1

1297

Magna Carta (25 Edw. 1, c. 1 and 29).

2

1331

Unlawful attachment (5 Edw. 3, c. 9).

3

1354

Non-condemnation without due process (28 Edw. 3, c. 3).

4

1540

The Marriage Act, 1540 (32 Hen. 8, c. 38).

5

1551-2

The Sale of Offices Act, 1551 (5 & 6 Edw. 6, c. 15).

6

1677

The Statute of Frauds (29 Cha. 2, c. 3).

7

1679

The Habeas Corpus Act, 1679 (31 Cha. 2, c. 2).

8

1688

Coronation Oath (1 Will. & Mar., c. 6)

9

1698

Governors of plantations (11 Will. 3, c. 12).

10

1700

The Act of Settlement (12 & 13 Will. 3, c. 2).

11

1702

Demise of the Crown, 1702 (1 Anne, c. 2).

12

1707

The Succession to the Crown Act, 1707 (6 Anne, c. 41).

13

1782

The House of Commons (Disqualification) Act, 1782 (22 Geo. 3, c. 45).

14

1802

The Criminal Jurisdiction Act, 1802 (42 Geo. 3, c. 85).

15

1809

The Sale of Offices Act, 1809 (49 Geo. 3, c. 126).

16

1812

The Prisoners of War (Escape) Act, 1812 (52 Geo. 3. c. 156).

17

1820

The Divorce Bills Evidence Act, 1820 (1 Geo. 4, c 101).

18

1824

The Slave Trade Act, 1824 (5 Geo. 4, c. 113).

19

1830

The Illusory Appointments Act, 1830 (11 Geo. 4 & 1 Will. 4, c. 46).

20

1830

The Debts Recovery Act, 1830 (11 Geo. 4 & 1 Will. 4, c. 47).

21

1830

The Infants' Property Act, 1830 (11 Geo. 4 & 1 Will. 4, c. 65).

22

1830

The Colonial Offices Act, 1830 (1 Will. 4, c. 4).

23

1831

The Evidence on Commission Act, 1831 (1 Will. 4, c. 22).

24

1833

The Judicial Committee Act, 1833 (3 & 4 Will. 4, c. 41).

25

1833

The Government of India Act, 1833 (3 & 4 Will. 4, c. 85).

26

1834

The Superannuation Act, 1834 (4 & 5 Will. 4, c. 24).

27

1840

The Debtors (Ireland) Act, 1840 (3 & 4 Vict, c. 105).

28

1843

The (Colonies) Evidence Act, 1843 (6 & 7 Vict., c. 22).

29

1843

The Judicial Committee Act, 1843 (6 & 7 Vict., c. 38).

30

1843

The Slave Trade Act, 1843 (6 & 7 Vict., c. 98).

31

1844

The Judicial Committee Act, 1844 (7 & 8 Vict., c. 69).

32

1847

The Naval Deserters Act, 1847 (10 & 11 Vict., c. 62).

33

1849

The Portuguese Deserters Act, 1849 (12 & 13 Vict., c. 25).

34

1851

The Lunatics' Removal (India) Act, 1851 (14 & 15 Vict., c. 81).

35

1851

The Court of Chancery Act, 1851 (14 & 15 Vict., c. 83).

36

1853

The Coinage (Colonial Offences) Act, 1853 (16 & 17 Vict., c. 48).

37

1854

The Registration of Births, Deaths and Marriages (Scotland) Act, 1854 (17 & 18 Vict., c. 80).

38

1856

The Foreign Tribunals Evidence Act, 1856 (19 & 20 Vict., c. 113).

39

1858

The Government of India Act, 1858 (21 & 22 Vict., c. 105).

40

1859

The Evidence by Commission Act, 1859 (22 Vict., c. 20).

41

1859

The Royal Naval Reserve (Volunteer) Act, 1859 (22 & 23 Vict., c. 40).

42

1860

The Indian Securities Act, 1860 (23 & 24 Vict., c. 5).

43

1861

The Malicious Damage Act, 1861 (24 & 25 Vict., c. 97).

44

1861

The Wills Act, 1861 (24 & 25 Vict., c. 114).

45

1861

The Domicile Act, 1861 (24 & 25 Vict., c. 121).

46

1862

The India Stock Transfer Act, 1862 (25 & 26 Vict., c. 7).

47

1862

The Habeas Corpus Act, 1862 (25 & 26 Vict., c. 20).

