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Home
Acts
Central Acts
H
Acts Starting With H
act 027 of 1852 : Heads of Villages (Bombay) Act, 1852 [Repealed]
Central Acts
act 006 of 1852 : Horsburgh Light-house Act, 1852 [Repealed]
Central Acts
act 015 of 1856 : Hindu Widows' Re-marriage Act, 1856 [Repealed]
Central Acts
Act 015 of 1856 : Hindu Widows' Re-marriage Act, 1856
Central Acts
act 016 of 1857 : Heinous Offences Act, 1857 [Repealed]
Central Acts
act 021 of 1857 : Howrah Offences Act, 1857 [Repealed]
Central Acts
act 006 of 1862 : Horsburgh Light-house Act, 1862 [Repealed]
Central Acts
act 024 of 1866 : High Court (Agra) Act, 1866 [Repealed]
Central Acts
act 015 of 1868 : High Court Fees Act, 1868 [Repealed]
Central Acts
act 021 of 1870 : Hindu Wills Act, 1870 [Repealed]
Central Acts
act 005 of 1872 : High Court Jurisdiction (Sindh) Act, 1872 [Repealed]
Central Acts
act 021 of 1875 : Honorary Degrees (Calcutta) University Act, 1875 [Repealed]
Central Acts
act 010 of 1875 : High Courts' Criminal Procedure Act, 1875 [Repealed]
Central Acts
act 014 of 1879 : Hackney-Carriage Act, 1879 [Repealed]
Central Acts
Act 014 of 1879 : Hackney-Carriage Act, 1879
Central Acts
Act 015 of 1916 : Hindu Disposition of Property Act, 1916
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 008 of 1921 : Hindu Transfers and Bequests (City of Madras) Act, 1921 [Repealed]
Central Acts
Act 008 of 1921 : Hindu Transfers and Bequests (City of Madras) Act, 1921
Central Acts
bihar act 003 of 1926 : Highways Act, 1926
Central Acts
act 012 of 1928 : Hindu Inheritance (Removal of Disabilities) Act, 1928 [Repealed]
Central Acts
Act 012 of 1928 : Hindu Inheritance (Removal of Disabilities) Act, 1928
Central Acts
act 030 of 1930 : Hindu Gains of Learning Act, 1930
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
Act 022 of 1931 : Heavy Chemical Industry (Protection) Act, 1931
Central Acts
jammu and kashmir act 016 of 1997 : Hindu Disposition of Property Act, 1997 (1940 A.D.)
Central Acts
bihar act 020 of 1947 : Home Guards Act, 1947
Central Acts
bihar act 021 of 1948 : Hindu Women's Rights to Property (Extension to Agricultural Land) Act, 1948
Central Acts
act 007 of 1950 : High Courts (Seals) Act, 1950
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
bihar act 001 of 1951 : Hindu Religious Trusts Act, 1950
Central Acts
act 032 of 1954 : Himachal Pradesh and Bilaspur (New State) Act, 1954
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 028 of 1954 : The High Court Judges Salaries and Conditions of Service Act, 1954
Central Acts
Date:
20 May 1954
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 025 of 1955 : Hindu Marriage Act, 1955
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
delhi act 011 of 1956 : Homoeopathic Act, 1956
Central Acts
jammu and kashmir act 038 of 1956 : Hindu Succession Act, 1956
Central Acts
Act 030 of 1956 : Hindu Succession Act, 1956
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 078 of 1956 : The Hindu Adoptions and Maintenance Act, 1956
Central Acts
Date:
21 Dec 1956
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 032 of 1956 : Hindu Minority and Guardianship Act, 1956
Central Acts
Date:
25 Aug 1956
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 030 of 1956 : The Hindu Succession Act, 1956
Central Acts
Date:
17 Jun 1956
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 051 of 1959 : Haj Committee Act, 1959 [Repealed]
Central Acts
Act 051 of 1959 : Haj Committee Act, 1959
Central Acts
act 019 of 1960 : Hindu Marriages (Validation of Proceedings) Act, 1960 [Repealed]
Central Acts
bihar act 013 of 1960 : High Schools (Control and Regulation of Administration) Act, 1960
Central Acts
Act 019 of 1960 : Hindu Marriages (Validation of Proceedings) Act, 1960
Central Acts
act 026 of 1966 : High Court of Delhi Designation of Senior Advocate Rules, 2018
Central Acts
act 013 of 1962 : Hindi Sahitya Sammelan Act, 1962
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 016 of 1970 : The Haryana and Punjab Agricultural Universities Act, 1970
Central Acts
Date:
2 Apr 1970
Department:
Department of Agricultural Research and Education
Ministry:
Ministry of Agriculture and Farmers Welfare
