punjab act 008 of 1960 : Registration Validating Act, 1960

Registration Validating Act, 1960

PUNJAB ACT 008 OF 1960
24 January, 1960
An Act to validate certain registrations and matters appurtenant thereto.

Be it enacted by the Legislature of the State of Punjab in the Eleventh Year of the Republic of India as follows:

Section 1. Short title

This Act may be called the Punjab Registration Validating Act, 1960.

Section 2. Validation of acts of registering officers purporting to act as registrars or sub-Registrar

All acts performed by the

(a) registering officers specified in column 2 of the schedule purporting to act as Registrars of the districts specified in column 1 thereof during the periods noted against each in column 3 of that Schedule; and

(b) Sub-Registrar, Ambala City, purporting to act as Sub-Registrar, Ambala Cantonment, during the period commencing on the 6th January, 1955, and ending with the 17th August, 1955;

shall be deemed to have been validly performed as if the aforesaid persons had been duly appointed as Registrars or sub-Registrar, as the case may be, under the Indian Registration Act, 1908 (Central Act Act XVI of 1908) for the purposes of the performance of such acts.

The Schedule

District

Registering officer

Period

1

2

3

Rohtak

(i) Treasury Officer

..

29th October, 1954 to 4th January, 1956

(ii) General Assistant

..

5th January, 1956 to 31st July, 1956.

Ambala ..

(i) General Assistant

30th December, 1955 to 11th January, 1956.

(ii) General Assistant

..

13th January, 1956 to 11th August, 1956.

Hoshiarpur

(i) Treasury Officer.

22nd February, 1929 to 23rd December, 1955.

(ii) General Assistant

..

19th January, 1956 to 9th April, 1956.

Gurdaspur

Treasury Officer

8th May, 1924 to 31st December, 1956.

Amritsar

(i) Treasury Officer

..

15th August, 1947 to 15th January, 1956.

(ii) General Assistant

..

16th January, 1956 to 31st December, 1956.

1. For statement of Objects and Reasons, see Punjab Government Gazette (Extraordinary), 1959, page 1942.

2. Received the assent of the Governor of Punjab on the 24th January, 1960, and was first published for general information in the Punjab Government Gazette (Extraordinary), dated the 28th January, 1960.