48

1862

The Fine Arts Copyright Act, 1862 (25 & 26 Vict., c. 68).

49

1863

The Colonial Letters Patent Act, 1863 (26 & 27 Vict., c. 76).

50

1866

The Indian Military Funds Act, 1866 (29 & 30 Vict., c. 18).

51

1866

The Indian Prize Money Act, 1866 (29 & 30 Vict., c. 47).

52

1868

The Indian Railway Companies Act, 1868 (31 & 32 Vict., c. 26).

53

1868

The Documentary Evidence Act, 1868 (31 & 32 Vict., c. 37).

54

1868

The Indian Prize Money Act, 1868 (31 & 32 Vict., c. 38)

55

1869

The East India Irrigation and Canal Act, 1869 (32 & 33 Vict., c. 7).

56

1870

The Coinage Act, 1870 (33 & 34 Vict., c. 10).

57

1873

The East India Stock Dividend Redemption Act, 1873 (36 & 37 Vict., c. 17).

58

1873

The Indian Railway Companies Act, 1873 (36 & 37 Vict., c. 43).

59

1873

The Slave Trade (East African Courts) Act, 1873 (36 & 37 Vict., c. 59).

60

1873

The Slave Trade Act, 1873 (36 & 37 Vict., c. 88).

61

1874

The East India Annuity Funds Act, 1874 (37 & 38 Vict., c. 12).

62

1876

The Royal Titles Act, 1876 (39 & 40 Vict., c. 10).

63

1876

The Statute Law Revision (Substituted Enactments) Act, 1876 (39 & 40 Vict., c. 20).

64

1876

The Customs Consolidation Act, 1876 (39 & 40 Vict., c. 36).

65

1876

The Slave Trade Act, 1876 (39 & 40 Vict., c. 46).

66

1878

The Dentists Act, 1878 (41 & 42 Vict., c. 33).

67

1878

The Elders' Widows' Fund (India) Act, 1878 (41 & 42 Vict., c. 47).

68

1879

The Registration of Births, Deaths and Marriages (Army) Act, 1879 (42 & 43 Vict., c. 8).

69

1879

The Slave Trade (East African Courts) Act, 1879 (42 & 43 Vict., c. 38).

70

1879

The Indian Guaranteed Railways Act, 1879 (42 & 43 Vict., c. 41).

71

1881

The Judicial Committee Act, 1881 (44 & 45 Vict., c. 3).

72

1881

The India Office (Sale of Superfluous Land) Act, 1881 (44 & 45 Vict., c. 7).

73

1881

The Army Act, 1881 (44 & 45 Vict., c. 58).

74

1882

The Documentary Evidence Act, 1882 (45 & 46 Vict., c. 9).

75

1882

The Bombay Civil Fund Act, 1882 (45 & 46 Vict., c. 45).

76

1882

The Reserve Forces Act, 1882 (45 & 46 Vict., c. 48).

77

1884

The Naval Discipline Act, 1884 (47 & 48 Vict., c. 39).

78

1884

The Criminal Lunatics Act, 1884 (47 & 48 Vict., c. 64).

79

1885

The East India Unclaimed Stock Act, 1885 (48 & 49 Vict., c. 25).

80

1885

The Indian Army Pension Deficiency Act, 1885 (48 & 49 Vict., c. 67).

81

1885

The Evidence by Commission Act, 1885 (48 & 49 Vict., c. 74).

82

1886

The Medical Act, 1886 (49 & 50 Vict., c. 48).

83

1887

The Conversion of India Stock Act, 1887 (50 & 51 Vict., c. 11).

84

1887

The British Settlements Act, 1887 (50 & 51 Vict., c. 54).

85

1887

The Superannuation Act, 1887 (50 & 51 Vict., c. 67).

86

1887

The Appellate Jurisdiction Act, 1887 (50 & 51 Vict., c. 70).

87

1889

The Commissioners for Oaths Act, 1889 (52 & 53 Vict., c. 10).

88

1890

The Commissioners for Oaths Amendment Act, 1890 (53 & 54 Vict., c. 7).

89

1890

The Foreign Jurisdiction Act, 1890 (53 & 54 Vict., c. 37).

90

1891

The Commissioners for Oaths Act, 1891 (54 & 55 Vict., c 50).

91

1891

The Coinage Act, 1891 (54 & 55 Vict., c. 72).

92

1892

The Foreign Marriage Act, 1892 (55 & 56 Vict., c. 23).