Act 026 of 1972 : Hire-Purchase Act, 1972
Central Acts
act 026 of 1972 : Hire-Purchase Act, 1972 [Repealed]
Central Acts
Act 59 of 1973 : The Homoeopathy Central Council Act, 1973
Central Acts
Date:
18 Dec 1973
Ministry:
Ministry of AYUSH
act 059 of 1973 : Homoeopathy Central Council Act, 1973
Central Acts
u p act 011 of 1975 : Hindu Public Religious Institutions (Prevention of Dissipation of Properties) (Temporary Powers) (Continuance) Act, 1975
Central Acts
act 057 of 1976 : High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
bihar act 022 of 1977 : Health Cess Act, 1977
Central Acts
act 013 of 1978 : Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978 [Repealed]
Central Acts
Act 013 of 1978 : Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, 1978
Central Acts
act 011 of 1978 : High Denomination Bank Notes (Demonetisation) Act, 1978
Central Acts
Department:
Department of Economic Affairs
Ministry:
Ministry of Finance
act 031 of 1979 : The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979
Central Acts
Date:
11 Jun 1979
Department:
Department of States
Ministry:
Ministry of Home Affairs
Act 031 of 1979 : Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1979
Central Acts
act 070 of 1980 : Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, 1980
Central Acts
Department:
Department of Heavy Industry
Ministry:
Ministry of Heavy Industries and Public Enterprises
act 054 of 1980 : Hotel-Receipts Tax Act, 1980
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 026 of 1981 : High Court at Bombay (Extension of Jurisdiction to Goa, Daman and Diu) Act, 1981
Central Acts
Department:
Department of Justice
Ministry:
Ministry of Law and Justice
act 055 of 1984 : Hooghly Docking and Engineering Company Limited (Acquisition and Transfer of Undertakings) Act, 1984
Central Acts
Ministry:
Ministry of Shipping
act 022 of 1985 : Handlooms (Reservation of Articles for Production) Act, 1985
Central Acts
Ministry:
Ministry of Textiles
act 029 of 1986 : Hazardous Wastes (Management and Handling) Rules, 1989 [Superseded]
Central Acts
act 059 of 1973 : Homoeopathy Central Council (Amendment) Act, 2002 [Repealed]
Central Acts
Act 051 of 2002 : Homoeopathy Central Council (Amendment) Act, 2002
Central Acts
act 035 of 2002 : Haj Committee Act, 2002
Central Acts
Ministry:
Ministry of Minority Affairs
Act 007 of 2003 : High Court Judges (Salaries and Conditions of Service) Amendment Act, 2002
Central Acts
act 028 of 1954 : High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2005 [Repealed]
Central Acts
act 030 of 1956 : Hindu Succession (Amendment) Act, 2005 [Repealed]
Central Acts
act 031 of 2005 : Hire-Purchase (Repeal) Act, 2005 [Repealed]
Central Acts
Act 046 of 2005 : High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2005
Central Acts
Act 039 of 2005 : Hindu Succession (Amendment) Act, 2005
Central Acts
act 028 of 1954 : High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2016 [Repealed]
Central Acts
act 029 of 1986 : Hazardous and Other Wastes (Management and Transboundary Movement) Rules, 2016
Central Acts
Act 013 of 2016 : High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2016
Central Acts
u p act 011 of 2016 : Harcourt Butler Technical University Act, 2016
Central Acts
act 016 of 2016 : Haryana Real Estate (Regulation and Development) Rules, 2017
Central Acts
act 016 of 2017 : The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017
Central Acts
Date:
20 Apr 2017
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 059 of 1973 : Homoeopathy Central Council (Amendment) Act, 2018
Central Acts
act 016 of 2017 : Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention And Control) Rules, 2018
Central Acts
act 059 of 1973 : Homoeopathy Central Council (Amendment) Act, 2019
Central Acts
act 059 of 1973 : Homoeopathy Central Council (Amendment) Ordinance, 2019
Central Acts
act 025 of 1961 : High Court of Delhi Designation of Senior Advocate Rules, 2018
Central Acts
act 011 of 2016 : Hallmarking of Gold Jewellery and Gold Artefacts Order, 2020
Central Acts
act 059 of 1973 : Homoeopathy Central Council (Amendment) Ordinance, 2020
Central Acts
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