act 023 of 1863 : The WASTE-LANDS (CLAIMS) ACT, 1863
Central Acts
Date: 10 Mar 1863
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 006 of 1864 : Whipping Act, 1864 [Repealed]
Central Acts
act 007 of 1903 : Works of Defence Act, 1903
Central Acts
Department:
Department of Defence
Ministry:
Ministry of Defence
Act 005 of 1913 : White Phosphorus Matches Prohibition Act, 1913
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 008 of 1923 : Workmen's Compensation Rules, 1924
Central Acts
Act 015 of 1931 : Wheat (Import Duty) Act, 1931
Central Acts
act 017 of 1933 : Wireless Telegraphy Act, 1933
Central Acts
Department:
Department of Telecommunications
Ministry:
Ministry of Communications
act 008 of 1923 : Workmen's Compensation Returns
Central Acts
act 020 of 1949 : West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 029 of 1954 : Wakf Act, 1954 [Repealed]
Central Acts
Act 045 of 1955 : Working Journalists etc. Act, 1955
Central Acts
Ministry:
Ministry of Labour and Employment
act 0105 of 1956 : Women's and Children's Institutions (Licensing) Act, 1956
Central Acts
Ministry:
Ministry of Women and Child Development
act 027 of 1957 : The Wealth-tax Act, 1957
Central Acts
Date: 12 Sep 1957
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 029 of 1958 : Working Journalists (Fixation of Rates of Wages) Act, 1958
Central Acts
Ministry:
Ministry of Labour and Employment
act 058 of 1962 : The Warehousing Corporations Act, 1962
Central Acts
Date: 19 Dec 1962
Department:
Department of Food and Public Distribution
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
act 020 of 1965 : Warehousing Corporations (Supplementary) Act, 1965
Central Acts
Department:
Department of Food and Public Distribution
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
Act 053 of 1972 : Wild Life (Protection) Act, 1972
Central Acts
Ministry:
Ministry of Environment, Forest and Climate Change
Act 006 of 1974 : Water (Prevention and Control of Pollution) Act, 1974
Central Acts
Ministry:
Ministry of Environment, Forest and Climate Change
act 053 of 1972 : Wild Life (Protection) Rules, 1995
Central Acts
Act 43 of 1995 : The Waqf Act, 1995
Central Acts
Date: 21 Nov 1995
Ministry:
Ministry of Minority Affairs
act 043 of 1995 : Central Waqf Council Rules, 1998
Central Acts
Act 21 of 2005 : The Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Act, 2005
Central Acts
Date: 5 Jun 2005
Ministry:
Ministry of External Affairs
act 036 of 2003 : Works of Licensees Rules, 2006
Central Acts
act 037 of 2007 : Warehousing (Development and Regulation) Act, 2007
Central Acts
Department:
Department of Food and Public Distribution
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
Act 027 of 2013 : Wakf (Amendment) Act, 2013
Central Acts
act 043 of 1995 : Waqf Properties Lease Rules, 2014
Central Acts
telangana act 011 of 1988 : Water Tax Act, 1988
Central Acts
act 002 of 1974 : Witness Protection Scheme, 2018
Central Acts