Acts Starting With B

Act 021 of 1836 : Bengal Districts Act, 1836
Central Acts
act 010 of 1836 : The Bengal Indigo Contracts Act, 1836
Central Acts Date: 11 Apr 1836 Department: Department of States Ministry: Ministry of Home Affairs
act 005 of 1838 : The Bengal Bonded Warehouse Association Act, 1838
Central Acts Date: 14 Mar 1838 Department: Department of States Ministry: Ministry of Home Affairs
act 003 of 1846 : The Boundary-Marks, Bombay 1846
Central Acts Date: 7 Jan 1846 Department: Department of States Ministry: Ministry of Home Affairs
act 020 of 1848 : The Bengal Land Holder's Attendance Act, 1848
Central Acts Date: 23 Sep 1848 Department: Department of States Ministry: Ministry of Home Affairs
act 011 of 1852 : Bombay Rent-Free Estates Act, 1852 [Repealed]
Central Acts
act 011 of 1852 : The Bombay Rent-free Estates Act, 1851
Central Acts Date: 13 Feb 1852 Department: Department of States Ministry: Ministry of Home Affairs
act 005 of 1854 : The Bengal Bonded Warehouse Association Act, 1854
Central Acts Date: 10 Feb 1854 Department: Department of States Ministry: Ministry of Home Affairs
act 020 of 1855 : Boundary-Marks (Madras) Act, 1855 [Repealed]
Central Acts
act 032 of 1855 : Bengal Embankment Act, 1855 [Repealed]
Central Acts
act 027 of 1855 : Banks of Bengal (Madras and Bombay) Act, 1855 [Repealed]
Central Acts
act 032 of 1855 : The Bengal Embankment Act, 1855
Central Acts Date: 30 Nov 1855 Department: Department of States Ministry: Ministry of Home Affairs
act 020 of 1856 : Bengal Chaukidari Act, 1856 [Repealed]
Central Acts
act 024 of 1856 : Bengal Mariners' etc. Society Act, 1856 [Repealed]
Central Acts
act 009 of 1856 : Bills of Lading Act, 1856
Central Acts Ministry: Ministry of Shipping
act 022 of 1857 : Bombay University Act, 1857 [Repealed]
Central Acts
act 029 of 1857 : Bombay Land-Customs Act, 1887 [Repealed]
Central Acts
act 031 of 1858 : Bengal Alluvial Land Settlement Act, 1858 [Repealed]
Central Acts
act 011 of 1859 : The Bengal Land Revenue Sales Act, 1859
Central Acts Date: 4 May 1859 Department: Department of Land Resources Ministry: Ministry of Rural Development
act 005 of 1859 : The Bengal Ghatwali Land Act, 1859
Central Acts Date: 4 Mar 1859 Department: Department of States Ministry: Ministry of Home Affairs
act 024 of 1861 : Banks of Bengal, Madras and Bombay Act, 1861 [Repealed]
Central Acts
act 030 of 1861 : Bengal Military Orphan Society Act, 1861 [Repealed]
Central Acts
act 024 of 1863 : Burma Courts Act, 1863 [Repealed]
Central Acts
act 023 of 1866 : Bombay High Court (Letters Patent) Act, 1866 [Repealed]
Central Acts
Act 016 of 1869 : Bhutan Dvars Act, 1869
Central Acts
act 014 of 1869 : Bombay Civil Courts' Act, 1869
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 019 of 1870 : Bank of Bengal Act, 1870 [Repealed]
Central Acts
act 006 of 1871 : Bengal Civil Courts Act, 1871 [Repealed]
Central Acts
act 020 of 1856 : Bengal Chaukidari (Amendment) Act, 1871 [Repealed]
Central Acts
act 019 of 1871 : Bengal Sessions Courts Act, 1871 [Repealed]
Central Acts
