Indian Tea Cess (Amendment) Act, 19351
| [Act No. 3 of 1935] | [13th April, 1935] |
Passed by the Indian Legislature.
An Act further to emend the Indian Tea Cess Act, 1903, for a certain purpose.
Whereas it is expedient further to amend the Indian Tea Cess Act, 1903 (IX of 1903), for the purpose hereinafter appearing; It is hereby enacted as follows:-
1 Received the assent of the Governor General on the 13th April, 1935.
1. Short title.- This Act may be called the "Indian Tea Cess (Amendment) Act, 1935".
2. Amendment of section 3, Act IX of 1903.- In section 3 of the Indian Tea Cess Act, 1903 (IX of 1903), for the words "eight annas" the words "twelve annas" shall be substituted.