Betwa River Board (Amendment) Act, 1993
ACTNO. 63 OF 1976
08 March, 1995
An Act further to amend the Betwa River Board Act, 1976
Be it enacted by Parliament in the Forty-fourth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Betwa River Board (Amendment) Act, 1993.
Section 2. Amendment of Section 3
2[Repealed]
Section 3. Amendment of Section 12
3[Repealed]
Section 4. Reference to Rajghat Reservoir to be construed as reference to Rani Laxmibai Sagar
Any reference to Rajghat Reservoir in any other law or in any rule, regulation, instrument or other document or in any proceeding shall be construed as a reference to Rani Laxmibai Sagar.
1. Received the assent of the President on 27-8-1993.
2. Repealed by Act 30 of 2001, Section 2 and Schedule I.
3. Repealed by Act 30 of 2001, Section 2 and Schedule I.