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Home
Acts
Central Acts
I
Acts Starting With I
act 026 of 1850 : The Improvements in Towns Act, 1850
Central Acts
Date:
21 Jun 1850
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 008 of 1851 : The Indian Tolls Act, 1851
Central Acts
Date:
4 Jun 1851
Ministry:
Ministry of Road Transport and Highways
act 017 of 1853 : Imrit Rao's Jagir Act, 1853 [Repealed]
Central Acts
act 035 of 1855 : Import of Cotton (Agra) Act, 1855 [Repealed]
Central Acts
Act 09 of 1856 : The Indian Bills of Lading Act 1856
Central Acts
Date:
10 Apr 1856
Ministry:
Ministry of Road Transport and Highways
act 006 of 1858 : Impressments of labourers Act, 1858 [Repealed]
Central Acts
act 027 of 1863 : Income-Tax Act, 1863 [Repealed]
Central Acts
act 013 of 1863 : Imprisonment of Convicts (Bombay Town) Act, 1863 [Repealed]
Central Acts
act 025 of 1863 : Imprisonment of Convicts (Calcutta) Act, 1863 [Repealed]
Central Acts
Act 15 of 1864 : The Indian Tolls Act, 1864
Central Acts
Date:
23 Mar 1864
Ministry:
Ministry of Road Transport and Highways
act 017 of 1866 : Indian Museum, Calcutta Act, 1866 [Repealed]
Central Acts
Act 023 of 1869 : Indian Income Tax (Amendment) Act, 1869
Central Acts
Act 009 of 1869 : Indian Income Tax Act, 1869
Central Acts
Act 020 of 1869 : Indian Volunteers' Act, 1869
Central Acts
Act 005 of 1869 : Indian Articles of War, 1869
Central Acts
act 016 of 1870 : Income Tax Act, 1870 [Repealed]
Central Acts
act 012 of 1871 : Income Tax Act, 1871 [Repealed]
Central Acts
act 008 of 1872 : Income Tax Act, 1872 [Repealed]
Central Acts
act 015 of 1872 : The Indian Christian Marriage Act, 1872
Central Acts
Date:
18 Jul 1872
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 001 of 1872 : The Indian Evidence Act, 1872
Central Acts
Date:
15 Mar 1872
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 054 of 1949 : Industrial Disputes (Banking and Insurance Companies) Act, 1949
Central Acts
Date:
14 Dec 1949
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 006 of 1878 : The Indian Treasure-trove Act, 1878
Central Acts
Date:
13 Feb 1878
Department:
Department of Economic Affairs
Ministry:
Ministry of Culture
Act 001 of 1879 : Indian Stamp Act, 1879
Central Acts
act 002 of 1882 : The Indian Trust Act, 1882
Central Acts
Date:
13 Jan 1882
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 005 of 1882 : The Indian Easements Act, 1882
Central Acts
Date:
17 Feb 1882
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 013 of 1885 : The Indian Telegraph Act, 1885
Central Acts
Date:
22 Jul 1885
Department:
Department of Telecommunications
Ministry:
Ministry of Communications
act 004 of 1888 : The Indian Reserve Forces Act, 1888
Central Acts
Date:
2 Mar 1888
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
Act 008 of 1896 : Inland Bonded Warehouses Act, 1896
Central Acts
act 006 of 1898 : The Indian Post Office Act, 1898
Central Acts
Date:
22 Mar 1898
Department:
Department of Posts
Ministry:
Ministry of Communications
Act 02 of 1899 : The Indian Stamp Act, 1899
Central Acts
Date:
26 Jan 1899
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 002 of 1901 : The Indian Tolls (Army and Air Force) Act, 1901
Central Acts
Date:
22 Feb 1901
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
act 001 of 1902 : Imperial Library (Indentures Validation) Act, 1902 [Repealed]
Central Acts
act 004 of 1905 : The Indian Railway Board Act, 1905
Central Acts
Date:
22 Mar 1905
Ministry:
Ministry of Railways
Act 14 of 1908 : The Indian Criminal Law Amendment Act, 1908
Central Acts
Date:
10 Dec 1908
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
Act 10 of 1910 : The Indian Museum Act, 1910
Central Acts
Date:
17 Mar 1910
Ministry:
Ministry of Culture
Act 015 of 1915 : Inland Steam-Vessels (Amendment) Act, 1915
Central Acts
act 011 of 1916 : Import and Export of Goods Act, 1916 [Repealed]
Central Acts
Act 01 of 1917 : The Inland Vessels Act, 1917
Central Acts
Date:
6 Feb 1917
Ministry:
Ministry of Shipping
