Uttar Pradesh Acts Starting With S

Uttar Pradesh act 021 of 1860 : The societies registration act, 1860
State: Uttar Pradesh Date: 21 May 1860 Department: Department of Rural Development
Uttar Pradesh act 012 of 1954 : The SRI HAR PRASAD SHIKSHA NIDHI, BANARAS (CONFIRMATION OF COMPROMISE) (TRANSFER OF PROPERTY) ACT, 1954
State: Uttar Pradesh Date: 26 Jun 1954 Department: Department of Revenue
Uttar Pradesh act 03001 of 1964 : The setting up of U. P. Vigilance Commission
State: Uttar Pradesh Department: Department of Vigilance
Uttar Pradesh act 054 of 1966 : The Seeds Act, 1966
State: Uttar Pradesh Date: 29 Dec 1966 Department: Department of Agriculture
presidents act 010 of 1973 : State Universities Act, 1973
State: Uttar Pradesh
Uttar Pradesh act 011 of 1976 : The Sales Promotion Employees (Conditions of Service) Act, 1976
State: Uttar Pradesh Date: 25 Jan 1976 Department: Department of Labour
Uttar Pradesh act 13 of 1978 : The SOCIETIES REGISTRATION (UTTAR PRADESH AMENDMENT) ACT, 1978
State: Uttar Pradesh Date: 26 Apr 1978 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 26 of 1979 : The SOCIETIES REGISTRATION (T,JTTAR PRADESH AMENDMENT) ACT, 1978
State: Uttar Pradesh Date: 15 Jul 1979 Department: Department of Vidhai Anubhag - 1 Ministry: Ministry of Vidhai
Uttar Pradesh act 016 of 1980 : The S1/2 HE UTTAR PRADESH HIGHER EDUCATION SERVICES COMMISSION ACT, 1980
State: Uttar Pradesh Date: 3 Oct 1980 Department: Department of Higher Education Ministry: Ministry of Vidhai
Uttar Pradesh act 030 of 1983 : The Sanjay Gandhi Postgradute Institute of Medical Sciences Act 1983
State: Uttar Pradesh Department: Department of Medical Education Ministry: Ministry of Andaman and Nicobar Administration
u p act 018 of 1984 : State Universities (Validation of Appointments) Act, 1984
State: Uttar Pradesh
Uttar Pradesh act 033 of 1989 : The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
State: Uttar Pradesh Date: 11 Sep 1989 Department: Department of Social Welfare
u p act 017 of 2001 : Sugarcane Cess (Validation) Repeal Act, 2001
State: Uttar Pradesh
Uttar Pradesh act 31 of 2004 : The Sanjay Gandhi Post Graduate Institute of Medical Sciences (Amendment) Act 2004
State: Uttar Pradesh Department: Department of Medical Education
Uttar Pradesh act 002 of 2007 : The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006
State: Uttar Pradesh Date: 29 Dec 2006 Department: Department of Social Welfare
U p act 029 of 2008 : Swami Vivekanand Subharti University Uttar Pradesh Act, 2008
State: Uttar Pradesh
u p act 027 of 2008 : State Open School Board Act, 2008
State: Uttar Pradesh
Uttar Pradesh act 14 of 2009 : The SHARDA UNIVERSITY UTTAR PRADESH ACT, 2009
State: Uttar Pradesh Date: 23 Mar 2009 Department: Department of Higher Education
u p act 017 of 2010 : Stamp Act, 2008 [Repealed]
State: Uttar Pradesh
Uttar Pradesh act 2 of 2010 : The Sanjay Gandhi Post Graduate Institute Of Medical Sciences(Amendment) Act 2010
State: Uttar Pradesh Department: Department of Medical Education
Uttar Pradesh act 12 of 2011 : The SHIV NADAR UNIVERSITY UTTAR PRADESH ACT, 2011
State: Uttar Pradesh Date: 5 Apr 2011 Department: Department of Higher Education
Uttar Pradesh act 22 of 2011 : The Sanjay Gandhi Post Graduate Institute Of Medical Sciences (Amendment) Act 2011
State: Uttar Pradesh Department: Department of Medical Education Ministry: Ministry of Govt of Maharashtra
Uttar Pradesh act 01 of 2012 : The SRI RAMSWAROOP MEMORIAL UNIVERSITY UTTAR PRADESH ACT, 2011
State: Uttar Pradesh Date: 5 Mar 2012 Department: Department of Higher Education
Uttar Pradesh act 014 of 2013 : The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
State: Uttar Pradesh Date: 22 Apr 2013 Department: Department of Women Welfare
Uttar Pradesh act 035 of 2016 : The SAM HIGGINBOTTOM UNIVERSITY OF AGRICULTURE, TECHNOLOGY AND SCIENCES, UTTAR PRADESH ACT, 2016
State: Uttar Pradesh Date: 27 Dec 2016 Department: Department of Agriculture Education & Research
Uttar Pradesh act 031 of 2018 : The Shri Kashi Vishwanath Special Area Development Board Varanasi Act 2018
State: Uttar Pradesh Date: 1 Sep 2018 Department: Department of Dharmarth