act 016 of 1871 : Burmese Steamer Survey Act, 1871 [Repealed]
Central Acts
Act 022 of 1871 : Bengal Chaukidari (Amendment) Act, 1871
Central Acts
act 015 of 1871 : Borach Thakurs' Relief Act, 1871 [Repealed]
Central Acts
act 016 of 1872 : Burma Spirit Duty Act, 1872 [Repealed]
Central Acts
act 007 of 1872 : Burma Courts Act, 1872 [Repealed]
Central Acts
act 007 of 1873 : Burma Port-Dues Act, 1873 [Repealed]
Central Acts
act 013 of 1873 : Burma Timber Act, 1873 [Repealed]
Central Acts
act 001 of 1873 : Burma Courts Amendment Act, 1873 [Repealed]
Central Acts
act 002 of 1873 : Burma Ferries Act, 1873 [Repealed]
Central Acts
act 007 of 1874 : British Burma Municipal Act, 1874 [Repealed]
Central Acts
act 007 of 1875 : Burma Fisheries Act, 1875 [Repealed]
Central Acts
act 017 of 1875 : Burma Courts Act, 1875 [Repealed]
Central Acts
act 010 of 1876 : The Bombay Revenue Jurisdiction Act, 1876
Central Acts Date: 28 Mar 1876 Department: Legislative Department Ministry: Ministry of Law and Justice
act 014 of 1877 : The Broach and Kaira Incumbered Estates Act, 1877
Central Acts Date: 28 Jun 1877 Department: Department of States Ministry: Ministry of Home Affairs
act 009 of 1879 : Burma Coast-lights Act, 1879 [Repealed]
Central Acts
act 011 of 1880 : Burma Courts Act, 1880 [Repealed]
Central Acts
act 002 of 1880 : Burma District Cesses and Rural Police Act, 1880
Central Acts
act 005 of 1880 : Burma Boundaries Act, 1880
Central Acts
act 009 of 1880 : Bombay Civil Courts Act, 1880 [Repealed]
Central Acts
act 016 of 1880 : Bombay Revenue Jurisdiction Act, 1880 [Repealed]
Central Acts
act 006 of 1886 : The Births, Deaths and Marriages Registration Act, 1886
Central Acts Date: 8 Mar 1886 Department: Department of Home Ministry: Ministry of Home Affairs
act 012 of 1887 : Bengal, Agra and Assam Civil Courts Act, 1887
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 018 of 1891 : Bankers' Books Evidence Act, 1891
Central Acts Date: 1 Oct 1891 Department: Department of Financial Services Ministry: Ministry of Finance
act 005 of 1892 : The Bengal Military Police Act, 1892.
Central Acts Date: 25 Mar 1892 Department: Department of States Ministry: Ministry of Home Affairs
act 007 of 1912 : Bengal, Bihar and Orissa and Assam Laws Act, 1912 [Repealed]
Central Acts
act 016 of 1915 : The Banaras Hindu University Act, 1915
Central Acts Date: 1 Oct 1915 Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 014 of 1916 : Bills of Exchange Act, 1916 [Repealed]
Central Acts
act 014 of 1916 : Bills of Exchange (Amendment) Act, 1917 [Repealed]
Central Acts
Act 009 of 1917 : Bills of Exchange (Amendment) Act, 1917
Central Acts
act 022 of 1918 : Bronze Coin (Legal Tender) Act, 1918 [Repealed]
Central Acts
Act 035 of 1920 : Basel Mission Trading Company Act, 1920
Central Acts
act 005 of 1923 : Boilers Act, 1923
Central Acts Department: Department of Promotion of Industry and Internal Trade Ministry: Ministry of Commerce and Industry
act 004 of 1924 : Central Board of Revenue Act, 1924 [Repealed]
Central Acts
jammu and kashmir act 006 of 1977 : Banker's Books Evidence Act, 1977 (1920 A.D.)