Act 007 of 1917 : Income-tax (Amendment) Act, 1917
Central Acts
act 007 of 1918 : Income Tax Act, 1918 [Repealed]
Central Acts
Act 004 of 1918 : Indian Coinage (Amendment) Act, 1918
Central Acts
Act 001 of 1918 : Indian Forest (Amendment) Act, 1918
Central Acts
act 003 of 1918 : Indigo Cess Act, 1918 [Repealed]
Central Acts
act 003 of 1906 : Indian Coinage (Amendment) Act, 1918 [Repealed]
Central Acts
Act 042 of 1920 : Indian Companies (Amendment) Act, 1920
Central Acts
Act 017 of 1920 : Indian Income-tax (Amendment) Act, 1920
Central Acts
Act 044 of 1920 : Indian Income-tax (Amendment No. 2) Act, 1920
Central Acts
Act 045 of 1920 : Indian Paper Currency (Amendment) Act, 1920
Central Acts
Act 021 of 1920 : Indian Paper Currency (Temporary Amendment) Act, 1920
Central Acts
Act 029 of 1920 : Indian Patents and Designs (Amendment) Act, 1920
Central Acts
Act 048 of 1920 : Indian Territorial Force Act, 1920
Central Acts
Act 001 of 1920 : Indian Steam-ships (Amendment) Act, 1920
Central Acts
Act 007 of 1920 : Indian Tariff (Amendment) Act, 1920
Central Acts
Act 028 of 1920 : Indian Patents and Designs (Temporary Rules) Amendment Act, 1920
Central Acts
Act 039 of 1920 : Indian Elections Offences and Inquiries Act, 1920
Central Acts
Act 027 of 1920 : Indian Motor Vehicles (Amendment) Act, 1920
Central Acts
Act 041 of 1920 : Indian Wireless Telegraphy (Shipping) Act, 1920
Central Acts
act 005 of 1908 : Indian Limitation and Code of Civil Procedure (Amendment) Act, 1920 [Repealed]
Central Acts
Act 036 of 1920 : Indian Coinage (Amendment) Act, 1920
Central Acts
Act 006 of 1920 : Inland Steam-vessels (Amendment) Act, 1920
Central Acts
Act 013 of 1920 : Import and Export of Goods (Amendment) Act, 1920
Central Acts
Act 037 of 1920 : Indian Army (Amendment) Act, 1920
Central Acts
Act 020 of 1920 : Indian Army (Suspension of Sentences) Act, 1920
Central Acts
Act 047 of 1920 : Imperial Bank of India Act, 1920
Central Acts
Act 026 of 1920 : Indian Limitation and Code of Civil Procedure (Amendment) Act, 1920
Central Acts
Act 033 of 1920 : Identification of Prisoners Act, 1920
Central Acts
Department:
Department of Home
Ministry:
Ministry of Home Affairs
Act 004 of 1920 : Indian Census Act, 1920
Central Acts
act 011 of 1922 : Income Tax Act, 1922 [Repealed]
Central Acts
Act 011 of 1922 : Income Tax Act, 1922
Central Acts
act 007 of 1923 : The Indian Naval Armament Act, 1923
Central Acts
Date:
5 Mar 1923
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
Act 26 of 1925 : The Indian Carriage of Goods by Sea Act, 1925
Central Acts
Date:
20 Sep 1925
Ministry:
Ministry of Shipping
Act 39 of 1925 : The Indian Succession Act, 1925
Central Acts
Date:
29 Sep 1925
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 004 of 1925 : Indian Soldiers (Litigation) Act, 1925
Central Acts
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
Act 38 of 1926 : The Indian Bar Councils Act, 1926
Central Acts
Date:
8 Sep 1926
Department:
Department of Legal Affairs
Ministry:
Ministry of Law and Justice
act 016 of 1927 : The Indian Forest Act, 1927
Central Acts
Date:
21 Sep 1927
Ministry:
Ministry of Environment, Forest and Climate Change
Act 004 of 1931 : Indian Income-tax (Amendment) Act, 1931
Central Acts
Act 008 of 1931 : Indian Naval Armament (Amendment) Act, 1931
Central Acts
Act 012 of 1931 : Indian Reserve Forces (Amendment) Act, 1931
Central Acts
Act 005 of 1931 : Indian Territorial Force (Amendment) Act, 1931
Central Acts
Act 017 of 1931 : Indian Succession (Amendment) Act, 1931
Central Acts
Act 011 of 1931 : Indian Ports (Amendment) Act, 1931
Central Acts
Act 023 of 1931 : Indian Press (Emergency Powers) Act, 1931
Central Acts
Act 021 of 1931 : Indian Mines (Amendment) Act, 1931
Central Acts
Indian finance act 1931 : Indian Finance Act, 1931
Central Acts
Indian finance supplementary and extending act 1931 : The Indian Finance (Supplementary and Extending) Act, 1931
Central Acts
Act 009 of 1931 : Indian Merchant Shipping (Amendment) Act, 1931
Central Acts
Act 013 of 1931 : Indian Factories (Amendment) Act, 1931
