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Acts
West Bengal
C
West Bengal Acts Starting With C
west bengal act 023 of 1850 : Calcutta Land-Revenue Act, 1850
State:
West Bengal
west bengal act 018 of 1856 : Calcutta Land-Revenue Act, 1856
State:
West Bengal
West bengal act 005 of 1864 : Canals Act, 1864
State:
West Bengal
West bengal act 002 of 1866 : Calcutta Suburban Police Act, 1866
State:
West Bengal
West bengal act 004 of 1866 : Calcutta Police Act, 1866
State:
West Bengal
West bengal act 009 of 1879 : Court of Wards Act, 1879
State:
West Bengal
West bengal act 003 of 1890 : Calcutta Port Act, 1890
State:
West Bengal
west bengal act 003 of 1894 : Calcutta Tramways Act, 1894
State:
West Bengal
west bengal act 001 of 1898 : Calcutta Police Act, 1898
State:
West Bengal
west bengal act 004 of 1900 : Calcutta Tramways (Electric Traction) Act, 1900
State:
West Bengal
west bengal act 006 of 1905 : Calcutta and Suburban Police (Superannuation Fund) Act, 1905
State:
West Bengal
West bengal act 001 of 1919 : Calcutta Hackney-Carriage Act, 1919
State:
West Bengal
west bengal act 015 of 1919 : Calcutta High Court (Jurisdictional Limits) Act, 1919
State:
West Bengal
West bengal act 001 of 1927 : Calcutta Vehicles Act, 1927
State:
West Bengal
West bengal act 007 of 1938 : Calcutta Official Receiver's Act, 1938
State:
West Bengal
west bengal act 014 of 1946 : Calcutta Disturbances Commission of Enquiry Act, 1946
State:
West Bengal
west bengal act 026 of 1948 : Cement Control Act, 1948
State:
West Bengal
West Bengal act 030 of 1948 : The calcutta sheriff's act, 1948
State:
West Bengal
Date:
15 Oct 1948
Department:
Law Department
West Bengal act 012 of 1948 : The corporation of calcutta ( investigation commission ) act, 1948
State:
West Bengal
Date:
15 Apr 1948
Department:
Law Department
West Bengal act 008 of 1948 : The corporation of calcutta ( temporary supersession ) act, 1948
State:
West Bengal
Date:
23 Mar 1948
Department:
Law Department
West Bengal act 002 of 1949 : The Calcutta Thika Tenancy Act, 1949
State:
West Bengal
Date:
28 Feb 1949
Department:
Law Department
West Bengal act 009 of 1950 : The Calcutta Special Tribunal ( Change Of Composition ) Act, 1950
State:
West Bengal
Date:
15 Mar 1950
Department:
Law Department
West Bengal act 063 of 1950 : Cooch Behar (Assimilation of State Laws) Act, 1950
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 040 of 1950 : Contingency Fund of West Bengal Act, 1950
State:
West Bengal
Department:
Law Department
West Bengal act 040 of 1950 : The Contingency Fund of West Bengal Act (Bengali Version), 1950
State:
West Bengal
Date:
30 Aug 2024
Department:
Law Department
West Bengal act 025 of 1951 : Calcutta Tramways Act, 1951
State:
West Bengal
Department:
Law Department
West Bengal act 023 of 1951 : Cooch Behar Disturbances Enquiry Act, 1951
State:
West Bengal
Department:
Law Department
West Bengal act 018 of 1951 : The Calcutta University Act, 1951
State:
West Bengal
Date:
29 Jun 1951
Department:
Law Department
West Bengal act 020 of 1953 : The city sessions court act, 1953
State:
West Bengal
Date:
1 Sep 1953
Department:
Law Department
Ministry:
Ministry of
West Bengal act 022 of 1953 : The calcutta university ( extension of term of office of first vice-chancellor ) act, 1953
State:
West Bengal
Date:
11 Dec 1953
Department:
Law Department
Ministry:
Ministry of
West Bengal act 021 of 1953 : City Civil Court Act, 1953
State:
West Bengal
Department:
Law Department
Ministry:
Ministry of
West Bengal act 028 of 1955 : Calcutta Sports Act, 1955
State:
West Bengal
Department:
Law Department
West Bengal act 004 of 1955 : The Chandernacore ( Assimilation Of Laws ) Act, 1955
State:
West Bengal
Date:
21 Mar 1955
Department:
Law Department
West Bengal act 018 of 1955 : The Chandernagore Municipal Act, 1955
State:
West Bengal
Date:
11 Jun 1955
Department:
Law Department
West Bengal act 020 of 1958 : The Calcutta Slum Clearance And Rehabilitation Of Slum-dwellers Act, 1958
State:
West Bengal
Date:
30 Dec 1959
Department:
Law Department