93

1892

The Superannuation Act, 1892 (55 & 56 Vict., c. 40).

94

1893

The Regimental Debts Act, 1893 (56 & 57 Vict., c. 5).

95

1893

The Trustee Act, 1893 (56 & 57 Vict., c. 53).

96

1894

The Trustee Act, 1893, Amendment Act, 1894 (57 & 58 Vict., c. 10).

97

1894

The Indian Railways Act, 1894 (57 & 58 Vict., c. 12).

98

1894

The Finance Act, 1894 (57 & 58 Vict., c. 30).

99

1894

The Uniforms Act, 1894 (57 & 58 Vict., c. 45).

100

1895

The Documentary Evidence Act, 1895 (58 & 59 Vict., c. 9).

101

1895

The Judicial Committee Amendment Act, 1895 (58 & 59 Vict., c. 44).

102

1896

The Short Titles Act, 1896 (59 & 60 Vict., c. 14).

103

1896

The Finance Act, 1896 (59 & 60 Vict., c. 28).

104

1896

The Royal Naval Reserve Volunteer Act, 1896 (59 & 60 Vict., c. 33).

105

1897

The Regular and Elders' Widows' Funds Act, 1897 (60 & 61 Vict., c. 11).

106

1898

The Reserve Forces and Militia Act, 1898 (61 & 62 Vict., c. 9).

107

1898

The Statute Law Revision Act, 1898 (61 & 62 Vict., c. 22)

108

1899

The Army (Annual) Act, 1899 (62 & 63 Vict., c. 3).

109

1899

The Reserve Forces Act, 1899 (62 & 63 Vict., c. 40).

110

1900

The Colonial Solicitors Act, 1900 (63 & 64 Vict., c. 14)

111

1900

The Reserve Forces Act, 1900 (63 & 64 Vict., c. 42).

112

1900

The Colonial Stock Act, 1900 (63 & 64 Vict., c. 62).

113

1901

The Army (Annual) Act, 1901 (1 Edw. 7, c. 2).

114

1901

The Demise of the Crown Act, 1901 (1 Edw. 7, c. 5).

115

1901

The Royal Titles Act, 1901 (1 Edw. 7, c. 15).

116

1902

The Royal Naval Reserve Act, 1902 (2 Edw. 7, c. 5).

117

1905

The Medical Act (1886) Amendment Act, 1905 (5 Edw. 7, c. 14).

118

1906

The Seamen's and Soldiers' False Characters Act, 1906 (6 Edw. 7, c 5).

119

1906

The Reserve Forces Act, 1906 (6 Edw. 7, c. 11).

120

1907

The Territorial and Reserve Forces Act, 1907 (7 Edw. 7, c. 9).

121

1907

The Evidence (Colonial Statutes) Act, 1907 (7 Edw. 7, c. 16).

122

1907

The Deceased Wife's Sister's Marriage Act, 1907 (7 Edw. 7, c. 47).

123

1908

The Statute Law Revision Act, 1908 (8 Edw. 7, c. 49).

124

1908

The Appellate Jurisdiction Act, 1908 (8 Edw. 7, c. 51).

125

1909

The Army (Annual) Act, 1909 (9 Edw. 7, c. 3).

126

1909

The Naval Establishments in British Possessions Act, 1909 (9 Edw. 7, c. 18).

127

1909

The Naval Discipline Act, 1909 (9 Edw. 7, c. 41).

128

1910

The Army (Annual) Act, 1910 (10 Edw. 7, c. 6).

129

1910

The Accession Declaration Act, 1910 (10 Edw. 7 & 1 Geo. 5, c. 29).

130

1910

The Registration of Births, Deaths and Marriages (Scotland) Amendment Act, 1910 (10 Edw. 7 & 1 Geo. 5, c. 32).

131

1911

The Army (Annual) Act, 1911 (1 & 2 Geo. 5, c. 3).

132

1911

The Parliament Act, 1911 (1 & 2 Geo. 5, c. 13).

133

1911

The Official Secrets Act, 1911 (1 & 2 Geo. 5, c. 28).

134

1912

The Army (Annual) Act, 1912 (2 & 3 Geo. 5, c. 5).

135

1912

The Marriages in Japan (Validity) Act, 1912 (2 & 3 Geo. 5, c. 15).

136

1913

The Army (Annual) Act, 1913 (3 Geo. 5, c. 2).

137

1913

The Foreign Jurisdiction Act, 1913 (3 & 4 Geo. 5, c. 16).