Central Acts
Act 09 of 1932 : The Indian Partnership Act, 1932
Central Acts
Date:
7 Apr 1932
Ministry:
Ministry of Corporate Affairs
Act 004 of 1932 : Indian Finance (Supplementary and Extending) Amendment Act, 1932
Central Acts
Act 025 of 1932 : Indian Tariff (Ottawa Trade Agreement) Amendment Act, 1932
Central Acts
Act 015 of 1932 : Indian Tariff (Wireless Broadcasting) Amendment Act, 1932
Central Acts
Act 016 of 1932 : Indian Emigration (Amendment) Act, 1932
Central Acts
Act 001 of 1932 : Indian Companies (Supplementary Amendment) Act, 1932
Central Acts
Act 014 of 1932 : Indian Air Force Act, 1932
Central Acts
Act 027 of 1933 : Indian Medical Council Act, 1933
Central Acts
act 027 of 1933 : Indian Medical Council Act, 1933 [Repealed]
Central Acts
Indian finance act 1935 : Indian Finance Act, 1935
Central Acts
Act 003 of 1935 : Indian Tea Cess (Amendment) Act, 1935
Central Acts
Act 005 of 1935 : Indian Mines (Amendment) Act, 1935
Central Acts
Act 001 of 1935 : Indian Naturalization (Amendment) Act, 1935
Central Acts
Act 007 of 1935 : Indian Army (Amendment) Act, 1935
Central Acts
Act 002 of 1935 : Indian Tariff (Amendment) Act, 1935
Central Acts
Act 014 of 1935 : Indian Coffee Cess Act, 1935
Central Acts
act 004 of 1938 : Insurance Act, 1938
Central Acts
Date:
26 Feb 1938
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 004 of 1938 : Insurance Rules, 1939
Central Acts
Act 020 of 1940 : Insurance (Amendment) Act, 1940
Central Acts
Act 012 of 1940 : Income-tax Law Amendment Act, 1940
Central Acts
Act 007 of 1941 : Indian Finance Act, 1941
Central Acts
Act 023 of 1941 : Indian Income-tax (Amendment) Act, 1941
Central Acts
Act 006 of 1941 : Indian Railways (Amendment) Act, 1941
Central Acts
Act 009 of 1941 : Indian Tariff (Amendment) Act, 1941
Central Acts
Act 022 of 1941 : Indian Merchant Shipping (Amendment) Act, 1941
Central Acts
Act 026 of 1941 : Indian Companies (Amendment) Act, 1941
Central Acts
Act 002 of 1941 : Indian Merchandise Marks (Amendment) Act, 1941
Central Acts
Act 001 of 1941 : Insurance Deposits (Temporary Reduction) Act, 1941
Central Acts
Act 013 of 1941 : Insurance (Amendment) Act, 1941
Central Acts
act 047 of 1945 : The International Monetary Fund and Bank Act, 1945
Central Acts
Date:
24 Dec 1945
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 020 of 1946 : Industrial Employment (Standing Orders) Central Rules, 1946
Central Acts
act 020 of 1946 : The Industrial Employmnet (Standing Orders) Act, 1946
Central Acts
Date:
23 Apr 1946
Ministry:
Ministry of Labour and Employment
act 018 of 1947 : Imports and Exports (Control) Act, 1947 [Repealed]
Central Acts
Act 018 of 1947 : Imports and Exports (Control) Act, 1947
Central Acts
act 048 of 1947 : The Indian Nursing Council Act, 1947
Central Acts
Date:
31 Dec 1947
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 014 of 1947 : The Industrial Disputes Act, 1947
Central Acts
Date:
11 Mar 1947
Ministry:
Ministry of Labour and Employment
act 051 of 1948 : Imperial Library (Change of Name) Act, 1948 [Repealed]
Central Acts
act 015 of 1948 : Industrial Finance Corporation Act, 1948 [Repealed]
Central Acts
Act 051 of 1948 : Imperial Library (Change of Name) Act, 1948
Central Acts
Act 015 of 1948 : Industrial Finance Corporation Act, 1948
Central Acts
act 010 of 1950 : Immigrants (Expulsion from Assam) Act, 1950
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 65 of 1951 : The Industries (Development and Regulation) Act, 1951
Central Acts
Date:
30 Oct 1951
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
bihar act 023 of 1951 : Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951
Central Acts
Act 079 of 1952 : Iron and Steel Companies Amalgamation Act, 1952
Central Acts
act 076 of 1952 : Influx from Pakistan (Control) Repealing Act, 1952 [Repealed]
Central Acts
Act 009 of 1952 : Independence Pakistan Courts (Pending Proceedings) Act, 1952
Central Acts
Act 076 of 1952 : Influx from Pakistan (Control) Repealing Act, 1952
Central Acts
