Council (Amendment) Act, 2002 [Repealed]
Central Acts
act 035 of 1952 : Marble Development and Conservation Rules, 2002
Central Acts
act 039 of 2002 : Multi-State Co-operative Societies Act, 2002
Central Acts Department: Department of Agriculture, Cooperation and Farmers Welfare Ministry: Ministry of Cooperation
act 060 of 2002 : The Metro Railways (Operation and Maintenance) Act, 2002
Central Acts Date: 17 Dec 2002 Ministry: Ministry of Housing and Urban Affairs
act 034 of 1971 : Medical Termination of Pregnancy Rules, 2003
Central Acts
act 034 of 1971 : Medical Termination of Pregnancy Regulations, 2003
Central Acts
act 054 of 2005 : Manipur University Act, 2005
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 042 of 2005 : The Mahatma Gandhi National Rural Employment Guarantee Act, 2005
Central Acts Date: 5 Sep 2005 Department: Department of Rural Development Ministry: Ministry of Rural Development
act 027 of 2006 : Micro, Small and Medium Enterprises Development Act, 2006
Central Acts Ministry: Ministry of Micro, Small and Medium Enterprises
act 008 of 2000 : Mizoram University (Amendment) Act, 2007 [Repealed]
Central Acts
Act 024 of 2007 : Mizoram University (Amendment) Act, 2007
Central Acts
act 044 of 1958 : Merchant Shipping (Amendment) Act, 2007 [Repealed]
Central Acts
bihar act 011 of 2007 : Municipal Act, 2007
Central Acts
Act 040 of 2007 : Merchant Shipping (Amendment) Act, 2007
Central Acts
act 056 of 2007 : The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
Central Acts Date: 29 Dec 2007 Department: Department of Social Justice and Empowerment Ministry: Ministry of Social Justice and Empowerment
act 053 of 1961 : Maternity Benefit (Amendment) Act, 2008 [Repealed]
Central Acts
bihar act 025 of 2008 : Municipality Disclosure Act, 2008
Central Acts
Act 015 of 2008 : Maternity Benefit (Amendment) Act, 2008
Central Acts
act 033 of 1978 : Metro Railways (Amendment) Act, 2009 [Repealed]
Central Acts
Act 034 of 2009 : Metro Railways (Amendment) Act, 2009
Central Acts
act 067 of 1957 : Mines and Minerals (Development and Regulation) Amendment Act, 2010 [Repealed]
Central Acts
Act 034 of 2010 : Mines and Minerals (Development and Regulation) Amendment Act, 2010
Central Acts
act 048 of 1970 : Medicine Central Council (Amendment) Act, 2010 [Repealed]
Central Acts
mizoram act 004 of 2010 : Medical Council Act, 2010
Central Acts
andhra pradesh act 001 of 2011 : Micro Finance Institutions (Regulation of Money Lending) Act, 2011
Central Acts
act 011 of 1948 : Minimum Wages (Central Advisory Board) Rules, 2011
Central Acts
gujarat act 013 of 2012 : Medicare Service Persons and Medicare Service Institutions (Prevention etc) Act, 2012
Central Acts
manipur act 004 of 2012 : Medical Council Act, 2009
Central Acts
mizoram act 005 of 2013 : Mizoram (Land Revenue) Act, 2013
Central Acts
manipur act 003 of 2013 : Municipality Ombudsman Act, 2013
Central Acts
act 060 of 2002 : Metro Railways General Rules, 2013
Central Acts
act 044 of 1958 : Merchant Shipping (Second Amendment) Act, 2014 [Repealed]
Central Acts
act 060 of 2002 : Metro Railways (Carriage and Ticket) Rules, 2014
Central Acts
act 011 of 2016 : Methanol (Quality Control) Order, 2019
Central Acts
Act 032 of 2014 : The Merchant Shipping (Second Amendment) Act, 2014
Central Acts
Act 031 of 2014 : The Merchant Shipping (Amendment) Act, 2014
Central Acts
act 060 of 2002 : Metro Railways (Notice etc.) Rules, 2014
Central Acts
act 044 of 1958 : Merchant Shipping (Amendment) Act, 2014 [Repealed]
Central Acts
act 035 of 1952 : Mines and Minerals (Contribution etc.) Rules, 2015
Central Acts
act 035 of 1952 : Mineral (Mining by Government Company) Rules, 2015
Central Acts
Ord 002 of 2015 : Motor Vehicles (Amendment) Ordinance, 2015
Central Acts
Act 003 of 2015 : Motor Vehicles (Amendment) Act, 2015
Central Acts
Act 010 of 2015 : Mines and Minerals (Development and Regulation) Amendment Act, 2015
Central Acts
telangana act 023 of 1968 : Medical Practitioners Registration Act, 1968
Central Acts
act 067 of 1957 : Mines and Minerals (Development and Regulation) Amendment Act, 2015 [Repealed]
Central Acts
act 059 of 1988 : Motor Vehicles (Amendment) Act, 2015 [Repealed]
Central Acts
act 020 of 2013 : Mid-Day Meal Rules, 2015
Central Acts
act 035 of 1952 : Mineral (Non-exclusive Reconnaissance Permits) Rules, 2015
Central Acts
