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Acts
Arunachal Pradesh
A
Arunachal Pradesh Acts Starting With A
Arunachal Pradesh act 007 of 1891 : The ASSAM FOREST REGULATION 1891 (7 of 1891)
State:
Arunachal Pradesh
Date:
28 Feb 2008
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 001 of 1945 : The ASSAM FRONTIER (ADMINISTRATION OF JUSTICE) REGULATION,1945
State:
Arunachal Pradesh
Date:
10 Jan 1945
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 1 of 1976 : The ARUNACHAL PRADESH ANCHAL 3AND VILLAGEFOREST RESERVE (CONSTITUTION AND MAINTENANCE) ACT, 1975 (ACT NO. 1 of 1976) as amended
State:
Arunachal Pradesh
Date:
11 Jan 1976
Department:
Department of ENVIRONMENT AND FOREST
Arunachal Pradesh act 001 of 1976 : Arunachal Pradesh Anchal Forest Reserve (Constitution and Maintenance) Act, 1975
State:
Arunachal Pradesh
Department:
Department of ENVIRONMENT AND FOREST
Arunachal Pradesh act 004 of 1977 : The THE ARUNACHAL PRADESH LEGISLATURE MEMBERS (PREVENTION OF DISQUALIFICATIONS) ACT, 1977 (Act No. 4 of 1977) (As amended).
State:
Arunachal Pradesh
Date:
19 Sep 1977
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 1978 : Arunachal Pradesh Freedom of Religion Act, 1978
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Parliamentary Affairs
Arunachal Pradesh act 003 of 1979 : The ARUNACHAL PRADESH COOPERATIVE SOCIETIES ACT
State:
Arunachal Pradesh
Date:
30 Jun 1979
Department:
Department of Cooperation.
Arunachal Pradesh act 003 of 1979 : Arunachal Pradesh Co-operative Societies Act, 1978
State:
Arunachal Pradesh
Date:
17 Jul 1979
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 1979 : Arunachal Pradesh Weights and Measures (Enforcement) Act, 1979
State:
Arunachal Pradesh
Department:
Department of LEGAL METROLOGY AND CONSUMER AFFAIRS
Arunachal Pradesh act 003 of 1980 : Arunachal Pradesh (Re-Organisation of Districts) Act, 1980
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 003 of 1981 : Arunachal Pradesh Anchal Forest Reserve (Constitution and Maintenance) Amendment Act, 1981
State:
Arunachal Pradesh
Arunachal Pradesh act 003 of 1982 : The ARUNACHAL PRADESH INTERPRETATION AND GENERAL CLAUSES ACT, 1982
State:
Arunachal Pradesh
Date:
1 Jan 1982
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 008 of 1983 : The ARlJNACHAL PRADESH SALARY, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY ACT, 1983 AS AMENDED
State:
Arunachal Pradesh
Date:
24 Nov 1983
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 1983 : The Arunachal Pradesh Salaries and Allowances of Ministers Act 1983 as amended
State:
Arunachal Pradesh
Date:
12 Dec 1983
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 1983 : The ARUNACHAL PRADESH FOREST (REMOVAL OF TIMBER) REGULATION ACT, 1983, (Act No. 5 of 1983)
State:
Arunachal Pradesh
Date:
24 May 1983
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Industries
Arunachal Pradesh act 007 of 1983 : The ARUNACHAL PRADESH SPEAKER AND DEPUTY SPEAKER SALARIES AND ALLOWANCES ACT, 1983.(Act No. 7 of 1983)
State:
Arunachal Pradesh
Date:
18 Oct 1983
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 001 of 1984 : The ARUNACHAL UNIVERSITY ACT, 1984 (Act No. 1 of 1984)
State:
Arunachal Pradesh
Date:
3 Jan 1984
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 1984 : The ARUNACHAL PRADESH MOTOR VEHICLES TAXATION ACT, 1984 (No. 5 of 1984) as amended
State:
Arunachal Pradesh
Date:
30 Jun 1984
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 007 of 1987 : Arunachal Pradesh (Re-Organisation of Districts) Amendment Act, 1987
State:
Arunachal Pradesh
Arunachal pradesh act 004 of 1988 : Arunachal Pradesh (Criminal Law Amendment) Act, 1987