act 036 of 1952 : Indian Standards Institution (Certification Marks) Act, 1952 [Repealed]
Central Acts
act 020 of 1952 : Inflammable Substances Act, 1952
Central Acts
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
act 041 of 1955 : Industrial Disputes (Banking Companies) Decision Act, 1955 [Repealed]
Central Acts
Act 041 of 1955 : Industrial Disputes (Banking Companies) Decision Act, 1955
Central Acts
Act 036 of 1956 : Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956
Central Acts
Act 051 of 1956 : Indian Institute of Technology (Kharagpur) Act, 1956
Central Acts
Act 102 of 1956 : Indian Medical Council Act, 1956
Central Acts
Act 104 of 1956 : Immoral Traffic (Prevention) Act, 1956
Central Acts
Ministry:
Ministry of Women and Child Development
act 033 of 1956 : The Inter-State River Water Disputes Act, 1956
Central Acts
Date:
28 Aug 1956
Department:
Department of Water Resources, River Development and Ganga Rejuvenation
Ministry:
Ministry of Jal Shaktri
act 0104 of 1956 : The Immoral Traffic (Prevention) Act, 1956
Central Acts
Date:
30 Dec 1956
Ministry:
Ministry of Women and Child Development
act 102 of 1956 : Indian Medical Council Rules, 1957
Central Acts
act 038 of 1957 : Inter-State Corporations Act, 1957
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 042 of 1958 : International Finance Corporation (Status, Immunities and Privileges) Act, 1958
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
Act 57 of 1959 : The Indian Statistical Institute Act, 1959
Central Acts
Date:
23 Dec 1959
Ministry:
Ministry of Statistics and Programme Implementation
bihar act 028 of 1959 : Irrigation and Flood Protection (Betterment Contribution) Act, 1959
Central Acts
act 032 of 1960 : International Development Association (Status, Immunities and Privileges) Act, 1960
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 043 of 1961 : The Income-tax Act, 1961
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 059 of 1961 : Institutes of Technology Act, 1961
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 018 of 1964 : Industrial Development Bank of India Act, 1964 [Repealed]
Central Acts
Act 018 of 1964 : Industrial Development Bank of India Act, 1964
Central Acts
bihar act 017 of 1965 : Irrigation Field Channels Act, 1965
Central Acts
act 046 of 1968 : Insecticides Act, 1968 [Repealed]
Central Acts
act 050 of 1968 : The Central Industrial Security Force Act, 1968
Central Acts
Date:
2 Dec 1968
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 046 of 1968 : The Insecticides Act, 1968
Central Acts
Date:
2 Sep 1968
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
Act 043 of 1971 : International Airports Authority Act, 1971
Central Acts
act 046 of 1968 : Insecticides Rules, 1971
Central Acts
Act 45 of 1974 : The Interest-tax Act, 1974
Central Acts
Date:
22 Sep 1974
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 045 of 1974 : Interest-Tax Act, 1974
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
Act 061 of 1976 : Iron Ore Mines, [Manganese Ore Mines and Chrome Ore Mines] Labour Welfare Fund Act, 1976
Central Acts
Act 089 of 1976 : Iron and Steel Company (Acquisition of Shares) Act, 1976
Central Acts
Act 055 of 1976 : Iron Ore Mines, Manganese Ore Mines and Chrome Ore Mines Labour Welfare Cess Act, 1976
Central Acts
act 014 of 1978 : Interest Act, 1978
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 030 of 1979 : The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
Central Acts
Date:
11 Jun 1979
Ministry:
Ministry of Labour and Employment
Act 44 of 1983 : The Indian Railways (Amendment) Act, 1983
Central Acts
Date:
24 Dec 1983
Ministry:
Ministry of Railways
Act 004 of 1938 : Insurance Act, 1938
Central Acts
act 039 of 1983 : Illegal Migrants (Determination by Tribunals) Act, 1983
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
Act 04 of 1984 : The Industries (Development and Regulation) Amendment Act, 1984
Central Acts
Date:
20 Mar 1984
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
act 017 of 1984 : Inchek Tyres Ltd. etc. Act, 1984
