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NTT A,
tztoi5r, TiftT! No. 202(2)/LXXDC-V-1-10-1(Ka)33-2009 Dated Lucknow, February 16, 2010 IN pursuance of the provisions of clause (3) of Article 348 of the Constitution, the Govrnor is pleased to order the publicaton of the following English translation of the Sanjay Gandhi Snatkotter Ayurvigyan Sansthan (Sanshodhan) Adhiniyam, 2010 (Uttar Pradesh .Adhiniyam Sankhya 2 of 2010) as passed by the Uttar Pradesh Legislature and assented to by the !Governor on February 15, 2010
THE SANJAY GANDHI POST GRADUATE INSTITUTE Of MEDICAL SCIENCES
(AMENDMENT) ACT, 2010
[U.P. ACT NO. 2 .OF 2010]
(As passed by the Uttar Pradesh Legislature)
AN
ACT liether to amend the Sanjay Gandhi Post Graduate Institute of Medical Sciences Act. 1983. IT IS HEREBY enacted in the Sixty-first Year of the Republic of India as follows :
(1) This Act may be called the Sanjay Gandhi Post Graduate Short title and • Institute of Medical Sciences (Am
co e
m n
m d
e m
nc e
e n
n4 t)
m t A
ct, 2010.
(2) It shall be deemed to have come into force on November 9,
2009.
In section 2 of the Sanjay Gandhi Post Graduate Institute of Medical Amendment of Sciences Act, 1983 hereinafter referred to as the
s e p
ct r
io i
n n
- 2 c
i
o p
f a
U l
. P A
. ct, in clause (c-I ) Act no. 30 or otter the second proviso the following:proviso shall be inserted, namely ; 1983 "Provided also that any Professor. Associate Professor or any faculty member working in the department and designated by the
Governing Body as Head of the Department, shall possess academic
qualifications prescribed by the Medical Council of India in respect of
a Professor, Associate Professor or any faculty member. A Professor,
Associate Professor or any faculty member. who • does not possess
qualifications prescribed by the Medical Council of India, shall not be
eligible to hold the post of a Flead of the Department."
18
4 R TITaTi 3RITETRuf W 16 cb-T, 20
10
3T T
Amendment of principal Act, in sub -section (2)
19 of the ./br clause (f) section 19 3. ln section l be the following clause
shal substituted, namely :-
f teachers and other
employees
ish posts o
"(0 may create or ab
ol
al of the State Gover nment."
r approv
of the Institute with t he prio
al and 1 Repe
raduate Institute o f utiance
dhi Post Gsaving 4 (I) The Sanjay G an
nce, 2009 is hereb
y
mendment) Ordin
a Zrci9 a Medical Sciences
(A
repealed. ' 2009 thing done or any a ction taken
such repeal any
(2) Notwithstanding e Ordinance referred t o in
ded by th
the provisions of the p
rincipal Act as amen
under ave been done or ta
ken under the co-
ection (I) shall be d
eemed to h
b-s d by this Act as if th
e
su de
rovisions of the prin
cipal Act as amen
responding p t all material times. provisions of this Ac
t were in force a
OF OBJECTS AND
REASON
STATEMENT
Graduate e Sanjay Gandhi Post e (c-1) of section 2 of th
niormost Professor
of a
Claus
. 30 of 1983) provi
des that the se ical Sciences Act, 1983 (UP. Act no ording to the Med t department but acc
shall be the Head of
Department of tha
ent possess recognize d basic
departm
1998 the Head of the
Departments must
ions. ecided to
Council of India Reg
ulat fore, d
or equivalent qualifi cations It was, there ree qualifications culty member University medical d
eg istant ProfeSsor or f a
ch Professor, Ass
end the said Act to p
rovide that only su Head of the Depart ment who
am
, or be appointed to
, the office of the
shall be eligible to
hold
e Medical Council of
India.
ns prescribed by th
Possesses qualificatio Governing n 19 of the aforesaid
Act empowers the
) of sectio the
Clause (0 of sub-sec
tion (2 ause
d other employees of
the institute but bec
achers an l
Body to create or abo
lish the post of te g in view the finan cia
aid institute and ke
epin
get to the s
rnment provides bu
d
ute it was also decide
d
State Gove aid instit
f creation of the post
s in the s
rses and actual requi
remenrs o
erning Body of the i
nstitute to
resou
de for empdwering
the Gov
to amend the afores
aid Act to provi overnment.
approval of the State
G
eate and abolish the p osts with the prior cr legislative action w as
ture was not in sess ion and immediate a stitute of
Since the State I,eg isl ate In
cisions, the Sanjay G andhi Post Gradu
t the aforesaid de 009) was necessary to implem en rdinance no. 9 of 2 nance, 2009 (U.P.
O
edical Sciences (A mendment) Ordi M c Governor on Novem ber 09, 2009.