Central Acts
act 038 of 1926 : Bar Councils Act, 1926 [Repealed]
Central Acts
Act 038 of 1926 : Bar Councils Act, 1926
Central Acts
Act 024 of 1932 : Bengal Suppression of Terrorist Outrages (Supplementary) Act, 1932
Central Acts
Act 008 of 1932 : Bengal Criminal Law Amendment (Supplementary) Act, 1932
Central Acts
Act 006 of 1932 : Bamboo Paper Industry (Protection) Act, 1932
Central Acts
act 024 of 1932 : Bengal Suppression of Terrorist Outrages (Supplementary) Act, 1932 [Repealed]
Central Acts
act 004 of 1941 : Berar Laws Act, 1941 [Repealed]
Central Acts
act 057 of 1947 : Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 [Repealed]
Central Acts
Act 52 of 1948 : The Bombay Public Security Measure (Delhi Amendment) Act, 1948
Central Acts Date: 7 Sep 1948 Department: Department of States Ministry: Ministry of Home Affairs
act 046 of 1949 : Banking Companies (Legal Practitioners' Clients' Accounts) Act, 1949 [Repealed]
Central Acts
Act 046 of 1949 : Banking Companies (Legal Practitioners' Clients' Accounts) Act, 1949
Central Acts
act 010 of 1949 : The Banking Regulation Act, 1949
Central Acts Date: 10 Mar 1949 Department: Department of Financial Services Ministry: Ministry of Finance
act 041 of 1950 : Bhopal and Vindhya Pradesh (Courts) Act, 1950 [Repealed]
Central Acts
Act 041 of 1950 : Bhopal and Vindhya Pradesh (Courts) Act, 1950
Central Acts
act 014 of 1954 : Barsi Light Railway Company (Transferred Liabilities) Act, 1954 [Repealed]
Central Acts
Act 014 of 1954 : Barsi Light Railway Company (Transferred Liabilities) Act, 1954
Central Acts
bombay act 029 of 1955 : Bombay (Second) Repealing and Amending Act, 1955
Central Acts
act 004 of 1956 : Bar Councils (Validation of State Laws) Act, 1956 [Repealed]
Central Acts
act 040 of 1956 : Bihar and West Bengal (Transfer of Territories) Act, 1956
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 057 of 1960 : British Statutes (Application to India) Repeal Act, 1960
Central Acts
act 057 of 1960 : British Statutes (Application to India) Repeal Act, 1960 [Repealed]
Central Acts
Act 37 of 1960 : The Banking Companies (Second Amendment) Act, 1960
Central Acts Date: 18 Sep 1960 Department: Department of Financial Services Ministry: Ministry of Finance
act 011 of 1960 : Bombay Reorganisation Act, 1960
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 055 of 1963 : Banking Laws (Miscellaneous Provisions) Act, 1963 [Repealed]
Central Acts
Act 055 of 1963 : Banking Laws (Miscellaneous Provisions) Act, 1963
Central Acts
act 054 of 1963 : Central Boards of Revenue Act, 1963
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
act 023 of 1965 : Banking Laws (Application to Co-operative Societies) Act, 1965
Central Acts
Act 023 of 1965 : Banking Laws (Application to Co-operative Societies) Act, 1965
Central Acts
act 010 of 1949 : Banking Regulation (Co-operative Societies) Rules, 1966
Central Acts
act 032 of 1966 : Beedi and Cigar Workers (Conditions of Employment) Act, 1966
Central Acts Ministry: Ministry of Labour and Employment
act 024 of 1968 : Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 047 of 1968 : The Border Security Force Act, 1968
Central Acts Date: 2 Sep 1968 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 042 of 1969 : Bihar Land Reforms Laws (Regulating Mines and Minerals) Validation Act, 1969
Central Acts Department: Department of Land Resources Ministry: Ministry of Rural Development
act 005 of 1970 : Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
maharashtra act 041 of 1971 : Building (Control on Erection, Re-Erection and Conversion) (Repeal) Act, 1971
Central Acts
Act 020 of 1971 : Bengal Finance (Sales Tax) (Delhi Validation of Appointments and Proceedings) Act, 1971