Central Acts
Act 062 of 1984 : Industrial Reconstruction Bank of India Act, 1984
Central Acts
act 030 of 1979 : Inter-State Migrant Workmen etc. Central Rules, 1980
Central Acts
act 062 of 1984 : Industrial Reconstruction Bank of India Act, 1984 [Repealed]
Central Acts
act 017 of 1984 : Inchek Tyres Limited and National Rubber Manufacturers Limited (Nationalisation) Act, 1984
Central Acts
Department:
Department of Heavy Industry
Ministry:
Ministry of Heavy Industries and Public Enterprises
act 052 of 1984 : The Indian Veterinary Council Act, 1984
Central Acts
Date:
18 Aug 1984
Department:
Department of Animal Husbandry and Dairying
Ministry:
Ministry of Agriculture and Farmers Welfare
Act 72 of 1985 : The International Airports Authority (Amendment) Act, 1985
Central Acts
Date:
19 Dec 1985
Ministry:
Ministry of Civil Aviation
act 058 of 1985 : Intelligence Organisations (Restriction of Rights) Act, 1985
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 050 of 1985 : Indira Gandhi National Open University Act, 1985
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 082 of 1985 : Inland Waterways Authority of India Act, 1985
Central Acts
Ministry:
Ministry of Shipping
act 046 of 1968 : Insecticides (Price etc.) Order, 1986
Central Acts
Act 046 of 1968 : Insecticides Act, 1968
Central Acts
Department:
Department of Agriculture, Cooperation and Farmers Welfare
Ministry:
Ministry of Agriculture and Farmers Welfare
act 060 of 1986 : The Indecent Representation of Women (Prohibition) Act, 1986
Central Acts
Date:
23 Dec 1986
Ministry:
Ministry of Women and Child Development
bihar act 026 of 1992 : Intermediate Education Council Act, 1992
Central Acts
act 035 of 1992 : Indo-Tibetan Border Police Force Act, 1992
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 041 of 1992 : The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992
Central Acts
Date:
29 Dec 1992
Ministry:
Ministry of Women and Child Development
act 041 of 1992 : Infant Milk Substitutes, etc. Rules, 1993
Central Acts
act 032 of 1993 : Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 [Repealed]
Central Acts
act 023 of 1993 : Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 007 of 1997 : The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997
Central Acts
Date:
19 Mar 1997
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 032 of 1993 : Interest on Delayed Payments etc. (Amendment) Act, 1998 [Repealed]
Central Acts
Act 023 of 1998 : Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings (Amendment) Act, 1998
Central Acts
Act 041 of 1999 : Insurance Regulatory and Development Authority Act, 1999
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 014 of 1957 : International Copyright Order, 1999
Central Acts
act 041 of 1999 : The Insurance Regulatory and Development Authority Act, 1999
Central Acts
Date:
29 Dec 1999
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 040 of 1999 : Central Industrial Security Force (Amendment and Validation) Act, 1999
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
Act 021 of 2000 : Information Technology Act, 2000
Central Acts
Ministry:
Ministry of Electronics and Information Technology
act 052 of 2000 : The Immigration (carriers Liability) Act, 2000
Central Acts
Date:
11 Dec 2000
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 019 of 2001 : Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001 [Repealed]
Central Acts
Act 019 of 2001 : Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001
Central Acts
act 021 of 2000 : IT (Certifying Authority) Regulations, 2001
Central Acts
act 029 of 2001 : Indian Council of World Affairs Act, 2001
Central Acts
Ministry:
Ministry of External Affairs
Act 042 of 2002 : Insurance (Amendment) Act, 2002
Central Acts
act 033 of 1956 : Inter-State Water Disputes (Amendment) Act, 2002 [Repealed]
Central Acts
act 059 of 1961 : Institutes of Technology (Amendment) Act, 2002 [Repealed]
Central Acts
Act 014 of 2002 : Inter-State Water Disputes (Amendment) Act, 2002
Central Acts