State:
Arunachal Pradesh
Arunachal Pradesh act 004 of 1990 : Arunachal Pradesh Ancient Monuments, Archaeological Sites and Remains Preservation Act, 1987
State:
Arunachal Pradesh
Date:
25 May 1990
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Education
Arunachal pradesh act 003 of 1988 : Arunachal Pradesh (Re-Organisation of Districts) Amendment Act, 1988
State:
Arunachal Pradesh
Arunachal Pradesh act 004 of 1988 : The ARUNACHAL PRADESH (CRIMINAL LAW AMENDMENT) ACT, 1987 (ACT NO. 4 OF 1988)
State:
Arunachal Pradesh
Date:
28 Nov 1988
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 001 of 1989 : Arunachal Pradesh Co-operative Societies (Amendment) Act, 1989
State:
Arunachal Pradesh
Arunachal Pradesh act 005 of 1989 : Arunachal Pradesh Khadi and Village Industries Board Act, 1989
State:
Arunachal Pradesh
Date:
8 May 1989
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 1990 : Arunachal Pradesh Agricultural Produce Marketing (Regulation) Act, 1989
State:
Arunachal Pradesh
Date:
24 Aug 1990
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 1990 : Arunachal Pradesh Prevention of Corruption (Amendment) Act, 1989
State:
Arunachal Pradesh
Date:
6 Jun 1990
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 001 of 1992 : The ARUNACHAL PRADESH FIRE *AND EMERGENCY SERVICES ACT, 1991 (Act Nol of 1992)
State:
Arunachal Pradesh
Date:
13 Jan 1992
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 003 of 1992 : The ARUNACHAL PRADESH EYES (AUTHORITY FOR USE FOR THERAPEUTIC PURPOSES) ACT, 1991
State:
Arunachal Pradesh
Date:
4 Feb 1992
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 002 of 1992 : Arunachal Pradesh Soil and Water Conservation Act, 1991
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 001 of 1993 : Arunachal Pradesh (Re-Organisation of District) Amendment Act, 1992
State:
Arunachal Pradesh
Arunachal pradesh act 002 of 1993 : Arunachal Pradesh Co-operative Societies (Amendment) Act, 1992
State:
Arunachal Pradesh
Arunachal pradesh act 007 of 1993 : Arunachal Pradesh Excise (Amendment) Act, 1993
State:
Arunachal Pradesh
Arunachal Pradesh act 005 of 1993 : Arunachal Armed Police Act, 1993
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 1993 : Arunachal Pradesh Excise Act, 1993
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 001 of 1994 : Arunachal Pradesh Fire Service Force (Amendment) Act, 1993
State:
Arunachal Pradesh
Arunachal pradesh act 007 of 1994 : Arunachal Pradesh (Re-Organisation of Districts) Amendment Act, 1994
State:
Arunachal Pradesh
Arunachal pradesh act 002 of 1994 : Arunachal Pradesh Motor Vehicles Taxation (Amendment) Act, 1993
State:
Arunachal Pradesh
Arunachal pradesh act 003 of 1994 : Arunachal University (Amendment) Act, 1993
State:
Arunachal Pradesh
Arunachal pradesh act 007 of 1997 : Arunachal University (Amendment) Act, 1997
State:
Arunachal Pradesh
Arunachal Pradesh act 007 of 1997 : The ARUNACHAL PRADESH UNIVERSITY (AMENDMENT) ACT, 1997
State:
Arunachal Pradesh
Date:
14 Aug 1997
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 1997 : Arunachal Pradesh Prevention of Defacement of Property Act, 1997
State:
Arunachal Pradesh
Date:
12 Aug 1997
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 2001 : Arunachal Pradesh Panchayat Raj Act, 1997
State:
Arunachal Pradesh
Date:
13 Mar 2001
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Vidhai
Arunachal pradesh act 002 of 1999 : Arunachal Pradesh Khadi and Village Industries Board (Amendment) Act, 1998
State:
Arunachal Pradesh
Arunachal Pradesh act 001 of 1999 : Arunachal Pradesh Homoeopathic Council Act, 1998
State:
Arunachal Pradesh
Date:
10 Nov 1992