Central Acts
act 020 of 1971 : Bengal Finance (Sales Tax) (Delhi Validation of Appointments and Proceedings) Act, 1971 [Repealed]
Central Acts
act 025 of 1961 : Bar Council of India Rules
Central Acts
Act 097 of 1976 : Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976
Central Acts
act 056 of 1976 : Beedi Workers Welfare Cess Act, 1976 [Repealed]
Central Acts
Act 096 of 1976 : Braithwaite and Company (India) Limited (Acquisition and Transfer of Undertakings) Act, 1976
Central Acts
act 097 of 1976 : Burn Company and Indian Standard Wagon Company (Nationalisation) Act, 1976 [Repealed]
Central Acts
act 062 of 1976 : Beedi Workers Welfare Fund Act, 1976 [Repealed]
Central Acts
act 002 of 1976 : Burmah Shell (Acquisition of Undertakings in India) Act, 1976 [Repealed]
Central Acts
act 096 of 1976 : Braithwaite and Co. (India) Ltd. etc. Act, 1976 [Repealed]
Central Acts
act 063 of 1976 : The Betwa River Board Act, 1976
Central Acts Date: 10 Apr 1976 Department: Department of Water Resources, River Development and Ganga Rejuvenation Ministry: Ministry of Jal Shaktri
act 019 of 1976 : The Bonded Labour System (Abolition) Act, 1976
Central Acts Date: 9 Feb 1976 Ministry: Ministry of Labour and Employment
act 041 of 1978 : Britannia Engineering Company Ltd. etc. Act, 1978
Central Acts
Act 042 of 1978 : Bolani Ores Limited (Acquisition of Shares) and Miscellaneous Provisions Act, 1978
Central Acts
act 042 of 1978 : Bolani Ores Limited (Acquisition of Shares) and Miscellaneous Provisions Act, 1978 [Repealed]
Central Acts
act 041 of 1978 : Britannia Engineering Company Limited (Mokameh Unit) and the Arthur Butler and Company (Muzaffarpore) Limited (Acquisition and Transfer of Undertakings) Act, 1978
Central Acts Ministry: Ministry of Railways
Act 058 of 1980 : Bengal Chemical and Pharmaceutical Works Limited (Acquisition and Transfer of Undertakings) Act, 1980
Central Acts
act 058 of 1980 : Bengal Chemical and Pharmaceutical Works Ltd. etc. Act, 1980 [Repealed]
Central Acts
act 067 of 1980 : Bird and Company Ltd. etc. Act, 1980
Central Acts
Act 067 of 1980 : Bird and Company Limited (Acquisition and Transfer of Undertakings and Other Properties) Act, 1980
Central Acts Department: Department of Heavy Industry Ministry: Ministry of Heavy Industries and Public Enterprises
act 040 of 1980 : Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 046 of 1980 : Brahmaputra Board Act, 1980
Central Acts Department: Department of Water Resources, River Development and Ganga Rejuvenation Ministry: Ministry of Jal Shaktri
Act 041 of 1981 : Burmah Oil Company [Acquisition of Shares of Oil India Limited and of the Undertakings in India of Assam Oil Company Limited and the Burmah Oil Company (India Trading) Limited] Act, 1981
Central Acts
act 041 of 1981 : Burmah Oil Company [Acquisition of Shares etc.] Act, 1981 [Repealed]
Central Acts
act 029 of 1981 : British India Corporation Limited (Acquisition of Shares) Act, 1981
Central Acts Ministry: Ministry of Textiles
act 044 of 1984 : Banking Service Commission Act, 1984 [Repealed]
Central Acts
Act 044 of 1984 : Banking Service Commission Act, 1984
Central Acts
Act 057 of 1984 : Bengal Immunity Company Limited (Acquisition and Transfer of Undertakings) Act, 1984
Central Acts
act 057 of 1984 : Bengal Immunity Company Limited (Acquisition and Transfer of Undertakings) Act, 1984 [Repealed]
Central Acts
act 010 of 1949 : Banking Companies (Period of Preservation of Records) Rules, 1985
Central Acts
act 010 of 1949 : Banking Companies (Nomination) Rules, 1985
Central Acts
Act 081 of 1985 : Banking Laws (Amendment) Act, 1985
Central Acts