Act 016 of 2002 : Institutes of Technology (Amendment) Act, 2002
Central Acts
Act 052 of 2002 : Indian Medicine Central Council (Amendment) Act, 2002
Central Acts
act 041 of 1992 : Infant Milk Substitutes etc. Amendment Act, 2003 [Repealed]
Central Acts
Act 038 of 2003 : Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Amendment Act, 2003
Central Acts
act 053 of 2003 : The Industrial Development Bank (Transfer of Undertaking and Repeal) Act, 2003
Central Acts
Date:
30 Dec 2003
Department:
Department of Financial Services
Ministry:
Ministry of Finance
act 052 of 2000 : Immigration (Carriers' Liability) Amendment Act, 2005 [Repealed]
Central Acts
Act 044 of 2005 : Immigration (Carriers' Liability) Amendment Act, 2005
Central Acts
act 024 of 1997 : Intelligent Network Services etc. Regulations, 2006
Central Acts
act 001 of 1917 : Inland Vessels (Amendment) Act, 2007 [Repealed]
Central Acts
bihar act 023 of 2007 : Inter University Board (Repeal) Act, 2007
Central Acts
bihar act 017 of 2007 : Intermediate Education Council (Repeal) Act, 2007
Central Acts
Act 035 of 2007 : Inland Vessels (Amendment) Act, 2007
Central Acts
act 052 of 2007 : Indira Gandhi National Tribal University Act, 2007
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 002 of 1934 : Infrastructure Debt Fund Non-Banking Financial Companies RBI Directions, 2011
Central Acts
act 022 of 2008 : The Indian Maritime University Act, 2008
Central Acts
Date:
11 Nov 2008
Ministry:
Ministry of Shipping
act 021 of 2000 : IT (Amendment) Act, 2008 [Repealed]
Central Acts
Act 010 of 2009 : Information Technology (Amendment) Act, 2008
Central Acts
act 045 of 1860 : Information Technology (Amendment) Act, 2008 [Repealed]
Central Acts
act 102 of 1956 : Indian Medical Council (Amendment) Act, 2010 [Repealed]
Central Acts
act 014 of 1947 : Industrial Disputes (Amendment) Act, 2010 [Repealed]
Central Acts
Act 043 of 2010 : Indian Medicine Central Council (Amendment) Act, 2010
Central Acts
Act 032 of 2010 : Indian Medical Council (Amendment) Act, 2010
Central Acts
Act 024 of 2010 : Industrial Disputes (Amendment) Act, 2010
Central Acts
act 039 of 1970 : IPAB (Patents Procedure) Rules, 2010
Central Acts
gujarat act 008 of 2010 : Indian Institute of Teacher Education, Gujarat Act, 2010
Central Acts
act 102 of 1956 : Indian Medical Council (Amendment) Act, 2011 [Repealed]
Central Acts
Act 013 of 2011 : Indian Medical Council (Amendment) Act, 2011
Central Acts
act 059 of 1961 : Institutes of Technology (Amendment) Act, 2012 [Repealed]
Central Acts
act 102 of 1956 : Indian Medical Council (Amendment) Act, 2012 [Repealed]
Central Acts
Act 034 of 2012 : Institutes of Technology (Amendment) Act, 2012
Central Acts
Act 020 of 2012 : Indian Medical Council (Amendment) Act, 2012
Central Acts
act 037 of 1967 : Investigation of High Quality Counterfeit etc. Rules, 2013
Central Acts
act 021 of 2000 : IT (Recognition of Foreign Certifying Authorities not operating under a Regulatory Authority) Regulations, 2013
Central Acts
act 041 of 1999 : IRDA (Sharing of Confidential Information concerning domestic or foreign entity) Regulations, 2012
Central Acts
act 041 of 1999 : IRDA (Linked Insurance Products) Regulations, 2013
Central Acts
act 041 of 1999 : IRDA (Licensing of Banks as Insurance Brokers) Regulations, 2013
Central Acts
Act 011 of 2013 : Indian Medical Council (Amendment) Second Ordinance, 2013
Central Acts
act 041 of 1999 : IRDA (General Insurance-Reinsurance) Regulations, 2013
Central Acts
act 031 of 1946 : Information Pertaining to Indians & Nepalese Nationals
Central Acts
act 031 of 1946 : Information Pertaining to Bhutanese Nationals
Central Acts
Ord 008 of 2014 : Insurance Laws (Amendment) Ordinance, 2014
Central Acts
act 030 of 2014 : Indian Institutes of Information Technology Act, 2014
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 057 of 1972 : Insurance Laws (Amendment) Act, 2015 [Repealed]
Central Acts
act 041 of 1999 : IRDAI (Minimum Limits for Annuities and other Benefits) Regulations, 2015
Central Acts