West Bengal act 014 of 1965 : The Calcutta Metropolitan Planning Area ( Use And Development Of Land ) Control Act, 1965
State:
West Bengal
Date:
17 Jun 1965
Department:
Law Department
west bengal act 013 of 1966 : Calcutta Metropolitan Water and Sanitation Authority Act, 1966
State:
West Bengal
west bengal act 006 of 1966 : Cold Storage (Licensing and Regulation) Act, 1966
State:
West Bengal
West Bengal act 002 of 1966 : The Calcutta University Act, 1966
State:
West Bengal
Date:
1 Feb 1966
Department:
Law Department
West Bengal act 013 of 1966 : The Calcutta Metropolitan And Sanitation Authority Act, 1966
State:
West Bengal
Date:
26 May 1966
Department:
Law Department
West Bengal act 016 of 1967 : Calcutta Tramways Company (Taking Over of Management) Act, 1967
State:
West Bengal
Department:
Law Department
West Bengal act 017 of 1967 : Calcutta National Medical College and Hospital Act, 1967
State:
West Bengal
Department:
Law Department
West Bengal act 003 of 1968 : The Calcutta Thika Tenancy Stay Of Proceedings ( Temporary Provisions ) Act, 1968
State:
West Bengal
Date:
26 Mar 1968
Department:
Law Department
West Bengal act 003 of 1969 : The Calcutta Thika Tenancy Stay Of Proceedings ( Temporary Provisions ) Act, 1969
State:
West Bengal
Date:
25 Mar 1969
Department:
Law Department
West Bengal act 017 of 1970 : The Calcutta Metropolitan Development Authority Act, 1970
State:
West Bengal
Date:
16 Jul 1970
Department:
Law Department
West Bengal act 011 of 1972 : The Calcutta Metropolitan Development Authority Act, 1972
State:
West Bengal
Date:
4 May 1972
Department:
Law Department
west bengal act 004 of 1974 : Cruelty to Animals (Repeal of Laws) Act, 1974
State:
West Bengal
West Bengal act 054 of 1976 : The Calcutta Tramways Company ( Acquisition Of Undertaking ) Act, 1976
State:
West Bengal
Date:
6 Jan 1977
Department:
Law Department
West Bengal act 037 of 1976 : The Chanchal College ( Taking Over Of Management ) Act, 1976
State:
West Bengal
Date:
19 Jun 1976
Department:
Law Department
West Bengal act 025 of 1978 : The Calcutta Thika Tenancy Stay Of Proceedings ( Temporary Provisions ) Act, 1978
State:
West Bengal
Date:
19 Jul 1978
Department:
Law Department
West Bengal act 007 of 1978 : The Calcutta University ( Temporary Supersession ) Act, 1978
State:
West Bengal
Date:
27 Mar 1978
Department:
Law Department
West bengal act 054 of 1976 : Calcutta Tramways Company (Acquisition of Undertaking) Act, 1976
State:
West Bengal
Department:
Department of Law Department
West Bengal act 038 of 1979 : The Calcutta University Act, 1979
State:
West Bengal
Date:
31 Dec 1980
Department:
Law Department
West Bengal act 37 of 1981 : The Calcutta Thika Tenancy ( Acquisition And Regulation ) Act, 1981
State:
West Bengal
Date:
1 Nov 1981
Department:
Department of Law Department
West Bengal act 11 of 1983 : The Calcutta Homoeopathic Medical College And Hospital ( Taking Over Of Management And Subsequent Acquisition ) Act, 1983
State:
West Bengal
Date:
2 Apr 1983
Department:
Department of Law Department
West Bengal act 014 of 1985 : The Calcutta University Institute ( Taking Over Of Management Of Auditorium ) Act, 1985
State:
West Bengal
Date:
4 Jul 1985
Department:
Law Department
West Bengal act 032 of 1990 : The Chandernagore Municipal Corporation Act, 1990
State:
West Bengal
Date:
22 Sep 1993
Department:
Law Department
West bengal act 023 of 2000 : Calcutta Municipal Corporation (Amendment) Act, 2000
State:
West Bengal
West bengal act 025 of 2000 : Calcutta Official Receiver's (Amendment) Act, 2000
State:
West Bengal
West Bengal act 036 of 2002 : The Calcutta University Institute ( Taking Over Of Management Of Auditorium ) Re-enacting Act, 2002
State:
West Bengal
Date:
10 Oct 2003
Department:
Law Department
West Bengal act 034 of 2003 : The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 (Bengali Version)
State:
West Bengal
Date:
31 Aug 2022
Department:
Law Department
West Bengal act 021 of 2012 : The Cooch Behar Panchanan Barna University Act, 2012
State:
West Bengal
Date:
16 Aug 2012
Department:
Law Department
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