Haryana Acts Starting With P

Haryana act 004 of 1872 : Punjab Laws Act, 1872
State: Haryana
Haryana act 002 of 1900 : The Punjab Land Prevention Act 1900
State: Haryana Date: 10 Oct 1900 Department: Forest Department
Haryana act 001 of 1914 : The Punjab Excise Act, 1914 As Applicable to Haryana
State: Haryana Date: 1 Nov 1966 Department: Department of EXCISE AND TAXTATION
Haryana act 002 of 1914 : The Punjab Fisheries, Act, 1914
State: Haryana Date: 29 Jan 1914 Department: Fisheries Department
Punjab act 003 of 1934 : Punjab Small Towns (Tax-Validating) Act, 1934
State: Haryana
Haryana act 003 of 1935 : The Punjab State Aid to Industries Act, 1935
State: Haryana Date: 25 Jan 1936 Department: Department of Directorate Of Micro, Small And Medium Enterprises (msme), Haryana
Haryana act 004 of 1936 : The PAYMENT OF WAGES ACT, 1936
State: Haryana Date: 23 Apr 1936 Department: Labour Department
Haryana act 047 of 1948 : The Punjab Livestock and Birds Diseases Act 1948
State: Haryana Date: 20 Nov 1948 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Punjab act 005 of 1950 : Punjab Merged States (Laws) Act, 1950
State: Haryana
Haryana act 40 of 1953 : The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
State: Haryana Date: 29 Oct 1953 Department: Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT Ministry: Ministry of Law Department
Punjab act 008 of 1953 : Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952
State: Haryana
Punjab act 009 of 1953 : Punjab Abolition of Ala Malikiyat and Talukdari Rights Act, 1952
State: Haryana
Haryana act 010 of 1953 : The Punjab Security of Land Tenures Act, 1953
State: Haryana Date: 15 Apr 1953 Department: Revenue & Disaster Management Department
Haryana act 001 of 1953 : The Punjab New Capital (Periphery) Control Act, 1952 As applicable to Haryana
State: Haryana Date: 12 Jan 1953 Department: TOWN AND COUNTRY PLANNING DEPARTMENT
Haryana act 022 of 1955 : The Protection of Civil Rights (PCR) Act, 1955
State: Haryana Date: 31 Mar 1995 Department: Department of WELFARE OF SC & BC
Punjab act 034 of 1956 : Punjab Municipal (Tax Validating) Act, 1956
State: Haryana
Haryana act 004 of 1956 : The Punjab Khadi and Village Industries Board Act, 1955
State: Haryana Date: 25 Oct 1956 Department: Department of Directorate Of Micro, Small And Medium Enterprises (msme), Haryana
Haryana act 040 of 1956 : The PUNJABKHADIANDVILLAGEINDUSTRIESBOARD
State: Haryana Date: 25 Oct 1956 Department: Department of Haryana Khadi And Village Industries Board
Haryana act 015 of 1956 : The Punjab Prohibition of Cow Slaughter Act 1955
State: Haryana Date: 27 Jun 1956 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Punjab act 017 of 1957 : Punjab Backward Classes (Grant of Loans) Act, 1957
State: Haryana
Punjab act 004 of 1957 : Punjab General Sales Tax (Extension) Act, 1957
State: Haryana
Punjab act 041 of 1957 : Punjab State Legislature (Vacation of Seats) Act, 1957
State: Haryana
Haryana act 010 of 1958 : The Punjab Electricity (Duty) Act 1958 (Applicable to haryana)
State: Haryana Date: 1 Apr 1958 Department: Department of CHIEF ELECTRICAL INSPECTOR
Haryana act 015 of 1958 : The PUNJAB SHOPS AND COMMERCIAL ESTABLISHMENT ACT, 1958
State: Haryana Date: 1 May 1958 Department: Labour Department
Punjab act 016 of 1960 : Punjab Repealing Act, 1960
State: Haryana
Haryana act 59 of 1960 : The Prevention of Cruelty of Animals Act 1960
State: Haryana Date: 9 Oct 1960 Department: Department of HOME DEPARTMENT Ministry: Ministry of Revenue
Haryana act 059 of 1960 : The Prevention of Cruelty to Animals Act, 1960
