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Acts
Uttar Pradesh
T
Uttar Pradesh Acts Starting With T
Uttar Pradesh act 006 of 1878 : The Treasure Trove Act, 1878
State:
Uttar Pradesh
Date:
13 Feb 1878
Department:
Department of Culture
Uttar Pradesh act 029 of 1950 : The Transfer of Prisoners Act, 1950
State:
Uttar Pradesh
Date:
12 Apr 1950
Department:
Department of Prisons Administration & Reform Services
Uttar Pradesh act 3 of 1975 : The to provide for measures to prevent the dissipation of the assets of educational institutionS.
State:
Uttar Pradesh
Date:
2 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
Uttar Pradesh act 4 of 1975 : The to provide for the establishment of a Corporation for better preservation, supervision and development of forests and better exploitation of forest produce within the 'State and for matters connected therewith.
State:
Uttar Pradesh
Date:
12 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
Uttar Pradesh act 5 of 1975 : The to establish a Higher Education Grants Commission and to provide for matters connected therewith
State:
Uttar Pradesh
Date:
12 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
Uttar Pradesh act 12 of 1975 : The to provide for relief from indebtedness to landless agricultural labourers
State:
Uttar Pradesh
Date:
28 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
Uttar Pradesh act 9 of 1975 : The to provide for payment of court fees payable under the Court Fees Act, 1870, in cash in certain circumstances
State:
Uttar Pradesh
Date:
24 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
Uttar Pradesh act 8 of 1975 : The to provide for the imposition of a tax on luxuries in hotels and for amendment of certain taxation and land revenue laws.
State:
Uttar Pradesh
Date:
23 Mar 1975
Department:
Department of Parliamentary Anubhag - 1
Ministry:
Ministry of Parliamentary Affairs
U p act 030 of 2006 : Teprthanker Mahaveer University Uttar Pradesh Act, 2008
State:
Uttar Pradesh
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