Acts Starting With V

act 013 of 1853 : Veshalghur Act, 1853 [Repealed]
Central Acts
act 023 of 1857 : Volunteer Corps Act, 1857 [Repealed]
Central Acts
gujarat act 008 of 1867 : Village Police Act, 1867
Central Acts
act 014 of 1880 : Vaccination Act, 1880 [Repealed]
Central Acts
act 010 of 1903 : Victoria Memorial Act, 1903
Central Acts Ministry: Ministry of Culture
Act 010 of 1931 : Vizagapatam Port Act, 1931
Central Acts
act 061 of 1950 : Voluntary Surrender of Salaries (Exemption From Taxation) Act, 1950 [Repealed]
Central Acts
act 029 of 1951 : Visva-Bharati Act, 1951
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 046 of 1961 : Voluntary Surrender of Salaries (Exemption from Taxation) Act, 1961
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
act 069 of 1980 : The Van (Sanrakshan Evam Samvardhan) Adhiniyam, 1980
Central Acts Date: 27 Dec 1980 Ministry: Ministry of Environment, Forest and Climate Change
Act 31 of 1984 : The Visva-Bharati (Amendment) Act, 1984
Central Acts Date: 20 May 1984 Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 052 of 1984 : Veterinary Council Act, 1984
Central Acts
act 047 of 1991 : Voluntary Deposits (Immunities and Exemptions) Act, 1991 [Repealed]
Central Acts
act 030 of 1997 : The Vice-President s Pension Act, 1997
Central Acts Date: 28 May 1997 Department: Department of Home Ministry: Ministry of Home Affairs
madhya pradesh act 004 of 2001 : Vidyut Sudhar Adhiniyam, 2000
Central Acts
Act 016 of 2001 : Vaccination (Repeal) Act, 2001
Central Acts
Act 023 of 2002 : Vice-President's Pension (Amendment) Act, 2002
Central Acts
act 030 of 1997 : Vice-President's Pension (Amendment) Act, 2002 [Repealed]
Central Acts
act 045 of 2003 : Central Vigilance Commission Act, 2003
Central Acts Department: Department of Personnel and Training Ministry: Ministry of Personnel, Public Grievances and Pensions
jharkhand act 005 of 2006 : Value Added Tax Act, 2005
Central Acts
Act 029 of 2008 : Vice-President's Pension (Amendment) Act, 2008
Central Acts
act 030 of 1997 : Vice-President's Pension (Amendment) Act, 2008 [Repealed]
Central Acts
madhya pradesh act 008 of 2012 : Vishesh Nyayalaya Adhiniyam, 2011
Central Acts
gujarat act 007 of 2017 : Validation of Occupancy and Allotment etc. (under the Urban Land (Celling and Regulation) Act, 1976) Act, 2017
Central Acts