State: Haryana Date: 26 Dec 1960 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 023 of 1963 : The Punjab land Improvement Act 1963
State: Haryana Date: 18 May 1963 Department: AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Haryana act 041 of 1963 : The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963
State: Haryana Date: 30 Nov 1963 Department: TOWN AND COUNTRY PLANNING DEPARTMENT
Haryana act 16 of 1965 : The PUNJAB HOMEOPATHIC PRACTITIONERS ACT 1965
State: Haryana Date: 25 Jan 1916 Department: Department of AYUSH
Haryana act 1 of 1965 : The Punjab Labour Welfare Fund Act, 1965 (Haryana Labour Welfare Board)
State: Haryana Date: 16 Jul 1965 Department: Department of LABOUR DEPARTMENT
Punjab act 017 of 1965 : Punjab Labour Welefare and Fund Act, 1965
State: Haryana
Haryana act 014 of 1965 : The PUNJAB INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS AND CASUAL AND SICK LEAVE) ACT 1965
State: Haryana Date: 22 Jun 1965 Department: Labour Department
Haryana act 017 of 1965 : The PUNJAB LABOUR WELFARE FUND ACT, 1965
State: Haryana Date: 27 Jul 1965 Department: Labour Department
Haryana act 021 of 1965 : The PAYMENT OF BONUS ACT, 1965
State: Haryana Date: 25 Sep 1965 Department: Labour Department
haryana act 001 of 1966 : Punjab Laws (Application) Act, 1966
State: Haryana
Haryana act 15 of 1967 : The Passport Act 1967
State: Haryana Date: 23 Jun 1967 Department: Department of HOME DEPARTMENT
haryana act 008 of 1969 : Punjab Municipal (Haryana Octroi Surcharge Validation) Act, 1969
State: Haryana
Haryana act 008 of 1969 : The Punjab Municipal (Haryana Octroi Surcharge Validation) Act, 1969 (8 of 1969)
State: Haryana Date: 21 Feb 1969 Department: Department of URBAN LOCAL BODIES
haryana act 024 of 1972 : Public Premises and Land (Eviction and Rent Recovery) Act, 1972
State: Haryana
Haryana act 039 of 1972 : The PAYMENT OF GRATUITY ACT, 1972
State: Haryana Date: 16 Sep 1972 Department: Labour Department
haryana act 026 of 1974 : Prohibition of Smoking in Cinema and Theatre Halls Act, 1974
State: Haryana
haryana act 046 of 1974 : Punjab Panchayat Samitis (Haryana Validation) Act, 1974
State: Haryana
haryana act 021 of 1974 : Public Service Commission (Additional Functions) Act, 1974
State: Haryana
haryana act 004 of 1975 : Public Wakfs (Extension of Limitation) Act, 1974
State: Haryana
haryana act 015 of 1976 : Punjab Betterment Charges and Acreage Rates (Haryana Repealing) Act, 1976
State: Haryana
Haryana act 027 of 1977 : Provincial Small Cause Courts (Haryana Amendment) Act, 1977
State: Haryana
haryana act 012 of 1977 : Punjab Professions, Trades, Callings and Employments Taxation (Haryana Repealing) Act, 1977
State: Haryana
haryana act 027 of 1978 : Public Wakfs (Extension of Limitation) Act, 1978
State: Haryana
haryana act 026 of 1978 : Private [Educational Institutions] (Taking Over of Management) Act, 1978
State: Haryana
haryana act 022 of 1979 : Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979
State: Haryana
haryana act 024 of 1979 : Public Moneys (Recovery of Dues) Act, 1979
State: Haryana
Haryana act 011 of 1981 : Punjab Urban Immovable Property Tax (Haryana Validation) Act, 1981
State: Haryana
haryana act 011 of 1982 : Public Wakfs (Extension of Limitation) Act, 1982
State: Haryana
Haryana act 59 of 1985 : The Punjab Cinemas (Regulation) Haryana Amendment Bill. 1985
State: Haryana Date: 25 Sep 1985 Department: Department of HOME DEPARTMENT
Haryana act 005 of 1985 : Payment of Wages (Haryana Amendment) Act, 1985
State: Haryana