138

1913

The Appellate Jurisdiction Act, 1913 (3 & 4 Geo. 5, c. 21).

139

1914

The Army (Annual) Act, 1914 (4 & 5 Geo. 5, c. 2).

140

1914

The Aliens Restriction Act, 1914 (4 & 5 Geo. 5, c. 12).

141

1914

The Army (Supply of Food, Forage and Stores) Act, 1914 (4 & 5 Geo. 5, c. 26).

142

1914

The Superannuation Act, 1914 (4 & 5 Geo. 5, c. 86),

143

1914

The Navy (Pledging of Certificates, etc.) Act, 1914 (4 & 5 Geo. 5, c. 89).

144

1915

The Army (Amendment) Act, 1915 (5 & 6 Geo. 5, c. 26).

145

1915

The Naval Discipline Act, 1915 (5 & 6 Geo. 5, c. 30).

146

1915

The Marriage of British Subjects (Facilities) Act, 1915 (5 & 6 Geo. 5, c. 40).

147

1915

The Army (Amendment) No. 2 Act, 1915 (5 & 6 Geo. 5, c. 58).

148

1915

The Naval Discipline (No. 2) Act, 1915 (5 & 6 Geo. 5, c. 73).

149

1915

The Judicial Committee Act, 1915 (5 & 6 Geo. 5, c. 92).

150

1916

The Army (Annual) Act, 1916 (6 & 7 Geo. 5, c. 5).

151

1916

The Imperial Institute (Management) Act, 1916 (6 & 7 Geo. 5, c. 8).

152

1916

The Marriage of British Subjects (Facilities) Amendment Act, 1916 (6 & 7 Geo. 5, c. 21).

153

1916

The Government of India (Amendment) Acts 1916 (6 & 7 Geo. 5, c. 37).

154

1917

The Army (Annual) Act, 1917 (7 & 8 Geo. 5, c. 9).

155

1917

The Naval Discipline Act, 1917 (7 & 8 Geo. 5, c. 34).

156

1917

The Air Force (Constitution) Act, 1917 (7 & 8 Geo. 5, c. 51).

157

1918

The Army (Annual) Act, 1918 (8 & 9 Geo. 5, c. 6).

158

1918

The Termination of the Present War (Definition) Act, 1918 (8 & 9 Geo. 5, c. 59).

159

1919

The Army (Annual) Act, 1919 (9 & 10 Geo. 5, c. 11).

160

1919

The Treaty of Peace Act, 1919 (9 & 10 Geo. 5, c. 33).

161

1919

The British Mercantile Marine Uniform Act, 1919 (9 & 10 Geo. 5, c. 62).

162

1919

The Aliens Restriction (Amendment) Act, 1919 (9 & 10 Geo. 5, c. 92).

163

1919

The Government of India Act, 1919 (9 & 10 Geo. 5, c. 101).

164

1920

The Treaties of Peace (Austria and Bulgaria) Act, 1920 (10 & 11 Geo. 5, c. 6).

165

1920

The Army and Air Force (Annual) Act, 1920 (10 & 11 Geo. 5, c. 7).

166

1920

The Maintenance Orders (Facilities for Enforcement) Act, 1920 (10 & 11 Geo. 5, c. 33).

167

1920

The Indemnity Act, 1920 (10 & 11 Geo. 5, c. 48).

168

1921

The Army and Air Force (Annual) Act, 1921 (11 & 12 Geo. 5, c. 9).

169

1921

The Treaty of Peace (Hungary) Act, 1921 (11 & 12 Geo. 5, c. 11).

170

1921

The Importation of Plumage (Prohibition) Act, 1921 (11 & 12 Geo. 5, c. 16).

171

1921

The Indian Divorces (Validity) Act, 1921 (11 & 12 Geo. 5, c. 18).

172

1921

The Deceased Brother's Widow's Marriage Act, 1921 (11 & 12 Geo. 5, c. 24).

173

1921

The Territorial Army and Militia Act, 1921 (11 & 12 Geo. 5, c. 37).

174

1921

The Trade Facilities Act, 1921 (11 & 12 Geo. 5, c. 65).

175

1922

The Army and Air Force (Annual) Act, 1922 (12 & 13 Geo. 5, c. 6).

176

1922

The Empire Settlement Act, 1922 (12 & 13 Geo. 5, c. 13).

177

1922

The Naval Discipline Act, 1922 (12 & 13 Geo. 5, c. 37).

