Tripura Acts Starting With C

Tripura act 004 of 1964 : The Contigency Fund of Union Territory of Tripura(Determination of Amount) Act 1964
State: Tripura Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance Ministry: Ministry of Govt of Maharashtra
Tripura act 005 of 1972 : Contingency Fund of Tripura Act, 1972
State: Tripura Department: Department of Directorate of Small Savings, Group Insurance & Institutional Finance
Tripura act 002 of 1974 : The Code of Criminal Procedure,1973
State: Tripura Date: 25 Jan 1974 Department: Department of Prisons Directorate Ministry: Ministry of Vidhai
Tripura act 0126 of 1989 : The Compliance of various orders 1989
State: Tripura Department: Department of Directorate of Land Records & Settlement
Tripura act 050 of 1990 : The Compliance of various orders 1990
State: Tripura Date: 3 Nov 2013 Department: Department of Directorate of Land Records & Settlement
Tripura act 004 of 2019 : The Criminal Law ( Tripura Amendment) Act, 2018
State: Tripura Date: 29 May 2019 Department: Department of Director General of Police Ministry: Ministry of Vidhai
Tripura act 017 of 2020 : The COURT FEES (TRIPURA AMENDMENT) ACT, 2020
State: Tripura Department: Revenue Department Ministry: Ministry of Govt of Maharashtra