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Finance
Arunachal pradesh act 005 of 1999 : Arunachal Pradesh Sales Tax Act, 1999
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 1999 : The ARUNACHAL PRADESH SALES TAX ACT, 1999 (ACT NO. 5 OF 1999)
State:
Arunachal Pradesh
Date:
7 Sep 1999
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 007 of 2000 : Arunachal Pradesh Co-operative Societies (Amendment) Act, 2000
State:
Arunachal Pradesh
Arunachal pradesh act 006 of 2000 : Arunachal Pradesh (Re-Organisation of Districts) (Amendment) Act, 2000
State:
Arunachal Pradesh
Arunachal Pradesh act 010 of 2000 : Arunachal Pradesh (Land Settlement and Records) Act, 2000
State:
Arunachal Pradesh
Date:
27 Oct 2000
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 006 of 2001 : Arunachal Pradesh (Re-Organisation of Districts) (Amendment) Act, 2001
State:
Arunachal Pradesh
Arunachal pradesh act 007 of 2007 : Arunachal Pradesh Sales Tax (Amendment) Act, 2002
State:
Arunachal Pradesh
Arunachal pradesh act 006 of 2002 : Arunachal Pradesh Panchayat Raj (Amendment) Act, 2002
State:
Arunachal Pradesh
Arunachal pradesh act 004 of 2002 : Arunachal Pradesh State Commission for Women Act, 2002
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 2001 : Arunachal Pradesh Health Establishment Act, 2002
State:
Arunachal Pradesh
Date:
21 Jun 2002
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 2002 : The ARUNACHAL PRADESH STATE COMMISSION FOR WOMEN ACT, 2002 (ACT NO. 4 OF 2002)
State:
Arunachal Pradesh
Date:
21 Jun 2002
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 003 of 2003 : Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 001 of 2003 : Arunachal Pradesh Panchayat Raj (Amendment) Act, 2003
State:
Arunachal Pradesh
Arunachal Pradesh act 003 of 2003 : The ARUNACHAL PRADESH LOCAL AUTHORITIES (PROHIBITION OF DEFECTION) ACT, 2003
State:
Arunachal Pradesh
Date:
22 Mar 2003
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 002 of 2003 : Arunachal Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 2003
State:
Arunachal Pradesh
Date:
22 Mar 2003
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 001 of 2004 : Arunachal Pradesh (Re-Organisation of Districts) (Amendment) Act, 2004
State:
Arunachal Pradesh
Arunachal pradesh act 005 of 2004 : Arunachal University (Amendment) Act, 2004
State:
Arunachal Pradesh
Arunachal Pradesh act 004 of 2004 : Arunachal Pradesh Medical Council Act, 2004
State:
Arunachal Pradesh
Date:
12 May 2004
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Govt of Maharashtra
Arunachal pradesh act 002 of 2005 : Arunachal Pradesh State Commission for Women (Amendment) Act, 2005
State:
Arunachal Pradesh
Arunachal pradesh act 001 of 2005 : Assam Frontier (Administration of Justice) Regulation, 1945 (Amendment) Act, 2005
State:
Arunachal Pradesh
Arunachal Pradesh act 003 of 2005 : Arunachal Pradesh Goods Tax Act, 2005
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 013 of 2006 : Arunachal Pradesh Motor Vehicles Taxation (Amendment) Act, 2006
State:
Arunachal Pradesh
Arunachal pradesh act 007 of 2006 : Arunachal Pradesh Goods Tax (Amendment) Act, 2006
State:
Arunachal Pradesh
Arunachal pradesh act 006 of 2006 : Arunachal Pradesh Agricultural Produce Marketing (Regulation) (Amendment) Act, 2006
State:
Arunachal Pradesh
Arunachal pradesh act 015 of 2006 : Arunachal Pradesh Water Resources Regulatory Authority Act, 2006
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Excise and Taxation
Arunachal pradesh act 009 of 2006 : Arunachal Pradesh Legislature Members (Prevention of Disqualifications) (Amendment) Act, 2006
State:
Arunachal Pradesh