act 041 of 1999 : IRDAI (Maintenance of Insurance Records) Regulations, 2015
Central Acts
act 004 of 1938 : Indian Insurance Companies (Foreign Investment) Rules, 2015
Central Acts
act 041 of 1999 : IRDAI (Registration of Insurance Marketing Firm) Regulations, 2015
Central Acts
act 041 of 1999 : IRDAI (Other Forms of Capital) Regulations, 2015
Central Acts
act 041 of 1999 : IRDAI (Obligations of Insurers to Rural and Social Sectors) Regulations, 2015
Central Acts
act 041 of 1999 : IRDAI (Insurance Services by Common Service Centres) Regulations, 2015
Central Acts
act 060 of 1986 : Indecent Representation of Women (Prohibition) Rules, 1987
Central Acts
Act 005 of 2015 : Insurance Laws (Amendment) Act, 2015
Central Acts
act 041 of 1999 : IRDAI (Inspection and Fee for Supply of Copies of Returns) Regulations, 2015
Central Acts
act 021 of 2000 : IT (Preservation and Retention of Information by Intermediaries Providing Digital Locker Facilities) Rules, 2016
Central Acts
act 041 of 1999 : IRDAI (Health Insurance) Regulations, 2016
Central Acts
act 041 of 1999 : IRDAI (General Insurance-Reinsurance) Regulations, 2016
Central Acts
act 041 of 1999 : IRDAI (Expenses of Management of Insurers transacting General or Health Insurance Business) Regulations, 2016
Central Acts
Act 039 of 2016 : Indian Medical Council (Amendment) Act, 2016
Central Acts
Act 034 of 2016 : Indian Trusts (Amendment) Act, 2016
Central Acts
Integrated goods and services tax act 2016 : Integrated Goods and Services Tax Act, 2016
Central Acts
act 043 of 1947 : Implementation of the United Nations Security Council Resolutions on Libya Order, 2016
Central Acts
act 018 of 2013 : Investor Education and Protection Fund Authority Appointment etc. Rules, 2016
Central Acts
Ord 004 of 2016 : Indian Medical Council (Amendment) Ordinance, 2016
Central Acts
Act 027 of 2016 : Industries (Development and Regulation) Amendment Act, 2016
Central Acts
Act 041 of 2016 : Institutes of Technology (Amendment) Act, 2016
Central Acts
act 020 of 2013 : Indira Gandhi Matritva Sahyog Rules, 2016
Central Acts
act 004 of 1938 : Insurance (Appeal to Securities Appellate Tribunal) Rules, 2016
Central Acts
act 041 of 1999 : IRDAI (Issuance of e-Insurance Policies) Regulations, 2016
Central Acts
Act 031 of 2016 : Insolvency and Bankruptcy Code, 2016
Central Acts
Ministry:
Ministry of Corporate Affairs
act 018 of 2013 : Investor Education and Protection Fund Authority Accounting etc. Rules, 2016
Central Acts
act 031 of 2016 : The Insolvency and Bankruptcy Code, 2016.
Central Acts
Date:
28 May 2016
Ministry:
Ministry of Corporate Affairs
Ord 004 of 2017 : Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Central Acts
act 041 of 1999 : IRDAI (Protection of Policyholders' Interests) Regulations, 2017
Central Acts
act 004 of 1938 : Insurance Ombudsman Rules, 2017
Central Acts
act 031 of 2016 : IBBI (Advisory Committee) Regulations, 2017
Central Acts
act 031 of 2016 : IBC Code (Removal of Difficulties) Order, 2017
Central Acts
act 041 of 1999 : IRDAI (Outsourcing of Activities by Indian Insurers) Regulations, 2017
Central Acts
act 031 of 2016 : Insolvency Professionals etc. Guidelines, 2017
Central Acts
act 031 of 2016 : IBBI (Procedure for Governing Board Meetings) Regulations, 2017
Central Acts
act 031 of 2016 : IBBI (Information Utilities) Regulations, 2017
Central Acts
act 031 of 2016 : IBBI (Grievance and Complaint Handling Procedure) Regulations, 2017
Central Acts
act 031 of 2016 : IBBI (Fast Track Insolvency etc.) Regulations, 2017
Central Acts
act 031 of 2016 : IBBI (Engagement of Research Associates etc.) Regulations, 2017
Central Acts
Act 025 of 2017 : Indian Institutes of Information Technology (Amendment) Act, 2017
Central Acts
act 031 of 2016 : IBBI (Inspection and Investigation) Regulations, 2017
Central Acts
act 031 of 2016 : IBBI (Voluntary Liquidation Process) Regulations, 2017
Central Acts
act 030 of 2014 : Indian Institutes of Information Technology (Amendment) Act, 2017 [Repealed]
Central Acts