178

1922

The Trade Facilities and Loans Guarantee Act, 1922 (13 Geo. 5, c. 4).

179

1923

The Army and Air Force (Annual) Act, 1923 (13 & 14 Geo. 5, c. 3).

180

1923

The Fees (Increase) Act, 1923 (13 & 14 Geo. 5, c. 4).

181

1923

The Matrimonial Causes Act, 1923 (13 & 14 Geo. 5, c. 19).

182

1924

The Army and Air Force (Annual) Act, 1924 (14 & 15 Geo. 5, c. 5).

183

1924

The Treaty of Peace (Turkey) Act, 1924 (14 & 15 Geo. 5, c. 7).

184

1924

The Trade Facilities Act, 1924 (14 & 15 Geo. 5, c. 8).

185

1924

The Auxiliary Air Force and Air Force Reserve Act, 1924 (14 & 15 Geo. 5, c. 15).

186

1924

The Carriage of Goods by Sea Act, 1924 (14 & 15 Geo. 5, c. 22).

187

1924

The Expiring Laws Continuance Act, 1924 (15 Geo. 5, c. 1).

188

1925

The Trade Facilities Act, 1925 (15 & 16 Geo. 5, c. 13).

189

1925

The Army and Air Force (Annual) Act, 1925 (15 Geo. 5, c. 25).

190

1925

The Expiring Laws Act, 1925 (15 & 16 Geo. 5, c. 76).

191

1926

The Trade Facilities Act, 1926 (16 & 17 Geo. 5, c. 3).

192

1926

The Secretaries of State Act, 1926 (16 & 17 Geo. 5, c. 18).

193

1927

The Royal and Parliamentary Titles Act, 1927 (17 & 18 Geo. 5, c. 4).

194

1927

The Workmen's Compensation (Transfer of Funds) Act, 1927 (17 & 18 Geo. 5, c. 15).

195

1927

The Royal Naval Reserve Act, 1927 (17 & 18 Geo. 5, c. 18).

196

1927

The Cinematograph Films Act, 1927 (17 & 18 Geo. 5, c. 29).

197

1927

The Indian Church Act, 1927 (17 & 18 Geo. 5, c. 40).

198

1927

The Colonial Probates (Protected States and Mandated Territories) Act, 1927 (17 & 18 Geo. 5, c. 43).

199

1929

The Appellate Jurisdiction Act, 1929 (19 & 20 Geo. 5, c. 8).

200

1929

The Companies Act, 1929 (19 & 20 Geo. 5, c. 23).

201

1934

The Air Force Reserve (Pilots and Observers) Act, 1934 (24 & 25 Geo. 5, c. 5).

202

1935

The Superannuation Act, 1935 (25 & 26 Geo. 5, c. 23).

203

1935

The Finance Act, 1935 (25 & 26 Geo. 5, c. 24).

204

1935

The Government of Burma Act, 1935 (26 Geo. 5 and 1 Edw. 8, c. 3).

205

1936

His Majesty's Declaration of Abdication Act, 1936 (1 Edw. 8 and 1 Geo. 6, c. 3).

206

1937

The East India Loans Act, 1937 (1 Edw. 8 and 1 Geo. 6, c. 14).

207

1937

The Regency Act, 1937 (1 Edw. 8 and 1 Geo. 6, c. 16).

208

1937

The Reserve Forces Act, 1937 (1 Edw. 8 and 1 Geo. 6, c. 17).

209

1937

The Empire Settlement Act, 1937 (1 Edw. 8 and 1 Geo. 6, c. 18).

210

1938

The Cinematograph Films Act, 1938 (1 & 2 Geo. 6, c. 17).

211

1938

The Trade Marks Act, 1938 (1 & 2 Geo. 6, c. 22).

212

1939

The Prevention of Fraud (Investments) Act, 1939 (2 & 3 Geo. 6, c. 16).

213

1939

The Army and Air Force (Annual) Act, 1939 (2 & 3 Geo. 6, c. 17).

214

1939

The Reserve and Auxiliary Forces Act, 1939 (2 & 3 Geo. 6, c. 24).

215

1939

The Marriage (Scotland) Act, 1939 (2 & 3 Geo. 6, c. 34).

216

1939

The Emergency Powers (Defence) Act, 1939 (2 & 3 Geo. 6, c. 62).

217

1939

The Armed Forces (Conditions of Service) Act, 1939 (2 & 3 Geo. 6, c. 68).

