Vaccination (Repeal) Act, 20011
| [Act 16 of 2001] | [3rd August, 2001] |
An Act to repeal the Vaccination Act, 1880
Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:-
1 Received the assent of the President on 3-8-2001 and published in the Gazette of India, Extra., Part II, Section 1, dated 4-8-2001, p.1, No. 22.
1. Short title.- This Act may be called the Vaccination (Repeal) Act, 2001.
2. Repeal of Act (13 of 1880).- The Vaccination Act, 1880 is hereby repealed.