act 035 of 1952 : Mineral (Auction) Rules, 2015
Central Acts
act 035 of 1952 : Minerals (Evidence of Mineral Contents) Rules, 2015
Central Acts
Ord 003 of 2015 : Mines and Minerals (Development and Regulation) Amendment Ordinance, 2015
Central Acts
Act 025 of 2016 : Mines and Minerals (Development and Regulation) Amendment Act, 2016
Central Acts
telangana act 001 of 2011 : Micro Finance Institutions (Regulation of Money Lending) Act, 2011
Central Acts
telangana act 011 of 2008 : Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
Central Acts
act 067 of 1957 : Mines and Minerals (Development and Regulation) Amendment Act, 2016 [Repealed]
Central Acts
act 035 of 1952 : Minerals (Transfer of Mining Lease Granted Otherwise than through Auction for Captive Purpose) Rules, 2016
Central Acts
act 035 of 1952 : Minerals (Other than Atomic etc.) Concession Rules, 2016
Central Acts
mizoram act 005 of 2016 : Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016
Central Acts
telangana act 015 of 1989 : Metropolitan Water Supply and Sewerage Act, 1989
Central Acts
act 035 of 1952 : Mines and Minerals etc. Order, 2017
Central Acts
act 022 of 1934 : Ministry of Civil Aviation etc. Regulations, 2017
Central Acts
act 060 of 2002 : Metro Railways (Procedure for Investigation etc.) Rules, 2017
Central Acts
act 016 of 2016 : Maharashtra Real Estate Appellate Tribunal etc. Rules, 2017
Central Acts
act 059 of 1988 : Motor Vehicles (Driving) Regulations, 2017
Central Acts
act 060 of 2002 : Metro Railways (Procedure of Claims) Rules, 2017
Central Acts
act 035 of 1952 : Mineral Conservation and Development Rules, 2017
Central Acts
act 016 of 2016 : MahaRERA (etc. Annual Report) Rules, 2017
Central Acts
act 016 of 2016 : MahaRERA, Chairperson, Members etc. Rules, 2017
Central Acts
act 016 of 2016 : Maharashtra Real Estate (Regulation etc.) Rules, 2017
Central Acts
act 016 of 2016 : Maharashtra Real Estate etc. Rules, 2017
Central Acts
Act 006 of 2017 : Maternity Benefit (Amendment) Act, 2017
Central Acts
act 010 of 2017 : Mental Healthcare Act, 2017
Central Acts Date: 7 Apr 2017 Department: Department of Health and Family Welfare Ministry: Ministry of Health and Family Welfare
act 059 of 1988 : Central Motor Vehicles (Regulation of Petroleum Products Supply to Bottling Plant in Tripura from Bangladesh) Rules, 2018
Central Acts
ord 007 of 2018 : Muslim Women (Protection of Rights on Marriage) Ordinance, 2018
Central Acts
act 010 of 2017 : Minimum Standards of Care for Centres etc. Rehabilitation, 2018
Central Acts
act 059 of 1988 : Motor Vehicles (Vehicle Location Tracking Device and Emergency Button) Order, 2018
Central Acts
act 059 of 1988 : Motor Vehicles (High Security Registration Plates) Order, 2018
Central Acts
act 010 of 2017 : Mental Healthcare (Rights of Persons etc.) Rules, 2018
Central Acts
act 010 of 2017 : Mental Healthcare (etc) Rules, 2018
Central Acts
act 010 of 2017 : Mental Healthcare (etc. Review Boards) Rules, 2018
Central Acts
act 021 of 2000 : Ministry of Electronics and Information Technology, Indian Computer Emergency Response Team (Medical Facilities for the Officers and Employees) Rules, 2019
Central Acts
ord 004 of 2019 : Muslim Women (Protection of Rights on Marriage) Second Ordinance, 2019
Central Acts
act 059 of 1988 : Motor Vehicles (Amendment) Act, 2019
Central Acts
act 020 of 2019 : The Muslim Women (Protection of Rights on Marriage) Act, 2019
Central Acts Date: 31 Jul 2019 Department: Legislative Department Ministry: Ministry of Law and Justice
act 048 of 1970 : Medicine Central Council (Amendment) Ordinance, 2020
Central Acts
act 067 of 1957 : Mineral Laws (Amendment) Act, 2020
Central Acts
act 067 of 1957 : Mineral Laws (Amendment) Ordinance, 2020
Central Acts
Act 20 of 2021 : The Marine Aids to Navigation Act, 2021.
Central Acts Ministry: Ministry of Ports, Shipping and Waterways
act 001 of 2021 : The Major Port Authorities Act, 2021
Central Acts Ministry: Ministry of Ports, Shipping and Waterways
act 003 of 2023 : The Maritime Anti-Piracy Act, 2022.
Central Acts Date: 31 Jan 2023 Ministry: Ministry of External Affairs
act 032 of 2023 : The Mediation Act, 2023
Central Acts Date: 14 Sep 2023 Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
act 015 of 2025 : The Mussalman Wakf (Repeal) Act, 2025
Central Acts Date: 5 Apr 2025 Ministry: Ministry of Minority Affairs