Arunachal pradesh act 014 of 2006 : Arunachal Pradesh Ftscal Responsibility (Amendment) Act, 2006
State:
Arunachal Pradesh
Arunachal pradesh act 008 of 2006 : Arunachal Pradesh Local Authorities (Prohibition of Defection) (Amendment) Act, 2006
State:
Arunachal Pradesh
Arunachal Pradesh act 015 of 2006 : The ARUNACHAL PRADESH WATER RESOURCES REGULATORY AUTHORITY ACT, 2006
State:
Arunachal Pradesh
Date:
15 Dec 2006
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 2006 : The Arunachal Pradesh Fiscal Responsibility and Budget Management Act 2006
State:
Arunachal Pradesh
Date:
30 Mar 2006
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 2006 : Arunachal Pradesh Fisheries Act, 2006
State:
Arunachal Pradesh
Date:
25 Apr 2006
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 012 of 2006 : Arunachal Pradesh Home Guards Act, 2006
State:
Arunachal Pradesh
Date:
15 Dec 2006
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 003 of 2007 : Arunachal Pradesh Goods Tax (Amendment) Act, 2007
State:
Arunachal Pradesh
Arunachal Pradesh act 004 of 2007 : Arunachal Pradesh Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2007
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 003 of 2008 : The ARUNACHAL PRADESH URBAN AND COUNTRY PLANNING ACT, 2007
State:
Arunachal Pradesh
Date:
14 Mar 2008
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 2008 : The ARUNACHAL PRADESH MUNICIPAL ACT, 2OO7 (ACT No.4 OF 2008)
State:
Arunachal Pradesh
Date:
17 Mar 2008
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 2009 : The Arunachal Pradesh MUNICIPALITY Disclosure Act 2009
State:
Arunachal Pradesh
Date:
5 Apr 2009
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 2009 : The Arunachal Pradesh Public Libraries Act 2009
State:
Arunachal Pradesh
Date:
31 Aug 2009
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 2009 : The ARUNACHAL PRADESH MUNICIPAL ELECTION ACT, 2009 (ACT No. 4 OF 2009)
State:
Arunachal Pradesh
Date:
5 Apr 2009
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 001 of 2009 : Arunachal Pradesh Recording of Marriage Act, 2008
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 9 of 2010 : The Arunachal Pradesh State Council for Technical Education Act 2010
State:
Arunachal Pradesh
Date:
23 Jun 2010
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of FINANCE
Arunachal Pradesh act 008 of 2010 : The ARUNACHAL PRADESH EDUCATION ACT 2010
State:
Arunachal Pradesh
Date:
20 Apr 2010
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 2010 : The Arunachal Pradesh Coleges and Institutions of Higher Education(Establishment and Regulations) Act 2010
State:
Arunachal Pradesh
Date:
24 Jun 2010
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Govt of Maharashtra
Arunachal Pradesh act 005 of 2010 : Arunachal Pradesh Entry Tax Act, 2010
State:
Arunachal Pradesh
Department:
Department of LAW AND JUDICIAL
Arunachal pradesh act 006 of 2011 : Arunachal Pradesh Public Records Act, 2011
State:
Arunachal Pradesh
Department:
Department of ADMINISTRATIVE REFORMS
Arunachal Pradesh act 005 of 2011 : The Arunachal Pradesh District Planning Committee Act, 2011
State:
Arunachal Pradesh
Date:
21 Jun 2011
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Forest
Arunachal Pradesh act 006 of 2011 : The ARUNACHAL PRADESH PUBLIC RECORDS ACT,2011
State:
Arunachal Pradesh
Date:
11 Nov 2011
Department:
Department of ADMINISTRATIVE REFORMS
Arunachal Pradesh act 004 of 2011 : The ARUNACHAL PRADESH STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) ACT, 2011
State:
Arunachal Pradesh
Date:
10 May 2011
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 008 of 2012 : The Arunachal Pradesh Gambling (Prohibition) Act, 2012.