act 041 of 1999 : IRDAI (Insurance Web Aggregators) Regulations, 2017
Central Acts
act 041 of 1999 : IRDAI (Appointed Actuary) Regulations, 2017
Central Acts
act 031 of 2016 : IBBI (Employees' Service) Regulations, 2017
Central Acts
Act 013 of 2017 : Integrated Goods and Services Tax Act, 2017
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 023 of 2017 : Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 027 of 2017 : Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Act, 2017
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 033 of 2017 : The Indian Institute of Management Act, 2017
Central Acts
Date:
31 Dec 2017
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
Act 03 of 2018 : The Indian Institute of Petroleum and Energy Act
Central Acts
Date:
4 Jan 2018
Ministry:
Ministry of Petroleum and Natural Gas
act 031 of 2016 : IBBI (Annual Report) Rules, 2018
Central Acts
act 021 of 2000 : IT (Information Security Practices and Procedures for Protected System) Rules, 2018
Central Acts
act 031 of 2016 : IBBI (Mechanism for Issuing Regulations) Regulations, 2018
Central Acts
act 031 of 2016 : IBBI (Form of Annual Statement of Accounts) Rules, 2018
Central Acts
act 013 of 2017 : Integrated Goods and Services Tax (Amendment) Act, 2018
Central Acts
act 035 of 1992 : Indo-Tibetan Border Police Force, Hindi Translators, Group 'B' Posts, Recruitment Rules, 2018
Central Acts
act 031 of 2016 : Insolvency and Bankruptcy Code (Second Amendment) Act, 2018
Central Acts
act 031 of 2016 : Insolvency and Bankruptcy Code (Amendment) Act, 2018
Central Acts
act 004 of 1938 : IRDAI (Re-insurance Advisory Committee) Regulations, 2019
Central Acts
act 041 of 1999 : IRDAI (Non-Linked Insurance Products) Regulations, 2019
Central Acts
act 031 of 2016 : IBBI (Medical Facility to Chairperson and Whole-time Members) Scheme Rules, 2019
Central Acts
act 031 of 2016 : Insolvency and Bankruptcy Code (Amendment) Ordinance, 2019
Central Acts
act 031 of 2016 : Insolvency and Bankruptcy Code (Amendment) Act, 2019
Central Acts
act 041 of 1999 : IRDAI (Insurance Services by Common Public Service Centers) Regulations, 2019
Central Acts
act 041 of 1999 : IRDAI (Unit Linked Insurance Products) Regulations, 2019
Central Acts
act 031 of 2016 : IBC (Application to Adjudicating Authority for Bankruptcy Process for Personal Guarantors to Corporate Debtors) Rules, 2019
Central Acts
act 031 of 2016 : IBC (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019
Central Acts
act 031 of 2016 : IBC (Insolvency and Liquidation Proceedings of Financial Service Providers and Application to Adjudicating Authority) Rules, 2019
Central Acts
act 102 of 1956 : Indian Medical Council (Amendment) Act, 2019
Central Acts
act 031 of 2016 : Insolvency Professionals etc. Liquidators (Recommendation) Guidelines, 2019
Central Acts
Act 50 of 2019 : The International Financial Services Centres Authority Act, 2019
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 031 of 2016 : IBC (Amendment) Ordinance, 2020
Central Acts
act 031 of 2016 : IBC (Amendment) Act, 2020
Central Acts
bihar ord 007 of 2020 : Industrial Disputes (Bihar Amendment) Ordinance, 2020
Central Acts
act 031 of 2016 : Insolvency Professionals to act as Interim Resolution etc. (Recommendation) Guidelines, 2020
Central Acts
act 016 of 2020 : The Institute of Teaching and Research in Ayurveda Act, 2020
Central Acts
Ministry:
Ministry of AYUSH
act 024 of 2021 : The Inland Vessels Act, 2021
Central Acts
Ministry:
Ministry of Ports, Shipping and Waterways
act 013 of 2022 : The Indian Antarctic Act, 2022
Central Acts
Date:
6 Aug 2022
Ministry:
Ministry of Earth Sciences
act 028 of 2023 : The Inter-Services Organisations (Command, Control and Discipline) Act, 2023
Central Acts
Date:
15 Aug 2023
Department:
Department of Military Affairs
Ministry:
Ministry of Defence
act 013 of 2025 : The Immigration and Foreigners Act, 2025
Central Acts
Date:
4 Apr 2025
Department:
Department of Home
Ministry:
Ministry of Home Affairs
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