act 021 of 1985 : Bhopal Gas Leak Disaster (Processing of Claims) Act, 1985
Central Acts Department: Department of Chemicals and Petro-Chemicals Ministry: Ministry of Chemicals and Fertilizers
act 063 of 1986 : Bureau of Indian Standards Act, 1986 [Repealed]
Central Acts
Act 036 of 1987 : Brentford Electric (India) Limited (Acquisition and Transfer of Undertakings) Act, 1987
Central Acts
act 063 of 1986 : Bureau of Indian Standards Rules, 1987 [Superseded]
Central Acts
act 036 of 1987 : Brentford Electric (India) Ltd. etc. Act, 1987 [Repealed]
Central Acts
act 010 of 1949 : Banking, Public Financial Institutions and Negotiable Instruments Laws (Amendment) Act, 1988 [Repealed]
Central Acts
act 002 of 1988 : Benami Transactions (Prohibition of the Right to Recover Property) Ordinance, 1988
Central Acts
Act 066 of 1988 : Banking, Public Financial Institutions and Negotiable Instruments Laws (Amendment) Act, 1988
Central Acts
Act 44 of 1988 : The Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employees ) Act, 1988
Central Acts Date: 2 Sep 1988 Ministry: Ministry of Petroleum and Natural Gas
act 044 of 1988 : Bharat Petroleum Corporation Limited (Determination of Conditions of Service of Employees) Act, 1988
Central Acts Ministry: Ministry of Petroleum and Natural Gas
act 063 of 1976 : Betwa River Board (Amendment) Act, 1993
Central Acts
Act 049 of 1993 : Betwa River Board (Amendment) Act, 1993
Central Acts
Act 041 of 1993 : Beedi and Cigar Workers (Conditions of Employment) Amendment Act, 1993
Central Acts Ministry: Ministry of Labour and Employment
act 058 of 1994 : Babasaheb Bhimrao Ambedkar University Act, 1994
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 027 of 1996 : Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Act, 1996
Central Acts Ministry: Ministry of Labour and Employment
act 028 of 1996 : The Building and Other Construction Workers Welfare Cess Act, 1996
Central Acts Date: 19 Aug 1996 Ministry: Ministry of Labour and Employment
act 025 of 1961 : Bar Council of India Advocates Welfare Scheme, 1998
Central Acts
act 028 of 1996 : Building and Other Construction Workers Welfare Cess Rules, 1998
Central Acts
act 047 of 1968 : Border Security Force (Amendment) Act, 2000 [Repealed]
Central Acts
Act 035 of 2000 : Border Security Force (Amendment) Act, 2000
Central Acts
act 030 of 2000 : Bihar Reorganisation Act, 2000
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 020 of 2001 : Banking Companies (Legal Practitioners' Clients' Accounts) Repeal Act, 2001 [Repealed]
Central Acts
Act 020 of 2001 : Banking Companies (Legal Practitioners' Clients' Accounts) Repeal Act, 2001
Central Acts
act 029 of 2003 : Banking Service Commission (Repeal) Act, 2003 [Repealed]
Central Acts
Act 029 of 2003 : Banking Service Commission (Repeal) Act, 2003
Central Acts
act 018 of 2003 : Biological Diversity Act, 2002
Central Acts Ministry: Ministry of Environment, Forest and Climate Change
act 018 of 2003 : Biological Diversity Rules, 2004
Central Acts
act 010 of 1949 : Banking Ombudsman Scheme, 2006
Central Acts
act 027 of 2005 : Bihar Value Added Tax Act, 2005
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 005 of 1970 : Banking Companies (Acquisition and Transfer of Undertakings) etc. (Amendment) Act, 2006 [Repealed]
Central Acts
Act 045 of 2006 : Banking Companies (Acquisition and Transfer of Undertakings) and Financial Institutions Laws (Amendment) Act, 2006
Central Acts
act 005 of 1923 : Boilers (Amendment) Act, 2007 [Repealed]
Central Acts
act 010 of 1949 : Banking Regulation (Amendment) Act, 2007 [Repealed]
Central Acts
Act 049 of 2007 : Boilers (Amendment) Act, 2007
Central Acts
