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Kolkata Gagette
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EXTRAORDINARY
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No.8 KOLKATA, FRIDAY, AUGUST 30, 2024 [BHADRA 8, 1946 (SAKA) TR, ST, 0o WifB, 1018 VR ©IF, S58% (%17F)
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THE KOLKATA GAZETTE, EXTRAORDINARY, AUGUST 30, 2024 [ParT 1T
LAW DEPARTMENT
Kolkata, 30th Auvgust, 2024/Bhadra 8, 1946 (Saka) 'The transtation in Bengali of The Contingency Fund of West Bengal Act, 1950 is hereby published under the authority of the Governor of West Bengal.
Pradip Kumar Panja
Principal Secretary
Law Department
Government of West Bengal.
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Part 0] THE KOLKATA GAZETTE, EXTRAORDINARY, AUGUST 30, 2024 TR et
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SPL-2024-20-LAW/994-L(3)
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