State:
Arunachal Pradesh
Date:
30 May 2012
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Excise and Taxation
Arunachal Pradesh act 002 of 2012 : The Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012
State:
Arunachal Pradesh
Date:
4 Mar 2013
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 009 of 2012 : The Arunachal Pradesh University of Studies Act,2012
State:
Arunachal Pradesh
Date:
30 May 2012
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Public Works
Arunachal Pradesh act 005 of 2012 : The ARUNACHAL PRADESH UNIVERSITY ACT, 2012
State:
Arunachal Pradesh
Date:
8 Apr 2012
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Law
Arunachal Pradesh act 001 of 2012 : The Arunachal Pradesh Nursing Council Act,2011
State:
Arunachal Pradesh
Date:
20 Jan 2012
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 001 of 2013 : The Arunachal Pradesh Property Rights to Slum Dwellers Act,2012.
State:
Arunachal Pradesh
Date:
18 Jan 2013
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Revenue
Arunachal Pradesh act 007 of 2013 : The Apex Professional University Act, 2012
State:
Arunachal Pradesh
Date:
14 May 2013
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Law
Arunachal Pradesh act 001 of 2014 : The Arunachal Pradesh Indian Medicine Council Act,2013.
State:
Arunachal Pradesh
Date:
21 Feb 2014
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 007 of 2014 : The ABUNACHAL PRADESH LOKAYUKTA ACT,2014
State:
Arunachal Pradesh
Date:
20 May 2014
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of General Administration
Arunachal Pradesh act 008 of 2014 : The ARUNACHAL PRADESH BUILDING (LEASE, RENT AND EVICTION) CONTROL ACT 2014
State:
Arunachal Pradesh
Date:
2 Jun 2014
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 014 of 2014 : The ARUNACHAL PRADESH HOUSING BOARD ACT, 2014
State:
Arunachal Pradesh
Date:
24 Oct 2014
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 007 of 2014 : The ARUNACHAL PRADESH LOKAYUKTA ACT, 2014 (Act no. 7 of 2014) as amended in 2019
State:
Arunachal Pradesh
Date:
16 May 2014
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 013 of 2014 : The ARUNODAYA UNIVERSITY ARUNACHAL PRADESH ACT, 2014
State:
Arunachal Pradesh
Date:
21 Oct 2014
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Forest
Arunachal Pradesh act 009 of 2014 : The ARUNACHAL PRADESH (HORTICULTURAL PRODUCE, MARKETING AND PROCESSING) BOARD ACT, 2014
State:
Arunachal Pradesh
Date:
5 Jun 2014
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Law
Arunachal Pradesh act 012 of 2014 : The ARUNACHAL PRADESH UNLAWFUL ACTIVITIES (PREVENTION) ACT 2014
State:
Arunachal Pradesh
Date:
8 Sep 2014
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Home
Arunachal Pradesh act 005 of 2015 : The ARUNACHAL PRADESH DISTRICT BASED ENTREPRENEURS AND PROFESSIONALS (lNCENTIVES, DEVELOPMENT AND PROMOTIONAL) ACT, 2015
State:
Arunachal Pradesh
Date:
13 Apr 2015
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Forest
Arunachal Pradesh act 008 of 2015 : The ARUNACHAL PRADESH HERITAGE ACT, 2015
State:
Arunachal Pradesh
Date:
15 Jul 2017
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Law Department
Arunachal Pradesh act 003 of 2016 : The ARUNACHAL PRADESH RIGHT TO PUBLIC SERVICES ACT
State:
Arunachal Pradesh
Date:
28 Apr 2016
Department:
Department of ADMINISTRATIVE REFORMS
Arunachal Pradesh act 004 of 2016 : The ARUNACHAL PRADESH (TOURISM TRADE REGISTRATION AND REGULATION) ACT, 2016