, promulgated by th ance. ace the aforesaid Ord in
This Bill is introduce d to repl
By order,
P.V. KUSHWAHA
,
Sachiv. toqFro
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21
iTF VT 3171Tql71 TRTR, 30ThW. 2011 3 No. 1058 (2)/LXXIX-V-1-1 1-1 (ica)-22-11 Dated Lucknow, September 30, 2011 , IN pursuance of the previsions of clatiso (3) of Arti p cl le ea 3s 4e 8d oto f o thr ed e Cr ot nh se t ip tuu tb il oi nca , t ti ho en G o of vth ere n f oo rl l io s wing English translation of A thd eh Sin ai ny ja am y 2 G0 andhA i y Su nr av ti ag ky ean tt aS ra nstlaan (Sanshodhan).
,11 (Uttar Pradesh Adhiniyam ,S
p aa ns Ics he yd a 2b 2y o ft h 20e 1 1U ) at st ar Pradesh Legislature and assented to by _the Gov
S ee rp nte om r b oer n 2 9, 2011. •
THE SANJAY GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENC
(AMENDMENT) ACT, 2011
(H.P. Act no. 22 of 2011.) [As passed by the Uttar Pradesh Legislatitire] AN
ACT
mend the Sanj Gay a ndhi lost Graduate Institute of Medical Sciences Act, 1983.
IT IS HEREB eY n acted in the Sixty-second Year of the Republic . of India as follows :-
This Act may be called the Sanjay Gandhi Post Gradu Sa ht oe r tI tn its let itute of Medical Sciences (Amendment) Act, 2011.
In section 4 of the Sanjay Gandhi Post 'Graduate In
Am st
e it
n u
dm te
e n o
t f
o M
f edical ScienceS A
fo sub-section (2) the f so el cl to ionc 4t, r win o1 f983 g sub-section shall be substituted,
U.P.
Act So. 30 of 1983 namely:—
"(2) Out of seven persons to be nominated under clause (f) s e oc ft i so un b ( -1) five persons including four medical experts shall be nom th ie n aS teta dt be y G overnment out of a Panel to be prepared by a Committee consisting of the following persons :—
(i) the Director, Central Deugs Research Institute, Lucknow; the Vice Chancellor, Chhatrapati Sahuji Maharaj 'Medical - University; Luclatow; .
(iii) the Vice Chancellor, Lucicnow University; .. the Director, Institute of Medical Sciences, Banaras Hindu University, Varanasi;
the Director, Post Graduate Institute of Medical Edueation and Research, Chandigarh;
the Director, All India Institute of Medical Sciences, New ; Delhi;
two eminent medical experts to be nominated by the President Of the Institute;
the Secretary/Principal Setretary, Medical Education Department, Government -of Uttar Pradesh;
the Directo
( ri- ,k S) anjay Gandhi Post Graduate Institute of Medical Sciences, Lucknow.(Conve.nor)."
22
3V1 Walt 301tEd-RR, 2011
STATEMENT OF OBJECTS AND REASONS
The Sanjay Gandhi Post Graduate Institute of o Mf e1 d9 i8 c3 a) l h 'Sa cs i b enee cn e se Ana cc tt ,e 1d 9 t 8o 3 p (r Uov Pi .d Ae f co t r n e os .t a 3b 0l ishment of the Sanja yL u Gc ak nn do hw i Pin o sU t Graduate Institute oM f edical Scie tn tac . re s P a rat desh. Clause (f) of sub-sectio nth (a 1t ) s oe fv e sen c p tie opr r n
o so
4
n s o fh the said Act vides. aving special knowledge or practic o af l s eo xc pi ea rl i esc ni ce en ic ne , o s rc eie nn gt ai gfi ec d o ir n t e thc eh n pi uc ra sl u - ie t ducation or s rh ea sl el a b rce h t ,h te o m bee nm ob me ir ns a o tef d t h be y I thn es t Sit tu at te e. GS ou vb e- rs ne mct ei no tn (2 m ) e om f b the ers s t ao i db e s en co tm ioi nn a pt re od v u idn ed se r t hth ae t osa ui td o c fl a su es ve e n(f ) five p n eo rm soi nna s t ie nd c b luy d t ih ne g S fota ute r mG eo dv ie cr an lm ee xn pt e o rtu st s'o hf a a ll p ba en el to s bu eb - ps re ec pt aio ren d ( 2 b) y t ah e c oc mom mm itti ett ee .e A c so pn rs ois vt is d o ef d s iu nc th h em se am idb ers wh t oh e c op ure ldp a nr oa tt i to an k eo pf ath rte i np a tn he el mof e em tie nd gi c ca al l le ex dp fe or rt s, out of wh t ih ce h S ft oa ute r mG eo dv ie cr an lm ee xn pt e. rI tt s h sa hs a, l t lh be er e nf oo mre i, nb ae te en d d be yc ided to amend t c ho em sm aidit t Aee c tt o to e n cs hu ar ne g t ei m the el y m n eo mm bi en ra st i oo fn t o hf e medical experts as members of the Institute. The Sanjay Gandhi Post Graduate Institute of Medical Sciences
introd
,
. K. SHARMA,
ram ukh Sachiv. 410[1712115410—;q0410 420 7T71fl (ra)-2011—(1031)-599 !Alit (T / 3111:0-4h Zic )E Ir d7 /
410cliicitipto—.q0410 103 Igo 1441 (0 W-2 a0 l1 k1 e= 7/0 t0 13 04 / - 35 10 P0 : 0Z) I
23