Haryana act 7 of 2014 : The PUNJAB AYURVEDIC AND UNANI PRACTITIONERS

Department
  • Department of AYUSH

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Nu. lag. mama. T‘nl: fulluwmg Acl nflhr: m: mauled m: Amm arm: (‘mvammuanryon hereby ”mum rm gulcral mmmnunn - Sun: n. 2m ‘ (HARVIANA AUI' No. 7 0!: 20M) / lMuva v, Ayurvndu: Systm or Unmi s m: m rm! by my. madam 2nd ndvnnres, "men "my mum

HARYANA GOVT. GAZ. (EXTRA). MAR 241 mu (CHTR 7.19165AKA)

PART I "ARV/WA GOVERNMENT LAW AND menu-mas uEPAnTm-r Nnunmim. The Human, 1014 Legxslzmxc of m Haryl . an m: 22nd Mm .nd .5 {mnwm A An 13: of

mu.” 7» mm m mm» Ayun'uiu‘ and Um] Prani/iarveu 4:1. I963, in m applicalmn m 1»: 5mm of ”mm-u, a»- .z mm by m Legishuur: or m: Sun: anI rym in m: my firm v." nlflle qublx: of mm .s fullowx - 7 1. ThvsAm my [mulled lh: Plllljnb Ayurvedlc Ind Um 'an' mun 5mm ml: (Huyana Amendmgml An, 20 u 2‘ In mum. 2 arm: Punjab AyurvzdiL and Umn Pnclm'nnu Acn, Am-mmm ur xzniunzof [963 (hummzlm and m: pnnclpal Am , mm: M a M m clnuxcibnhknbeomiuad‘ was In] nimrclauxuhz m: folluwmgcllums mu he Insane-i. "mm, (M) ‘Cemral vaunur' mm: m: Cum-<1 Cmmcll m‘ mam" Medici“: mnsdlumdundzlxclinn 3 mm [mm Mrdicme Cenmu counciv Acl, I970 (Cums! Am an or 1970); (bu) mm" mum u.» Cmncnl nth-fin: Medicinz. Harm (m) aher dime (a) the following tlausuhzfl be Insured. nlmely‘ 1d.) “In-1.... Mediums" mains lhe :ysum a! rum-n nudism: cummnnly ysizm supplemnn u m: Cenlrnl n. , by nonfiuunn, fmm lime In umc-C.

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m In on . m: wants ‘4: mm ”mm mcnflallnd in > ' m m meh "11) u n ragmcmd nrnmiucuu runs m an ms mglnmlmn mm: mm m: [In-Jud pmwm m sub-semis" (2), 11: may lpply rm nmnmn n1 penpd nixguununl mm". m mom: mm m: cxpuy arm: pmnu pmvidad rm magwll under xuhmum. m. an paymcm nfmch fw, a: may be prucrlbod:

Amtndmtul 47! um.“ mm. m mm m u at was Am: drum: .7 mum 3 n: mm. m 42 of mu

In su'liun 3 or m: pnmu.‘ Am. (i) ' xubrmliun (I) ma signs ~ m be known u Ihe‘ 3mm of Ayurved i Synuns ol Madmina. Hzryml shlll be mined, (ii) furxub»s=cliun (a). me lollowingsllb-secnonshnll besllhsummi. nmely A

m HARYANA GOVT m1 (EXTRA), MAIL 31, 20M (CHTR. 10. 19:6 SAKA) (M .ner clause (k) “‘c [allowing club: in“ be insala‘L umly1v m) “Sm: Governmenf' mum m: Oowmmcm of me Sm: at Harynn , clllue a) mu be nun-ma: 3. a principll An. Fur m: word mm" Mum: outnmng. ml wold “vaunl” sh.“ b: :uhmlumd.