State:
Arunachal Pradesh
Date:
12 May 2016
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 2017 : The ARUNACHAL PRADESH PRIVATE EDUCATIONAL INSTITUTIONS (REGULATORY COMMISSION) ACT, 201 7
State:
Arunachal Pradesh
Date:
26 Apr 2017
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Home
Arunachal Pradesh act 006 of 2017 : The ARUNACHAL PRADESH ANATOMY ACT, 2017
State:
Arunachal Pradesh
Date:
8 Jun 2017
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of FINANCE
Arunachal Pradesh act 003 of 2017 : The ARUNACHAL PRADESH WATER SUPPLY ACT, 2015
State:
Arunachal Pradesh
Date:
26 Apr 2017
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Fishries
Arunachal Pradesh act 010 of 2017 : The ARUNACHAL PRADESH PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2017
State:
Arunachal Pradesh
Date:
27 Sep 2017
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 007 of 2017 : The ARUNACHAL PRADESH GOODS AND SERVICES TAX ACT, 2017
State:
Arunachal Pradesh
Date:
24 Jun 2017
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Revenue
Arunachal Pradesh act 12 of 2018 : The ARUNACHAL PRADESH STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) (REPEAL) ACT, 2018
State:
Arunachal Pradesh
Date:
6 May 2018
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 11 of 2018 : The Arunachal Pradesh (Land Settlement and Records) Amendment) Act 2018
State:
Arunachal Pradesh
Date:
10 Apr 2018
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of HOME
Arunachal Pradesh act 010 of 2018 : The Arunachal Pradesh agricuture Produce and Livestock Marketing (Promotion and Facilitation) Act 2017
State:
Arunachal Pradesh
Date:
7 May 2018
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 007 of 2018 : The ARUNACHAL PRADESH STATE ROAD (REGULATION AND DEVELOPMENT)
State:
Arunachal Pradesh
Date:
1 May 2018
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 009 of 2018 : The ARUNACHAL PRADESH MONEY LENDING (REGULATION) ACT, 2018 (Act no 9 of 2018)
State:
Arunachal Pradesh
Date:
1 May 2018
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 013 of 2018 : The ARUNACHAL PRADESH LAND AND ECOLOGICAL SITES (PROTECTION AND MANAGEMENT) ACT, 2018
State:
Arunachal Pradesh
Date:
7 May 2018
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 014 of 2018 : The ARUNACHAL PRADESH STAFF SELECTION BOARD ACT, 2018 (ACT NO. 14 OF 2018)
State:
Arunachal Pradesh
Date:
3 Oct 2018
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 009 of 2019 : The ARUNACHAL PRADESH MUNICIPAL CORPORATION ACT, 2019
State:
Arunachal Pradesh
Date:
17 Sep 2019
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 2019 : The Arunachal Pradesh Goods and Services Tax Act, 2017 (as amended)
State:
Arunachal Pradesh
Date:
15 Jun 2017
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 2019 : The ARUNACHAL PRADESH PROTECTION OF MEDICAL SERVICE PERSONNEL AND MEDICAL SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE OR LOSS OF PROPERTY) ACT, 2019
State:
Arunachal Pradesh
Date:
13 Aug 2019
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 007 of 2019 : The ARUNACHAL PRADESH STATE HIGHER EDUCATION COUNCIL ACT, 2019 (ACT NO. 7 OF 2019)
State:
Arunachal Pradesh
Date:
5 Sep 2019
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 008 of 2020 : The Arunachal Pradesh Speaker and Deputy Speaker Salaries and Allowances (Amendment) Act, 2020
State:
Arunachal Pradesh
Date:
26 Oct 2020
