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Home
Acts
Central Acts
J
Acts Starting With J
Act 018 of 1850 : Judicial Officers Protection Act, 1850
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 007 of 1853 : Jurisdiction of Magistrates Act, 1853 [Repealed]
Central Acts
act 015 of 1855 : Joint Police-Officers (Bombay) Act, 1855 [Repealed]
Central Acts
act 008 of 1856 : Jails (Madras and Bombay) Act, 1856 [Repealed]
Central Acts
Act 19 of 1857 : The Joint-stock Companies Act, 1857
Central Acts
Date:
9 Jul 1857
Ministry:
Ministry of Corporate Affairs
act 014 of 1864 : Joint Judge of the Konkan Act, 1864 [Repealed]
Central Acts
act 027 of 1864 : Justices of the Peace Act, 1864 [Repealed]
Central Acts
Act 002 of 1869 : Justices of the Peace Act, 1869
Central Acts
act 020 of 1872 : Jurisdiction over SMDH Act, 1872 [Repealed]
Central Acts
Act 016 of 1920 : Jagannath College Act, 1920
Central Acts
Act 013 of 1935 : Jubbulpore and Chhattisgarh Divisions (Divorce Proceedings Validation) Act, 1935
Central Acts
act 026 of 1948 : Junagadh Administration (Property) Act, 1948 [Repealed]
Central Acts
Act 026 of 1948 : Junagadh Administration (Property) Act, 1948
Central Acts
act 015 of 1950 : Judicial Commissioners' Courts (Declaration as High Courts) Act, 1950 [Repealed]
Central Acts
act 025 of 1951 : Jallianwala Bagh National Memorial Act, 1951
Central Acts
Ministry:
Ministry of Culture
act 062 of 1956 : Jammu and Kashmir (Extension of Laws) Act, 1956
Central Acts
Department:
Department of Jammu and Kashmir Affairs
Ministry:
Ministry of Home Affairs
Act 53 of 1966 : The Jawaharlal Nehru University Act, 1966
Central Acts
Date:
21 Dec 1966
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 053 of 1966 : Jawaharlal Nehru University Act, 1966
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 003 of 1968 : Jammu and Kashmir Representation of the People (Supplementary) Act, 1968
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 051 of 1968 : Judges (Inquiry) Act, 1968
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 063 of 1971 : Jayanti Shipping Company (Acquisition of Shares) Act, 1971 [Repealed]
Central Acts
Act 063 of 1971 : Jayanti Shipping Company (Acquisition of Shares) Act, 1971
Central Acts
act 062 of 1980 : Jute Companies (Nationalisation) Act, 1980
Central Acts
Ministry:
Ministry of Textiles
act 027 of 1983 : Jute Manufactures Development Council Act, 1983 [Repealed]
Central Acts
Act 027 of 1983 : Jute Manufactures Development Council Act, 1983
Central Acts
Ministry:
Ministry of Textiles
act 028 of 1983 : Jute Manufactures Cess Act, 1983 [Repealed]
Central Acts
act 059 of 1985 : Judges (Protection) Act, 1985
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 053 of 1986 : Juvenile Justice Act, 1986 [Repealed]
Central Acts
Act 053 of 1986 : Juvenile Justice Act, 1986
Central Acts
act 010 of 1987 : Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987
Central Acts
Ministry:
Ministry of Textiles
act 058 of 1988 : Jamia Millia Islamia Act, 1988
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 056 of 2000 : Juvenile Justice (Care and Protection of Children) Act, 2000 [Repealed]
Central Acts
Act 013 of 2002 : Jute Manufactures Cess (Amendment) Act, 2002
Central Acts
Act 033 of 2006 : Juvenile Justice (Care and Protection of Children) Amendment Act, 2006
Central Acts
Act 051 of 2006 : Jallianwala Bagh National Memorial (Amendment) Act, 2006
Central Acts
act 025 of 1951 : Jallianwala Bagh National Memorial (Amendment) Act, 2006 [Repealed]
Central Acts
act 056 of 2000 : Juvenile Justice (Care and Protection of Children) Rules, 2007 [Repealed]
Central Acts
act 019 of 2008 : Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Act, 2008
Central Acts
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
Act 037 of 2009 : Jharkhand Contingency Fund (Amendment) Act, 2009
Central Acts
Act 033 of 2010 : Jharkhand Panchayat Raj (Amendment) Act, 2010
Central Acts
Act 012 of 2011 : Juvenile Justice (Care and Protection of Children) Amendment Act, 2011
Central Acts
act 019 of 2008 : Jawaharlal Institute of Post-Graduate etc. (Amendment) Act, 2011 [Repealed]
Central Acts
Act 010 of 2011 : Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry (Amendment) Act, 2011
Central Acts
Act 002 of 2016 : Juvenile Justice (Care and Protection of Children) Act, 2015
Central Acts
Ministry:
Ministry of Women and Child Development
act 002 of 2016 : Juvenile Justice (Care and Protection of Children) Model Rules, 2016
Central Acts
act 002 of 2016 : The Juvenile Justice (Care and Protection of Children) Act, 2015.
Central Acts
Date:
31 Dec 2015
Ministry:
Ministry of Women and Child Development
act 016 of 2016 : Jharkhand Real Estate (Regulation and Development) Rules, 2017
Central Acts
act 034 of 2019 : Jammu and Kashmir Reorganisation (Removal of Difficulties) Order, 2019
Central Acts
act 036 of 2003 : Joint Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2019
Central Acts
act 025 of 1951 : Jallianwala Bagh National Memorial (Amendment) Act, 2019
Central Acts
act 034 of 2019 : The Jammu and Kashmir Reorganisation Act, 2019
Central Acts
Date:
9 Aug 2019
Department:
Department of Jammu and Kashmir Affairs
Ministry:
Ministry of Home Affairs
act 034 of 2019 : Jammu and Kashmir Reorganisation (Adaptation of State Laws) Order, 2020
Central Acts
act 034 of 2019 : Jammu and Kashmir Reorganisation (Adaptation of Central Laws) Order, 2020
Central Acts
act 023 of 2020 : The Jammu and Kashmir Official Languages Act, 2020.
Central Acts
Department:
Department of Jammu and Kashmir Affairs
Ministry:
Ministry of Home Affairs
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