sum or Ammdmrnl uf mum. Is 04 mm; m a o! um. Avmndmcm nf suuan ma ..1 m1.» Acl a or was

on such lat-ms and :nndnmns, as n mny mink rn and mu hold office during due plume uflh: sum GnvmmenL' s In mb-xcclion marmum. 15 am: pnncipll Au,» (0 m cum (H. m: :ign and ward "-, or" mu b: nmiund; m1 (|i) clnuse m mu be mum. a. Mm sub-xeclion (z) nfsucllon |5n am: pnncipn! Acn, Ihc [011mm mg ”mam shAII be addcd. nzmely .7 valdad um inn: mm: .snommmu wilnin m: penod pmvxdnd undu subsection (3). um um my bc mum-1 on plylnznr nfsuch mum [at g wall as addnimml In par month. as my be pnsmbedv"

“(3) The. Chmman ormchn-ml mu be .mxmm by m: Govemmem rmm liming! nu pucnllonen pnmmng . dew \h: Scmnd Schedule or m: mm Schedule Schedule m m: Indian Medmm: Cami cauncn Acl. mo (Central Act AK nl 1910). «Emma mm m: Cnunc who .5 dumlcile or [he Sm: “Ham".

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uwmg (a) prnclmonuv: nl' Indmn Medicim; hlving qullvficumnl mnnmnm nub: Sunnd Schedule or m: 11m Schedule Dr "I: Fourm swam: m m Indian Madman: Cenlvnl Council Au, |97u (leml man or N170) and mgaumx m Fan | um: nchmm (ndlnn Syslcln nfMedJcIIvcshnubatflgiblem nnnic: m mun Mudmine md mod:m sysmm ofmadlcinr ("eluding m' ax tum-Ry bugs on mm mining .na Aelclllng which .n: mum-A m Iylllbi cl vnnnus mum of m: lndlln Symon. n4 mam: as plumbed Imda nu: mu [m and m: mmunnm Whn m ulmfly wguw In Pan n uhhn aegmu of m .n Sysum or Medium: mu [1: sum: m prncniu m: lndnul “27 Pm uuumplian nimnifiumordivrloml m be nn Drum.— Whmm wilfully and F-kcly mums m- um mu: m dnrflpfiun at any nddi‘inn In his mum: immy‘u; um he l5 mginu'vd mailiflllcl small In: gum-M: far m: fim affine: wiLh mrmnmml which may :xlrud m three my; u! wilh m man my mm In many fivc lhuusaml mpm m wilh bum “A [M mry subsequznl offmcc mu- Impnwumnm whiuh may mm In fiveyurs m wim flu: winch my mm: w my lemmud runes. w wnh ham Schadu m: c:

(Emma, MAR. 21, 2014 1935 Sun) thnnulim n! mu... :7 a! mum Acl u .( 1m Amrndlllenl a! mu»: w M mum Au :1 a! ma: muuuw o! sum-u: 1 m n. - a m u at 19.51

mum 00w. GAZ. :35 {CHTR :0, "SCHEDULE 1 [Sn mum": 15 and m A puma hlvmg qualificlnuns mam-M in m: Second I: or um um Send-n: or [he Founh Schadulem me lndim Med) ml Council An. mu (Cami Au 4: of 19707, mu be. :hgxblc 1m Mngumn RM RAHUL GARG, Secrcury m Gum-mm Huym. law and 14.5mm Depanmm. Aland-Isl a mm m of mi.» An A: a! ma

7. Far thus: (a) o'fsgumn 19 of me prinmpfl Am. :1»: [le um: shall be lubslinlmd. nlmly ,7 Medium: . s. For exmmg swllon 27 cf m: yrimnpll AcL m [allowing mm shdl h: subsliuned, mmely‘ ~ 9. In sacllun 29 om: pnn pal An, m m: words “Ayurvodic System or Unzni Symm", m; mm “Indnn Madicme" m.” be subsmultd 10. For ensuing swam: x u.» u": mum Au, In: followmg Schadula sh." be subsumed, mmely

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