Punjab Acts Starting With R

punjab act 001 of 1899 : Riverain Boundaries Act, 1899
State: Punjab
punjab act 002 of 1913 : Redemption of Mortgages (Punjab) Act, 1913
State: Punjab
Punjab act 005 of 1918 : Restriction of Habitual Offenders (Punjab) Act, 1918
State: Punjab
punjab act 003 of 1923 : Repealing (Punjab Loans Limitation) Act, 1923
State: Punjab
Punjab act 016 of 1926 : The RADE UNIONS ACT, 1926
State: Punjab Date: 25 Mar 1926 Department: Department of Labour Ministry: Ministry of Vidhai
punjab act 001 of 1930 : Regulation of Accounts Act, 1930
State: Punjab
punjab act 004 of 1938 : Restitution of Mortgaged Lands Act, 1938
State: Punjab
Punjab act 064 of 1950 : The Road Transport Corporation Act, 1950
State: Punjab Date: 16 Oct 1956 Department: Department of Pepsu Road Transport Corporation
punjab act 005 of 1955 : Registration Validating Act, 1955
State: Punjab
punjab act 039 of 1957 : Resumption of Jagirs Act, 1957
State: Punjab
punjab act 021 of 1959 : Reclamation of Land Act, 1959
State: Punjab
punjab act 008 of 1960 : Registration Validating Act, 1960
State: Punjab
Punjab act 018 of 1969 : The Registration of Births and Deaths Act 1969
State: Punjab Date: 31 May 1969 Department: Department of Local Government
Punjab act 022 of 2005 : The RTI Act, 2005 (Amended)
State: Punjab Date: 15 Jun 2005 Department: Department of social justice empowerment and minority
Punjab act 022 of 2005 : The Right to Information Act, 2005
State: Punjab Date: 21 Jun 2005 Department: Department of Rural Development and Panchayat
Punjab act 022 of 2006 : The Reservation in Services
State: Punjab Date: 5 Oct 2006 Department: Department of social justice empowerment and minority
Punjab act 012 of 2006 : The Rajiv Gandhi National University of Law, Punjab Act, 2006
State: Punjab Date: 25 Apr 2006 Department: Department of Higher Education
Punjab act 027 of 2008 : The RajBhasha Amendment Act, 2008
State: Punjab Date: 5 Nov 2008 Department: Department of Higher Education
Punjab act 035 of 2009 : The RTE ACT 2009
State: Punjab Date: 26 Aug 2009 Department: Department of School Education
Punjab act 30 of 2013 : The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
State: Punjab Date: 4 Mar 2013 Department: Department of Colonization
Punjab act 016 of 2014 : The Rayat-Bahra University Act, 2014.
State: Punjab Date: 13 Aug 2014 Department: Department of Higher Education
Punjab act 031 of 2015 : The RIMT University Act, 2015.
State: Punjab Date: 8 Dec 2015 Department: Department of Higher Education
Punjab act 016 of 2016 : The real estate (regulation and development) act, 2016.
State: Punjab Date: 25 Mar 2016 Department: Department of Real Estate Regulatory Authority Ministry: Ministry of
Punjab act 049 of 2016 : The RIGHTS OF PERSONS WITH DISABILITY
State: Punjab Date: 27 Dec 2016 Department: Department of Health & Family Welfare
Punjab act 022 of 2020 : The Registration (Punjab Amendment) Act, 2020. (Punjab Act No. 22 of 2020)
State: Punjab Date: 10 Dec 2020 Department: Department of Rehabilitation And Disaster Management
Punjab act 007 of 2024 : The Registration (Punjab Amendment) Act, 2023 (Punjab Act No. 7 of 2024)
State: Punjab Date: 23 Jul 2024 Department: Department of Revenue