Act 017 of 2007 : Banking Regulation (Amendment) Act, 2007
Central Acts
act 051 of 2007 : Board for Payment and Settlement Systems Regulations, 2008
Central Acts
act 052 of 2001 : Bureau of Energy Efficiency (Particulars etc. of Lamps) Regulations, 2009
Central Acts
act 052 of 2001 : Bureau of Energy Efficiency (Particulars etc. of Refrigerators) Regulations, 2009
Central Acts
act 052 of 2001 : Bureau of Energy Efficiency (Particulars etc. of Distribution Transformers) Regulations, 2009
Central Acts
andhra pradesh act 005 of 2013 : Bangaru Talli Girl Child Promotion and Empowerment Act, 2013
Central Acts
act 005 of 1970 : Banking Laws (Amendment) Act, 2012 [Repealed]
Central Acts
Act 004 of 2013 : Banking Laws (Amendment) Act, 2012
Central Acts
act 025 of 1961 : Bar Council of India Certificate and Place of Practice (Verification) Rules, 2015
Central Acts
act 052 of 2001 : Bureau of Energy Efficiency, Energy Conservation Fund (Form and Time for Preparation of Budget) Rules, 2015
Central Acts
act 022 of 2015 : The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015
Central Acts Date: 26 May 2015 Department: Department of Revenue Ministry: Ministry of Finance
u p act 024 of 2016 : Bennett University, Greater Noida, Uttar Pradesh Act, 2016
Central Acts
act 029 of 1986 : Bio-Medical Waste Management Rules, 2016
Central Acts
act 052 of 1962 : Baggage Rules, 2016
Central Acts
Act 011 of 2016 : Bureau of Indian Standards Act, 2016
Central Acts Department: Department of Consumer Affairs Ministry: Ministry of Consumer Affairs, Food and Public Distribution
Act 043 of 2016 : Benami Transactions (Prohibition) Amendment Act, 2016
Central Acts
act 011 of 2016 : The Bureau of Indian Standards Act, 2016.
Central Acts Date: 21 Mar 2016 Department: Department of Consumer Affairs Ministry: Ministry of Consumer Affairs, Food and Public Distribution
act 052 of 2001 : Bureau of Energy Efficiency (Particulars etc. of Room Air Conditioners) Regulations, 2017
Central Acts
Act 030 of 2017 : Banking Regulation (Amendment) Act, 2017
Central Acts
Ord 001 of 2017 : Banking Regulation (Amendment) Ordinance, 2017
Central Acts
act 011 of 2016 : Bureau of Indian Standards Rules, 2017
Central Acts
act 011 of 2016 : Bureau of Indian Standards Rules, 2018
Central Acts
act 011 of 2016 : Bureau of Indian Standards (Powers and Duties of Director General) Regulations, 2018
Central Acts
ord 007 of 2019 : Banning of Unregulated Deposit Schemes Ordinance, 2019
Central Acts
act 026 of 1996 : Bombay High Court (Fee Payable to Arbitrators) Rules, 2018
Central Acts
act 021 of 2019 : The Banning of Unregulated Deposit Schemes Act, 2019
Central Acts Date: 31 Jul 2019 Department: Department of Financial Services Ministry: Ministry of Finance
act 011 of 2016 : Butterfly Valves (Quality Control) Order, 2020
Central Acts
act 030 of 2020 : The Bilateral Netting of Qualified Financial Contracts Act, 2020
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 046 of 2023 : The Bharatiya Nagarik Suraksha Sanhita, 2023
Central Acts Date: 25 Dec 2023 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 045 of 2023 : The Bharatiya Nyaya Sanhita, 2023
Central Acts Date: 25 Dec 2023 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 047 of 2023 : The Bharatiya Sakshya Adhiniyam, 2023
Central Acts Date: 25 Dec 2023 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 016 of 2024 : The Bharatiya Vayuyan Adhiniyam, 2024
Central Acts Date: 11 Dec 2024 Ministry: Ministry of Civil Aviation
act 012 of 2025 : The Boilers Act, 2025
Central Acts Date: 4 Apr 2025 Department: Department of Promotion Of Industry and Internal Trade Ministry: Ministry of Commerce and Industry