218

1939

The Ships and Aircraft (Transfer Restriction) Act, 1939 (2 & 3 Geo. 6, c. 70).

219

1939

The Trading with the Enemy Act, 1939 (2 & 3 Geo. 6, c. 89).

220

1939

The Expiring Laws Continuance Act, 1939 (3 & 4 Geo. 6, c. 1).

221

1940

The Army and Air Force (Annual) Act, 1940 (3 & 4 Geo. 6, c. 18).

222

1940

The Emergency Powers (Defence) Act, 1940 (3 & 4 Geo. 6, c. 20).

223

1940

The Treachery Act, 1940 (3 & 4 Geo. 6, c. 21).

224

1940

The Evidence and Powers of Attorney Act, 1940 (3 & 4 Geo. 6, c. 28).

225

1940

The Emergency Powers (Defence) (No. 2) Act, 1940 (3 & 4 Geo. 6, c. 45).

226

1940

The Prolongation of Parliament Act, 1940 (3 & 4 Geo. 6, c. 53).

227

1940

The Expiring Laws Continuance Act, 1940 (4 & 5 Geo. 6, c. 2).

228

1940

The Naval and Marine Forces (Temporary Release from Service) Act, 1940 (4 & 5 Geo. 6, c. 4).

229

1941

The Army and Air Force (Annual) Act, 1941 (4 & 5 Geo. 6 c. 17).

230

1941

The Naval Discipline (Amendment) Act, 1941 (4 & 5 Geo. 6, c. 29).

231

1941

The Prolongation of Parliament Act, 1941 (4 & 5 Geo. 6, c. 48).

232

1941

The Expiring Laws Continuance Act, 1941 (5 & 6 Geo. 6, c 3).

233

1942

The Army and Air Force (Annual) Act, 1942 (5 & 6 Geo. 6, c. 15).

234

1942

The Royal Naval Volunteer Reserve Act, 1942 (5 & 6, Geo. 6, c. 18).

235

1942

The United States of America (Visiting Forces) Act, 1942 (5 & 6 Geo. 6, c. 31).

236

1942

The Prolongation of Parliament Act, 1942 (5 & 6 Geo. 6, c 37).

237

1943

The Workmen's Compensation Act, 1943 (6 & 7 Geo. 6, c. 6).

238

1943

The Army and Air Force (Annual) Act, 1943 (6 & 7 Geo. 6, c. 15).

239

1943

The Evidence and Powers of Attorney Act, 1943 (6 & 7 Geo. 6, c. 18).

240

1943

The Foreign Service Act, 1943 (6 & 7 Geo. 6, c. 35).

241

1943

The Regency Act, 1943 (6 & 7 Geo. 6, c. 42).

242

1943

The Prolongation of Parliament Act, 1943 (6 & 7 Geo. 6, c. 46).

243

1943

The Expiring Laws Continuance Act, 1943 (7 & 8 Geo. 6, c. 1).

244

1944

The Naval Forces (Extension of Service) Act, 1944 (7 & 8 Geo. 6, c. 13).

245

1944

The India (Attachment of States) Act, 1944 (7 & 8 Geo. 6, c. 14).

246

1944

The Army and Air Force (Annual) Act, 1944 (7 & 8 Geo. 6, c. 18).

247

1944

The Finance Act, 1944 (7 & 8 Geo. 6, c. 23).

248

1944

The Matrimonial Causes (War Marriages) Act, 1944 (7 & 8 Geo. 6, c. 43).

249

1944

The Prolongation of Parliament Act, 1944 (7 & 8 Geo. 6, c. 45).

250

1944

The Expiring Laws Continuance Act, 1944 (8 & 9 Geo. 6, c. 2).

251

1945

The Army and Air Force (Annual) Act, 1945 (8 & 9 Geo. 6, c. 22).

252

1946

The Patents and Designs Act, 1946 (9 & 10 Geo. 6, c. 44).

253

1946

The United Nations Act, 1946 (9 & 10 Geo. 6, c. 45).

254

1946

The Army and Air Force (Annual) Act, 1946 (9 & 10 Geo. 6, c. 47).

255

1946

The Superannuation Act, 1946 (9 & 10 Geo. 6, c. 60).

256

1946

The National Insurance (Industrial Injuries) Act, 1946 (9 & 10 Geo. 6, c. 62).

257

1946

The Expiring Laws Continuance Act, 1946 (10 & 11 Geo. 6, c. 1).