Department:
Department of Law And Judicial
Arunachal Pradesh act 006 of 2020 : The Arunachal Pradesh Salary, Allowances and Pension of Members of the Legislative Assembly (Amendment) Act, 2020
State:
Arunachal Pradesh
Date:
26 Oct 2020
Department:
Department of Law And Judicial
Arunachal Pradesh act 005 of 2020 : The Arunachal Pradesh Fiscal Responsibility and Budeget management ( Amendment) Act, 2020
State:
Arunachal Pradesh
Date:
27 Mar 2020
Department:
Department of Law And Judicial
Arunachal Pradesh act 009 of 2020 : The Arunachal Prdesh Salaraies and Allowances of Ministers ( Amendment) Act, 2020
State:
Arunachal Pradesh
Date:
18 Nov 2020
Department:
Department of Law And Judicial
Arunachal Pradesh act 002 of 2020 : The ARUNACHAL PRADESH PROPERTY (PREVENTION OF DAMAGE AND LOSS) ACT, 2020 (ACT NO.2 OF 2020)
State:
Arunachal Pradesh
Date:
6 Mar 2020
Department:
Department of Law And Judicial
Arunachal Pradesh act 001 of 2020 : The Arunachal Pradesh Goods and Services Tax ( Amendment) Act, 2020
State:
Arunachal Pradesh
Date:
12 Feb 2020
Department:
Department of Law And Judicial
Arunachal Pradesh act 008 of 2021 : The Arunachal Pradesh Goods and Services Tax ( Amendemnt) Act, 2021
State:
Arunachal Pradesh
Date:
29 Apr 2021
Department:
Department of Law And Judicial
Arunachal Pradesh act 005 of 2021 : The Arunachal pradesh Ease of Doing Business Act, 2021
State:
Arunachal Pradesh
Date:
27 Apr 2021
Department:
Department of Law And Judicial
Arunachal Pradesh act 003 of 2021 : The Arunachal Pradesh Fiscal responsibility and Budget Management ( Amendement) Act, 2021
State:
Arunachal Pradesh
Date:
24 Mar 2021
Department:
Department of Law And Judicial
Arunachal Pradesh act 009 of 2021 : The Arunachal Pradesh Municipal Corporation (Amendment) Act, 2021
State:
Arunachal Pradesh
Date:
29 Apr 2021
Department:
Department of Law And Judicial
Arunachal Pradesh act 001 of 2021 : The arunachal pradesh civil court act 2021
State:
Arunachal Pradesh
Date:
5 Apr 2021
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 2021 : The Arunachal Pradesh Indian medicine Council ( Amendment) Act, 2021
State:
Arunachal Pradesh
Date:
26 Apr 2021
Department:
Department of Law And Judicial
Arunachal Pradesh act 012 of 2021 : The Arunachal Pradesh ( Re-organisation of Districts) (Amendemnt) Act, 2021
State:
Arunachal Pradesh
Date:
10 Dec 2021
Department:
Department of Law And Judicial
Arunachal Pradesh act 007 of 2021 : The Arunachal Pradesh Legislature Memembers ( Prevention of Disqualifications) (Amendment) Act, 2021
State:
Arunachal Pradesh
Date:
13 Oct 2020
Department:
Department of Law And Judicial
Arunachal Pradesh act 017 of 2022 : The Arunachal Pradesh Tenancy Act, 2022
State:
Arunachal Pradesh
Date:
3 Nov 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 006 of 2022 : The Arunachal Pradesh University of Studies ( Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
27 Apr 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 011 of 2022 : The Arunodaya University Arunachal Pradesh ( Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
27 Apr 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 004 of 2022 : The Arunachal Pradesh Fiscal Responsibility and Budeget management ( Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
27 Apr 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 015 of 2022 : The Arunachal Pradesh Civil Courts ( Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