haryana act 021 of 1986 : Pandit Bhagwat Dayal Sharma Post Graduate Institute of Medical Sciences, Rohtak (Conditions of Service of Teachers) Act, 1986
State: Haryana
haryana act 010 of 1988 : Public Wakfs (Extension of Limitation) Act, 1987
State: Haryana
haryana act 020 of 1989 : Public Libraries Act, 1989
State: Haryana
haryana act 011 of 1990 : Prevention of Defacement of Property Act, 1989
State: Haryana
haryana act 011 of 1992 : Public Wakfs (Extension of Limitation) Act, 1991
State: Haryana
haryana act 012 of 1993 : Prevention of Food Adulteration (Haryana Validation) Act, 1992
State: Haryana
Haryana act 1 of 1996 : The PWD ACT 1995
State: Haryana Date: 31 Dec 1995 Department: Department of SOCIAL JUSTICE & EMPOWERMENT DEPARTMENT
Haryana act 024 of 2004 : Punjab Sugarcane (Regulation of Purchase and Supply) Haryana Amendment Act, 2004
State: Haryana Department: Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT Ministry: Ministry of Law Department
Haryana act 017 of 2004 : Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development (Haryana Second Amendment) Act, 2004
State: Haryana
Haryana act 010 of 2004 : Punjab Passengers and Goods Taxation (Haryana Amendment) Act, 2004
State: Haryana
Haryana act 021 of 2004 : Punjab Shops and Commercial Establishments (Haryana Amendment) Act, 2004
State: Haryana
Haryana act 006 of 2004 : Punjab Ayurvedic and Unani Practitioners (Haryana Amendment and Validation) Act, 2004
State: Haryana Department: Department of AYUSH
Haryana act 011 of 2006 : Punjab Passengers and Goods Taxation (Haryana Amendment) Act, 2005
State: Haryana
Haryana act 029 of 2005 : The Private Security Agencies Regulation Act, 2005
State: Haryana Date: 23 Jun 2005 Department: HOME DEPARTMENT
Haryana act 019 of 2007 : Punjab Passengers and Goods Taxation (Haryana Amendment) Act, 2007
State: Haryana
Haryana act 020 of 2007 : Punjab Excise (Haryana Second Amendment) Act, 2007
State: Haryana
Haryana act 009 of 2007 : Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Haryana Amendment Act, 2007
State: Haryana
Haryana act 015 of 2007 : Punjab Excise (Haryana Amendment) Act, 2007
State: Haryana
Haryana act 007 of 2007 : Punjab Labour Welfare Fund (Haryana Amendment) Act, 2007
State: Haryana
Haryana act 026 of 2008 : The PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK ACT, 2008
State: Haryana Date: 18 Aug 2008 Department: Department of Medical Education And Research
Haryana act 026 of 2008 : The PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK ACT, 2008
State: Haryana Date: 2 Jun 2008 Department: Department of Pt.b.d.sharma University Of Health Sciences, Rohtak
Haryana act 027 of 2009 : The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
State: Haryana Date: 20 Mar 2009 Department: ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
Haryana act 025 of 2013 : The PROHIBITION OF EMPLOYMENT AS MANUAL SCAVENGERS AND THEIR REHABILITATION ACT, 2013
State: Haryana Date: 19 Sep 2013 Department: Department of WELFARE OF SC & BC
Haryana act 7 of 2014 : The PUNJAB AYURVEDIC AND UNANI PRACTITIONERS
State: Haryana Date: 25 Jan 1965 Department: Department of AYUSH
Haryana act 018 of 2015 : Penal Code (Haryana Amendment) Act, 2014
State: Haryana
Haryana act 023 of 2021 : The Panchkula Metropolitan Development Authority Act, 2021 (23 of 2021)
State: Haryana Date: 4 Sep 2021 Department: TOWN AND COUNTRY PLANNING DEPARTMENT
Haryana act 023 of 2021 : The Panchkula Metropolitan Development Authority Act, 2021
State: Haryana Date: 3 Mar 2015 Department: Department of Panchkula Metropolitan Development Authority