3 Nov 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 003 of 2022 : The ARUNACHAL PRADESH (OBSOLETE AND REDUNDANT REGULATIONS) REPEAL ACT, 2022
State:
Arunachal Pradesh
Date:
27 Apr 2022
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 014 of 2022 : The Arunachal Pradesh ( Re-Organisation of Districts) (Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
22 Sep 2017
Department:
Department of Law And Judicial
Arunachal Pradesh act 009 of 2022 : The Apex Professional University ( Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
27 Apr 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 016 of 2022 : The Arunachal Pradesh Goods and Services Tax ( First Amendment) Act, 2022
State:
Arunachal Pradesh
Date:
3 Nov 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 013 of 2022 : The Arunachal Pradesh Goods and Services Tax ( Amendemnt) Act, 2022
State:
Arunachal Pradesh
Date:
27 Apr 2022
Department:
Department of Law And Judicial
Arunachal Pradesh act 006 of 2023 : The Arunachal Pradesh Court Fees Act, 2023.
State:
Arunachal Pradesh
Date:
27 Sep 2023
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 007 of 2023 : The Arunachal Pradesh Goods and Services Tax (Amendment) Act, 2023
State:
Arunachal Pradesh
Date:
27 Sep 2023
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 008 of 2023 : The Arunachal Pradesh Airport area Planning and Development Authority Act, 2023
State:
Arunachal Pradesh
Date:
29 Sep 2023
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 003 of 2023 : The Arunachal Pradesh Goods Tax ( Amendment) Act, 2023
State:
Arunachal Pradesh
Date:
31 Mar 2023
Department:
Department of Law And Judicial
Arunachal Pradesh act 004 of 2023 : The Assam frontier ( Administration of Justice) Regulation (Amendment) act, 2023.
State:
Arunachal Pradesh
Date:
5 May 2023
Department:
Department of Law And Judicial
Arunachal Pradesh act 005 of 2023 : The Arunachal Pradesh Protection of Drinking Water Catchment Areas Act, 2023
State:
Arunachal Pradesh
Date:
15 Apr 2023
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 009 of 2024 : The Arunachal Pradesh Public Examination (Measures for Prevention of Unfair Means in Recruitment) Act, 2024
State:
Arunachal Pradesh
Date:
7 Aug 2024
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 2024 : The Arunachal Pradesh Fiscal Responsibility and Budget Management (Amendment) Act, 2024
State:
Arunachal Pradesh
Date:
23 Feb 2024
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 002 of 2024 : The Arunachal Pradesh (Re-Organisation of Districts) (Amendment) Act, 2024
State:
Arunachal Pradesh
Date:
23 Feb 2024
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 005 of 2025 : The Arunachal Pradesh Goods and Services Tax (Amendment) Act, 2025
State:
Arunachal Pradesh
Date:
4 Apr 2025
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 003 of 2025 : The Arunachal Pradesh Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 2025
State:
Arunachal Pradesh
Date:
28 Mar 2025
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 006 of 2025 : The Arunachal Pradesh Arun Parivar Patra Authority Act, 2025
State:
Arunachal Pradesh
Date:
4 Apr 2025
Department:
Department of LAW AND JUDICIAL
Arunachal Pradesh act 004 of 2025 : The Arunachal Pradesh Flood Plain Zoning Act, 2025
State:
Arunachal Pradesh
Date:
4 Apr 2025
Department:
Department of LAW AND JUDICIAL
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